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Case Index
Title
Date
(SMT.) LEENA KATIYAR Vs. STATE OF U.P. AND ORS.
November 12, 2010
A P MADAN PAL SINGH Vs. STATE OF UP
July 30, 2010
A P PALIWAL Vs. STATE OF UP
September 8, 2010
A P SATISH YADAV Vs. STATE OF U P
October 7, 2010
A P VINAY KUMAR Vs. STATE OF U P AND ANR
August 28, 2010
A.Kumar Vs. State of U.P.
November 9, 2010
A.M.P. PRODUCTS Vs. UNION OF INDIA (UOI)
November 16, 2010
AALAM Vs. STATE OF U.P.
December 21, 2010
Aasha Ram Chauhan Vs. State of U.P. & Ors.
December 22, 2010
Aavesh Ranjan Vs. State of U.P. & Anr.
September 29, 2010
ABDUL ALEEM Vs. STATE OF U.P. AND ANR.
September 23, 2010
ABDUL ALI AND ORS. Vs. STATE OF U.P. AND ORS.
August 3, 2010
ABDUL AZIZ Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
August 10, 2010
Abdul Aziz Vs. Addl.District and Sessions Judge, Court No.7, Varanasi and another
July 10, 2010
ABDUL AZIZ Vs. STATE OF U P
December 21, 2010
Abdul Bari and another Vs. State of U.P. and others
July 2, 2010
ABDUL GAFFAR Vs. STATE OF UP
March 26, 2010
ABDUL HAKEEM ALIAS GABBAD AND ANR. Vs. STATE OF U.P.
July 28, 2010
ABDUL KALAM Vs. STATE OF UP
August 18, 2010
Abdul Kalam (In Jail) Vs. State of U.P. and Others
August 18, 2010
Abdul Karim Vs. State of U.P.through Secretary, Local Bodies and others
August 19, 2010
ABDUL KHALIQ AND ORS. Vs. STATE
September 21, 2010
Abdul Lateef Vs. Special Judge, S.C. & S.T. and others
April 7, 2010
Abdul Majid Mir (Amajid) Vs. Col Kapil Dev Ghai and Others
June 9, 2010
ABDUL MALIK Vs. A D J KANNAUJ
August 18, 2010
ABDUL MUQTADIR Vs. PRATAP NARAIN TANDON
March 9, 2010
ABDUL QAYYUM Vs. UNION OF INDIA
August 19, 2010
ABDUL RASHEED Vs. STATE OF UP
August 27, 2010
ABDUL RASHEED Vs. STATE OF UP
September 6, 2010
Abdul Rauf Vs. Must. Jubaida Khatoon and others
February 17, 2010
Abdul Razzaque Vs. State of U.P. & Anr.
August 28, 2010
ABDUL SALAM Vs. STATE OF U.P. AND ORS.
December 21, 2010
Abdul Samad Khan Vs. State of U.P. and others
May 26, 2010
ABDUL SATTAR Vs. STATE OF U.P.
May 3, 2010
ABDUL WAHID Vs. STATE OF UP
April 16, 2010
Abdullah Faiz and Others Vs. State of U.P. Through Its Secretary (Higher Education) Civil Secretariat, Lucknow and Others
January 29, 2010
Abha Shukla Vs. State of U.P. & Ors.
May 27, 2010
ABHAI SHANKAR Vs. STATE OF U.P. AND ORS.
July 29, 2010
ABHAY CINEMA Vs. STATE OF U P
March 19, 2010
Abhay Dutt Singh Vs. State of U.P.and others
October 12, 2010
ABHAY KUMAR PANDEY Vs. STATE OF UP
September 17, 2010
ABHAY SINGH Vs. STATE OF U.P. AND ORS.
July 7, 2010
ABHILAKH CHAUDHARI Vs. UNION OF INDIA
August 11, 2010
ABHILASHA PETROLEUM Vs. CANTONMENT BOARD BABINA CANTT DISTRICT LALITPUR
April 7, 2010
ABHIMANYU SINGH ALIAS DAMPAL Vs. UNION OF INDIA
April 9, 2010
Abhiraj and Another Vs. Deputy Director of Consolidation and Others
January 7, 2010
ABHISHEK KUMAR Vs. STATE OF U.P.
May 18, 2010
ABHISHEK KUMAR SINGH Vs. UNION OF INDIA
April 22, 2010
ABHISHEK SINGH Vs. STATE OF U P
October 28, 2010
Aboo Hurera and Ors. Vs. Deputy Director of Consolidation, Bahraich and Ors.
January 27, 2010
Abrak Ahmad Vs. Assistant Narcotics Commissioner Through Union of India, Central Narcotics Bureau, Lucknow
October 1, 2010
ABRAR AHMAD Vs. ASSISTANT NAROCOTICS COMMISSIONER THROUGH UNION OF INDIA CENTRAL NARCOTICS BUREAU LUCKNOW
October 1, 2010
Abrar Ahmad Vs. Jogendra Singh
May 28, 2010
ABRAR KHAN Vs. RAM SAJIWAN VERMA
March 23, 2010
ABU BAKER Vs. STATE OF U P
February 23, 2010
ABZAL AHMAD Vs. STATE OF U.P.
August 2, 2010
ACC LTD. Vs. STATE OF U.P. AND OTHERS
March 19, 2010
ADAIL SINGH MEENA Vs. AZMAL KHAN ALIAS CHOTAY AND ORS.
November 24, 2010
ADHIKARI KARMCHARI SAMAGRA VIKAS SAMITI UP BAREILLY Vs. STATE OF UP
April 16, 2010
ADHYAKSH PRABANDH SAMITI Vs. PRESIDING OFFICER, LABOUR COURT
March 8, 2010
Adhyaksha, Committee of Management Sri Vimal Nath Digamber Jain Teerth Kshetra and another Vs. Dy.Registrar, Firms, Societies and Chits and others
October 25, 2010
ADIL @ TINKU AND ORS. Vs. STATE OF U.P. AND ANR.
September 28, 2010
Aditya Bharadwaj Vs. Additional District Judge & others
September 24, 2010
ADITYA DEO TRIPATHI Vs. STATE OF UP
August 5, 2010
ADITYA KUMAR SHARMA Vs. DISTRICT AGRICULTURE OFFICER ETAH
April 16, 2010
ADITYA NARAYAN TRIPATHI Vs. STATE OF UP
April 7, 2010
AEGIS BPO SERVICES LIMITED Vs. STATE OF UP
August 30, 2010
AFSAR ALI KHAN Vs. JUDGE, SMALL CAUSES COURT
August 31, 2010
AFTAB AHMAD AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
November 19, 2010
Aftab Quressy Vs. Union of India & Ors
October 8, 2010
Aga Ali Hasan Khan a Has Danish Khan Vs. Board of Revenue, U.P., Lucknovv (Member) and others
March 19, 2010
AGAM SINGH CHANDAUL S/O LATE BABU LAL SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS
August 6, 2010
AGORI NISHAD NAVIK EVAM MATASYA JEEVI SAHKARI SAMITI LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
July 2, 2010
AHMAD ABBAS Vs. CITY MAGISTRATE AND ANOTHER
March 10, 2010
Ahmad Husain Shah Vs. Mahboob Ali Shah and others
April 29, 2010
AJAB NARAYAN Vs. KEWALA SINGH
August 4, 2010
AJAI KUMAR GUPTA AND ANR. Vs. SMT. REKHA GUPTA AND ANR.
