Case Index

Title
Date
A. CHITRA Vs. N. BHUVANESHWARI
January 24, 2020
A.MAHALAKSHMI Vs. BALA VENKATRAM
January 7, 2020
AARIFABEN YUNUSBHAI PATEL Vs. MUKUL THAKOREBHAI AMIN
March 17, 2020
ABHILASHA Vs. PARKASH AND OTHERS
September 15, 2020
ACTION ISPAT AND POWER PRIVATE LIMITED Vs. SHYAM METALICS AND ENERGY LIMITED
December 15, 2020
ADANI GAS LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD
February 17, 2020
ADDISSERY RAGHAVAN Vs. CHERUVALATH KRISHNADASAN
June 8, 2020
ADDITIONAL COMMISSIONER REVENUE Vs. AKHALAQ HUSSAIN
March 3, 2020
ADITYA KASHYAP Vs. RACHITA TANEJA
December 18, 2020
AGRA DIOCESAN TRUST ASSOCIATION Vs. ANIL DAVID
February 19, 2020
AHMAD ALI QURAISHI Vs. STATE OF UTTAR PRADESH
January 30, 2020
AISHWARYA ATUL PUSALKAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
April 27, 2020
AJOY DEBBARMA Vs. STATE OF TRIPURA
August 5, 2020
AKSHAY KUMAR SINGH Vs. THE STATE OF N.C.T. OF DELHI
January 30, 2020
AKSHAY KUMAR SINGH Vs. UNION OF INDIA
March 19, 2020
ALAPATI JYOTSNA AND OTHERS Vs. UNION OF INDIA
May 26, 2020
ALEMBIC PHARMACEUTICALS LIMITED Vs. ROHIT PRAJAPATI
April 1, 2020
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
February 28, 2020
AMAR NATH CHAUBEY Vs. UNION OF INDIA AND OTHERS
December 14, 2020
AMAR SINGH AND OTHERS Vs. STATE (NCT OF DELHI)
October 12, 2020
AMBALAL SARABHAI ENTERPRISE LIMITED Vs. KS INFRASPACE LLP LIMITED
January 6, 2020
AMBICA MEDICAL STORES Vs. THE SURAT PEOPLES CO-OPERATIVE BANK LIMITED
January 28, 2020
AMBIENCE INFRASTRUCTURE PRIVATE LIMITED Vs. AMBIENCE ISLAND APARTMENT OWNERS
August 28, 2020
AMICUS CURIAE Vs. PRASHANT BHUSHAN & ANR.
August 17, 2020
AMISH DEVGAN Vs. UNION OF INDIA
June 26, 2020
AMISH DEVGAN Vs. UNION OF INDIA AND OTHERS
December 7, 2020
AMIT BATHLA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 26, 2020
AMIT SAHNI Vs. COMMISSIONER OF POLICE
October 7, 2020
AMRIT MEHTA Vs. NORTH DELHI MUNICIPAL CORPORATION
February 13, 2020
AMYRA DWIVEDI (MINOR) Vs. ABHINAV DWIVEDI
March 6, 2020
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA
March 16, 2020
ANAND YADAV Vs. STATE OF UTTAR PRADESH
October 12, 2020
ANANDA SOCIAL AND EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
February 19, 2020
ANANTA KAMILYA Vs. STATE OF WEST BENGAL
January 7, 2020
ANEESH KUMAR V.S. AND OTHERS Vs. STATE OF KERALA
April 24, 2020
ANGLO AMERICAN METALLURGICAL COAL PTY LIMITED Vs. MMTC LIMITED
December 17, 2020
ANIL Vs. SHIVANAND GURUPADAYYA HIREMATH
January 8, 2020
ANIL BHARDWAJ Vs. HONBLE HIGH COURT OF MADHYA PRADESH
October 13, 2020
ANIL KUMAR SINGH ALIA ANIL SINGH Vs. HIGH COURT OF JUDICATURE AT PATNA
October 9, 2020
ANITA SHARMA AND OTHERS Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER
December 8, 2020
ANJANA AGNIHOTRI Vs. STATE OF HARYANA
February 6, 2020
ANJUMAN E SHIATE ALI Vs. GULMOHAR AREA SOCIETIES WELFARE GROUP
April 17, 2020
ANKIT ASHOK JALAN Vs. UNION OF IDNIA
March 4, 2020
ANKITA KAILASH KHANDELWAL Vs. STATE OF MAHARASHTRA
October 8, 2020
ANOOP KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 15, 2020
ANUJ JAIN INTERIM RESOLUTION Vs. AXIS BANK LIMITED
February 26, 2020
ANUN DHAWAN Vs. UNION OF INDIA
February 10, 2020
ANUN DHAWAN Vs. UNION OF INDIA
February 17, 2020
ANURADHA BHASIN Vs. UNION OF INDIA
January 10, 2020
ANWAR ALI AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
September 25, 2020
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND ANOTHER Vs. JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY AND OTHERS
December 10, 2020
APS FOREX SERVICES PVT. LTD. Vs. SHAKTI INTERNATIONAL FASHION LINKERS
February 14, 2020
APS FOREX SERVICES PVT. LTD. Vs. SHAKTI INTERNATIONAL FASHION LINKERS
January 14, 2020
ARJUN PANDITRAO KHOTKAR Vs. KAILASH KUSHANRAO GORANTYAL
July 14, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA
November 27, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA
November 11, 2020
ARNAB RANJAN GOSWAMI Vs. UNION OF INDIA
April 24, 2020
ARNAB RANJAN GOSWAMI Vs. UNION OF INDIA
May 19, 2020
ARUN KUMAR GUPTA Vs. STATE OF JHARKHAND
February 27, 2020
ARUN KUMAR KAMAL KUMAR AND ORS. Vs. SELECTED MARBLE HOME AND ORS.
October 1, 2020
ARUN SINGH Vs. STATE OF U.P.
February 10, 2020
ARUNA OSWAL Vs. PANKAJ OSWAL
July 6, 2020
ARVIND SINGH Vs. STATE OF MAHARASHTRA
April 24, 2020
ARYAN RAJ Vs. CHANDIGARH ADMINISTRATION
July 8, 2020
ASHISH SETH Vs. SUMIT MITTAL
October 9, 2020
ASHISH SETH AND ORS. Vs. SUMIT MITTAL AND ORS.
April 24, 2020
ASHOK KUMAR GUPTA Vs. SITALAXMI SAHUWALA MEDICAL TRUST
March 3, 2020
ASHOK KUMAR KALRA Vs. SURENDRA AGNIHOTRI AND ORS.
January 8, 2020
ASHOO SURENDRANATH TEWARI Vs. THE DEPUTY SUPERINTENDENT OF POLICE, EOW, CBI AND ORS.
