Home
Case Index
Title
Date
0BHAGIRATH GHOSH Vs. STATE OF WEST BENGAL
February 13, 2020
A T GOOYEE ENTERPRISES Vs. NAND LAL RATHI
December 23, 2020
ABDUL HABIB SK Vs. STATE OF WEST BENGAL
June 12, 2020
ABDUL HALIM Vs. STATE OF WEST BENGAL
November 5, 2020
ABDUL HALIM GAZNAVI MOLLA Vs. ALIAS A. H. GAZNAVI MOLLA [DEC]
February 4, 2020
ABDUL HOSSAIN MAHAMMAD Vs. DEPARTMENT OF CUSTOMS
February 27, 2020
ABDUL HOSSAIN MAHAMMAD Vs. DEPARTMENT OF CUSTOMS
February 7, 2020
ABDUS SATTAR @ ABDUS SATTAR MONDAL Vs. STATE OF WEST BENGAL
February 20, 2020
ABED ALI BISWAS Vs. STATE OF WEST BENGAL
June 12, 2020
ABHISHEK MUKHERJEE Vs. BOARD OF TRUSTEES
November 25, 2020
ABP PRIVATE LIMITED Vs. A. H. WHEELER & COMPANY PRIVATE LIMITED
February 18, 2020
ABUL KALAM Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 8(1) KOLKATA
January 27, 2020
ACCORD ADVERTISING PVT. LTD. Vs. STATE OF WEST BENGAL
November 27, 2020
ACHIYA BIBI ALIAS ACHIYA SARDAR Vs. STATE OF WEST BENGAL AND OTHERS
March 11, 2020
AD IDEAS PRIVATE LIMITED Vs. VIEW AD IDEAS AND ORS.
June 1, 2020
ADDITIONAL REGISTRAR OF ASSURANCE II, KOLKATA Vs. RAJESH NATHANY
January 6, 2020
AHIM MITTER Vs. KAMAL KUMAR CHOUDHARY
February 17, 2020
AJAY ISSAR Vs. KOMAL ISSAR
March 2, 2020
AJAY KUMAR AGARWAL Vs. GREEN CONCRETEX GLOBAL LIMITED
November 26, 2020
AJAY PAUL Vs. VINAY JHA
March 6, 2020
AJIT MAHATA Vs. JOTINDRA NATH MAHATA
February 7, 2020
AJMIRA BIBI Vs. MANORAMA NASKAR
January 2, 2020
AJOY DAS Vs. STATE OF WEST BENGAL
January 21, 2020
AKBAR ALI Vs. STATE OF WEST BENGAL
September 4, 2020
AKTAR ALI Vs. STATE OF WEST BENGAL
January 15, 2020
AKTARUL ISLAM KAYAL Vs. STATE OF WEST BENGAL
December 11, 2020
ALASH MONDAL @ PADMA PALASH MONDAL Vs. STATE OF WEST BENGAL
February 17, 2020
ALL INDIA CUSTOMS AND CENTRAL EXCISE GROUP Vs. UNION OF INDIA
January 22, 2020
ALLIED ENTERPRISES Vs. REKHA BASU
January 14, 2020
ALOKE BISWAS Vs. STATE OF WEST BENGAL
September 3, 2020
ALS-MBL JOINT VENTURE Vs. STATE OF WEST BENGAL
March 3, 2020
AMAL GHOSH Vs. STATE OF WEST BENGAL
January 14, 2020
AMAL KRISHNA MAJUMDAR Vs. STATE OF WEST BENGAL
September 25, 2020
AMAL KUMAR MITRA (DECEASED) AND SANTANU KUMAR MITRA Vs. ANURADHA DAS
December 16, 2020
AMINUL ISLAM KHAN Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
September 16, 2020
AMIRUL HAQUE Vs. STATE OF WEST BENGAL
January 16, 2020
AMIT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
January 27, 2020
AMIT KUMAR SRIMANI Vs. ASHOK DEY
March 12, 2020
AMIT SINGH Vs. STATE OF WEST BENGAL
February 28, 2020
AMITABH KEJRIWAL Vs. SMT. RAJ KUMARI KEJRIWAL
January 24, 2020
AMIYA BHAUMIK Vs. STATE OF WEST BENGAL
January 13, 2020
AMLAN GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
March 6, 2020
AMOD ALI GAZI Vs. STATE OF WEST BENGAL
September 10, 2020
AN APPLICATION FOR BAIL UNDER SECTION 439 OF CRPC Vs. MAINUDDIN MOLLA @ MAJED & ORS
March 3, 2020
ANABIKA GANGOPADHYAY Vs. STATE OF WEST BENGAL
January 28, 2020
ANANDA MOHAN MONDAL Vs. STATE OF WEST BENGAL
October 19, 2020
ANANDA SINGHA Vs. STATE OF WEST BENGAL
March 2, 2020
ANANTA ALIAS AJAY GHOSH Vs. SUVAJIT GHOSH
January 14, 2020
ANAR SK. @ ANARUL SK. Vs. STATE OF WEST BENGAL
February 7, 2020
ANCHOR INVESTMENTS PVT. LTD. Vs. TCI FINANCE LTD.
August 18, 2020
ANDAMAN & NICOBAR STATE COOPERATIVE BANK LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION
March 2, 2020
ANIKA SEN ALIAS SAMPA RANI BHADRA Vs. SUDIPTA SEN
January 2, 2020
ANIKA SEN ALIAS SAMPA RANI BHADRA Vs. SUDIPTA SEN
January 2, 2020
ANIL KUMAR NEVATIA Vs. INCOME TAX OFFICER WARD
December 23, 2020
ANIL RAJKUMAR MEKERJI Vs. R. REV PARITOSH CANNING
August 18, 2020
ANIL RAJKUMAR MUKERJI Vs. RT. REV. PARITOSH CANNING
October 8, 2020
ANIRBAN BHATTACHARJEE Vs. STATE OF WEST BENGAL
March 13, 2020
ANIRUDDH KUMAR SAXENA Vs. UNION OF INDIA
August 19, 2020
ANNU DAS Vs. STATE
July 21, 2020
ANUPA PAL NEE GHOSH Vs. STATE BANK OF INDIA
November 3, 2020
APARNA DAS Vs. SUBRATA DAS
March 13, 2020
APURBA BHATTACHARYA Vs. STATE OF WEST BENGAL
December 8, 2020
ARABINDA NASKAR Vs. STATE OF WEST BENGAL
December 22, 2020
ARATI DAS Vs. PROMODH RANJAN DAS
February 5, 2020
ARATI SIKDAR Vs. STAYA RANJAN KUNDU
February 11, 2020
ARBIND KUMAR NEWAR Vs. HARSH VARDHAN LODHA
August 24, 2020
ARCHANA MONDAL Vs. STATE OF WEST BENGAL
March 5, 2020
ARG OUTLIER MEDIA ASIANET NEWS PRIVATE LIMITED Vs. SHAILPUTRI MEDIA PRIVATE LIMITED
January 15, 2020
ARIJEET DOSS MULLICK & ANR. Vs. GOVERNMENT OF WEST BENGAL
February 26, 2020
ARJUN SINGH Vs. STATE OF WEST BENGAL
September 30, 2020
ARNAB KUMAR DEY Vs. ULEX COMPUTER
February 4, 2020
ARUN KUMAR BAJORIA Vs. STATE OF WEST BENGAL
March 11, 2020
ARUN MUKHERJEE Vs. ENFOCRMENRT DIRECTORATE, GOVERNMENT OF INDIA
February 28, 2020
ARUN SARKAR Vs. STATE OF WEST BENGAL
June 22, 2020
ARUNAVA GHOSH Vs. SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY
January 9, 2020
ARUP KUMAR BOSE Vs. KOUSHIK BHATTACHARYA
February 10, 2020
ARUP PRASAD KAIRI Vs. EASTERN COALFIELDS LIMITED
February 12, 2020
ARUP ROY Vs. STATE OF WEST BENGAL
December 24, 2020
ARUP SARKAR Vs. C.E.S.C. LIMITED
February 11, 2020
ARVIND KUMAR MUNKA Vs. UNION OF INDIA
February 28, 2020
ASFAK KHAN Vs. AFROJA KHATUN
November 18, 2020
ASHA MUKHERJEE Vs. UNION OF INDIA
September 25, 2020
ASHES KUMAR ROY Vs. COAL INDIA LIMITED
December 16, 2020
ASHOK KUMAR PAUL Vs. UCO BANK
March 4, 2020
ASHOK KUMAR SHAW Vs. FIRST LAND ACQUISITION COLLECTOR, KOLKATA
October 21, 2020
ASHOK ROY Vs. STATE OF WEST BENGAL
February 24, 2020
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LIMITED
February 11, 2020
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LIMITED & ORS.
February 11, 2020
ASIM KUMAR PAL Vs. INDIAN INSTITUTE OF MANAGEMENT, CALCUTTA
February 14, 2020
ASOK DE Vs. STATE OF WEST BENGAL
June 18, 2020
ASOK KUMAR PAHARI Vs. STATE WEST BENGAL
January 2, 2020
ATIN SENGUPTA & ORS. Vs. ATANU LAHIRI
February 18, 2020
ATUL KUMAR PANDEY Vs. KUMAR AVINASH
June 17, 2020
AVIJIT BISWAS Vs. STATE OF WEST BENGAL
March 4, 2020
AWADH NARAYAN SINGH Vs. STATE OF WEST BENGAL
December 2, 2020
AXIS BANK LIMITED Vs. GAURAV DALMIA
September 18, 2020
AZIM SK Vs. STATE OF WEST BENGAL
March 2, 2020
B. SIRKAR JOHUREE PVT. LTD. Vs. A SIRKAR & CO. JEWELLERS PVT. LTD.
November 10, 2020
B.B.R. CONSTRUCTION COMPANY Vs. UNION OF INDIA
March 6, 2020
B.S MEDICAL INTERNATIONAL Vs. METRO RAILWAY KOLKATA
December 23, 2020
BABLU SARDAR Vs. STATE OF WEST BENGAL
January 14, 2020
BABUL SUPRIYO Vs. STATE OF WEST BENGAL
October 14, 2020
BABUSONA GHOSH Vs. STATE OF WEST BENGAL
January 14, 2020
BADIR SK. Vs. STATE
August 7, 2020
BAKUL RANI PATRA Vs. STATE OF WEST BENGAL
June 24, 2020
BALAHARI GHOSH Vs. STATE OF WEST BENGAL
December 15, 2020
BALAJEE EDUCATION PRIVATE LIMITED Vs. RAJANI KANT PANDEY
January 28, 2020
BALARAM CHOWDHURY Vs. SAMARESH MRIDHA
February 19, 2020
BALASORE ALLOYS LIMITED Vs. MEDIMA LLC
August 12, 2020
BALLY JUTE COMPANY LIMITED Vs. STATE OF WEST BENGAL
November 10, 2020
BALLYFABS INTERNATIONAL LIMITED Vs. IDBI BANK LIMITED & ORS.