September 27, 2010
AJAI KUMAR SINGH Vs. STATE OF U.P.
June 28, 2010
AJANTA GLASS WORKS DISTRICT MAHAMAYA NAGAR Vs. STATE OF UP
February 25, 2010
Ajay Bahal and Another Vs. State of U.P. and Others
February 15, 2010
AJAY BHAL Vs. STATE OF UP
February 15, 2010
AJAY KATIYAR Vs. SMT. CHHAMA AND ORS.
May 7, 2010
AJAY KUMAR Vs. STATE OF UP
August 16, 2010
Ajay Kumar and another Vs. State of U.P. and another
July 6, 2010
AJAY KUMAR DAS Vs. STATE OF UP
July 2, 2010
AJAY KUMAR DIXIT Vs. U P MADHYAMIK EDUCATION SERVICE SELECTION BOARD
December 10, 2010
AJAY KUMAR DWIVEDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 7, 2010
AJAY KUMAR GARG Vs. ASHOK KUMAR PACHAURI
December 16, 2010
AJAY KUMAR RASTOGI S/O LATE RAMA SARE LAL RASTOGI Vs. STATE OF U.P. THRU. SECRETARY, ELECTRIC AND ORS.
April 19, 2010
AJAY KUMAR SINGH Vs. STATE OF U P
November 25, 2010
AJAY KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 20, 2010
AJAY KUMAR TRIVEDI AND ANR. Vs. STATE OF U.P. AND ANR.
September 22, 2010
Ajay Kumar Vishwakarma Vs. State of U.P. and others
November 12, 2010
Ajay Narayan Vs. State of U.P. and another
February 15, 2010
AJAY NIGAM Vs. ASHA NIGAM
July 12, 2010
AJAY VEER SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
November 19, 2010
AJHARUDDIN ALIAS CHANDANI Vs. STATE OF U.P.
August 9, 2010
AJIT CHAUHAN Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. MEDICAL AND HEALTH LKO
October 27, 2010
Ajit Kumar Maurya Vs. Lucknow Development Authority and others
April 21, 2010
AJIT SAHI AND ANR. Vs. STATE OF U.P. AND ANR.
September 29, 2010
AJIT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 10, 2010
AKANSHA SAHKARI GRAH NIRMAN SAMITI LTD., LUCKNOW Vs. STATE OF U.P., LUCKNOW SECRETARY REVENUE, LUCKNOW AND OTHERS
July 15, 2010
AKBAR Vs. STATE OF U.P.
November 11, 2010
Akhilesh Vs. State of U.P. and another
October 4, 2010
AKHILESH JAISWAL Vs. MADAN LAL
April 30, 2010
AKHILESH KUMAR AWASTHI Vs. ORIENTAL INSURANCE COMPANY LTD
January 22, 2010
AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
August 25, 2010
Akhilesh Kumar Kulshrestha Vs. University of Lucknow and others
September 29, 2010
AKHILESH KUMAR TRIPATHI Vs. DEPUTY DIRECTOR, TREASURY AND PENSION AND ANR.
August 3, 2010
AKHILESH RAI Vs. STATE OF UP
July 23, 2010
AKHILESH SINGH Vs. STATE OF UP
September 29, 2010
AKHTAR S/O LATE MEHANDI HASAN Vs. DEPUTY DIRECTOR CONSOLIDATION AND ANR.
August 4, 2010
AKSHAYA KATIYAR S/O HAR MOHAN DAYAL KATIYAR Vs. BAR COUNCIL OF UTTAR PRADESH THRU. SECRETARY AND ORS.
May 19, 2010
ALAM SHAH Vs. STATE OF U.P.
February 18, 2010
ALI AHMAD Vs. STATE OF U.P.
April 14, 2010
Ali Sher Vs. Jama Masjid Phooswali and Another
February 15, 2010
ALIGARH GRAMIN BANK Vs. CHANDRA SHEKHAR
August 28, 2010
ALISHER KASAI AND ORS. Vs. STATE OF U.P.
October 26, 2010
ALKA Vs. STATE OF U P
August 9, 2010
ALKA RAI Vs. MAYAWATI HONBLE CHIEF MINISTER OF UP
October 22, 2010
ALLAHABAD BANK Vs. OFFICIAL LIQUIDATOR STATE OF UP
November 11, 2010
ALLAHABAD BANK STAFF ASSOCIATION U P CENTRAL OFFICE Vs. CHAIRMAN AND M D ALLAHABAD BANK KOLKATA
March 11, 2010
ALLAHABAD DISTRICT COOPERATIVE BANK Vs. RAM KISHORE TEWARI
November 12, 2010
ALLAHABAD HIGH SCHOOL SOCIETY ALLAHABAD Vs. STATE OF UP
May 20, 2010
ALLAHABAD HIGH SCHOOL SOCIETY ALLAHABAD Vs. STATE OF UP
April 16, 2010
ALLAHABAD WHOLE SALE CENTRAL CO-OPERATIVE CONSUMER STORES Vs. KAYASTHA PATHSHALA JAMAT HUDDIVARAN
March 15, 2010
Alliance Industrial Marketing Vs. Union of India and others
May 17, 2010
Alok Kumar Dixit and another Vs. Hindustan Petroleum Corporation Ltd. and others
May 18, 2010
ALOK KUMAR PANDEY Vs. STATE OF UP
May 25, 2010
ALOK KUMAR SINGH Vs. STATE OF U P
August 5, 2010
ALOK NATH CHATTOPADHYA Vs. ANIL NARAIN TADVALKAR
September 30, 2010
Alok Sharma Vs. State of U.P.& Ors.
December 7, 2010
Altaf Hussain Vs. Kishwar Ali and others
September 3, 2010
Aman Jauhari Vs. Mahatama Jyotiba Phule Rohilkhand University, Bareilly & Ors.
February 2, 2010
Amar Nath Madhyashia Vs. State of U.P. and others
May 5, 2010
Amar Nath Maurya Vs. State of U.P. Through principal secretary higher education, uchch shiksha anubhag, vidhan bhawan, U.P. At Lucknow and others
January 12, 2010
AMAR NATH PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 11, 2010
Amar Nath Singh Vs. State of U.P.
February 11, 2010
AMAR PAL SINGH Vs. CHIEF CONTROLING REVENUE AUTHORITY COMMISSIONER
April 28, 2010
Amar Singh Vs. State of U.P.
April 20, 2010
Amar Singh Vs. State of U.P.and Another
July 12, 2010
Amar Singh And Another Vs. State of U.P.
July 30, 2010
AMAR SINGH VIRK (PIL CRIMINAL) Vs. UNION OF INDIA (UOI) AND ANR.
October 19, 2010
AMARENDRA PRATAP AND ANR. Vs. RAJESH KUMAR SINGH AND ORS.
August 2, 2010
AMARNATH Vs. BOARD OF REVENUE
March 30, 2010
AMBIKA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION BANDA AND ORS.
August 27, 2010
Ambika Singh Vs. State of U.P. & Ors.