September 8, 2020
ASHWANI KUMAR Vs. UNION OF INDIA
August 4, 2020
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
July 17, 2020
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD Vs. CENTRAL BUREAU OF INVESTIGATION
October 15, 2020
ASIM Vs. STATE OF GUJARAT
January 28, 2020
ASSAM PUBLIC WORKS Vs. UNION OF INDIA
January 6, 2020
ASSISTANT COMMISSIONER (CT) LTU, KAKINADA Vs. GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED
May 6, 2020
ASSISTANT COMMISSIONER OF INCOME TAX 12(3) (2) & ORS. Vs. MARICO LIMITED
June 1, 2020
ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. ASHOK RAMCHANDER CHUGANI
February 18, 2020
ASSISTANT ENGINEER (D1), AJMER VIDYUT VITRAN NIGAM LIMITED Vs. RAHAMATULLAH KHAN
February 18, 2020
ASSISTANT GENERAL MANAGER Vs. RADHEY SHYAM PANDEY
March 2, 2020
ASVA POWER SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER, DIRECTORATE OF LOGISTICS
March 17, 2020
ASWATHY R.S. KARTHIKA Vs. ARCHANA M.
July 29, 2020
ATMA RAM Vs. CHARANJIT SINGH
February 10, 2020
ATUL ARUN GONEL Vs. PRIYA ATUL GONEL
May 19, 2020
AVIATION TRAVELS PVT. LTD. Vs. BHAVESHA SURESH GORADIA
March 2, 2020
AVITEL POST STUDIOZ LIMITED Vs. HSBC PI HOLDINGS (MAURITIUS) LIMITED
August 19, 2020
B. K. RAVICHANDRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 24, 2020
B. SANGEETHA AND ORS. Vs. OMR TRAVEL ACCESS PVT. LTD. AND ORS.
June 5, 2020
B. SANTOSHAMMA AND ANOTHER Vs. D. SARALA AND ANOTHER
September 18, 2020
B.B.M ENTERPRISES Vs. STATE OF WEST BENGAL
July 30, 2020
B.K. PAVITHRA Vs. UNION OF INDIA
March 19, 2020
BABULAL VARDHARJI GURJAR Vs. VEER GURJAR ALUMINIUM INDUSTRIES PRIVATE LIMITED
August 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. STATE OF MADHYA PRADESH
April 24, 2020
BAJE SINGH Vs. STATE OF MADHYA PRADESH
October 29, 2020
BAJRANG LAL SHARMA Vs. C.K. MATHEW
January 23, 2020
BALAJI BALIRAM MUPADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2020
BALASORE ALLOYS LIMITED Vs. MEDIMA LLC
September 16, 2020
BALKRISHNA RAM Vs. UNION OF INDIA
January 9, 2020
BALWANT SINGH Vs. DUNGAR SINGH
February 12, 2020
BANGALORE MYSORE INFRASTRUCTURE CORRIDOR AREA PLANNING AUTHORITY Vs. NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED
May 19, 2020
BANK OF BARODA Vs. KOTAK MAHINDRA BANK LTD.
March 17, 2020
BANK OF INDIA Vs. BRINDAVAN AGRO INDUSTRIES PVT. LTD.
February 28, 2020
BANK OF INDIA Vs. AGRAWAL INDOTEX LTD.
February 13, 2020
BARAK VALLEY CEMENT LTD. Vs. UNION OF INDIA & ORS.
April 22, 2020
BASHEERA BEGAM Vs. MOHAMMED IBRAHIM
January 31, 2020
BASIR AHMED SISODIYA Vs. INCOME TAX OFFICER
April 24, 2020
BASPA ORGANICS LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD.
February 14, 2020
BCH ELECTRIC LIMITED Vs. PRADEEP MEHRA
April 29, 2020
BCH ELECTRIC LIMITED Vs. DIBYENDU BHATTACHARJEE
April 29, 2020
BEACON TRUSTEESHIP LTD. Vs. EARTHCON INFRACON
February 18, 2020
BELI RAM Vs. RAJINDER KUMAR AND ANOTHER
September 23, 2020
BENEDICT DENIS KINNY Vs. TULIP BRIAN MIRANDA
March 19, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. SUDHAKAR HEGDE
March 17, 2020
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND
March 18, 2020
BHAGWAT SHARAN Vs. PURUSHOTTAM
April 3, 2020
BHARAT COKING COAL LTD. Vs. SHYAM KISHORE SINGH
February 5, 2020
BHARAT COKING COAL LTD. Vs. AMR DEV PRABHA
March 18, 2020
BHARAT PETROLEUM CORPORATION LIMITED Vs. R. CHANDRAMOULEESWARAN
January 28, 2020
BHARAT PETROLEUM CORPORATION LIMITED Vs. ANIL PADEGAONKAR
March 17, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. PRIYA PAUL
February 7, 2020
BHAVESH @ LALLO CHANDRAKANT PATEL Vs. STATE OF GUJARAT
January 7, 2020
BHOLA PRASAD SHUKLA AND ORS. Vs. UNION OF INDIA
January 16, 2020
BHUPINER SINGH Vs. UNITECH LIMITED
January 20, 2020
BIHAR STAFF SELECTION COMMISSION Vs. ARUN KUMAR
May 6, 2020
BIHAR STATE ELECTRICITY BOARD Vs. M/S ICEBERG INDUSTRIES LTD
April 27, 2020
BIKRAM CHATTERJI Vs. UNION OF INDIA
June 10, 2020
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
October 12, 2020
BIRAJI @ BRIJRAJI Vs. SURYA PRATAP
November 3, 2020
BRAHAMPAL Vs. NATIONAL INSURANCE COMPANY
August 7, 2020
BRAHMA SINGH Vs. UNION OF INDIA
February 5, 2020
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. AND ORS. Vs. DALBIR KAUR
October 9, 2020
BRIG. NALIN KUMAR BHATIA Vs. UNION OF INDIA
February 11, 2020
C. BRIGHT Vs. DISTRICT COLLECTOR
November 5, 2020
C. DODDANARAYANA REDDY Vs. C. JAYARAMA REDDY
February 14, 2020
C. JAYACHANDRAN Vs. STATE OF KERALA
March 4, 2020
C.S. VENKATESH Vs. A.S.C. MURTHY
February 7, 2020
CAB SECURITIES LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
February 17, 2020
CANARA BANK Vs. LEATHEROID PLASTICS PVT. LTD
May 20, 2020
CANARA BANK Vs. UNITED INDIA INSURANCE CO. LTD
February 6, 2020
CANARA BANK Vs. P. SELATHAL
February 28, 2020
CANARA BANK Vs. KAMESHWAR SINGH
January 8, 2020
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
August 18, 2020
CENTROTRADE MINERALS AND METALS INC. Vs. HINDUSTAN COPPER LTD
June 2, 2020
CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED Vs. RABINDRANATH CHOUBEY
May 27, 2020
CHAIRMAN/MANAGING DIRECTOR U.P. POWER CORPORATION LTD. Vs. RAM GOPAL
January 30, 2020
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
December 3, 2020
CHANABASAPPA Vs. KARNATAKA NEERAVARI NIGAM LTD.