August 14, 2020
BANASHREE NEOGI & ANR. Vs. SOMA GHOSH & ORS.
May 29, 2020
BANASHREE NEOGI & ANR. Vs. SOMA GHOSH & ORS.
April 8, 2020
BANASREE NEOGY Vs. SOMA GHOSH
March 11, 2020
BANDANA SIL AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
October 12, 2020
BANK OF BARODA Vs. INDIAN OIL CORPORATION LIMITED
February 10, 2020
BAPI MAJUMDAR Vs. STATE OF WEST BENGAL
September 15, 2020
BAPI MONDAL Vs. STATE OF WEST BENGAL
February 13, 2020
BARNALI GHOSH Vs. STATE OF WEST BENGAL
October 21, 2020
BASUMATI CORPORATION LTD Vs. KABERI MAITRA
March 6, 2020
BATA INDIA LIMITED Vs. CHETKI PROPERTIES
February 25, 2020
BATLIBOI LIMITED Vs. UNION OF INDIA
January 7, 2020
BCT INFRASTRUCTURE LLP Vs. KUBER DUTT CONSTRUCTION PVT. LTD.
February 3, 2020
BELL FINVEST (INDIA) LIMITED & ORS. Vs. UGRO CAPITAL LIMITED
February 14, 2020
BENGAL CHAMBER OF COMMERCE AND INDUSTRY Vs. KOLKATA MUNICIPAL CORPORATION
June 30, 2020
BHAMBAL MAITY Vs. STATE OF WEST BENGAL
June 17, 2020
BHANU HAZRA Vs. STATE OF WEST BENGAL
January 9, 2020
BHARAT CHETTRI Vs. STATE OF WEST BENGAL
February 6, 2020
BHARATIYA JANATA PARTY Vs. STATE OF WEST BENGAL
January 28, 2020
BHASKAR GHOSH Vs. STATE OF WEST BENGAL
January 22, 2020
BHIM SEN MONDAL Vs. COMPETENT AUTHORITY UNDER THE N.H. ACT, 1956 & A.D.M. (L.A.), BURDWAN
January 16, 2020
BHIMA CHARAN DAS Vs. RAMPADA MONDAL
February 17, 2020
BHUBAN MONDAL Vs. STATE OF WEST BENGAL
February 27, 2020
BIBHAS KUNTI @ BIBHAS KUTI Vs. STATE OF WEST BENGAL
May 19, 2020
BIBHAS SAHA Vs. STATE OF WEST BENGAL
January 15, 2020
BIJAY SHANKAR TIWARI & ORS. Vs. SPAN FOUNDATION PRIVATE LIMITED AND ORS.
February 6, 2020
BIKASH CHANDRA DUTTA Vs. ASHOK DUTTA
March 5, 2020
BIMAL CHANDRA SAHA Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
February 13, 2020
BIMALA TIWARI Vs. RIZIA BEGUM
February 14, 2020
BINOY KRISHNA DEY Vs. STATE OF WEST BENGAL
February 7, 2020
BIPLAB MUKHERJEE Vs. INDIAN INSTITUTE OF ENGINEERING, SCIENCE & TECHNOLOGY
September 16, 2020
BIRLA CORPORATION LTD. Vs. ARVIND KUMAR NEWAR & ORS.
May 4, 2020
BISWAJIT KUMAR SARKAR Vs. UNION OF INDIA AND ORS.
February 5, 2020
BISWAJIT MAJI Vs. MOLOY DE
December 24, 2020
BISWANATH BERA Vs. STATE OF WEST BENGAL
January 17, 2020
BISWANATH DAS AND ORS. Vs. THE STATE OF WEST BENGAL
June 23, 2020
BISWANATH GHOSH Vs. TARUN PRADHAN
February 11, 2020
BISWANATH HOSIERY MILLS LIMITED Vs. HIVELOOP TECHNOLOGY PRIVATE LIMITED
February 12, 2020
BISWANATH MUKHERJEE Vs. RANJIT KUMAR SEN
July 9, 2020
BISWANATH PAL Vs. SANKAR NATH PAL
January 7, 2020
BISWARUP DAS Vs. STATE OF WEST BENGAL
December 23, 2020
BISWARUP SARKAR Vs. UNIVERSITY OF CALCUTTA
June 19, 2020
BKD AGRO CHEMICALS PRIVATE LIMITED Vs. K. D. LIQUOR AND FERTILIZER PRIVATE LIMITED
July 1, 2020
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED
December 24, 2020
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. STATE OF WEST BENGAL
August 10, 2020
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. MARINO DREDG CO. (P) LTD.
January 13, 2020
BOBITA DAS Vs. RANJAN DAS
March 4, 2020
BODHISATWA RAY Vs. STATE OF WEST BENGAL
March 11, 2020
BRIJ RATAN MOHTA Vs. AMARENDRA KUMAR SINGH
April 24, 2020
BRIJENDRA KUMAR SINGH Vs. STATE OF WEST BENGAL
June 26, 2020
BRINTAM DAS Vs. STATE OF WEST BENGAL
January 6, 2020
BUDHU Vs. STATE
October 13, 2020
BURDWAN DEVELOPMENT AUTHORITY Vs. ARIFA KHATUN AND ANOTHER
February 26, 2020
CALCUTTA CLUB LIMITED Vs. INCOME TAX OFFICER
February 14, 2020
CALCUTTA TRAMWAYS CO. Vs. BIJOY CHANDRA KONAR & ORS.
February 20, 2020
CALCUTTA TRAMWAYS CO. Vs. STATE OF WEST BENGAL
December 10, 2020
CESC LIMITED Vs. PREM CHAND JAISWAL
June 17, 2020
CHANCHAL SAMANTA Vs. STAE OF WEST BENGAL
March 5, 2020
CHANDAN MAITY Vs. ANANTA KUMAR DAS
February 18, 2020
CHANDANA HANSDA (MURMU) Vs. ANIL HANSDA
March 12, 2020
CHANDRA NATH BHATTACHARYA Vs. STATE OF WEST BENGAL
January 10, 2020
CHANDRA NATH CHANDRA Vs. BUDDHADEB HALDER
February 5, 2020
CHANDRA SEKHAR MAITY Vs. BANABEHARI MAITY
February 26, 2020
CHANDRIMA ROY Vs. STATE OF WEST BENGAL
July 20, 2020
CHATTURBHUJ AGARWALA Vs. FOOD CORPORATION OF INDIA
February 5, 2020
CHAYA RANI MONDAL Vs. SHRI SHAYAMAL BHOWMICK
February 10, 2020
CHHOTELAL THAKUR. Vs. UNION OF INDIA
December 2, 2020
CHIRANJIB ROY Vs. KOLKATA MUNICIPAL CORPORATION
July 1, 2020
CHIRANJIT MONDAL Vs. STATE OF WEST BENGAL
December 22, 2020
CHRISTOPHER MINJ Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
March 2, 2020
CHUNARAM HANSDA Vs. STATE OF WEST BENGAL
January 24, 2020
CHUNILAL MUKHERJEE Vs. GLUCONATE HEALTH LIMITED
November 3, 2020
CHURAMONI GORAI & ORS. Vs. DHIREN GORAI
January 17, 2020
CITY ENCLAVE PRIVATE LTD. Vs. SYED TANSEEN HUQ & ORS.
February 3, 2020
COAL INDIA LIMITED Vs. MACMET INDIA LIMITED
February 18, 2020
COMMISSIONER OF CENTRAL EXCISE Vs. COMET TECHNOCOM (P) LTD. & ORS.
February 3, 2020
COMMISSIONER OF CUSTOMS (PORT) & ANR. Vs. SANWAR AGARWAL
February 18, 2020
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. RAJESH PAWAR
February 13, 2020
COMMISSIONER OF INCOME TAX, KOLKATA - I (TDS) Vs. MEDIA WORLD WIDE PVT. LTD.
January 8, 2020
COMMISSIONER OF SCHOOL EDUCATION, WEST BENGAL Vs. MANAGING COMMITTEE, VIDYA VIKASH HIGH SCHOOL
April 20, 2020
COMMISSIONER OF SERVICE TAX Vs. S. K. SAMANTA & CO. PVT. LTD.
February 4, 2020
COMMR. OF CUSTOMS (AIRPORT AND ADMIN.) Vs. EXPRESS CLEARING AGENCY
March 5, 2020
CONTAINER CORPORATION OF INDIA LIMITED Vs. HIGHWAY ROADLINES PRIVATE LIMITED
January 16, 2020
D & I TAXCON SERVICES PVT LTD Vs. STATE OF WEST BENGAL
October 9, 2020
D & I TAXCON SERVICES PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
March 2, 2020
DALGREEN AGRO PVT. LTD. Vs. SHAIKH ASADUR RAHMAN
January 28, 2020
DAMODAR VALLEY CORPORATION Vs. SHREE RAMDOOT ROLLERS PRIVATE LTD
April 24, 2020
DAYA SHANKAR SHAW @ LAL BABU SHAW Vs. STATE OF WEST BENGAL
March 5, 2020
DEBABRATA BANERJEE Vs. PAPIYA BANERJEE (GANGULY)
February 21, 2020
DEBAJIT KUMAR DAS Vs. DEBARATI DAS
March 4, 2020
DEBARATI MUKHOPADHYAY Vs. BOOK FARM
November 27, 2020
DEBASISH SARKAR Vs. BASANA MONDAL SARKAR
February 21, 2020
DEBDAS MONDAL Vs. STATE OF WEST BENGAL
January 20, 2020
DEBENDRA PRASAD GUPTA & ANR Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
February 4, 2020
DEBU MAJUMDER Vs. STATE OF WEST BENGAL
January 27, 2020
DEBU SARDAR Vs. STATE OF WEST BENGAL
August 12, 2020
DHARAM NATH SINGH Vs. STATE OF WEST BENGAL
September 18, 2020
DHENU MURMU Vs. STATE OF WEST BENGAL
January 24, 2020
DHOOM MERCANTILE Vs. UNION OF INDIA
August 25, 2020
DILIP BERA Vs. STATE OF WEST BENGAL
February 7, 2020
DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED
January 9, 2020
DILIP DAS Vs. STATE OF WEST BENGAL
December 16, 2020
DIPAK KARMAKAR Vs. STATE OF W.B.