July 26, 2010
AMETHI BUILDERS ASSOCIATES Vs. NIDESHAK RAJYA PARIYOJNA KARYALAYA
September 13, 2010
AMIR ALAM KHAN Vs. CIVIL JUDGE (SENIOR DIVISION), LUCKNOW
October 8, 2010
AMIR ALAM KHAN Vs. LUCKNOW DEVELOPMENT AUTHORITY
May 4, 2010
AMIR BUX @ AMIR AHMAD Vs. UNION OF INDIA (UOI) AND ORS.
September 30, 2010
Amir Jahan Begum and another Vs. State of U.P. and others
February 9, 2010
AMIR SINGH Vs. STATE OF U.P. AND ORS.
September 20, 2010
AMIT Vs. STATE OF UP
August 9, 2010
Amit (Minor) Vs. State of U.P. and Another
August 9, 2010
AMIT KUMAR Vs. STATE OF UP
September 14, 2010
AMIT KUMAR Vs. STATE OF U P
February 23, 2010
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
September 21, 2010
AMIT KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
September 22, 2010
AMIT KUMAR SHUKLA Vs. LUCKNOW NAGAR NIGAM, THRU M.N.A. AND 2 ORS.
May 14, 2010
AMIT KUMAR SINGH Vs. STATE OF UP
August 28, 2010
AMIT KUMAR VERMA Vs. STATE OF U P
January 21, 2010
AMITABH PANDEY (DR.) Vs. STATE OF U.P.
February 1, 2010
AMJAD SIDDIQUI AND ORS. ETC. ETC. Vs. UNIVERSITY OF LUCKNOW THROUGH REGISTRAR LUCKNOW AND ORS. ETC. ETC.
February 23, 2010
AMMONIA SUPPLY COMPANY Vs. COMMISSIONER GRADE I TRADE TAX VARANASI ZONE
March 30, 2010
AMRESH ALIAS TANNEY Vs. STATE OF UP
May 3, 2010
AMRISH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 28, 2010
AMRIT BHUSHAN SINGH Vs. STATE OF U P
July 3, 2010
AMRIT LAL Vs. STATE OF U.P. AND ORS.
November 24, 2010
AMROO AND ORS. Vs. STATE OF U.P.
November 8, 2010
ANAMIKA TOURISM COMPLEX AND OTHERS Vs. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
April 9, 2010
ANAND ARYA Vs. RAKA RANI AND ANR.
September 7, 2010
ANAND BABU AGARWAL Vs. INCOME TAX OFFICER KANPUR
April 20, 2010
ANAND DUBEY Vs. STATE OF U.P. AND ORS.
September 6, 2010
ANAND KUMAR Vs. STATE OF UP
April 23, 2010
Anand Kumar Vs. State of U.P.through Secretary, Medical Education, U.P.Govt., Lucknow and others
August 6, 2010
ANAND KUMAR Vs. SHIV JI MAHRAJ VIRAJMAN THAKURDWARA DASNA GATE & OTHERS
January 7, 2010
ANAND KUMAR Vs. U.P. AYUKT KHADYA FAIZABAD AND ORS.
February 5, 2010
ANAND KUMAR PANDEY Vs. SRI RAM CHARAN GAUTAM
May 18, 2010
ANAND KUMAR PORWAL Vs. STATE OF U P
October 27, 2010
ANAND SINGH Vs. STATE OF U P
September 24, 2010
ANAND SINGH Vs. STATE OF U.P.
March 9, 2010
ANEES KHAN Vs. STATE OF UP
September 17, 2010
ANEJA HIRE PURCHASE PRIVATE LIMITED Vs. ADDITIONAL DISTRICT JUDGE COURT NO 7
July 30, 2010
ANGOORI DEVI Vs. STATE OF UP
March 17, 2010
ANHKU AND ORS. Vs. RIJ NATH AND ORS.
July 19, 2010
ANIBARN CHATTERGI Vs. STATE OF U.P.
May 17, 2010
Anil Jain Vs. Union of India and Others
February 1, 2010
ANIL KUMAR Vs. STATE OF U P
March 26, 2010
ANIL KUMAR Vs. BAL KISHAN GIRI ADVOCATE
February 5, 2010
ANIL KUMAR Vs. STATE OF U P
December 10, 2010
ANIL KUMAR Vs. VIJAY SINGH AND OTHERS
March 30, 2010
Anil Kumar (In Jail) Vs. State of U.P.
March 26, 2010
Anil Kumar and another Vs. District Inspector of Schools, Fatehpur and another
April 8, 2010
ANIL KUMAR AND ANR. Vs. STATE OF U.P.
September 6, 2010
ANIL KUMAR GAUTAM Vs. SUBHASH CHAND JAIN
September 20, 2010
Anil Kumar Jaiswal Vs. State of U.P. and Others
December 23, 2010
ANIL KUMAR NIGAM Vs. STATE OF U.P. AND ANR.
July 19, 2010
Anil Kumar Pandey Vs. General Manager/Secretary, Zila Sahkari Bank Ltd., Ghaziabad and others
March 10, 2010
Anil Kumar Pradhan Vs. State of U.P.through Principal Secretary, Medical and Health
June 2, 2010
Anil Kumar Rai Vs. State of U.P. and Another
February 26, 2010
ANIL KUMAR SETH Vs. STATE OF U.P.
September 24, 2010
Anil Kumar Singh Vs. Civil judge (S.D.) Prescribed authority, Aligarh and others
August 16, 2010
ANIL KUMAR SINGH Vs. STATE OF UP
February 23, 2010
ANIL KUMAR SINGH Vs. STATE OF U.P.
August 28, 2010
ANIL MISRA Vs. CIVIL JUDGE (S.D.), LUCKNOW AND OTHERS
May 11, 2010
Anil Tandon and others Vs. State of U.P. and others
April 19, 2010
ANIL TRIPATHI Vs. STATE ELECTION COMMISSION
October 19, 2010
ANIL TRIPATHI Vs. STATE ELECTION COMMISSION AND ORS.
November 19, 2010
ANIL YADAV Vs. STATE OF U.P. THROUGH SECRETARY (SECONDARY) U.P. AND OTHERS
March 19, 2010
ANIS AHMAD Vs. MOHD ZAFAR SADDIQ
December 6, 2010
Anis Ahmad and another Vs. Mohd.Zafar Saddiq and others
December 6, 2010
Anisa Khan Vs. State of U.P.Through Commissioner, Agra Division, Agra and others
July 29, 2010
ANITA DEVI Vs. STATE OF U P
December 9, 2010
Anita Maurya Vs. State of U.P. and others
May 7, 2010
ANITA YADAV Vs. STATE OF U P THRU SECR (SECONDARY EDUCATION) AND O
July 15, 2010
ANJANI KUMAR JHA Vs. STATE OF U.P.
July 27, 2010
ANJANI KUMARN DUBEY Vs. HIGH COURT JUDICATURE AT ALLHABAD
January 4, 2010
Anju Devi Maurya Vs. State of U.P. and Ors.
January 25, 2010
ANJU RAIKWAR Vs. STATE OF U P
November 29, 2010
ANJUL HASAN Vs. STATE OF U.P.
March 30, 2010
Anjuman (D) through L.Rs. Vs. Shabbir
February 2, 2010
ANJUMAN UPADHYAY Vs. PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING JAUNPUR
April 26, 2010
ANKIT KUMAR Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) FAIZABAD MANDAL
May 12, 2010
ANKIT SRIVASTAVA Vs. STATE OF U P
April 8, 2010
ANKITA Vs. PRINCIPAL DISTT EDU AND TRAINING INSTITUTE
April 5, 2010
ANKITA SARKAR Vs. STATE OF U P
November 12, 2010
ANNA PAL AND ANR. Vs. STATE OF U.P. AND ORS.