January 21, 2020
CHANDA DEEPAK KOCHHAR Vs. ICICI BANK LIMITED
December 1, 2020
CHANDER MOHAN NEGI Vs. STATE OF HIMACHAL PRADESH
April 17, 2020
CHANDESHWAR SAW Vs. BRIJ BHUSHAN PRASAD
January 28, 2020
CHANDIGARH CONSTRUCTION CO. PVT. LTD. Vs. STATE OF PUNJAB
February 14, 2020
CHANDIGARH HOUSING BOARD Vs. TARSEM LAL AND ANOTHER
December 11, 2020
CHANDRA MOHAN VARMA Vs. STATE OF UTTAR PRADESH
January 21, 2020
CHANDRABHAN SINGH Vs. STATE OF RAJASTHAN
October 16, 2020
CHANDRAKANTA TIWARI Vs. NEW INDIA ASSURANCE CO. LTD.
June 8, 2020
CHANDRAKUMAR @ KALI Vs. STATE OF MADHYA PRADESH
March 3, 2020
CHEBROLU LEELA PRASAD RAO AND OTHERS Vs. STATE OF A.P. AND OTHERS
April 22, 2020
CHELLAPPA Vs. STATE
May 4, 2020
CHHOTA AHIRWAR Vs. STATE OF MADHYA PRADESH
February 6, 2020
CHIEF DIRECTOR, HIGHWAYS DEPARTMENT Vs. ER. C. MURUGESAN
March 4, 2020
CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD Vs. ASIATIC STEEL INDUSTRIES LTD
November 24, 2020
CHIEF INFORMATION COMMISSIONER Vs. HIGH COURT OF GUJARAT
March 4, 2020
CHIEF MANAGER, PUNJAB NATIONAL BANK Vs. ANIT KUMAR DAS
November 3, 2020
CHOUDHARY TRANSPORT COMPANY Vs. INCOME TAX OFFICER
July 29, 2020
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. GOA FOUNDATION
October 13, 2020
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. GOA FOUNDATION
January 30, 2020
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. UNION OF INDIA
April 29, 2020
CHUNTHURAM Vs. STATE OF CHHATTISGARH
October 29, 2020
CLP INDIA PRIVATE LIMITED Vs. GUJARAT URJA VIKAS NIGAM LTD
May 6, 2020
COAL INDIA LIMITED Vs. M/S. VASUNDHARA COAL CARRIERS PRIVATE LIMITED
December 11, 2020
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 4, 2020
COLLECTOR Vs. REDSTONE REALTORS
January 22, 2020
COMMERCIAL TAX OFFICER Vs. MOHAN BREWARIES AND DISTRILLERIES LIMITED
June 29, 2020
COMMERCIAL TAXES OFFICER Vs. M/S. BOMBAY MACHINERY STORE
April 27, 2020
COMMISSIONER DIRECTORATE OF LOGISTICS Vs. ALMIGHTY TECHSERV
February 28, 2020
COMMISSIONER OF CENTRAL EXCISE Vs. UNIVERSAL FERRO & ALLIED CHEMICALS LTD.
March 6, 2020
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT Vs. M/S. CERA BOARDS AND DOORS, KANNUR KERALA
August 19, 2020
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. UNI PRODUCTS INDIA LIMITED
May 1, 2020
COMMISSIONER OF CUSTOMS (PORT) KOLKATA Vs. STEEL AUTHORITY OF INDIA LTD.
April 27, 2020
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA Vs. ADANI EXPORTS LTD
February 11, 2020
COMMISSIONER OF INCOME TAX Vs. CHETAK ENTERPRISES PVT. LTD.
March 5, 2020
COMMISSIONER OF INCOME TAX Vs. ZEE ENTERTAINMENT ENTERPRISES LTD.
January 6, 2020
COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI Vs. DELHI BUREAU OF TEXT BOOKS
January 14, 2020
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. ANSAL HOUSING AND CONSTRUCTION LTD.
January 21, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ELNET TECHNOLOGIES LTD.
January 27, 2020
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD.
January 9, 2020
COMMISSIONER OF INCOME TAX, TDS Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS
January 15, 2020
COMMISSIONER OF INCOME TAX, TDS-2, MUMBAI Vs. DISNEY BROADCASTING
January 6, 2020
COMMISSIONER OF POLICE AND ANOTHER Vs. UMESH KUMAR
October 7, 2020
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. ADANI GAS LIMITED
August 28, 2020
COMMON CAUSE Vs. UNION OF INDIA
August 11, 2020
COMMON CAUSE Vs. UNION OF INDIA & ORS
January 15, 2020
CONNECTWELL INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
March 6, 2020
CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES, IN RE Vs. CONTAGION OF COVID-19 VIRUS IN CHILDREN PROTECTION HOMES, IN RE
June 11, 2020
COUNCIL OF ARCHITECTURE Vs. MUKESH GOYAL
March 17, 2020
D. DEVARAJA Vs. OWAIS SABEER HUSSAIN
June 18, 2020
D. K. CHANDEL Vs. M/S WOCKHARDT LTD.
January 20, 2020
D. RAGHU Vs. R. BASAVESWARUDU
February 5, 2020
D.B. BASNETT Vs. COLLECTOR EAST DISTRICT
March 2, 2020
DAHIBEN Vs. ARVINDBHAI KALYANJI BHANUSALI
July 9, 2020
DALBIR SINGH Vs. STATE OF NCT OF DELHI
August 28, 2020
DAULAT SINGH (D) THR. LRS. Vs. THE STATE OF RAJASTHAN & OTHERS
December 8, 2020
DECCAN PAPER MILLS COMPANY LIMITED Vs. REGENCY MAHAVIR PROPERTIES
August 19, 2020
DEEPAK CHANDRAKANT JHAVERI Vs. JOHNSON DYE WORKS PVT. LTD.
March 3, 2020
DEPOT MANAGER APSRTC (NOW KNOWN AS TSRTC) Vs. N. DANAIAH
January 9, 2020
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANZ GRINDLAYS BANK
January 7, 2020
DEPUTY CONSERVATOR OF FORESTS Vs. TIMBLO IRMAOS LTD.