January 3, 2020
DIPANKAR BANDOPADHYAY Vs. DURGAPUR CHEMICALS LTD.
March 6, 2020
DIPIKA AGARWAL NEE KHAITAN Vs. RISHI AGARWAL
February 10, 2020
DIPU SINGH @ HULO Vs. STATE OF WEST BENGAL
May 19, 2020
DIRECTOR GENERAL OF FOREIGN TRADE Vs. RUIA COTEX LTD.
June 19, 2020
DOMKAL THANA FERRY PATUNY SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
May 30, 2020
DPP SECURITIES PRIVATE LIMITED Vs. VINCOM COMMODITIES LTD. & ORS.
February 4, 2020
DR. FAUD HALIM Vs. STATE OF WEST BENGAL
April 17, 2020
DUKHIRAM BHATTACHARYA Vs. STATE OF WEST BENGAL
January 27, 2020
EASTERN COALFIELDS LTD. Vs. SK. AMJAD MAJI
February 12, 2020
EASTERN TYRE CORPORATION Vs. REGISTERING AUTHORITY, PUBLIC VEHICLES DEPARTMENT
July 1, 2020
EDEN REALTY VENTURES PVT. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
January 2, 2020
EDWIN BASON @ EDWIN EDMOND BASON (DECEASED) AND KUMAR SHANKAR SADHU Vs. NAILA SAMREEN SHAHAB
February 4, 2020
EGIS INDIA CONSULTING ENGINEERINGS PVT LTD Vs. ENGINEERING PROJECTS (INDIA) LTD.
March 4, 2020
EIC HOLDINGS LIMITED Vs. E.I.T.A. INDIA LIMITED
February 19, 2020
EMAMI LIMITED Vs. HINDUSTAN UNILEVER LIMITED
July 7, 2020
ENGA SRINU Vs. UNION OF INDIA
January 7, 2020
EQUIPMENT FINANCE LIMITED Vs. INFRAVENTURE PRIVATE LIMITED
October 7, 2020
ESSEM ENTERPRISE Vs. KOLKATA MUNICIPAL CORPORATION
June 22, 2020
FABWORTH PROMOTERS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
February 5, 2020
FEDERATION (ROSIMUSHCESTVO) Vs. SARAF AGENCY PVT. LTD.
May 19, 2020
FUTURE RETAIL LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
January 2, 2020
GAINWELL COMMOSALES PRIVATE LIMITED Vs. ELECTRICITY DEPARTMENT, ANDAMAN & NICOBAR ADMINISTRATION
February 14, 2020
GANESH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
March 6, 2020
GAURAV AGARWAL Vs. STATE OF WEST BENGAL
December 23, 2020
GAURAV DALMIA Vs. RESERVE BANK OF INDIA
March 18, 2020
GAUTAM KUNDU Vs. ENFORCEMENT DIRECTORATE
February 28, 2020
GAUTAM MEHRA Vs. UNION OF INDIA
October 15, 2020
GE POWER INDIA LIMITED Vs. TAPAS KUMAR BANDOPADHYAY
June 18, 2020
GE POWER INDIA LIMITED Vs. SITARAM KARMAKAR
June 17, 2020
GENERAL SECURITY AND INFORMATION SERVICES Vs. COMMISSIONER OF CGST AND CX
February 6, 2020
GITA GHOSH & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
February 20, 2020
GITIKA GHOSH Vs. SOUMENDRA NATH GHOSH
February 17, 2020
GOBINDA HALDER Vs. STATE OF WEST BENGAL
June 19, 2020
GOBINDA MAITI Vs. STATE OF WEST BENGAL
October 21, 2020
GOKUL CHANDRA MAITY Vs. ANANDA MAITY
March 3, 2020
GOLDEN EDGE ENGINEERING PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
June 18, 2020
GONTERMANN PEIPERS (INDIA) LTD. Vs. SHV ENERGY PVT. LTD.
June 25, 2020
GORDHAN DAS JAGWANI Vs. PRANAY AGENCIES [P] LTD.
February 14, 2020
GOUR BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
November 19, 2020
GOUTAM CHAKRABORTY Vs. ANANYA CHAKRABORTY
March 13, 2020
GOUTAM KUIRY Vs. STATE OF WEST BENGAL
February 13, 2020
GOUTAM NEMO Vs. STATE OF WEST BENGAL
November 10, 2020
GOUTAM SHAW Vs. SHRIMATI SABITA BAIRAGI
March 13, 2020
GOVERNMENT OF WEST BENGAL AND ORS. Vs. CHATTERJEE PETROCHEM
January 10, 2020
GREENWOOD PARK EXTENSION APARTMENT OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
December 22, 2020
GURUPADA DAS Vs. STATE OF WEST BENGAL
February 14, 2020
H.M. LEISURE Vs. STATE OF WEST BENGAL
January 22, 2020
HABLU BAG @ BHATUK Vs. IN RE
April 28, 2020
HAMID SHEKH Vs. STATE OF WEST BENGAL
September 15, 2020
HANUMAN PRASAD AGARWAL Vs. SATYANARAIN AGARWAL
June 11, 2020
HARISADHAN BISWAS Vs. NOOR ALI
January 2, 2020
HARJI ENGINEERING WORKS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
January 3, 2020
HARMEET KAUR Vs. ABEDA KHATOON
February 3, 2020
HARMILA N. KOYA Vs. NARHARI PRASAD K. KOYA
March 3, 2020
HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
June 8, 2020
HDFC BANK LTD. Vs. A.F. ENTERPRISE
March 13, 2020
HEADMASTER AND SECRETARY OF SHREE BALKRISHNA VITHALNATH VIDYALAYA Vs. STATE OF WEST BENGAL
August 18, 2020
HIMANGSHU SARKAR Vs. SOHAN PRASAD CHOUDHARY
January 6, 2020
HIRAK NATH SOUNTH Vs. ALOK KUMAR SEN AND ORS.
March 4, 2020
HIRALAL SHAW Vs. BHARATI MANNA
March 20, 2020
HODA SK. Vs. STATE OF WEST BENGAL
January 3, 2020
I-NOVA SOLUTIONS LIMITED Vs. SMT. SARBANI BHATTACHARYA
January 17, 2020
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
January 15, 2020
IDL EXPLOSIVES LIMITED Vs. UNION OF INDIA
March 4, 2020
IMPERIAL TUBES PVT. LTD. Vs. RAMESH CO.
July 1, 2020
IMR METALLURGICAL RESOURCES Vs. HINDUSTAN NEWSPRINT
February 11, 2020
IMRAJ ALI MOLLA Vs. UNION OF INDIA AND OTHERS
March 18, 2020
IN RE Vs. SEKHAR SAMANTA ALIAS SEKHAR SIL
March 12, 2020
IN RE : BHUPENDRA PRATAP SINGH Vs. IN RE : BHUPENDRA PRATAP SINGH
January 24, 2020
IN RE : CONTAGION OF COVID – 19 VIRUS IN Vs. STATE
July 2, 2020
IN RE : CONTAGION OF COVID-19 VIRUS IN Vs. STATE
July 27, 2020
IN RE: ARUN ARI Vs. STATE
July 28, 2020
IN RE: CONTAGION OF COVID-19 VIRUS IN CHILDREN Vs. STATE
June 25, 2020
IN RE: CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES Vs. STATE
June 19, 2020
IN RE: SANAWAR ALI (27.11.2020 - CALHC)Â Â Vs. IN RE: SANAWAR ALI
November 27, 2020
IN RE: SOMRAJ SAHA Vs. STATE
July 28, 2020
IN THE GOODS OF : HANUMAN PRASAD AGARWAL @ HANUMAN PROSAD AGARWAL AND SURESH AGARWAL @ SURESH KUMAR AGARWAL Vs. SATYANARAIN AGARWAL
June 11, 2020
IN THE GOODS OF: JHARNA DAS, DECEASED Vs. IN THE GOODS OF: JHARNA DAS, DECEASED
November 24, 2020
IN THE GOODS OF: PRIYAMVADA DEVI BIRLA (DEC.). Vs. HARSH VARDHAN LODHA
September 18, 2020
IN THE MATTER OF : BALIRAJ DEY & ANR. Vs. STATE
June 29, 2020
IN THE MATTER OF : MD. IRFAN Vs. IN THE MATTER OF : MD. IRFAN
July 7, 2020
IN THE MATTER OF: MD. GOLAM MUSTOFA & ORS Vs. STATE
July 31, 2020
INDIA MEDIA SERVICES PVT. LTD. Vs. SBPL INFRASTRUCTURE LTD
March 4, 2020
INDIAN DRUG AND PHARMACEUTICAL LTD Vs. MRS. ARUNDHATI MANNA
February 21, 2020
INDIAN GOLF UNION Vs. WEST BENGAL GOLF SOCIETY
February 19, 2020
INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR Vs. DR. SUBROTO ROY
June 19, 2020
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER CENTRAL EXCISE, HALDIA
March 5, 2020
INDIAN OIL CORPORATION LIMITED Vs. SUMON GHOSH
January 13, 2020
INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY AND APPLIED NUTRITION Vs. SUDDHASIL DEY
March 13, 2020
IRCON INTERNATIONAL LTD Vs. MEUMAL ATHWANI
June 26, 2020
ISMAIL ALI @ ASLAM & ANR. Vs. STATE
August 3, 2020
ISPAT PROJECTS LTD. Vs. C. I. T., W. B.-I, KOLKATA
May 15, 2020
ISWARI PRASAD TANTIA Vs. BANK OF BARODA
December 22, 2020
ITC LIMITED Vs. JP MORGAN MUTUAL FUND INDIA PVT. LTD.