November 8, 2010
ANNO (NANAD) AND ORS. Vs. STATE OF U.P. AND ANR.
September 24, 2010
Annu Vs. State of U.P.
July 30, 2010
ANOOP KUMAR Vs. STATE OF UP
May 20, 2010
ANOOP KUMAR Vs. STATE OF U P
July 5, 2010
ANOOP KUMAR MISHRA Vs. STATE OF U P
March 15, 2010
ANOOP KUMAR PREMI (RECRUIT CONSTABLE) Vs. STATE OF U P AND ORS
August 20, 2010
ANOOP SINGH Vs. RANJEET SINGH
January 29, 2010
ANOOP SINGH Vs. STATE OF UP
September 15, 2010
Ansar & Ors. Vs. State of U.P. & Anr.
May 20, 2010
ANSHU ALIAS DILIP KUMAR Vs. STATE OF UP
April 26, 2010
ANSHUMAN TRIPATHI Vs. BANARAS HINDU UNIVERSITY
December 20, 2010
ANTYODAY SEWA SAMITI Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION COLLECTOR ETAH
July 29, 2010
Anuj Vs. State of U.P.
September 29, 2010
ANUP KUMAR YADAV Vs. STATE OF U.P. AND ORS.
September 13, 2010
ANUPAM INFRASTRUCTURES AND LAND DEVELOPMENT PVT LTD Vs. STATE OF U P
September 9, 2010
ANURADHA Vs. STATE OF U P AND ORS
November 29, 2010
ANURAG AGARWAL Vs. UPENDRA NATH BANSAL
September 24, 2010
ANURAG RAI Vs. STATE OF U.P. AND ORS.
September 1, 2010
ANURAG SRIVASTAVA Vs. STATE OF U.P.
October 6, 2010
ANURAG TIWARI Vs. UNION OF INDIA
May 21, 2010
ANURAG VERMA Vs. THE STATE OF U.P. AND ORS.
October 20, 2010
ANURAG VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR AND ORS.
May 13, 2010
ANURAG YADAV Vs. STATE OF U P
February 16, 2010
ANWAR ALI Vs. MOHD RAFAT
September 27, 2010
ANWAR SAYEED S/O MOHD. SAYEED Vs. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT AND ORS.
March 26, 2010
ANWARI Vs. STATE OF U P AND ORS
February 15, 2010
AparnaTripathi Vs. State of U.P. & Ors.
April 21, 2010
APOLLO TYRES LTD Vs. STATE OF U P
February 8, 2010
AQEEL AHMAD S/O LATE BASHIR AHMAD Vs. CIVIL JUDGE (SENIOR DIVISION) UNNAO
November 8, 2010
AQUEEL AHMAD Vs. AUTHORIZED OFFICER, KOTAK MAHINDRA BANK AND ORS.
September 6, 2010
ARAMOD KUMAR SAGAR Vs. U P POWER CORPORATION NIGAM LTD
January 25, 2010
ARCHANA MISHRA Vs. STATE OF U P
December 23, 2010
ARCHANA YADAV AND ORS. Vs. STATE OF U.P. THRU. PRINCIPAL SECRY. (MADHYAMIK) AND ORS.
September 24, 2010
ARIF Vs. STATE OF UP
May 7, 2010
ARISH Vs. STATE OF UP
May 3, 2010
ARIVIND MISHRA ADDL. CIVIL JUDGE (J.D.), FARRUKHABAD Vs. BRIJ KISHORE MISHRA, ADVOCATE.
February 5, 2010
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 5, 2010
ARJUN PRASAD ALIAS ARJUN PRASAD PANDEY Vs. STATE OF U P
March 23, 2010
ARJUN SINGH Vs. STATE OF UP
September 8, 2010
ARJUN SINGH Vs. STATE OF U P
October 6, 2010
ARJUN SINGH Vs. UNION OF INDIA
July 29, 2010
Arjun Singh Vs. Deputy Director of Consolidation, Gonda and Others
July 13, 2010
ARJUN SINGH Vs. STATE OF U.P. AND ORS.
December 1, 2010
ARKEY GLASS WORKS Vs. COMMISSIONER OF COMMERCIAL TAX, U.P., LUCKNOW
November 20, 2010
ARPIT JAIN Vs. ANURAG KUMAR TIWARI
July 8, 2010
Arriwala Mill Store Vs. Lala Chhakkilal Agrawal Trust & others
October 8, 2010
Arshad Ullah Khan (Dr.) Vs. State of U.P. & Ors.
April 9, 2010
ARSI MIRZA Vs. STATE OF U.P. AND ANR.
September 28, 2010
ARUN KUMAR Vs. STATE OF U.P.
December 1, 2010
Arun Kumar Vs. State of U.P. and others
January 19, 2010
ARUN KUMAR Vs. SHIV SHANKER PANDEY
November 9, 2010
ARUN KUMAR Vs. STATE OF U P
February 5, 2010
ARUN KUMAR Vs. SUBH SRI ENTERPRISES
April 21, 2010
Arun Kumar Kasera Vs. State of U.P.
May 21, 2010
Arun Kumar Parikh Vs. State of U.P. and Others
January 22, 2010
ARUN KUMAR PATHAK Vs. STATE OF U P
October 7, 2010
ARUN KUMAR SACHAN Vs. STATE OF U P
November 10, 2010
Arun Kumar Sharma alias Karu Vs. State of U.P.and another
October 12, 2010
Arun Kumar Singh and others Vs. State of U.P. and another
June 9, 2010
ARUN KUMAR SRIVASTAVA AND ANR. Vs. SMT. MANORMA SINGH AND ORS.
July 26, 2010
ARUN KUMAR TEWARI Vs. YASHPAL SHARMA
September 20, 2010
Arun Kumar Tiwari Vs. State of U.P.and others
March 31, 2010
Aruna Bharti Vs. State of U.P.
January 11, 2010
Arunesh Chandra Tripathi and others Vs. U.P.State Public Service Tribunal, Indira Bhawan, Lucknow and others
December 21, 2010
ARVIND KUMAR Vs. STATE OF U.P.
January 11, 2010
Arvind Kumar Vs. State of U. P. and Ors.
January 4, 2010
ARVIND KUMAR Vs. STATE OF U.P. AND ORS.
July 23, 2010
Arvind Kumar Gupta and another Vs. Board of Revenue U.P, at Allahabad and others
October 6, 2010
ARVIND KUMAR S/O BRIJ LAL Vs. STATE OF U.P. AND ANR.
November 20, 2010
Arvind Kumar Sharma Vs. State of U.P. and others
September 14, 2010
ARVIND KUMAR SHARMA Vs. STATE OF U P
October 25, 2010
Arvind Kumar Singh Vs. State of U.P.
August 28, 2010
ARVIND KUMAR SINGH Vs. STATE OF U.P. AND 3 ORS.