December 18, 2020
DESH RAJ Vs. BALKISHAN
January 20, 2020
DESIGNATED AUTHORITY Vs. M/S. THE ANDHRA PETROCHEMICALS LIMITED
September 1, 2020
DHANPAL Vs. STATE NCT OF DELHI
April 27, 2020
DHANPAT Vs. SHEO RAM (DECEASED)
March 19, 2020
DHANSAI SAHU Vs. STATE OF CHHATTISGARH AND ORS.
January 21, 2020
DHARMARATNAKARA RAI Vs. BHASKAR RAJU
February 14, 2020
DHARMENDRA KUMAR SINGH Vs. STATE OF UTTAR PRADESH
October 28, 2020
DHEERAJ MOR Vs. HIGH COURT OF DELHI
February 19, 2020
DILIP SHAW @ SANATAN Vs. STATE OF WEST BENGAL
March 2, 2020
DINESH KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE OF RAJASTHAN
April 29, 2020
DINESH KUMAR GUPTA Vs. HONBLE HIGH COURT FOR JUDICATURE OF RAJASTHAN
July 21, 2020
DIPTI RANJAN MOHAPATRA Vs. MAYADHAR NAYAK
June 19, 2020
DIRECTOR GENERAL (ROAD DEVELOPMENT) NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AAM AADMI LOKMANCH
July 14, 2020
DIRECTOR GENERAL OF POLICE, RAILWAY PROTECTION FORCE AND OTHERS Vs. RAJENDRA KUMAR DUBEY
November 25, 2020
DIRECTOR GENERAL, E.S.I.C. Vs. PARVATHY
September 18, 2020
DIRECTOR OF INCOME TAX Vs. LUFTHANSA GERMAN AIRLINES
January 7, 2020
DIRECTOR OF INCOME TAX-II (INTERNATIONAL TAXATION) NEW DELHI Vs. M/S SAMSUNG HEAVY INDUSTRIES CO. LIMITED
July 22, 2020
DISTRICT BAR ASSOCIATION Vs. ISHWAR SHANDILYA
February 28, 2020
DISTRICT BAR ASSOCIATION DEHRADUN Vs. ISHWAR SHANDILYA
February 20, 2020
DLF HOME DEVELOPERS LTD. Vs. CAPITAL GREENS FLAT BUYERS ASSOCIATION AND ORS.
December 14, 2020
DOWNTOWN TEMPTATIONS PVT.LTD Vs. THE STATE OF WEST BENGAL
February 24, 2020
DR. AKB SADBHAVANA MISSION SCHOOL OF HOMEO PHARMACY Vs. THE SECRETARY, MINISTRY OF AYUSH AND OTHERS
December 15, 2020
DR. ASWATHY R.S. KARTHIKA Vs. ARCHANA M.
July 29, 2020
DR. JAISHRI LAXMANRAO PATIL Vs. THE CHIEF MINISTER AND ANOTHER
September 9, 2020
DR. JITENDRA GUPTA Vs. DR. C. CHANDRAMOULI, IAS
September 25, 2020
DR. NARESH KUMAR MANGLA Vs. SMT. ANITA AGARWAL AND OTHERS ETC
December 17, 2020
DR. THINGUJAM ACHOUBA SINGH Vs. DR. H. NABACHANDRA SINGH
April 17, 2020
DR. VIJAYAKUMARAN Vs. CENTRAL UNIVERSITY OF KERALA
January 28, 2020
DR.PRERIT SHARMA Vs. DR.BILU B.S.
November 27, 2020
DULESHWAR Vs. STATE OF M.P.
January 21, 2020
EDELWEISS ASSET CONSTRUCTION COMPANY LIMITED Vs. R. PERUMALSWAMY AND ORS.
February 6, 2020
ERUDHAYA PRIYA Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED
July 27, 2020
ESS INVESTMENTS P. LTD. Vs. LOKHANDWALA INFRASTRUCTURE P. LTD. AND ORS.
January 31, 2020
EXECUTIVE ENGINEER, NIMNA DUDHNA PROJECT, SELU, DISTRICT PARBHANI, MAHARASHTRA Vs. STATE OF MAHARASHTRA ETC.
January 15, 2020
EXGUNNER VIRENDER PRASAD Vs. UNION OF INDIA
March 18, 2020
EXPORT CREDIT GUARANTEE CORPORATION LTD. Vs. BHARAT ENTERPRISES
November 16, 2020
FAIR COMMUNICATION AND CONSULTANTS Vs. SURENDRA KERDILE
January 20, 2020
FERRODOUS ESTATES (PVT.) LIMITED Vs. P. GOPIRATHNAM
October 12, 2020
FICUS PAX PRIVATE LTD. Vs. UNION OF INDIA
June 12, 2020
FIRM RAJASTHAN UDYOG Vs. HINDUSTAN ENGINEERING & INDUSTRIES LTD.
April 24, 2020
FIROZ IQBAL KHAN Vs. UNION OF INDIA
August 28, 2020
FIROZ IQBAL KHAN Vs. UNION OF INDIA
September 15, 2020
FOOD CORPORATION OF INDIA Vs. BRIHANMUMBAI MAHANAGAR PALIKA
March 19, 2020
FOOD CORPORATION OF INDIA Vs. V.K. TRADERS
March 6, 2020
FOUNDATION FOR MEDIA PROFESSIONALS Vs. UNION TERRITORY OF JAMMU AND KASHMIR
May 11, 2020
G. SELVAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
October 1, 2020
G.S. GUPTA Vs. G. PITCHI REDDY
August 28, 2020
GAJARABA BHIKHUBHA VADHER Vs. SUMARA UMAR AMAD
January 14, 2020
GAJENDRA SHARMA Vs. UNION OF INDIA
November 27, 2020
GANESAN Vs. STATE REPRESENTED BY ITS INSPECTOR OF POLICE
October 14, 2020
GANGADHAR ALIAS GANGARAM Vs. STATE OF MADHYA PRADESH
August 5, 2020
GE POWER INDIA LTD. Vs. A. AZIZ
January 30, 2020
GELUS RAM SAHU Vs. DR. SURENDRA KUMAR SINGH
February 18, 2020
GHANSHYAM UPADHYAY Vs. STATE OF U.P.