June 11, 2020
J.S.PIGMENTS PRIVATE LTD. Vs. STATE OF WEST BENGAL
July 8, 2020
JAGJIT SINGH Vs. STATE OF WEST BENGAL
January 21, 2020
JAHAR SAHA @ JAHAR ALI Vs. STATE OF WEST BENGAL
January 9, 2020
JAI BALAJI INDUSTRIES LTD. Vs. PUNJAB NATIONAL BANK
February 3, 2020
JAIDEEP HALWASIYA Vs. RISHABH BENGANI
December 15, 2020
JAKIR HOSAIN MONDAL Vs. STATE OF WEST BENGAL
January 15, 2020
JALALUDDIN @ JALALUDDIN Vs. STATE OF WEST BENGAL
May 19, 2020
JALARAM TIMBER CO Vs. MAHANANDA DAS
March 11, 2020
JAMINI BARMAN Vs. STATE OF WEST BENGAL
March 5, 2020
JAYANTA DEY Vs. STATE OF WEST BENGAL
December 22, 2020
JAYANTA GHOSH Vs. AJIT GHOSH
February 25, 2020
JAYANTA KUMAR BAIDYA Vs. UNION OF INDIA
April 24, 2020
JAYANTA SARKAR Vs. NATIONAL JUTE BOARD
May 13, 2020
JAYEETA DAS GHOSH Vs. AMIT DAS
March 19, 2020
JAYSEN PANDEY Vs. THE STATE OF WEST BENGAL
June 23, 2020
JEEJA GHANI Vs. STATE
January 15, 2020
JEWEL SK @ JUEL SK Vs. STATE OF WEST BENGAL
June 17, 2020
JHANTU SK Vs. STATE OF WEST BENGAL
March 11, 2020
JITEN DAS Vs. MATIARY VIVEKANANDA SHIKSHALAY
June 17, 2020
JITEN ROY Vs. STATE OF WEST BENGAL
February 27, 2020
JITENDRA S. CHOUDHARI Vs. STATE OF WEST BENGAL
February 11, 2020
JITENDRANATH BISWAS Vs. STATE OF WEST BENGAL
March 6, 2020
JM FINANCIAL ASSET RECONSTRUCTION CO. LTD. Vs. UNION BANK OF INDIA
July 22, 2020
JOY PRAKASH LAW Vs. RAJENDRA KUMAR RATHI & ORS.
February 11, 2020
JOYDEB DAS Vs. STATE OF WEST BENGAL
March 20, 2020
JOYDIP MITRA Vs. STATE OF WEST BENGAL
December 17, 2020
JUGAL DENRE Vs. GOUTAM DENRE
February 10, 2020
JURAN DAS Vs. ASOKE KUMAR GUPTA
January 24, 2020
K. BHOOPATHY Vs. SUSHANTA SAHA
March 2, 2020
KABERI BHATTACHARJEE GOSWAMI Vs. CHANDAN BHATTACHARJEE
March 6, 2020
KABITA SINGH Vs. STATE OF WEST BENGAL & ORS
February 12, 2020
KAISAR Vs. STATE OF WEST BENGAL
February 28, 2020
KAKOLI MOLLA Vs. SAIDUL ISLAM @ ARMAN
March 13, 2020
KAKULI MITRA Vs. PRABIR KUMAR NAG
January 22, 2020
KALACHAND SIKDAR Vs. RAVINDER DUTT SAKLANI
March 5, 2020
KALLOL MUKHERJEE Vs. STATE OF WEST BENGAL
August 14, 2020
KALYAN KUMAR HALDER Vs. SANTOSH KUMAR HALDER
February 28, 2020
KALYANMOY ROY Vs. STATE OF WEST BENGAL
December 15, 2020
KAMAL MOHANTY Vs. STATE OF WEST BENGAL
December 22, 2020
KAMALA RANI ROY Vs. SAMBHU SEN
December 18, 2020
KAMALES MALLIK Vs. OCTAVIUS TEA & INDUSTRIES LTD. & ORS.
February 19, 2020
KAMIL SIEDCZYNSKI Vs. UNION OF INDIA
March 18, 2020
KAMINI SARIN Vs. ANUP CHADHA
January 15, 2020
KAMLESH PAREKH Vs. CENTRAL BUREAU OF INVESTIGATION
March 16, 2020
KAMRUN NESSA Vs. KHALIL AHMED & ORS.
March 18, 2020
KANAK PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
September 25, 2020
KANISHK SINHA Vs. STATE OF WEST BENGAL
February 11, 2020
KARAN PAUL Vs. KAMALA JINDAL
December 16, 2020
KARAN SINGH GREWAL Vs. SECRETARY, CALCUTTA CRICKET
July 30, 2020
KARTICK BANIK Vs. STATE OF WEST BENGAL
December 23, 2020
KARTICK DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 16, 2020
KARTICK MONDOL @ BAHA Vs. STATE OF WEST BENGAL
March 6, 2020
KARTICK PAUL Vs. STATE OF WEST BENGAL
June 11, 2020
KEJRIWAL MINING PVT. LTD. Vs. ALLAHABAD BANK
June 26, 2020
KELVIN JUTE COMPANY LTD. Vs. KRISHNA KUMAR AGARWAL
February 6, 2020
KENDRIYA BHANDAR Vs. STATE OF WEST BENGAL
January 22, 2020
KHANDU MURMU Vs. STATE OF WEST BENGAL
February 26, 2020
KHERAPATI VANIJYA LIMITED Vs. LONGVIEW TEA CO. LIMITED
January 20, 2020
KHERAPATI VANIJYA LIMITED Vs. LONGVIEW TEA CO. LIMITED
January 21, 2020
KIRAN WADAN BHAGAT Vs. TARUN AICH
June 25, 2020
KITPLY INDUSTRIES LIMITED Vs. S. MANIKANDAN
February 10, 2020
KOEL ADHIKARY (HALDER) Vs. SUMANTA HALDER
March 5, 2020
KOLKATA MUNICIPAL CORPORATION Vs. SK. JOYNAL ABEDIN
February 19, 2020
KOLKATA MUNICIPAL CORPORATION Vs. VODAFONE IDEA LIMITED
February 18, 2020
KOLKATA MUNICIPAL CORPORATION Vs. SUSANTA KUMAR KARAN
February 19, 2020
KOLKATA MUNICIPAL CORPORATION Vs. KAJARI BANERJEE
December 22, 2020
KOLKATA MUNICIPAL CORPORATION & ANR. Vs. MRITYUNJOY CHOWDHURY & ORS.
February 20, 2020
KRIPA SINDHU MITRA Vs. STATE OF WEST BENGAL
September 30, 2020
KRISHANU MAULIK Vs. INDIAN STATISTICAL INSTITUTE
February 13, 2020
KRISHNA BARMAN Vs. STATE OF WEST BENGAL
October 19, 2020
KRISHNA BASU Vs. STATE OF WEST BENGAL
March 3, 2020
KRISHNA ENTERPRISE & ORS. Vs. AXIS BANK LIMITED & ANR.
March 6, 2020
KRISHNA KUMAR SINGHANIA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 18, 2020
KRISHNAPADA SARDAR Vs. STATE OF WEST BENGAL
January 10, 2020
KRISHNENDU SARKAR Vs. STATE OF WEST BENGAL
December 9, 2020
KULDIP KEDIA Vs. STATE OF WEST BENGAL
February 27, 2020
KUMAR SHANKAR SADHU & ORS. Vs. NAILA SAMREEN SHAHAB
February 4, 2020
KUMARBHAI MANHARLAL DESAI Vs. UNION OF INDIA AND ANOTHER
March 4, 2020
KUMARI REBA GHOSH Vs. STATE OF WEST BENGAL
March 11, 2020
KUMARI SHIPRA MAZUMDER Vs. CHAIRPERSON, CENTRAL BOARD OF SECONDARY EDUCATION
November 20, 2020
KURNAVA MAL Vs. ANTARA MAL
February 28, 2020
LACHHU INDOWER Vs. STATE OF WEST BENGAL
February 12, 2020
LINA DATTA Vs. SUKUMAR BERA
December 16, 2020
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
June 5, 2020
LINDSAY INTERNATIONAL PRIVATE LIMITED & ORS Vs. LAXMI NIWAS MITTAL & ORS.
February 12, 2020
LINDSAY INTERNATIONAL PRIVATE LIMITED AND ORS. Vs. LAXMI NIWAS MITTAL AND ORS.
September 15, 2020
LINDSAY INTERNATIONAL PVT. LTD. & ORS. Vs. LAXMI NIWAS MITTAL & ORS.
August 12, 2020
LITAN SARKAR Vs. STATE OF WEST BENGAL
February 6, 2020
LORDS BLUETECH CO PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 22, 2020
LUXMI PHARMACEUTICAL WORKS Vs. RAJAT BARUA
March 11, 2020
M/S EXCEL POWMIN LTD. Vs. UNION OF INDIA AND ANOTHER
February 19, 2020
M/S. ABDOS CONSUMER CARE LIMITED Vs. SOMNATH SADHUKHAN
March 4, 2020
M/S. ABDOS CONSUMER CARE LIMITED Vs. NARAYAN CHANDRA CHANDA
March 3, 2020
M/S. AMAZONITE STEEL PVT. LTD. Vs. UNION OF INDIA
March 4, 2020
M/S. CAVALIER ENTERPRISES PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
June 30, 2020
MACKINTOSH BURN LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
February 10, 2020
MADAN GOPAL GOSWAMI Vs. STATE OF WEST BENGAL
January 21, 2020
MADAN PROPERTIES P. LIMITED Vs. L.R.WARREN & ORS.
March 16, 2020
MADHU SINGH Vs. JAY SHANKAR SINGH
January 9, 2020
MADHUMITA KARAN Vs. STATE OF WEST BENGAL
March 19, 2020
MAHADEB BANDOPADHYAY Vs. ALPANA BANDOPADHYAY
March 17, 2020
MAHINDRA VEHICLE MANUFACTURERS LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV HAN XIN EMO 9125889}
April 24, 2020
MAHINDRA VEHICLE MANUFACTURERS LTD. Vs. PARTIES INTERESTED IN THE VESSEL MV HAN XIN
April 28, 2020
MAHINDRA VEHICLE MANUFACTURERS LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV HAN XIN
May 12, 2020
MAINUL HOQUE Vs. STATE OF WEST BENGAL
June 24, 2020
MAKHAN MONDAL Vs. STATE OF WEST BENGAL
January 6, 2020
MALABIKA BHATTACHARJEE Vs. INTERNAL COMPLAINTS COMMITTE, VIVEKANANDA COLLEGE AND ORS.
November 27, 2020
MAMONI SANTRA Vs. BAPPADITYA SANTRA
March 12, 2020
MAMTA DEVI Vs. RAJESH RAM
March 6, 2020
MAMTA SARKI Vs. STATE OF WEST BENGAL
March 19, 2020
MANAGER, STATE BANK OF INDIA Vs. MD. JAHIR
January 24, 2020
MANDIRA SEN Vs. ILONA SEN
November 12, 2020
MANI KANT RAVI Vs. COAL INDIA LIMITED
February 13, 2020
MANISH KUMAR Vs. STATE OF WEST BENGAL
February 19, 2020
MANNAN SK Vs. STATE OF WEST BENGAL
February 10, 2020
MANOJ KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
January 20, 2020
MANOJ MAJUMDER Vs. REGISTRAR OF COMPANIES
August 28, 2020
MANOJ RABIDAS Vs. STATE OF WEST BENGAL
January 15, 2020
MARIYAM BEGAM Vs. STATE OF WEST BENGAL
February 12, 2020
MARZINA BIBI Vs. STATE OF WEST BENGAL
March 4, 2020
MASADUL ISLAM @ NISA @ NASADUL Vs. STATE OF WEST BENGAL
August 13, 2020
MASER ALI Vs. STATE OF WEST BENGAL AND ORS.
