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Case Index
Title
Date
A K GOPALAN Vs. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA
May 19, 1950
A M MAIR AND CO Vs. GORDHANDAS SAGARMULL
November 30, 1950
ABDULLA AHMED Vs. ANIMEFIDRA KISSAN MITTAR
March 14, 1950
ARJUNA LAL MISRA Vs. STATE
November 30, 1950
ASHUTOSH LAHIRY Vs. STATE OF DELHI
May 19, 1950
BACHHARAM DATTA PATIL Vs. VISHWANATH PUNDLIK PATIL
September 20, 1950
BHARAT BANK LIMITED DELHI Vs. EMPLOYEES OF BHARAT BANK LTD
May 26, 1950
BHAWANIPORE BANKING CORPORATION LIMITED Vs. GOURI SHANHAR SHARNA
March 14, 1950
BRIJ BHUSHAN Vs. STATE OF DELHI
May 26, 1950
BRIJ BHUSHAN Vs. STATE OF DELHI
March 2, 1950
CHARANJIT LAL CHOWDHARY Vs. UNION OF INDIA
December 4, 1950
CHIEF CONTROLLING REVENUE AUTHORITY AND SUPERINTENDENT OF STAMPS Vs. MAHARASHTRA SUGAR MILLS LTD
May 27, 1950
CHIER CONTROLLING BEVENUE AUTHORITY Vs. MAHARASHTRA SUPER MILLS LIMITED
May 26, 1950
CHINTAMANRAO Vs. STATE OF MADHYA PRADESH
November 8, 1950
CHITTARANJAN MUKHERJI Vs. BARHOO MAHTO
May 5, 1950
CO OPERATIVE SOCIETY OF DEBTS Vs. NANDLAL
October 12, 1950
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. SASHEB CHANDRA MANDAL
May 9, 1950
COMMISSIONER OF INCOME TAX MADRAS Vs. ARUNACHALAM CHETTIAR
January 11, 1950
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA AGENCY LIMITED
December 21, 1950
COMMISSIONER OF LNCOME TAX BOMBAY Vs. AHMEDBHAI UMARBHAI AND CO BOMBAY
May 4, 1950
COMMR OF INCOME TAX U P Vs. GAPPUMAL KANHAIYA LAL
May 26, 1950
EXECUTORS OF ESTATE OF LT COMMR J K DUBASH Vs. COMMISSINER OF INCOME TAX BOMBAY CITY BOMBAY
December 21, 1950
FIRM RAM KRISHNA BAMNATH AGARWAL KAMPTEE Vs. SECRETARY MUNICIPAL COMMITTEE KAMPTES
March 14, 1950
GNAMBAL AMMAL Vs. T RAJU AYYAR
December 21, 1950
GORAKHRAM SADHURAM Vs. LAXMIBAI WIFE OF INDERLAL NANDLAL
March 14, 1950
H P SINGH Vs. THAKUR PRASAD TEWARI
December 21, 1950
JANARDHAN REDDY Vs. STATE CRIMINAL MISC
December 14, 1950
JEEVANTHA Vs. HANUMANTHA AND NTHERS
November 20, 1950
KALI RAM DOKANIA Vs. S K ULFAT
December 1, 1950
KAMALA BANJAN ROY Vs. BAIJNATH BAJORIA
December 1, 1950
KAPILDEO SINGH Vs. THE KING
January 24, 1950
KAPORE CHAND Vs. KIDAR NISSA BEGUM
October 12, 1950
KHIMJI POONJA AND CO Vs. BALDEO DAS C PARIKH
March 14, 1950
LAKHI NARAYAN DAS Vs. THE PROVINCE OF BIHAR
March 30, 1950
LAXMI DEVI SUGAR MILLS LIMITED Vs. NAND KISHORE SINGH
October 4, 1950
MAHASAY GANESH PRASAD RAY Vs. NARENDRA NATH SEN
December 1, 1950
MANGAN LAL DEOSHI Vs. MOHAMMAD MOINUL HUQUE
December 1, 1950
MANIEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI GINWALL AND SONS
March 21, 1950
MOHINDER SINGH S O INDER SINGH Vs. STATE
October 17, 1950
N B KHARE Vs. STATE OF DELHI
May 26, 1950
NAGUBA APPA Vs. NAMDEV RESON DENT
November 20, 1950
NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LIMITED
May 4, 1950
NARHARI Vs. SHANKER
October 13, 1950
NEW PIECE GOODS BAZAAR CO LIMITED BOMBAY Vs. COMMISSIONER OF INCOM TAX BOMBAY
May 26, 1950
PANNALAL JANKIDAS A FIRM Vs. MOHANLAL
December 21, 1950
PARAS NATH THAKUR Vs. MOHANI DASI DECEASED ANA
May 12, 1950
PERSBADI Vs. STATE OF UTTAR PRADESH
September 25, 1950
PRANDAS Vs. STATE
March 14, 1950
PREM CHAND SATRAMDAS Vs. STATE OF BIHAR
November 30, 1950
PRITAM SINGH Vs. STATE
May 5, 1950
PROVINCE OF BOMBAY Vs. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS
September 15, 1950
RACHPAL MAHRAJ Vs. BHAGWANDAS DARUKA
May 5, 1950
RAM BABU SAKSENA Vs. STATE
May 5, 1950
RAM GOPAL Vs. NAND LAL
November 14, 1950
RANGA NILAYAM RAMA KRISHNA RAO Vs. KANDOKORI CHELLAYAMMA
October 17, 1950
RASHID AHMED Vs. MUNICIPAL BOARD KAIRANA OPPOSITE PARTY; AND UNION OF INDIA AND STATE OF UTTAR PRADESH
May 19, 1950
ROMESH THAPPAR Vs. STATE OF MADRAS
May 26, 1950
SARJU PERSHAD RAMDEO SAHU Vs. JWALESHWARI PRATAP NARAIN SINGH
November 14, 1950
SHEODHARI RAI Vs. SURAJ PRASAD SINGH
December 1, 1950
SHETH MANEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI GINWALLA
March 21, 1950
STATE OF BOMBAY Vs. NAROTTAMDAS JETHABHAI
December 20, 1950
STATE OF TRIPURA Vs. PROVINCE OF EAST BENGAL
December 4, 1950
THE BHARAT BANK LTD., DELHI Vs. THE EMPLOYEES OF THE BHARAT BANK LTD., DELHI AND THE BHARAT BANK EMPLOYEES' UNION, DELHI
March 1, 1950
V VR N M SUBBAYYA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
December 21, 1950
YESHWANT DEORAO Vs. WALCHAND RAMCHAND
December 1, 1950