August 19, 2020
GHANSHYAM UPADHYAY Vs. STATE OF UTTAR PRADESH
July 22, 2020
GHAT TALAB KAULAN WALA Vs. BABA GOPAL DASS CHELA SURTI DASS
January 31, 2020
GIRRAJ Vs. NARENDRA @ MUNDER
December 11, 2020
GLAXO SMITHKLINE CON. HEALTH CARE. LTD Vs. JAGJIT SINGH
February 26, 2020
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. RAMESHWAR P. GAWADE
February 3, 2020
GOLDEN EARTH GROVES LTD Vs. ION EXHANGE ENVIRO FARMS LTD
February 11, 2020
GOPAL PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD
May 27, 2020
GOPAL PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD
May 28, 2020
GOPI RAM Vs. THE STATE OF RAJASTHAN AND ANOTHER
December 11, 2020
GOVERNING BODY SWAMI SHRADDHANAND COLLEGE Vs. AMAR NATH JHA
January 23, 2020
GOVERNMENT OF INDIA Vs. SITAKANT S. DUBHASHI
February 11, 2020
GOVERNMENT OF INDIA Vs. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.)
September 16, 2020
GOVERNMENT OF INDIA Vs. ISRO DRIVERS ASSOCIATION
August 10, 2020
GOVERNMENT OF TAMIL NADU Vs. ER. C. MURUGESAN
March 4, 2020
GOVIND PRASAD KEJRIWAL Vs. STATE OF BIHAR
January 31, 2020
GOVINDA CHANDRA TIRIA Vs. SIBAJI CHARAN PANDA
February 5, 2020
GRANULES INDIA LTD Vs. UNION OF INDIA
January 23, 2020
GUJARAT MAZDOOR SABHA AND ANOTHER Vs. STATE OF GUJARAT
October 1, 2020
GURCHARAN SINGH Vs. ANGREZ KAUR
March 19, 2020
GURCHARAN SINGH Vs. STATE OF PUNJAB
October 1, 2020
GURMAIL CHAND Vs. STATE OF PUNJAB
January 23, 2020
GURSHINDER SINGH Vs. SHRIRAM GENERAL INSURANCE CO.LTD.
January 24, 2020
GURU NANAK INDUSTRIES, FARIDABAD Vs. AMAR SINGH
May 26, 2020
GURUSIMRAN SINGH NARULA Vs. UNION OF INDIA
November 5, 2020
H.P.PUTTASWAMY Vs. THIMMAMMA
January 24, 2020
HANUMAN LAXMAN AROSKAR Vs. UNION OF INDIA
January 16, 2020
HANUMAPPA Vs. STATE OF KARNATAKA
October 13, 2020
HARI KRISHNA MANDIR TRUST Vs. STATE OF MAHARASHTRA
August 7, 2020
HARYANA POWER PURCHASE CENTRE Vs. MAGNUM POWER GENERATION LIMITED AND ORS.
January 21, 2020
HEMIBEN LADHABHAI BHANDERI Vs. SAURASHTA GRAMIN BANK
February 3, 2020
HIGH RANGE COFFEE CURING PVT. LTD. Vs. STATE OF KARNATAKA
February 5, 2020
HIMALAYA SELF FARMING GROUP Vs. GOYAL FEED SUPPLIERS
September 16, 2020
HIMMAT SINGH Vs. PRIYANKA SINGH
September 15, 2020
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. NHPC LTD.AND ANOTHER
March 4, 2020
HINDUSTAN UNILEVER LIMITED Vs. STATE OF MADHYA PRADESH
November 5, 2020
HIRA LAL Vs. STATE OF BIHAR
February 18, 2020
HIRA SINGH AND ANOTHER Vs. UNION OF INDIA
April 22, 2020
HITESH VERMA Vs. STATE OF UTTARAKHAND
November 5, 2020
HOME SECRETARY (PRISON) & ORS. Vs. H. NILOFER NISHA
January 23, 2020
HOSPITALITY ASSOCIATION OF MUDUMALAI Vs. IN DEFENCE OF ENVIRONMENT AND ANIMALS
October 14, 2020
HUKUM CHAND DESWAL Vs. SATISH RAJ DESWAL
May 6, 2020
I.C.D.S. LTD. Vs. COMMISSIONER OF INCOME TAX
February 12, 2020
IDOL OF SRI RENGANATHASWAMY REPRESENTED BY ITS EXECUTIVE OFFICER Vs. P.K. THOPPULAN CHETTIAR
February 19, 2020
ILANGOVAN Vs. STATE OF TAMIL NADU
September 2, 2020
IN RE Vs. COGNIZANCE FOR EXTENSION OF LIMITATION
June 6, 2020
IN RE Vs. IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.
December 18, 2020
IN RE Vs. COGNIZANCE FOR EXTENSION OF LIMITATION
March 23, 2020
IN RE : COGNIZANCE FOR EXTENSION OF LIMITATION Vs. IN RE : COGNIZANCE FOR EXTENSION OF LIMITATION
May 6, 2020
IN RE : CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. STATE
April 13, 2020
IN RE : MATHEWS NEDUMPARA Vs. IN RE : MATHEWS NEDUMPARA
January 31, 2020
IN RE : THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC. Vs. IN RE : THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.
June 19, 2020
IN RE : VIJAY KURLE Vs. IN RE : VIJAY KURLE
May 4, 2020
IN RE CONTAGION OF COVID 19 VIRUS IN CHILDREN PROTECTION HOMES Vs. STATE
April 3, 2020
IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC Vs. IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID 19 PANDEMIC
October 26, 2020
IN RE MANDAR DESHPANDE Vs. IN RE MANDAR DESHPANDE
July 20, 2020
IN RE PRASHANT BHUSHAN Vs. IN RE PRASHANT BHUSHAN
August 20, 2020
IN RE.: VIJAY KURLE AND ORS Vs. IN RE.: VIJAY KURLE AND ORS.
April 27, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
January 31, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
January 17, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
March 6, 2020
IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
January 8, 2020
IN RE: CONTAGION OF COVID 19 VIRUS IN PRISONS Vs. IN RE: CONTAGION OF COVID 19 VIRUS IN PRISONS
April 7, 2020
IN RE: CONTAGION OF COVID-19 VIRUS IN PRISONS Vs. IN RE: CONTAGION OF COVID-19 VIRUS IN PRISONS
March 16, 2020
IN RE: GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING DURING COVID-19 PANDEMIC Vs. STATE
April 6, 2020
IN RE: MANDAR DESHPANDE Vs. IN RE: MANDAR DESHPANDE
June 11, 2020
IN RE: MANDAR DESHPANDE Vs. IN RE: MANDAR DESHPANDE
June 18, 2020
IN RE: PRASHANT BHUSHAN AND ANOTHER Vs. IN RE: PRASHANT BHUSHAN AND ANOTHER
August 14, 2020
IN RE: PRASHANT BHUSHAN AND ANOTHER Vs. IN RE: PRASHANT BHUSHAN AND ANOTHER
August 31, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
May 28, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
May 26, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
June 9, 2020
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS Vs. IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS
July 9, 2020
IN RE: RASHID KHAN PATHAN AND ORS Vs. IN RE: RASHID KHAN PATHAN AND ORS.