September 25, 2020
MATADI TRADECOM PRIVATE LIMITED Vs. VINCOM COMMODITIES LTD. & ORS.
February 4, 2020
MAYA RANI CHOWDHURY Vs. SUKUMAR GHOSH
February 11, 2020
MAYA RANI HEMBRAM (SAREN) Vs. KRISHNA SAREN
December 24, 2020
MAZIDUL MIAH @ MIA & ORS Vs. STATE OF WEST BENGAL
June 25, 2020
MBL INFRASTRUCTURE LIMITED Vs. RITES LIMITED AND OTHERS
February 25, 2020
MD ARIF Vs. UNION OF INDIA
March 13, 2020
MD IMTIAZ AHAMED Vs. STATE OF WEST BENGAL
February 28, 2020
MD JAHIDUL ISLAM Vs. STATE OF WEST BENGAL
May 13, 2020
MD JAKIR HOSSAIN Vs. SAKINA KHATUN
March 3, 2020
MD MOSTAFA Vs. STATE OF WEST BENGAL
February 10, 2020
MD SAHBUDDIN Vs. STATE OF WEST BENGAL
February 17, 2020
MD. ARSHAD Vs. STATE OF WEST BENGAL
September 21, 2020
MD. FAISAL EKRAM Vs. STATE OF WEST BENGAL
March 16, 2020
MD. IRFAN Vs. STATE OF WEST BENGAL
February 4, 2020
MD. IRFAN ALAM Vs. STATE OF WEST BENGAL
December 10, 2020
MD. MISTER REJA Vs. STATE OF WEST BENGAL
September 16, 2020
MD. MOFAZZULAR RAHMAN Vs. MD. SARFARAZ ALAM
February 4, 2020
MD. RASHID Vs. MD. ARIF & ANR.
July 7, 2020
MD. SAFIQUE Vs. STATE OF WEST BENGAL
February 24, 2020
MD. SAKIL @ LAL CHAND @ MD. SHAKIL SAHI Vs. STATE OF WEST BENGAL
January 24, 2020
MD. SALIM Vs. SONU SINGH
December 22, 2020
MD. SALIM & ORS. Vs. ABDUL HAFIZ & ANR.
February 27, 2020
MD. TAMIJUDDIN MIA Vs. CHIEF EXECUTIVE OFFICER, BOARD OF WAKFS
January 8, 2020
MENKA GAMBHIR Vs. UNION OF INDIA
June 17, 2020
MERCANTILE CONSTRUCTION COMPANY Vs. STEEL AUTHORITY OF INDIA LTD.
February 14, 2020
MIHIR KUMAR HALDER Vs. UNION OF INDIA
March 4, 2020
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 26, 2020
MINA DEB Vs. PRADIP RANJAN DEB
February 6, 2020
MINA MONDAL Vs. BASUDEB NASKAR
March 6, 2020
MINATI SARKAR Vs. STATE OF WEST BENGAL
February 14, 2020
MINATI SARKAR Vs. SIBATOSH CHAKRABORTY
February 26, 2020
MINOR SUKHEN BISWAS Vs. NIRMALA BISWAS
February 28, 2020
MINTECH GLOBAL PVT. LTD. Vs. KESORAM INDUSTRIES LIMITED
January 16, 2020
MIR MOUFUZ ALI Vs. STATE OF WEST BENGAL
December 4, 2020
MIRA RANI HAZRA Vs. STATE OF WEST BENGAL
February 4, 2020
MIRZA NUR ALAM Vs. STATE OF WEST BENGAL
March 3, 2020
MITESH MEHTA Vs. SAREGAMA INDIA LIMITED
June 26, 2020
MOHAMMAD ALI Vs. STATE OF WEST BENGAL
March 4, 2020
MOHANLAL AGARWAL Vs. MANJAN DEVI PATNI & ORS
March 2, 2020
MOHIT LAL GHOSH Vs. STATE OF WEST BENGAL
January 28, 2020
MOU DAS Vs. SUDEB DAS
December 24, 2020
MOUMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
October 13, 2020
MRINAL KANTI KAMILA Vs. STATE OF WEST BENGAL
March 2, 2020
MRITUNJAY SINGH Vs. UNION OF INDIA & ORS.
February 21, 2020
MUNNI DEVI KANWAR Vs. DIGAMBER JAIN BHAWAN
January 2, 2020
MURSHIDABAD SALE & SUPPLY CO-OPERTIVE SOCIETY LTD. Vs. STATE OF WEST BENGAL
January 28, 2020
NABA KUMAR BISWAS Vs. BANGIYA GRAMIN VIKASH BANK
January 7, 2020
NABINANDA GOSWAMI Vs. STATE OF WEST BENGAL
August 18, 2020
NAGENDRA KUMAR RATHI Vs. RAJENDRA KUMAR
March 19, 2020
NAJIBUR HOQUE @ NAJIMUL RAHAMAN Vs. STATE OF WEST BENGAL
February 6, 2020
NAMITA CHAKRABORTY Vs. SWAPAN BANERJEE
February 11, 2020
NAMITA MAL Vs. STATE OF WEST BENGAL
December 15, 2020
NARAYAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
January 17, 2020
NARAYAN PRASAD SARAFF & ORS. Vs. ASHOK KR. SARAFF & ANR.
February 28, 2020
NARAYAN SHARMA< Vs. ALOKE KUMAR DAS
February 5, 2020
NARBHERAM POWER AND STEEL PRIVATE LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
November 12, 2020
NARENDRA SETHIA Vs. BIMAL KUMAR BANDOPADHYAY
February 21, 2020
NAROTTAM DAS & OTHERS Vs. STATE OF WEST BENGAL
March 20, 2020
NASIR MALLICK Vs. STATE OF WEST BENGAL
June 17, 2020
NEERAJ KUMAR KEDIA Vs. STATE OF WEST BENGAL
March 5, 2020
NEMAI CHANDRA SADHUKHAN Vs. BADAL DAS
January 6, 2020
NEMAI SAMANTA Vs. STATE OF WEST BENGAL
March 16, 2020
NEPAL MONDAL Vs. STATE OF WEST BENGAL
February 10, 2020
NEPAL SHOW Vs. STATE OF WEST BENGAL
June 25, 2020
NESHAT AHMED SIDDIQUI Vs. M.L.JUBILEE INSTITUTION
June 3, 2020
NETAI SIKARI Vs. STATE OF WEST BENGAL
March 6, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADHABI GANGULY
February 11, 2020
NIKUNJ KUMAR LOHIA Vs. STATE OF WEST BENGAL
March 6, 2020
NILANJAN BHATTACHARYA Vs. STATE OF W.B.
March 2, 2020
NILESH KUMAR AGARWAAL Vs. STATE OF WEST BENGAL
November 5, 2020
NILU SANTRA Vs. STATE OF WEST BENGAL
September 10, 2020
NIM KANTA MAITI Vs. STATE OF WEST BENGAL
January 24, 2020
NINA GOSWAMI Vs. MADHU BHADURY
September 18, 2020
NIRMALYA KUMAR GHOSAL Vs. PRAKRITI MALHOTRA
March 3, 2020
NITYANANDA BERA Vs. STATE OF WEST BENGAL
April 9, 2020
NITYANANDA PAUL Vs. STATE OF WEST BENGAL
March 6, 2020
NIZAM MONDAL Vs. STATE OF WEST BENGAL
January 2, 2020
NONA CHANDANPUKUR ATHLETIC CLUB Vs. SRI JAGADISH CHANDRA GHOSH, SINCE DECEASED, REPRESENTED BY SRI GURUPADA GHOSH.
August 19, 2020
NUMAZAR DORAB MEHTA AND ORS. Vs. ASSAM COMPANY INDIA LIMITED
February 5, 2020
NURE SHOBHA BEGUM Vs. STATE OF WEST BENGAL
February 14, 2020
NURUL HUDA Vs. STATE OF WEST BENGAL
January 22, 2020
NUSRAT KHATUN Vs. ABU BARKAT
March 2, 2020
OFFICIAL LIQUIDATOR Vs. INDO-WAGON ENGINEERING LTD.
February 19, 2020
PABITRA KUMAR MITRA Vs. UNION OF INDIA
February 7, 2020
PABITRA MONDAL @ PRABITRA MONDAL Vs. STATE
June 9, 2020
PALAN CHANDRA NASKAR Vs. BANK OF MAHARASHTRA
November 19, 2020
PALAN CHANDRA NASKAR Vs. BANK OF MAHARASHTRA
December 4, 2020
PALASH MONDAL @ PADMA PALASH MONDAL Vs. STATE OF WEST BENGAL
February 17, 2020
PAM DEVELOPMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
January 15, 2020
PAMELA CHATTOPADHYAY Vs. ARNAB CHATTOPADHYAY
March 5, 2020
PANCHANAN HEMBRAM Vs. SUSMITA HEMBRAM
March 2, 2020
PANCHANAN MANDAL Vs. STATE OF WEST BENGAL
February 27, 2020
PANKAJ KAYAL Vs. STATE OF WEST BENGAL
July 1, 2020
PANKAJ KUMAR SARKAR Vs. FOOD CORPORATION OF INDIA
February 21, 2020
PAPIYA DEY Vs. STATE OF WEST BENGAL
March 6, 2020
PARITOSH SAHA Vs. STATE OF WEST BENGAL
September 18, 2020
PARTHA PRATIM KUNDU Vs. STATE OF W.B.