February 4, 2010
ARVIND KUMAR VARSHNEY AND OTHERS Vs. VTH ADJ AND ANOTHER
August 12, 2010
ARVIND KUMARI YADAV Vs. STATE OF U P
January 28, 2010
ARVIND PRATAP SINGH Vs. STATE OF U P
March 9, 2010
Arvinder Singh Vs. State of U.P. and another
September 30, 2010
Asgari and others Vs. State of U.P. and others
April 27, 2010
Ash Bahadur Singh (Dead) Through Lrs. and others Vs. Dy.Director of Consolidation, Varanasi and others
October 1, 2010
ASHA DEVI Vs. STATE OF U P
April 1, 2010
ASHA DEVI Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
August 3, 2010
ASHA MECHANICAL WORKS Vs. STATE OF U P
February 25, 2010
ASHA RAM Vs. IXTH ADDITIONAL DISTRICT JUDGE
March 19, 2010
Asha Ram Vs. Deputy Director of Consolidation, Faizabad and Others
April 7, 2010
ASHA RAM CHAUHAN Vs. STATE OF U P
December 22, 2010
ASHAGAR ALI Vs. ADMINISTRATOR NAGAR MAHA PALIKA
November 24, 2010
Asharfi Lal Vs. State of U.P.
July 22, 2010
ASHFAQUE BROTHER Vs. ADDITIONAL DISTRICT JUDGE
October 4, 2010
ASHIK KUMAR DWIVEDI Vs. STATE OF UP
April 16, 2010
Ashiq Ali and Another Vs. State of U.P.
July 1, 2010
Ashiq Ali and another Vs. State of U.P.
June 1, 2010
Ashique Ali and others Vs. Sazid Khan
March 9, 2010
ASHISH KUMAR Vs. DEPUTY COMMISSIONER STAMP
July 21, 2010
Ashish Kumar Vs. Addl.District Judge, Ayodhya Prakaran, Lucknow
July 5, 2010
Ashish Kumar and others Vs. State of U.P. and others
January 29, 2010
Ashish Sharma Vs. State of U.P.
August 28, 2010
ASHISH SHARMA Vs. STATE OF UP
March 26, 2010
Ashkar Vs. State of U.P. and others
January 4, 2010
Ashkara Vs. Mohammad Anwar
August 16, 2010
Ashok Chaturvedi Vs. Central Bureau of Investigation and another
December 13, 2010
ASHOK CHATURVEDI Vs. STATE
December 13, 2010
Ashok Kumar Vs. Union of India and others
March 26, 2010
Ashok Kumar Vs. Pratap Singh and others
May 27, 2010
ASHOK KUMAR Vs. STATE OF UP
January 25, 2010
ASHOK KUMAR Vs. STATE OF U.P. AND ORS.
November 11, 2010
Ashok Kumar Ajmera Vs. Hindustan Petroleum Corporation Ltd., Mumbai & Ors
September 14, 2010
Ashok Kumar and another Vs. Rent Control and Eviction Officer, Ghaziabad and others
August 20, 2010
ASHOK KUMAR AND ORS Vs. STATE OF U P AND ANR
October 26, 2010
Ashok Kumar and others Vs. State of U.P.and others
October 21, 2010
ASHOK KUMAR CHHABRA Vs. COMMISSIONER, COMMERCIAL TAX
January 12, 2010
ASHOK KUMAR DUBEY Vs. STATE OF UP
August 16, 2010
Ashok Kumar Ex.No.1399-7730-G Sepoy/AMB.Asst. Vs. Union of India and others
October 25, 2010
Ashok Kumar Gupta Vs. District Judge, Hardoi and another
January 11, 2010
ASHOK KUMAR GUPTA Vs. R.C.E.O., DISTRICT HARDOI AND ORS.
September 14, 2010
ASHOK KUMAR GUPTA Vs. DISTRICT JUDGE AND ORS.
September 1, 2010
ASHOK KUMAR MADHESHIYA Vs. STATE OF U P
November 15, 2010
ASHOK KUMAR MISHRA Vs. DISTRICT JUDGE MAHOBA
October 27, 2010
Ashok Kumar Nigam Vs. State of U.P. and others
June 16, 2010
ASHOK KUMAR PANDEY Vs. STATE OF U P
March 12, 2010
ASHOK KUMAR SINGH AND ANR. Vs. STATE OF U.P. AND ANR.
September 6, 2010
ASHOK KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
August 2, 2010
ASHOK KUMAR YADAV Vs. BRAHMANAND CHATURVEDI ADVOCATE
September 9, 2010
ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF U P
November 26, 2010
ASHOK PANDE Vs. ELECTION COMMISSION OF INDIA
March 26, 2010
ASHOK PRADHAN Vs. NATHAN SINGH
May 10, 2010
ASHOK SINGH Vs. STATE OF U P
October 11, 2010
Ashoka Construction Co. Vs. District Judge, Varanasi and another
August 26, 2010
ASHRAF ALI Vs. U P CORPERATIVE TRIBUNAL LKO
September 1, 2010
ASHRAF ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
August 13, 2010
Ashutosh Kumar Srivastava and others Vs. State of U.P. and another
October 1, 2010
ASHUTOSH PRASAD DIXIT Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. P.W.D. AND ORS.
October 26, 2010
ASHWANI KUMAR GAUTAM Vs. STATE OF U P
September 16, 2010
ASHWANI KUMAR S/O RAMTA SINGH AND ANR. Vs. STATE OF U.P. THRU SECRETARY, TECHNICAL EDUCATION AND ORS.
December 30, 2010
ASHWINI KUMAR JAIN Vs. C B I
January 5, 2010
ASIAN P.P.G. INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER GRADE I, TRADE TAX, GHAZIABAD ZONE, GHAZIABAD AND OTHERS
April 29, 2010
ASIF Vs. STATE OF U P
November 27, 2010
ASIF Vs. UNION OF INDIA
February 24, 2010
ASIF Vs. STATE OF U.P.
October 27, 2010
ASIF ALI Vs. STATE OF U P
January 25, 2010
Aslam Vs. State of U.P.
February 24, 2010
Aslam Khan Vs. State of U.P.
April 9, 2010
ASSISTANT COLLECTOR OF CUSTOMS AND EXCISE Vs. GOPAL SARAN
March 16, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. D.M. BROTHERS
June 10, 2010
Atar Singh Vs. District Judge, Ghaziabad & Ors.
October 12, 2010
ATEEQ Vs. STATE OF U.P.
February 27, 2010
ATEEQ AND ORS Vs. STATE OF U P AND ANR
January 27, 2010
Atma Ram Shukla Vs. Rent Control and Eviction Officer/Addl.City Magistrate Vth Kanpur Nagar and Another
October 5, 2010
ATTAR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 22, 2010
ATTAR SINGH Vs. STATE OF U P
April 6, 2010
ATUL MANI TRIPATHI Vs. STATE OF U P
November 11, 2010
Atul Sports & Drawing Emporium, Olandganj, Jaunpur and Others Vs. Union of India Through Secretary, Ministry of Finance, New Delhi and Others
August 27, 2010
ATUL TRIPATHI Vs. STATE OF U.P. AND ANR.
September 22, 2010
Ausaf Ahmad & others Vs. Union of India & Ors.