September 3, 2020
IN RE: REGARDING CLOSURE OF MID-DAY MEAL SCHEME Vs. IN RE: REGARDING CLOSURE OF MID-DAY MEAL SCHEME
March 18, 2020
IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC Vs. IN RE: THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC.
June 12, 2020
INCOME TAX OFFICER Vs. REVOLUTION FOREVER MARKETING
January 13, 2020
INDERJIT SINGH SODHI AND OTHERS Vs. THE CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
December 3, 2020
INDIAN BANK Vs. PROMILA
January 8, 2020
INDIAN COMMODITY EXCHANGE LIMITED Vs. NEPTUNE OVERSEAS LIMITED AND ORS.
November 27, 2020
INDIAN SOCIAL ACTION FORUM Vs. UNION OF INDIA
March 6, 2020
INDORE DEVELOPMENT AUTHORITY Vs. MANOHARLAL ETC.
March 6, 2020
INDU BAI Vs. STATE OF TELANGANA
January 21, 2020
INFINITY INFOTECH PARKS LIMITED Vs. SHIVA JUTE MILLS PRIVATE LIMITED
February 7, 2020
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA Vs. LALIT KUMAR JAIN
October 29, 2020
INSPECTOR GENERAL OF REGISTRATION, TAMIL NADU Vs. K.BASKARAN
June 15, 2020
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. J.R. WILLIAM SINGH
January 24, 2020
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHAJI POULOSE
December 9, 2020
INTERNET AND MOBILE ASSOCIATION OF INDIA Vs. RESERVE BANK OF INDIA
March 4, 2020
IQBAL BASITH AND OTHERS Vs. N. SUBBALAKSHMI AND OTHERS
December 14, 2020
ISSAK NABAB SHAH Vs. STATE OF MAHARASHTRA
December 3, 2020
JAGMAIL SINGH Vs. KARAMJIT SINGH
May 13, 2020
JAIPUR VIDYUT VITARAN NIGAM LIMITED Vs. ADANI POWER RAJASTHAN LIMITED
August 31, 2020
JAIRAJ Vs. STATE OF MAHARASHTRA
July 17, 2020
JAMA CORPORATION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
March 5, 2020
JANHIT ABHIYAN Vs. UNION OF INDIA
August 5, 2020
JATINDERVEER ARORA AND OTHERS Vs. STATE OF PUNJAB
November 25, 2020
JAYANT ETC Vs. STATE OF MADHYA PRADESH
December 3, 2020
JAYANTILAL VERMA Vs. STATE OF M.P. (NOW CHHATTISGARH)
November 19, 2020
JAYEETA DAS Vs. TANISHQ TRADERS
August 21, 2020
JEET RAM Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH
September 15, 2020
JEETENDRA Vs. STATE OF MADHYA PRADESH
March 18, 2020
JERRYL BANAIT Vs. UNION OF INDIA
April 8, 2020
JERRYL BANAIT Vs. UNION OF INDIA
April 27, 2020
JINOFER KAWASJI BHUJWALA Vs. STATE OF GUJARAT
June 19, 2020
JMC PROJECTS (INDIA) LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION
January 10, 2020
JOINT COMMISSIONER OF INCOME TAX Vs. HATSUN AGRO PRODUCTS LTD.
January 7, 2020
JOINT LABOUR COMMISSIONER AND REGISTERING OFFICER Vs. KESAR LAL
March 17, 2020
JOSE Vs. JOHNSON
March 2, 2020
JUGUT RAM Vs. STATE OF CHHATTISGARH
September 16, 2020
JYOTI AND ORS. Vs. TRILOK SINGH CHOUHAN
June 19, 2020
K. JAGADISH Vs. UDAYA KUMAR G.S.
January 10, 2020
K. LUBNA Vs. BEEVI
January 13, 2020
K. SIVARAMAN Vs. P. SATHISHKUMAR
February 13, 2020
K. VIRUPAKSHA Vs. STATE OF KARNATAKA
March 3, 2020
K.P. RAMASAMY Vs. R. DHARMALINGAM
January 24, 2020
K.S. VARGHESE Vs. ST. PETERS AND PAULS SYRIAN ORTHODOX CHURCH
June 19, 2020
KAJAL Vs. JAGDISH CHAND
February 5, 2020
KALINDI DAMODAR GARDE Vs. MANOHAR LAXMAN KULKARNI
February 7, 2020
KAMLESH Vs. UNION OF INDIA
January 20, 2020
KAMLESH KALRA Vs. SHILPIKA KALRA
April 24, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION
January 13, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION THR. ITS GENERAL SECRETARY MS. BHAKTI PASRIJA
February 10, 2020
KANTARU RAJEEVARU Vs. INDIAN YOUNG LAWYERS ASSOCIATION
May 11, 2020
KANWAL TANUJ Vs. STATE OF BIHAR
April 24, 2020
KAPICO KERALA RESORTS PVT. LTD. Vs. STATE OF KERALA
January 10, 2020
KAPILABEN AMBALAL PATEL Vs. STATE OF GUJARAT
May 6, 2020
KARAD URBAN COOPERATIVE BANK LIMITED Vs. SWWAPNIL BHINGARDEVAY
September 4, 2020
KARN SINGH YADAV Vs. GOVT. OF NCT OF DELHI
January 24, 2020
KARNATAKA STATE SEEDS DEVELOPMENT CORPORATION LIMITED Vs. H.L. KAVERI
January 21, 2020
KARTHICK AND OTHERS Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, KANCHEEPURAM DISTRICT, TAMIL NADU
August 26, 2020
KARULAL Vs. STATE OF MADHYA PRADESH
October 9, 2020
KASHMIRA DEVI Vs. STATE OF UTTARAKHAND
January 28, 2020
KAUSHAL VERMA Vs. STATE OF CHHATTISGARH
December 8, 2020
KAUSHIK CHATTERJEE Vs. STATE OF HARYANA
September 30, 2020
KAVITA KANWAR Vs. PAMELA MEHTA
May 19, 2020
KEISHAM MEGHACHANDRA SINGH Vs. THE HONBLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY
January 21, 2020
KERALA STATE ELECTRICITY BOARD Vs. PRINCIPAL SIR SYED INSTITUTE FOR TECHNICAL STUDIES
February 20, 2020
KIRPA RAM (DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. SURENDRA DEO GAUR AND OTHERS
November 16, 2020
KIRPAL SINGH Vs. KAMLA DEVI
January 28, 2020
KIRTI VIJAYVARGIYA Vs. RAHUL VIJAYVARGIYA
February 28, 2020
KRISHAN KUMAR Vs. KRISHNA NATH
February 6, 2020
KRISHNAVENI RAI Vs. PANKAJ RAI
November 3, 2020
KRISHNAVENI RAI Vs. PANKAJ RAI
February 19, 2020
KRITIKA Vs. ROHIT GURBAKSH LAL BHOLA
December 11, 2020
KUDRAT SANDHU Vs. UNION OF INDIA MINISTRY OF FINANCE SECRETARY
August 4, 2020
KUNJUMUHAMMED AND ORS. Vs. MARIYUMMA
July 17, 2020
KUSH KALRA Vs. UNION OF INDIA
December 9, 2020
LALAN D. @ LAL AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 17, 2020
LALIT DAVE Vs. STATE OF MADHYA PRADESH
October 16, 2020
LAXMI SINGH Vs. REKHA SINGH
June 19, 2020
LAXMIBAI Vs. COLLECTOR
February 14, 2020
LG POLYMERS INDIA PRIVATE LIMITED Vs. ANDHRA PRADESH POLLUTION CONTROL BOARD AND ORS.