February 5, 2020
PASHUPATI ROY Vs. DEBANATH DEY
April 16, 2020
PASHUPATI ROY & ANR. Vs. DEBANATH DEY
May 29, 2020
PAWAN KISHORE HARLALKA Vs. STATE OF WEST BENGAL
June 11, 2020
PEERLESS INN Vs. FIRST LABOUR COURT
February 10, 2020
PHANI BHUSAN MONDAL Vs. STATE OF WEST BENGAL
January 9, 2020
PINTU MONDAL Vs. STATE OF WEST BENGAL
February 19, 2020
PIYA SEN Vs. SARANJIT SINGH
January 7, 2020
PND INFRASTRUCTURE PRIVATE LIMITED Vs. FAB LEATHERS LIMITED
December 24, 2020
POULASH Vs. STATE OF WEST BENGAL
October 13, 2020
PRABHU DAYAL CHOMAL HUF Vs. SHREE RAM TRUST
February 7, 2020
PRABIR BHOWMICK Vs. STATE OF WEST BENGAL
December 17, 2020
PRABIR KUMAR DEY Vs. STATE OF WEST BENGAL
October 15, 2020
PRABIR KUMAR SARKHEL Vs. STATE BANK OF INDIA
January 7, 2020
PRABIR SARKAR Vs. STATE OF WEST BENGAL
February 18, 2020
PRADIP DASTHAKUR Vs. STATE OF WEST BENGAL
September 25, 2020
PRADIP KUMAR MAJI Vs. COAL INDIA LIMITED
April 20, 2020
PRADIP SARKAR Vs. STATE OF WEST BENGAL
November 19, 2020
PRADIPTA KUMAR JANA Vs. STATE OF WEST BENGAL
February 5, 2020
PRAJIT DAS Vs. TAPAS LAHIRI
February 7, 2020
PRAKASH INDUSTRIES LIMITED Vs. BENGAL ENERGY LIMITED
June 11, 2020
PRAKASH INDUSTRIES LTD. Vs. BENGAL ENERGY LTD.
November 25, 2020
PRAKASH SINGH Vs. ORIENTAL BANK OF COMMERCE
February 6, 2020
PRANATI DAS @ PUJA SHIL Vs. STATE OF WEST BENGAL
January 21, 2020
PRANATI GHOSAL Vs. PRAKRITI MALHOTRA
March 3, 2020
PRASANTA BASAK Vs. KEYA SAHA
March 11, 2020
PRASANTA BASAK Vs. KEYA SAHA
March 5, 2020
PRASANTA KUMAR DAWN Vs. STATE OF WEST BENGAL
June 24, 2020
PRASANTA SINGH @ BHULU Vs. STATE OF WEST BENGAL
June 25, 2020
PRASHANT TIBRAWALLA Vs. SHYAMKUNJ OCCUPANTS WELFARE SOCIETY AND 3 ORS.
February 28, 2020
PRAVASH CHANDRA MAITY Vs. STATE OF WEST BENGAL
March 2, 2020
PRAVIN KUMAR KOTHARI Vs. DIPTI BAVISHI
August 17, 2020
PREMCHAND JUTE Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 18, 2020
PREMIER AUTO FINANCE LTD. Vs. KOLKATA MUNICIPAL CORPORATION
March 12, 2020
PREMLAL DAS Vs. STATE OF WEST BENGAL
March 2, 2020
PRINCIPAL COMMISSIONER OF CGST Vs. ARVIND MOHAN SAHAY
September 30, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RASHMI INFRASTRUCTURE PVT. LTD.
February 24, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SONA VETS PRIVATE LTD.
February 27, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. NATHJI GOVERDHAN NATHJI CHARITABLE TRUST
February 28, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-12, KOLKATA Vs. ELECTRO URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
March 5, 2020
PRITHVIJOY DAS Vs. STATE OF WEST BENGAL
September 16, 2020
PRITI RANJAN GUPTA Vs. MAYA GUPTA
February 26, 2020
PRIYAMBADA DEVI BIRLA Vs. ARVIND KUMAR NEWAR & ORS.
May 4, 2020
PRIYAMVADA DEVI BIRLA Vs. AJAY KUMAR NEWAR
September 18, 2020
PRIYANKA DE Vs. SUJIT DE
March 5, 2020
PRIYANKA DEBNATH Vs. SANJU BISWAS
March 12, 2020
PRIYANKA KUMARI PANDEY Vs. STATE OF WEST BENGAL
March 16, 2020
PROMISING EXPORTS LIMITED Vs. STATE OF WEST BENGAL
December 10, 2020
PROMOSHI PODDER Vs. STATE OF WEST BENGAL
September 25, 2020
PURBA MANDAL Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA, KOLKATA PORT TRUST & ORS.
February 6, 2020
PURBA RAY CHAUDHURI Vs. SAMIK RAY CHAUDHURI
January 13, 2020
PURNIMA HALDER Vs. AJOY KUMAR BHATTACHARJEE
November 12, 2020
PURNIMA MULLICK Vs. UNITED BANK OF INDIA & ORS.
March 3, 2020
PURSHOTTAM LAL JHUNJHUNWALLA Vs. MISRILAL SANGANERIA
January 10, 2020
PYARI DEVI CHABIRAJ STEELS PVT. LTD. Vs. AXIS BANK LIMITED
February 28, 2020
RABI MONDAL Vs. STATE OF WEST BENGAL
February 19, 2020
RABIN SANTRA Vs. STATE OF WEST BENGAL
March 11, 2020
RABINDRA NATH PAL Vs. RATIKANTA PAUL
March 6, 2020
RADHA NATH NANDY Vs. STATE OF WEST BENGAL
March 12, 2020
RADHANATH BHUNIA & SONS Vs. STATE OF WEST BENGAL
January 15, 2020
RAFIK MOLLA @ RAFIQUEL ISLAM MOLLA Vs. STATE OF WEST BENGAL
March 4, 2020
RAFIKUL MIAH Vs. STATE OF WEST BENGAL
December 21, 2020
RAHEE-GPT (JV) & ORS Vs. UNION OF INDIA
March 12, 2020
RAJ KISHAN SHAW Vs. STATE OF WEST BENGAL
February 27, 2020
RAJEEV MAHESHWARI Vs. SHASHANK KOCHER
December 17, 2020
RAJENDRA BOSE Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
June 24, 2020
RAJESH KUMAR AGARWAL Vs. SANJAY GUPTA
January 22, 2020
RAJGARIA TIMBER PRIVATE LIMITED Vs. STATE BANK OF INDIA
September 25, 2020
RAJIB DEBNATH Vs. STATE OF WEST BENGAL
December 18, 2020
RAJIV RANJAN Vs. UNION OF INDIA
November 10, 2020
RAJKISHORE SHAW @ NANDU Vs. STATE OF WEST BENGAL
January 22, 2020
RAJU LOHAR Vs. STATE OF WEST BENGAL
February 28, 2020
RAKAUL ISLAM Vs. STATE OF WEST BENGAL
February 27, 2020
RAKEH KUMAR DAS Vs. STATE OF WEST BENGAL
January 7, 2020
RAKESH MONDAL Vs. STATE OF WEST BENGAL
March 13, 2020
RAM DAYAL RAI Vs. UNION OF INDIA
January 16, 2020
RAMAPADA GANGOPADHYAY @ GANGULY Vs. STATE OF WEST BENGAL
January 9, 2020
RAMESH Vs. IMPERIAL TUBES PRIVATE LIMITED
January 16, 2020
RAMESH CHANDRA SINGH & ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION
March 12, 2020
RAMESH CO. Vs. KOSC INDUSTRIES PRIVATE LIMITED
March 16, 2020
RAMESHWAR PROPERTIES PRIVATE LTD. Vs. STATE OF WEST BENGAL
January 28, 2020
RAMJAN MOLLAH Vs. STATE OF WEST BENGAL
September 15, 2020
RANA MAJUMDER Vs. UNITED BANK OF INDIA & ORS.
May 13, 2020
RANA MAJUMDER Vs. UNITED BANK OF INDIA & ORS.
May 13, 2020
RANA ROY Vs. STATE OF WEST BENGAL
February 26, 2020
RANJIT SINGHA AND ORS. Vs. STATE OF WEST BENGAL
January 27, 2020
RASHMI CEMENT LIMITED Vs. UNION OF INDIA
November 5, 2020
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
November 20, 2020
RASHPAL SINGH Vs. UNION OF INDIA
July 1, 2020
RATAN LAL SAXENA Vs. STATE OF WEST BENGAL
February 11, 2020
RATIKANTA ADAK Vs. STAE OF WEST BENGAL
March 5, 2020
RATNA CHOWDHURY Vs. STATE OF WEST BENGAL
January 3, 2020
RAVI KHAITAN Vs. STATE OF WEST BENGAL
December 4, 2020
RAVISHANKAR RAMCHANDRAN Vs. BALMER LAWRIE & COMPANY LIMITED & ANR.
March 3, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANINDITA KUSHARI
March 16, 2020
RENIL TP Vs. UNION OF INDIA
January 2, 2020
RIGVEDA MARITIME PTE. LTD. Vs. SOHOM SHIPPING PVT. LTD. & ORS.
March 16, 2020
RIGVEDA MARITIME PTE. LTD. Vs. SOHOM SHIPPING PVT. LTD. & ORS.
May 12, 2020
RIGVEDA MARITIME PTE. LTD. Vs. SOHOM SHIPPING PVT. LTD.
January 27, 2020
RINA DEY Vs. S. JAGANNATH RAO
March 13, 2020
RISHABH BENGANI Vs. JAIDEEP HALWASIYA
February 19, 2020
RITA MUKHERJEE Vs. UCO BANK & ORS.
May 13, 2020
RITA MUKHERJEE Vs. UCO BANK & ORS.
May 13, 2020
RITA SARKAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
March 6, 2020
RITA SARKAR Vs. NATIONAL INSURANCE COMPANY LTD
June 3, 2020
ROSEDALE GARDEN APARTMENT OWNERS ASSOCIATION Vs. NEW TOWN, KOLKATA DEVELOPMENT AUTHORITY
January 16, 2020
RUMI @ PRILA SEN (GHOSH) Vs. SUMIT KUMAR SEN
January 28, 2020
RUPA & CO. LTD. Vs. STATE OF WEST BENGAL
February 10, 2020
S. DASGUPTA AND ASSOCIATES Vs. ASISH GUHA
June 23, 2020
S. RANI Vs. V. SUBBAIAH
March 2, 2020
S.V. ENTERPRISES Vs. WELKIN AUTO PVT. LTD.
March 16, 2020
SAANI DAS Vs. STATE OF WEST BENGAL
February 26, 2020
SABITADEB BANERJEE Vs. STATE OF WEST BENGAL
July 17, 2020
SABNAM PARVIN Vs. SK IQBAL ISLAM
March 2, 2020
SAFIKUL ISLAM Vs. STATE OF WEST BENGAL
July 2, 2020
SAHIDA CONSTRUCTION Vs. RCS UNIVERSAL & CO.