November 23, 2010
AVA BIO PHARMA F/25 KALYANJI MORARJI WAREHOUSING CO LTD Vs. STATE OF U P
June 16, 2010
AVADHESH KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
September 14, 2010
AVADHESH KUMAR SINGH Vs. UNION OF INDIA
October 21, 2010
Avanish Prakash Singh and Another Vs. State of U.P. and Others
June 21, 2010
AVDHESH KUMAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
February 18, 2010
AVDHESH SINGH Vs. SANYUKT SHIKSHA NIDESHAK
January 29, 2010
AVINASH CHAND GOEL Vs. STATE OF U P
November 29, 2010
AVINASH CHANDRA SRIVASTAVA Vs. KIRAN SRIVASTAVA
August 23, 2010
Avinash Chandra Srivastava Vs. Kiran Srivastava
January 25, 2010
AVINASH CHANDRA TEWARI Vs. A D J COURT NO 3 UNNAO
April 5, 2010
AVINASH KUMAR JAIN Vs. STATE OF U P
December 23, 2010
AVINASH PRAKASH SINGH Vs. STATE OF U P
June 21, 2010
AVNISH KUMAR MISHRA Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDUCATION CIVIL
September 6, 2010
AWADH JAN KALYAN SAMITI Vs. STATE OF U.P.
February 1, 2010
Awadhesh Agarwal Vs. State of U.P. and another
October 7, 2010
AWADHESH CHANDRA SAXENA Vs. U.P. COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED, THROUGH ITS MANAGING DIRECTOR AND ORS.
December 21, 2010
AWADHESH KUMAR PANDEY Vs. COMMISSIONER LUCKNOW DIVISION
October 1, 2010
Awadhesh Kumar Singh Vs. State of U.P. and another
April 26, 2010
Awadhesh Kumar Singh Vs. State of U.P. and another
September 8, 2010
AWADHESH KUMAR TIWARI Vs. STATE OF UP
May 21, 2010
AWADHRAJ SINGH AND ANR. Vs. STATE OF U.P.
August 26, 2010
Awanish Kumar Kansal Vs. Addl. District Judge Court No. 1 and others
February 1, 2010
AYODHYA PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION HARDOI AND ORS.
May 10, 2010
Ayodhya Prasad Gupta Vs. Pratap Chandra Mehra and others
March 16, 2010
AYUB Vs. STATE OF U.P.
March 3, 2010
AYYUB KHAN Vs. DINESH KUMAR
January 4, 2010
AZAD ALI Vs. SHAHZAD KHAN
April 2, 2010
AZAD AND ANR. Vs. STATE OF U.P.
August 4, 2010
AZIM ULLAH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
August 30, 2010
Azim Ullah Vs. D.J.
August 30, 2010
AZIZULLAH ANSARI Vs. STATE OF U P
November 12, 2010
B K CHAUDHARY Vs. STATE OF U P
July 15, 2010
B.C.Gupta & Ors. Vs. State of U.P.& Ors.
November 10, 2010
B.D. SINGH UCHCHATAR MADH. AND ANR. Vs. STATE OF U.P. AND ORS.
November 9, 2010
B.M.A.S. ENGINEERING COLLEGE THRU. ITS CHAIRMAN Vs. STATE OF U.P. AND ANR.
July 15, 2010
B.N. Das @ Bhagwan Das Vs. State of U.P.
March 17, 2010
B.P.Mishra Vs. Addl. District Judge [Vii] Raebareli/M.A.C.Tribunal
January 28, 2010
BABAR MIAN Vs. STATE OF U.P.
August 2, 2010
BABBU Vs. STATE OF U P
March 23, 2010
Babbu Ram Vs. U.P. State Bridge Corporation Ltd. and others
January 28, 2010
Babloo @ Ajay Kumar Tewari Vs. State of U.P.
August 13, 2010
BABOO Vs. STATE OF UP
August 3, 2010
BABOO KHAN Vs. STATE OF UP
April 22, 2010
BABU Vs. STATE OF UP
March 25, 2010
BABU AND ORS. Vs. STATE OF U.P. AND ANR.
August 9, 2010
Babu and others Vs. State of U.P.
May 21, 2010
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADM (F&R) AND ANOTHER
March 26, 2010
Babu Lal Raikwar Vs. State of U.P.through Secretary Secondary Education, Govt.of U.P.Lucknow and others
July 5, 2010
Babu Lal Sharma Vs. Pramod Kumar Gupta and others
April 22, 2010
Babu Lal Tripathi Vs. State of U.P., through Principal Secretary, Home and others
April 29, 2010
Babu Ram Vs. State of U.P. & Anr.
August 3, 2010
BABU RAM MISHRA Vs. R P SINGH
March 19, 2010
BABU RAM S/O LATE PARAS NATH Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
November 16, 2010
BABU TANDON LAL ALIAS PAPPU Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
September 3, 2010
BABURAM S/O LATE GIRAND LAL Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS
August 10, 2010
BABURAM SHARMA Vs. DISTRICT JUDGE HARDOI
November 25, 2010
Bacchu Singh Vs. State of U.P.through its Secretary, Secondary Education, Lucknow and others
August 25, 2010
BACHCHAN BABU Vs. VIJAY RAJ SINGH
October 25, 2010
BACHCHEY LAL Vs. STATE OF UP
February 5, 2010
Bachchoo Singh Vs. State of U.P.
August 10, 2010
BACHCHU LAL Vs. BASSO BEGUM
September 1, 2010
Badan Singh Vs. State of U.P.
January 22, 2010
Badar Jahan and others Vs. Saroj Devi and others
March 15, 2010
Badri Prasad Vs. Special Additional District Judge, Gonda & Ors
September 1, 2010
BADRI PRASAD DUBEY Vs. MANAGING DIRECTOR U P S R T C
October 21, 2010
Badri Prasad Narsaria Vs. State of U. P. and another
January 18, 2010
BADRI PRASAD SINGH Vs. STATE OF U P
November 12, 2010
BADRUDDIN Vs. STATE OF UP
February 26, 2010
BADRUDDIN ANSARI Vs. STATE OF U.P.
August 13, 2010
BAHGWAN SINGH Vs. ADDL COMMISSIONER
September 21, 2010
BAIJ NATH Vs. STATE OF U P
February 1, 2010
Baij Nath Singh Vs. District Inspector of Schools, Gorakhpur and others
March 30, 2010
Baiju Vs. State of U.P.and another
December 23, 2010
BAIKUNT LAL PANDEY Vs. RAJENDRA LAL PRASAD PANDEY
December 16, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HABBU NISHA
December 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SAJJAN
September 14, 2010
BAJAJ HINDUSTHAN SUGAR Vs. STATE OF UP
November 16, 2010
BAL KISHUN Vs. STATE OF U.P.
August 19, 2010
BAL KRISHAN Vs. STATE OF U P
October 28, 2010
Bal Krishna Vs. State of U.P.through Secretary Law Department, Lucknow and others
July 26, 2010
BAL VIDYA MANDIR KASYA THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
August 27, 2010
Balak Das Vs. State of U.P. and Others
September 29, 2010
BALAK RAM Vs. STATE OF UTTAR PRADESH AND ORS.
November 23, 2010
BALBHADRA PANDEY Vs. STATE OF U P
November 10, 2010
BALDHARI PANDEY Vs. STATE OF U.P.
September 6, 2010
BALESHWAR PRASAD MISHRA Vs. UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
April 20, 2010
Balihari Yadav and others Vs. Basic Shiksha Adhikari, Kanpur Nagar and others
April 6, 2010
Balistar Singh and others Vs. State of U.P. and others
September 7, 2010
BALJIT KAUR Vs. STATE OF U.P. AND ORS.