May 19, 2020
LG POLYMERS INDIA PVT. LTD. Vs. STATE OF ANDHRA PRADESH
May 26, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKESH POONAMCHAND SHAH
February 25, 2020
M. ARUMUGAM Vs. AMMANIAMMAL
January 8, 2020
M. C. MEHTA Vs. UNION OF INDIA
June 15, 2020
M. RADHA HARI SESHU Vs. STATE OF TELANGANA
August 14, 2020
M. RAVINDRAN Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
October 26, 2020
M. SUBRAMANIAM Vs. S. JANAKI
March 20, 2020
M. VANAJA Vs. M. SARLA DEVI
March 6, 2020
M.C. MEHTA Vs. UNION OF INDIA
January 13, 2020
M.C. MEHTA Vs. UNION OF INDIA
November 2, 2020
M.C. MEHTA Vs. UNION OF INDIA
March 27, 2020
M.C. MEHTA Vs. U.O.I. & ORS.
September 18, 2020
M.C. MEHTA Vs. UNION OF INDIA
August 14, 2020
M.E. SHIVALINGAMURTHY Vs. CENTRAL BUREAU OF INVESTIGATION, BENGALURU
January 7, 2020
M.H. UMA MAHESHWARI Vs. UNITED INDIA INSURANCE CO. LTD.
June 12, 2020
M.S. BHAVANI Vs. M.S. RAGHU NANDAN
March 5, 2020
M.S. JOSEPH Vs. BAJAJ ELECTRICALS LIMITED
May 19, 2020
M/S RADHA EXPORTS (INDIA) PVT. LIMITED. Vs. K.P. JAYARAM AND ANOTHER
August 28, 2020
M/S STEEL AUTHORITY OF INDIA LTD. Vs. RAGHBENDRA SINGH & ORS.
December 15, 2020
M/S. ARUN KUMAR KAMAL KUMAR AND OTHERS Vs. M/S. SELECTED MARBLE HOME AND OTHERS
October 1, 2020
M/S. BANDEKAR BROTHERS PVT. LTD. Vs. PRASAD VASSUDEV KENI
September 2, 2020
M/S. BANGALORE CLUB Vs. COMMISSIONER OF WEALTH TAX AND ANOTHER
September 8, 2020
M/S. EXL CAREERS Vs. FRANKFINN AVIATION SERVICES PRIVATE LIMITED
August 5, 2020
M/S. FERTICO MARKETING AND INVESTMENT PVT. LTD. AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
November 17, 2020
M/S. GALAXY TRANSPORT AGENCIES, CONTRACTORS, TRADERS, TRANSPORTS AND SUPPLIERS Vs. M/S. NEW J.K. ROADWAYS, FLEET OWNERS AND TRANSPORT CONTRACTORS AND OTHERS
December 18, 2020
M/S. IMPERIA STRUCTURES LIMITED Vs. ANIL PATNI AND ANOTHER
November 2, 2020
M/S. KALEDONIA JUTE AND FIBRES PRIVATE LIMITED Vs. M/S. AXIS NIRMAN AND INDUSTRIES LIMITED
November 19, 2020
M/S. L&T HOUSING FINANCE LIMITED Vs. M/S. TRISHUL DEVELOPERS AND ANOTHER
October 27, 2020
M/S. L. R. BROTHERS INDO FLORA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2020
M/S. MSD REAL ESTATE LLP Vs. THE COLLECTOR OF STAMPS
September 17, 2020
M/S. PANTHER SECURITY SERVICE PRIVATE LIMITED Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ANOTHER
December 2, 2020
M/S. TAMIL NADU STATE MARKETING CORPORATION LIMITED Vs. UNION OF INDIA
November 25, 2020
M/S. TRIPOWER ENTERPRISES (PRIVATE) LIMITED Vs. STATE BANK OF INDIA
April 24, 2020
M/S. ZEE TELEFILMS LTD.(NOW KNOWN AS ZEE ENTERTAINMENT ENTERPRISES LTD.) Vs. SURESH PRODUCTIONS & ORS.
February 25, 2020
MADAN TIWARI Vs. YASHWANT KUMAR SAHU
January 13, 2020
MADHAVI Vs. CHAGAN
December 9, 2020
MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. VIJAY BODANA
March 4, 2020
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
November 27, 2020
MAGMA FINCORP LTD. Vs. RAJESH KUMAR TIWARI
October 1, 2020
MAGMA HDI GENERAL INSURANCE CO. LTD Vs. KULWINDER KAUR
June 1, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. UNION OF INDIA
February 28, 2020
MAHARASTHRA SEAMLESS LIMITED Vs. PADMANABHAN VENKATESH
January 22, 2020
MAHESHWAR TIGGA Vs. STATE OF JHARKHAND
September 28, 2020
MAHTAB ALAM Vs. STATE OF BIHAR
August 28, 2020
MAKWANA MANGALDAS TULSIDAS Vs. STATE OF GUJARAT
April 16, 2020
MAKWANA MANGALDAS TULSIDAS Vs. STATE OF GUJARAT
March 5, 2020
MALIK MAZHAR SULTAN Vs. U. P. PUBLIC SERVICE COMMISSION
September 22, 2020
MALLURU MALLAPPA Vs. KURUVATHAPPA
February 12, 2020
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL
March 18, 2020
MANAGING DIRECTOR CHHATTISGARH STATE CO-OPERATIVE BANK Vs. ZILA SAHKARI KENDRIYA BANK MARYADIT
March 4, 2020
MANGAYAKARASI Vs. M. YUVARAJ
March 3, 2020
MANGILAL KAJODIA Vs. UNION OF INDIA
January 8, 2020
MANISH JAIN Vs. HARYANA STATE POLLUTION CONTROL BOARD
November 20, 2020
MANKASTU IMPEX PRIVATE LIMITED Vs. AIRVISUAL LIMITED
March 5, 2020
MANOHAR LAL JAT AND OTHERS ETC Vs. THE STATE OF RAJASTHAN AND OTHERS ETC
November 26, 2020
MANOJ SURYAVANSHI Vs. STATE OF CHHATTISGARH
March 5, 2020
MANU SOLANKI Vs. VINAYAKA MISSION UNIVERSITY
October 15, 2020
MARTHANDA VARMA Vs. STATE OF KERALA
July 13, 2020
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
February 7, 2020
MARUTI TUKARAM BAGAWE Vs. STATE OF MAHARASHTRA
February 27, 2020
MAULANA ALA HADRAMI Vs. UNION OF INDIA
August 6, 2020
MAYOR MUNICIPAL CORPORATION Vs. GOVIND BAJIRAO NAVPUTE
April 17, 2020
MD. ALI IMAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 4, 2020
MD. YOUNUS ALI TARAFDAR Vs. STATE OF WEST BENGAL
February 20, 2020
MEDIPOL PHARMACEUTICAL INDIA PRIVATE LIMITED Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH
August 5, 2020
MISS A Vs. STATE OF UTTAR PRADESH
October 8, 2020
MOHAK CARPETS PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD.