November 12, 2020
SAILESH KOTHARI Vs. PROSENJIT SARDAR
November 12, 2020
SALEEM @ SALIM Vs. STATE OF WEST BENGAL
March 12, 2020
SALTEE PRODUCTION PVT. LTD. Vs. INDUS TOWER LIMITED
November 19, 2020
SAMAR SENGUPTA Vs. STATE OF WEST BENGAL
September 25, 2020
SAMARPAN SHARMA Vs. INDRANI DAS
December 15, 2020
SAMIR KUMAR HALDER Vs. STATE OF WEST BENGAL
March 5, 2020
SANCHAYITA DEB (GUHA) Vs. SUSANTA DEB
January 10, 2020
SANCHITA PRAMANIK Vs. UJOY PRAMANIK
March 18, 2020
SANDHYA MALOO Vs. STATE
August 28, 2020
SANDIP JASH Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
October 21, 2020
SANDIP KUMAR BAJAJ Vs. STATE BANK OF INDIA
September 15, 2020
SANDIP SAHA Vs. STATE OF WEST BENGAL
September 25, 2020
SANDIPTA GANGOPADHYAY Vs. INDIAN BANK
December 4, 2020
SANJANA BHADURI Vs. RAJIB DEY
March 12, 2020
SANJAY JHUNJHUNWALA Vs. UNION OF INDIA & ORS
March 18, 2020
SANJAY KUMAR Vs. UNION OF INDIA
June 11, 2020
SANJAY KUMAR DAS Vs. STATE OF WEST BENGAL
February 6, 2020
SANJAY KUNDU Vs. PROSENJIT SARDAR
November 12, 2020
SANJAY ROY Vs. STATE OF WEST BENGAL
September 10, 2020
SANJIB DUTTA Vs. LALIT HIMATLAL KAMPANI
February 3, 2020
SANJOY GHOSH ALIAS BABUSONA Vs. IN RE
April 23, 2020
SANJOY KUMAR DEY Vs. SUJOY KUMAR DEY
February 4, 2020
SANKAR PRASAD DEY Vs. SANDIP KUMAR DEY
February 25, 2020
SANKAR SIKDAR Vs. IN RE
April 21, 2020
SANTA BARMAN ROY Vs. STATE OF WEST BENGAL
January 14, 2020
SANU CONSTRUCTION Vs. STATE OF WEST BENGAL
January 16, 2020
SAPHIRE BANQUET PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
March 12, 2020
SARBAJAYA MURMU Vs. RAMKRISHNA HEMBRAM
March 5, 2020
SARBATI DEBI Vs. PRATIMA SHARMA
December 24, 2020
SAREGAMA INDIA LIMITED Vs. SKY B (BANGLA) PRIVATE LIMITED
February 28, 2020
SARITA KUMARI Vs. UNION OF INDIA
January 27, 2020
SAROJ AGARWAL Vs. UNION OF INDIA AND ORS.
March 13, 2020
SASTI SARDAR Vs. STATE OF WEST BENGAL
September 15, 2020
SATYANARAYAN MORE Vs. MS. MILAGRINA ROSE CORREIA @ MILLIE CORREIA
June 3, 2020
SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
February 14, 2020
SAURAV RUNGTA Vs. SURAJIT KAR
November 5, 2020
SAYEEDA MUSHTAQ Vs. LT. GOVERNOR
March 2, 2020
SECRETARY, BAIRGACHI HIGH SCHOOL Vs. STATE OF WEST BENGAL
February 21, 2020
SEFALI SINGH & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
March 18, 2020
SENBO ENGINEERING LTD. Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS
December 21, 2020
SENCO GOLD LIMITED Vs. MRS. VIJAY LAXMI ARORA
February 7, 2020
SETH DEY AND COMPANY Vs. STATE OF WEST BENGAL
June 22, 2020
SHAILPUTRI MEDIA PRIVATE LIMITED Vs. ARG OUTLIER MEDIA ASIANET NEWS PRIVATE LIMITED
March 4, 2020
SHAJAHAN GAZI Vs. SUSANTA BAWALI
March 6, 2020
SHAMBHU MONDAL Vs. MALINA MONDAL
March 16, 2020
SHANTI RANJAN DAS Vs. DISTRICT ELECTION OFFICER
September 25, 2020
SHARAD KUMAR SINGH Vs. STATE OF WEST BENGAL
August 25, 2020
SHARMISTHA SINHA GUPTA Vs. WBSETCL
January 10, 2020
SHARUAN KUMAR Vs. UNION OF INDIA
September 4, 2020
SHELTER PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
January 27, 2020
SHIB SHANKAR KISKU Vs. STATE OF WEST BENGAL
February 14, 2020
SHIPRA MAZUMDER Vs. CHAIRPERSON, CENTRAL BOARD OF SECONDARY EDUCATION
November 20, 2020
SHRI RAJENDRA BOSE Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA & ORS.
June 24, 2020
SHYAM STEEL INDUSTRIES LIMITED Vs. SHYAM SEL AND POWER LIMITED & ANR.
May 12, 2020
SHYAMAL DUTTA Vs. SHELI DUTTA
February 18, 2020
SHYAMAL GHOSH Vs. STATE OF WEST BENGAL
June 23, 2020
SHYAMAL KANTI MONDAL Vs. STATE BANK OF INDIA
July 1, 2020
SHYAMAL KUMAR MALIK Vs. LIFE INSURANCE CORPORATION OF INDIA
January 28, 2020
SHYAMAL MIDDYA Vs. STATE OF WEST BENGAL
June 19, 2020
SHYAMSUNDAR DUTTA Vs. SOVARANI DUTTA
March 20, 2020
SIDDHA REAL ESTATE DEVELOPMENT PRIVATE LIMITED Vs. GIRDHAR FISCAL SERVICES PRIVATE LIMITED
December 24, 2020
SIDDHARTHA DAS Vs. STATE OF WEST BENGAL
September 30, 2020
SIKHA BASU Vs. BMA WEALTH CREATORS LIMITED
June 26, 2020
SINGHI PROJECT PVT LTD Vs. STATE OF WEST BENGAL
August 17, 2020
SIRPUR PAPER MILLS LIMITED Vs. I.K.MERCHANTS PVT. LTD.
February 3, 2020
SIRPUR PAPER MILLS LTD. Vs. I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)
January 10, 2020
SISIR KUMAR BISWAS (DECEASED) (SON OF LATE SUNIL KUMAR BISWAS) Vs. SWAPAN KUMAR BISWAS (SON OF LATE SUNIL KUMAR BISWAS)
October 21, 2020
SITARAM DAS Vs. STATE OF WEST BENGAL
February 27, 2020
SK ABDUL SALAM Vs. STATE OF WEST BENGAL
December 15, 2020
SK MOYDUL ALI @ SK MAIDUL ALI Vs. STATE OF WEST BENGAL
March 4, 2020
SK. AKTAR ALI Vs. STATE OF WEST BENGAL
January 15, 2020
SK. ANARUL Vs. STATE OF WEST BENGAL
January 13, 2020
SK. ANSARUL ALAM Vs. STATE OF WEST BENGAL
September 25, 2020
SK. MANIRUDDIN Vs. SOMA BANERJEE
January 13, 2020
SK. MOHAMMAD SOYAB @ PAPPU Vs. STATE
July 1, 2020
SK. SAFIKUL ISLAM Vs. STATE OF WEST BENGAL
June 2, 2020
SKYLINE VANIJYA PVT. LTD. Vs. STATE OF WEST BENGAL
September 25, 2020
SMIFS CAPITAL MARKETS LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
February 4, 2020
SMRITI BAJAJ Vs. STATE
August 19, 2020
SMT. GOURI DAS & ORS. Vs. NANI BHATTACHARJEE
July 9, 2020
SNEHALATA KHAG Vs. KOLKATA MUNICIPAL CORPORATION
January 7, 2020
SOFTEL OVERSEAS PVT. LTD. Vs. VINCOM COMMODITIES LTD. & ORS.
February 4, 2020
SOFTWARE FREEDOM LAW CENTER INDIA Vs. STATE OF WEST BENGAL
May 16, 2020
SOHAN PRASAD CHOUDHARY Vs. STATE OF WEST BENGAL
January 2, 2020
SOMA GUHA NEE BANERJEE Vs. SUBHRAJIT GUHA
December 23, 2020
SOMNATH MAJHI Vs. STATE OF WEST BENGAL
January 28, 2020
SOMNATH PARAL Vs. STATE OF WEST BENGAL
December 23, 2020
SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
December 18, 2020
SONY KABUSHIKI KAISHA Vs. MAHALUXMI TEXTILE MILLS
February 27, 2020
SOUMEN GHOSH & ANR. Vs. KAKALI GHOSH
January 17, 2020
SOUMITA BOSE (DAS) Vs. SANJOY BOSE
March 5, 2020
SOUMITA MUKHERJEE (PATRA) Vs. STATE OF WEST BENGAL & ORS.
February 7, 2020
SOURAJIT GHOSH Vs. UNION OF INDIA
July 30, 2020
SOURAV BISWAS Vs. STAE OF WEST BENGAL
March 6, 2020
SOURAV HALDER Vs. SWAGATA HALDER
March 11, 2020
SOUTHERN ROAD CARRIERS LIMITED Vs. JAI BALAJI INDUSTRIES LIMITED
January 22, 2020
SOVA RANI SEAL Vs. DILIP KUMAR SAMANTA
February 28, 2020
SPML INFRA LTD. & ANR. Vs. CHIEF MANAGER, CANARA BANK & ORS.
February 11, 2020
SPRITE INVESTMENT PRIVATE LIMITED Vs. STATE OF WEST BENGAL
February 11, 2020
SREI EQUIPMENT FINANCE LIMITED Vs. KULDEEP SINGH
February 13, 2020
SREI EQUIPMENT FINANCE LIMITED Vs. GANNON DUNKERY AND CO. LTD.
February 17, 2020
SREI EQUIPMENT FINANCE LIMITED Vs. SEIRRA INFRAVENTURE PRIVATE LIMITED
October 7, 2020
SREI EQUIPMENT FINANCE PVT LTD Vs. RANCHI MSW PVT LTD & ANR
September 3, 2020
SRI HIRALAL SHAW Vs. SMT. BHARATI MANNA & ORS.
March 20, 2020
SRI NEMAI CHANDRA SADHUKHAN Vs. SRI BADAL DAS
January 6, 2020
SRI SRI SHYAMSUNDAR JEW DEBUTTOT ESTATE & ANR. Vs. STATE OF WEST BENGAL & ORS.
January 10, 2020
SRI SUBRATA ROY Vs. SUSHRITA ROY
January 8, 2020
SRI TARA SANKAR KOLA Vs. NEW INDIA ASSURANCE CO. LTD. @ ANR.