September 7, 2010
Baljori Devi Vs. Devi Singh (Dead) and Others
February 23, 2010
BALLO ALIAS BAL KISHAN Vs. STATE OF U.P.
November 9, 2010
BALRAM CHANDRA Vs. RAM CHANDRA AND ANOTHER
February 19, 2010
Balram Yadav Vs. Committee of Management, Mahabirjuniorhigh School, Naurahni Rampur Post
February 1, 2010
Balvir Singh Vs. D.D.C.and others
December 6, 2010
Balwant Singh & Anr. Vs. State of U.P.
July 21, 2010
BANARAS HINDU UNIVERSITY VARANASI Vs. STATE OF UP
September 23, 2010
BANARSI TRIPATHI Vs. STATE OF U.P. AND ORS.
October 27, 2010
BANGALI BABOO Vs. BANGALI MAL GUPTA
December 22, 2010
BANKE LAL AGARWAL Vs. PRADEEP KUMAR JAIN
July 30, 2010
Bankey and another Vs. Deputy Director of Consolidation and others
May 5, 2010
BANNEY ALIAS LAXMI SHANKAR Vs. STATE OF U.P.
July 8, 2010
Bansal Global Finance Limited Vs. Chief Controlling Revenue Authority and others
September 29, 2010
BANSAL MOTORS Vs. STATE OF U.P. AND ORS.
February 2, 2010
BANSAL WIRE INDUSTRIES LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
May 21, 2010
BANSH RAJ Vs. STATE OF UP
September 21, 2010
BANSU Vs. BOARD OF REVENUE AND OTHERS
April 2, 2010
BANTESH SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
October 26, 2010
BANWARI CHAUHAN Vs. STATE OF U P
June 28, 2010
Banwari Lal and another Vs. District Judge, Varanasi and others
May 4, 2010
BANWARI LAL AND ANR. Vs. DISTRICT JUDGE AND ORS.
July 5, 2010
BANWARI LAL AND ORS. Vs. STATE OF U.P. JAL NIGAM AND ORS.
September 21, 2010
BARFI DEVI Vs. SAHAB RAM
April 1, 2010
BARUN SARKAR Vs. STATE OF U P
October 7, 2010
Basant Ballabh Joshi Vs. State of U.P.Through Principal Secretary, Social Welfare Department, Govt.of U.P., Lucknow and Others
August 5, 2010
BASANTI Vs. STATE OF U P
November 26, 2010
Basarudeen and others Vs. State of U.P. and another
October 19, 2010
BASH DEO Vs. BOARD OF REVENUE AND ORS.
October 29, 2010
BASIC SHIKSHA ADHIKARI ETAH Vs. RAM DULAREY SHARMA
August 26, 2010
Basic Shiksha Adhikari, Ambedkar Nagar Vs. Mandari Chaudhary and others
November 23, 2010
BASIC SHIKSHA PARISHAD AND ORS. Vs. SMT. PRATIBHA SINGH
December 3, 2010
BASUDEV PANDEY Vs. STATE OF U P AND ORS
December 10, 2010
BEEAN DESHWAR Vs. MR. ASHOK GANGULI, DIRECTOR RAJYA SHAIKSHIK ANUSHANDHAN ANR.
September 22, 2010
BEENISH JALAL Vs. JOINT DIRECTOR OF EDUCATION
April 29, 2010
BEGRAJ Vs. STATE OF U.P.
August 3, 2010
Begum Mustajabun Nisha Vs. Addl. District Judge and another
January 11, 2010
BELA DEVI Vs. UNION OF INDIA
July 30, 2010
BHADRA NARAIN PATHAK Vs. STATE OF U P
November 2, 2010
BHAGAUTI Vs. STATE OF U P
March 25, 2010
BHAGWAN DAS Vs. STATE OF UP
July 9, 2010
BHAGWAN DAS Vs. SURENDRA PRAKASH AGARWAL
October 20, 2010
BHAGWAN DAS AND ORS. Vs. STATE OF U.P. AND ORS.
September 30, 2010
BHAGWAN DEI Vs. BOARD OF REVENUE ALLAHABAD
July 2, 2010
Bhagwan Dutt & Ors. Vs. State of U.P.
July 9, 2010
BHAGWAN PANDEY Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS
December 2, 2010
BHAGWAN SINGH YADAV AND ORS. Vs. ASST. DIRECTOR EDUCATION (BASIC) VTH REGION AND ORS.
August 18, 2010
BHAGWANDAS GUPTA AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
BHAGWAT NARAIN Vs. ADDITIONAL COMMISSIONER, JHANSI DIVISION AND ORS.
December 9, 2010
BHAGWAT NARAIN CHATURVEDI Vs. STATE OF UP
September 7, 2010
BHAGWAT NARAYAN Vs. SENIOR DIVISIONAL MANAGER RETAIL SALES INDIAN OIL CORPORATION
February 19, 2010
Bhagwat Prasad Shukla Vs. State of U.P. & Ors.
April 21, 2010
Bhagwati Vs. State of U.P.
July 30, 2010
BHAGWATI TALKIES Vs. ASSTT. CIT
May 4, 2010
BHAIYA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
July 29, 2010
BHAJAN LAL Vs. STATE OF U P
May 12, 2010
BHAJAN SINGH Vs. THE STATE OF U.P. AND ORS.
September 6, 2010
Bhanumati Vs. Addl.Commissioner, Faizabad Division, Faizabad and others
March 8, 2010
Bhanwar Singh and another Vs. Manoj Rana and another
April 16, 2010
Bharat Bhushan Goel Vs. Jai Shri Sharma and another
February 15, 2010
BHARAT COLD STORAGE (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX (ASSESSMENT) SPECIAL RANGE-II
February 10, 2010
BHARAT KUMAR VISHWAKARMA Vs. STATE OF U.P.
September 20, 2010
BHARAT PETROLEUM CORPORATION LTD. AND ANR. Vs. COMMISSIONER, AGRA DIVISION AND ORS.
November 25, 2010
Bharat Petroleum Corporation Ltd.& another Vs. Commissioner, Agra Division, Agra and others
November 24, 2010
BHARAT RAM MISHRA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/ M.A.C.T., ALLAHABAD AND OTHERS
July 3, 2010
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. SMT. NIRMALA DEVI AND ANR.
May 4, 2010
BHARAT SINGH Vs. STATE OF U P
October 5, 2010
Bharat Yadav Vs. State of U.P. & Ors.
July 23, 2010
BHARATRAM Vs. STATE OF U.P. AND ORS.
November 18, 2010
BHARTI AIRTEL LIMITED Vs. STATE OF U.P.
June 4, 2010
BHAWNA MAHESHWARI Vs. STATE OF UP
August 27, 2010
Bheekam Chandra Vs. State of U.P.
August 28, 2010
BHIKARI LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 7, 2010
Bhim Sen Wadhwa Vs. Om Prakash Batra and others
May 12, 2010
BHOJ RAJ Vs. STATE OF U P
February 5, 2010
BHOLA NATH NAI Vs. STATE OF U P
January 22, 2010
BHOLA NATH SAHU Vs. STATE OF U.P.