November 18, 2020
MOHAMED FAROOQUE Vs. UNION OF INDIA
December 18, 2020
MOHAMMADE YUSUF Vs. RAJKUMAR
February 5, 2020
MOHAMMED SIDDIQUE Vs. NATIONAL INSURANCE COMPANY LTD.
January 8, 2020
MOHAMMED YOUSUFF Vs. STATE OF KARNATAKA
July 22, 2020
MOHAN Vs. STATE OF MADHYA PRADESH
September 24, 2020
MOHANDAS Vs. STATE OF MAHARASHTRA
January 29, 2020
MOHD INAM Vs. SANJAY KUMAR SINGHAL
June 26, 2020
MOHD. ANWAR Vs. STATE (N.C.T. OF DELHI)
August 19, 2020
MOHD. ASIF NASEER Vs. WEST WATCH COMPANY
April 24, 2020
MOHD. RASHID Vs. DIRECTOR, LOCAL BODIES, NEW SECRETARIAT
January 15, 2020
MONU KUMAR & ORS Vs. METROMAX INFRASTRUCTURE PVT. LTD. ( M/S.)
February 14, 2020
MOTAMARRI APPANNA VEERRAJU Vs. THE STATE OF WEST BENGAL
February 20, 2020
MOTILAL Vs. DISTRICT COLLECTOR
September 11, 2020
MRS. RITIKA SHARAN Vs. MR. SUJOY GHOSH
October 28, 2020
MUKESH Vs. STATE OF NCT OF DELHI
March 19, 2020
MUKESH KUMAR Vs. UNION OF INDIA
January 29, 2020
MUKESH KUMAR Vs. STATE OF UTTARAKHAND
February 7, 2020
MUKESH SINGH Vs. STATE (NARCOTIC BRANCH OF DELHI)
August 31, 2020
MUKESHBHAI RANGINDAS GONDALIA Vs. RAJKOT MUNICIPAL CORPORATION
January 8, 2020
MUKUL AGRAWAL Vs. STATE OF U.P.
February 10, 2020
MUNICIPAL COMMISSIONER Vs. PANNA MAHESH CHANDRA DAVE
January 31, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. UDAY N. MURUDKAR
October 15, 2020
MUNIRAJU GOWDA P.M. Vs. MUNIRATHNA
October 13, 2020
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 19, 2020
MUNNA Vs. STATE OF UTTAR PRADESH
August 21, 2020
MUSKAN SAMIR MODASIA Vs. UNION OF INDIA
December 24, 2020
MUSTAK @ KANIO AHMED SHAIKH Vs. STATE OF GUJARAT
June 18, 2020
MYAKALA DHARMARAJAM Vs. STATE OF TELANGANA
January 7, 2020
N. MOTILAL Vs. FAISAL BIN ALI
January 30, 2020
N. SANKARANARAYANAN Vs. THE CHAIRMAN, TAMIL NADU HOUSING BOARD AND ORS.
January 31, 2020
N.C. SANTHOSH Vs. STATE OF KARNATAKA
March 4, 2020
NAGAR PANCHAYAT, KYMORE Vs. HANUMAN PRASAD DWIVEDI
February 20, 2020
NALLAPAREDDY SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2020
NAND RAM (D) THROUGH LRS. & ORS. Vs. JAGDISH PRASAD (D) THROUGH LRS.
March 19, 2020
NANDAN BIOMATRIX LTD. Vs. S. AMBIKA DEVI
March 6, 2020
NANDKISHORE SHRAVAN AHIRRAO Vs. KOSAN INDUSTRIES (P) LTD.
January 10, 2020
NARASAMMA AND OTHERS Vs. A. KRISHNAPPA (DEAD) THROUGH LRS
August 26, 2020
NARAYAN YADAV Vs. STATE OF BIHAR
February 25, 2020
NATESAN AGENCIES Vs. STATE
February 5, 2020
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA Vs. ALIMENTA S.A.
April 22, 2020
NATIONAL ALLIANCE FOR PEOPLES MOVEMENTS Vs. STATE OF MAHARASHTRA
September 22, 2020
NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX, DELHI-V
September 11, 2020
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. RAJESH KUMAR
January 13, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. BIRENDER
January 13, 2020
NATIONAL INVESTIGATION AGENCY Vs. GAUTAM NAVLAKHA
July 6, 2020
NATIONAL MEDICAL COMMISSION Vs. MOTHUKURU SRIYAH KOUMUDI AND OTHERS
December 7, 2020
NAVIN CHANDRA DHOUNDIYAL Vs. STATE OF UTTARAKHAND
October 16, 2020
NAVJOT SINGH Vs. HARPREET SINGH
January 13, 2020
NAWAB Vs. STATE OF UTTARAKHAND
January 22, 2020
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August 27, 2020
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October 12, 2020
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April 29, 2020
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September 16, 2020
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September 30, 2020
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April 3, 2020
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October 28, 2020
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September 23, 2020
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December 2, 2020
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January 21, 2020
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March 4, 2020
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April 24, 2020
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January 30, 2020
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November 20, 2020
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May 26, 2020
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February 13, 2020
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December 11, 2020
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October 1, 2020
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March 2, 2020
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April 17, 2020
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March 2, 2020
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November 26, 2020
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