March 11, 2020
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DAS
February 18, 2020
STATE OF WEST BENGAL Vs. AVIJHIT GHOSH
February 11, 2020
STATE OF WEST BENGAL Vs. USTAB ALI
March 6, 2020
STATE OF WEST BENGAL Vs. ANIRBAN GHOSH
September 3, 2020
STATE OF WEST BENGAL Vs. CHAKRABORTY & COMPANY
February 5, 2020
STATE OF WEST BENGAL Vs. ENKON PVT LTD
December 24, 2020
STATE OF WEST BENGAL Vs. PAM DEVELOPMENT PRIVATE LIMITED
March 3, 2020
STATE OF WEST BENGAL Vs. SANMOHAN CHATTERJEE
January 22, 2020
STATE OF WEST BENGAL AND ORS. Vs. PEPSICO INDIA HOLDINGS PVT. LTD.
February 18, 2020
STATESMAN LIMITED Vs. STATE OF WEST BENGAL
July 1, 2020
SUBAL @ BHOLA PATRA Vs. STATE OF WEST BENGAL
June 12, 2020
SUBASISH MISHRA Vs. STATE OF WEST BENGAL
June 18, 2020
SUBHAS & COMPANY Vs. COMMISSIONER OF CGST AND CX
June 24, 2020
SUBHAS CHANDRA BHUNIA Vs. STATE OF WEST BENGAL
December 22, 2020
SUBHAS KUMAR BISWAS Vs. UNION OF INDIA
January 22, 2020
SUBHASISH ROYCHOWDHURY Vs. STATE OF W.B.
January 2, 2020
SUBHRA MUKHOPADHYAY AND ANR Vs. UNION OF INDIA & ORS
March 20, 2020
SUBRATA DAS Vs. STATE OF WEST BENGAL
February 24, 2020
SUCHITRA KUMAR SINGHA ROY Vs. ARPITA SINGHA ROY
March 20, 2020
SUDEB DOLUI Vs. STATE OF WEST BENGAL
June 23, 2020
SUDEB MAHATO Vs. STATE OF WEST BENGAL
May 13, 2020
SUDIPTA MANDAL Vs. BHARAT PETROLEUM CORPORATION LIMITED
January 27, 2020
SUDIPTA TRADERS PRIVATE LIMITED & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 18, 2020
SUHAN BASU Vs. INDRITA BASU
January 7, 2020
SUJATA CHAKRABORTY Vs. STATE OF WEST BENGAL
June 22, 2020
SUJIT MITRA Vs. STATE OF WEST BENGAL
May 7, 2020
SUJOY GHOSH Vs. SAUGATA GHOSH
February 20, 2020
SUKHEN PAUL ALIAS SUKHENDU PAUL Vs. TORA MITRA
February 3, 2020
SUKHEN SEN Vs. STATE OF WEST BENGAL
January 15, 2020
SUKRIT SAHA Vs. SADHANASHRAM SEVA SAMSAD
February 7, 2020
SUMAN PAL Vs. STATE OF WEST BENGAL
February 21, 2020
SUMERMAL SURANA Vs. STATE OF W.B.
November 19, 2020
SUMIT MANDAL Vs. UNION OF INDIA
February 7, 2020
SUMITA BHADRA Vs. STATE BANK OF INDIA
February 19, 2020
SUMITA SIKDER Vs. STATE OF WEST BENGAL
March 3, 2020
SUNIL DALAI Vs. STATE OF W.B.
July 20, 2020
SUPRADIP DEY Vs. STATE OF WEST BENGAL & ORS.
February 14, 2020
SURAJIT HALDER Vs. STATE OF WEST BENGAL
October 13, 2020
SURAJIT MONDAL @ CHHATTU Vs. STATE OF WEST BENGAL
March 4, 2020
SURAVEE BUSINESS SERVICES PVT. LTD. Vs. CHITTAVALSAH JUTE MILLS LTD
February 7, 2020
SUREKHA SARKAR Vs. STATE OF WEST BENGAL
September 30, 2020
SURESH AGARWAL Vs. SATYANARAIN AGARWAL & ORS.
June 11, 2020
SURESH CHANDRA KHEMKA Vs. STATE OF WEST BENGAL
March 12, 2020
SURESH KUMAR PATNI Vs. PUNJAB NATIONAL BANK
December 23, 2020
SUSMITA MUKHERJEE Vs. DIPALI MUKHERJEE
January 3, 2020
SUSMITA SAHA MAZUMDER Vs. SUSANTA SAHA
March 17, 2020
SWAGATA DAS Vs. SUBRATA NASKAR
March 5, 2020
SWAPAN KUMAR BHUNIA Vs. STATE OF WEST BENGAL
February 4, 2020
SWAPAN KUMAR CHANDA Vs. KRISHNAPADA CHANDA
January 24, 2020
SWAPAN KUMAR DEY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
March 4, 2020
SWAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
February 10, 2020
SWAPAN KUMAR SAHA Vs. BANGIYA GRAMIN VIKASH BANK
May 13, 2020
SWAPAN ROY Vs. STATE OF WEST BENGAL
December 23, 2020
SWAPNA DEB Vs. STATE OF WEST BENGAL
February 12, 2020
SWAPNA DUTTA Vs. STATE OF WEST BENGAL
January 17, 2020
SWARNAMOYEE PATRA Vs. STATE OF WEST BENGAL
March 3, 2020
TAHIRUDDIN MONDAL Vs. STATE OF WEST BENGAL
October 12, 2020
TANIMA ALAM MALLICK @ TANIMA ISLAM MALLICK Vs. RAJIB SAHA AND ANR.
February 6, 2020
TANVEER SINGH Vs. DIRECTOR, DIRECTORATE OF TRANSPORT
July 8, 2020
TAPAN MITRA AND ORS. Vs. TUSHAR CHOWLA AND ORS.
January 7, 2020
TAPAS DAS Vs. STATE OF WEST BENGAL
February 13, 2020
TARA DEVI Vs. BANK OF INDIA
March 4, 2020
TARAK NATH BERA Vs. STATE OF WEST BENGAL
February 6, 2020
TASNAHARA KHATUN Vs. STATE OF WEST BENGAL
September 18, 2020
TERAI OVERSEAS PRIVATE LIMITED Vs. KEJRIWAL SUGAR AGENCIES PRIVATE LIMITED
September 3, 2020
THE STATE OF WEST BENGAL AND ORS. Vs. ANJANA BHATTACHARJEE AND ORS.
February 21, 2020
TIRUPATI BALAJI ENTERPRISE Vs. MICKY METALS LIMITED
February 6, 2020
TRIDIBESH DAS Vs. SMT. TINKU DAS
January 2, 2020
TRIMULA SPONGE IRON (P) LTD. Vs. UNION OF INDIA
January 2, 2020
TRIMULA SPONGE IRON (P) LTD. Vs. UNION OF INDIA
January 2, 2020
TRISHA BHATTACHARJEE Vs. STATE OF WEST BENGAL
August 26, 2020
UDAY CHAND DUTTA Vs. TAPAS DUTTA @ SHRIMAN TAPAS KUNAR DUTTA
June 25, 2020
UMED MAL DUGAR Vs. SMT. ANITA DALMIA
January 10, 2020
UNION OF INDIA Vs. TAPAN KUMAR ROY
January 7, 2020
UNION OF INDIA Vs. UDAY CHAND MAJUMDER
March 6, 2020
UNION OF INDIA Vs. RADHA CHEMICALS.
February 25, 2020
UNION OF INDIA Vs. BHARAT PROCESS & MECHANICAL ENGINEERS LTD
March 3, 2020
UNITED BANK OF INDIA Vs. SWAPAN KUMAR MULLICK
June 17, 2020
UNITED BANK OF INDIA & ANR. Vs. JAYOTI BANERJEE & ANR.
February 4, 2020
UNITED CONVEYOR CORPORATION (INDIA) PRIVATE LIMITED Vs. PRAVASH KUMAR MUKHERJEE
August 24, 2020
UNIVALUE PROJECTS PVT LTD Vs. UNION OF INDIA
August 18, 2020
UNIVERSITY OF CALCUTTA Vs. BISWARUP SARKAR
December 23, 2020
USHA PAL NEE BANIK Vs. PRASENJIT PAL
February 7, 2020
UTPAL GHOSH Vs. MANAS KUMAR MUKHERJEE
February 28, 2020
UTTAM GAYEN Vs. STATE OF WEST BENGAL
June 11, 2020
UTTAM KUNDU Vs. DEBASISH HALDER
October 16, 2020
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
January 27, 2020
VICKY PROMOTERS & DEVELOPERS PVT LTD. & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
February 5, 2020
VIKASH AGARWAL Vs. STATE OF WEST BENGAL
December 21, 2020
VIKRAM SOLAR LIMITED Vs. ECGC LIMITED
March 16, 2020
VINEET RUIA Vs. THE PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
September 16, 2020
VINEET RUIA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
October 13, 2020
VISA RERSSOURCES PTE LTD. Vs. SUPER SMELTERS LTD. & ANR.
July 27, 2020
VISHWANATH PATWARI Vs. RAMESH KUMAR PODDAR
February 5, 2020
VSAIPPL SATYAM INFRA Vs. COAL INDIA LIMITED
September 25, 2020
WANGKHEMAYUM BISHONATH SINGH Vs. UNION OF INDIA
February 12, 2020
WASHIM AKRAM Vs. STATE OF WEST BENGAL
January 6, 2020
WELFARE ASSOCIATION Vs. BAPPADITYA CHATTERJEE
January 27, 2020
WELLMAN CARBO METALICKS L.T.D Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKTA
March 3, 2020
WEST BENGAL HOUSING BOARD Vs. CIVCON CONSTRUCTION PVT. LTD.
March 17, 2020
WEST BENGAL MEDICAL AND SALES REPRESENTATIVE UNION Vs. STATE OF WEST BENGAL
July 1, 2020
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ABDUL HAMID
March 4, 2020
WINGFAN INDIA PVT LTD. Vs. C. DOCTOR & COMPANY PVT LTD
February 5, 2020
WOODLAND MANUFACTURERS LIMITED Vs. SANKAR PRASAD GARGA & ORS.
February 14, 2020
WOODLANDS MULTISPECIALITY HOSPITAL LIMITED Vs. SUSMITA SAHOO SETH
February 6, 2020
YOGESH MEHRA @ YOGESH JOGINDERNATH MEHRA Vs. STATE OF WEST BENGAL
February 4, 2020
YUSUF BAIDYA Vs. STATE OF WEST BENGAL
February 11, 2020
ZUBAIDA BEGUM @ ZUBEDA KHATUN Vs. ANWAR ALI
June 3, 2020