August 31, 2010
BHOLA NATH SINGH Vs. STATE OF U P
January 28, 2010
Bhola Tailor Master Vs. Harvati Devi (D) through L.Rs.
October 11, 2010
BHOO DEO SINGH RAHI Vs. STATE OF U.P. AND ORS.
December 20, 2010
BHOOKIA AND ANOTHER Vs. DEP. DIR. OF CONSOLIDATION AND OTHERS
January 5, 2010
BHOOREY ALIAS RAJESH SINGH Vs. STATE OF U P
February 3, 2010
BHOPAL SINGH Vs. STATE OF U P
February 23, 2010
Bhupendra Kumar Vs. State of U.P. & Ors.
January 21, 2010
BHUPENDRA SINGH Vs. STATE OF U P
May 5, 2010
BHUPENDRA SINGH Vs. KRISHNA MOHAN SINGH AND OTHERS
August 26, 2010
BHUPENDRA SINGH Vs. STATE OF U.P. AND ANR.
September 28, 2010
BHUPENDRA TYAGI Vs. STATE OF UP
August 13, 2010
BHUWANESH CHANDRA AGARWAL Vs. DEEPAK KUMAR MEHRA
October 22, 2010
BIHARI AND ORS. Vs. STATE OF U.P.
January 5, 2010
BIKRAMA SINGH Vs. STATE OF U P
March 30, 2010
BINA DEVI Vs. STATE OF U P
February 5, 2010
BINDA PRASAD Vs. OM PRAKASH KHALASI
April 8, 2010
Bindra and another Vs. State of U.P.Through Secretary Revenue, U.P.Lucknow and others
July 23, 2010
BINOD KUMAR, SUB-INSPECTOR Vs. STATE OF U.P. AND ORS.
September 23, 2010
BIPIN BEHRA LAL SRIVASTVA Vs. DISTRICT JUDGE
January 22, 2010
BIRBAL SINGH Vs. CHANDRA DEO SINGH
December 1, 2010
BIRENDRA KUMAR Vs. STATE OF U P
April 16, 2010
BISHOP JOHNSON SCHOOL AND COLLEGE Vs. EXCISE COMMISSIONER STATE OF U P
February 2, 2010
BOARD OF TRUSTEES OF THE SHIA COLLEGE Vs. SYED KAZIM ZAHEER AND ORS.
July 19, 2010
Bombay Dry Cliners through Sri Anil Kumar Khanna, Ganj Gurah Moradabad Partner Firm and others Vs. Ashok Kumar and others
October 4, 2010
BORA INSTITUTE OF MANAGEMENT SCIENCES BAKSHI KA TALAB Vs. LUCKNOW UNIVERSITY LUCKNOW THROUGH IS VICE CHANCELLOR
December 3, 2010
Braham Devi & Ors. Vs. Board of Revenue, U.P. Lucknow & Ors.
March 29, 2010
BRAHASPATI MAHILA MAHAVIDYALAYA KANPUR NAGAR Vs. STATE OF UP
April 6, 2010
BRAHM PRAKASH PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
September 22, 2010
BRAHMA NAND DWIVEDI Vs. STATE OF U P
September 29, 2010
BRAHMA PRAKASH SINGH Vs. STATE OF UP
July 29, 2010
BRAHMA WATI Vs. JAI PRAKASH
May 26, 2010
Brahmaji Vs. State of U.P. and others
January 29, 2010
BRAHMANAND SHUKLA Vs. STATE OF UP
April 15, 2010
Brahmdeo Shukla Vs. District Basic Education Officer, Jaunpur and others
August 17, 2010
BRAJ BHUSHAN PATEL Vs. STATE OF U.P. AND ORS.
November 16, 2010
Braj Bihari Vs. State of U.P. and Others
October 12, 2010
Braj Mohan Gupta Vs. State of U.P.
September 17, 2010
Bramha Chaudhary Vs. State of U.P.and others
July 23, 2010
BRASS CITY FK CABLE TV NETWORK Vs. STATE OF UP
August 28, 2010
Brij Basi Devi Vs. Deputy Director of Consolidation, Ghazipur and others
July 20, 2010
BRIJ BHUSHAN AND Vs. STATE OF U.P. AND ORS.
July 29, 2010
Brij Bihari Vs. Kusum Lata and others
May 28, 2010
BRIJ KISHOR Vs. STATE OF U.P. THROUGH SECY. REVENUE AND ORS.
July 12, 2010
BRIJ LAL AGRAHARI Vs. FIRM BHARAT TEXTILE
September 6, 2010
Brij Lal and others Vs. State of U.P.and another
December 10, 2010
BRIJ NATH MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 27, 2010
BRIJ RAJ DWIVEDI Vs. STATE OF U P
January 8, 2010
Brijendra Gupta alias Pappu and others Vs. State of U.P.and another
October 12, 2010
Brijendra Kumar Jain Vs. Nirmal Kumar Jain
August 23, 2010
BRIJENDRA KUMAR MISRA Vs. STATE OF UP
January 13, 2010
BRIJENDRA KUMAR SINGH AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
November 18, 2010
BRIJESH KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
September 13, 2010
BRIJESH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
July 20, 2010
BRIJESH SINGH @ GUDDU SINGH Vs. STATE OF U.P. AND ANR.
September 14, 2010
BRIJPAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
BRISKSHBHAN ALIAS BIRKHEY Vs. STATE OF UP
March 16, 2010
BRITISH INDIA CORPORATION LTD Vs. UNION OF INDIA
November 18, 2010
BUDH SINGH Vs. STATE OF U.P.
September 27, 2010
BUDHANA AND OTHERS Vs. D.D.C. AND OTHERS
March 31, 2010
BULAKI RAM Vs. BHIKHARI LAL
January 11, 2010
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. AJAY KUMAR
September 9, 2010
BULLU SHARMA @ PRABHU NATH SHARMA Vs. STATE OF U.P.
October 28, 2010
BURHAMAL LAMBA Vs. MAHESH CHAND
November 23, 2010
C I T Vs. LUXCO ELECTRONICS
November 23, 2010
C I T ALLAHABAD Vs. SARAYA SUGAR MILLS PVT LTD
November 23, 2010
C J M FATEHPUR Vs. SRI PRAKASH SINGH
February 5, 2010
C P RAJVIR SINGH Vs. STATE OF U P
April 1, 2010
C.J.M. FATEHPUR Vs. PRAKASH SINGH
May 28, 2010
C/M AANANDMAI SHREE SHANTI MAA INTERMEDIATE COLLEGE AND ORS. Vs. STATE OF U.P. THRU SECRETARY OF MADHYAMIK EDUCATION AND ORS.
October 25, 2010
C/M ADARSH INTER COLLEGE, KAUSHAMBI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
August 3, 2010
C/M AL AMIN ABDULLAH INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
November 9, 2010
C/M C.L. JAIN POST GRADUATE COLLEGE AND ANR. Vs. STATE OF U.P. THRU SECRY., HIGHER EDUCATION AND ORS.
September 21, 2010
C/M CHAUDHARY MAHAVEER PRASAD MEM. MAHA. AND ANR. Vs. STATE OF U.P. AND ORS.
October 1, 2010
C/M DEV EDUCATION COLLEGE Vs. STATE OF U.P. AND ORS.
September 8, 2010
C/M DULARI DEVI DEGREE COLLEGE THR MAN. M.K. PANDE Vs. AMRIT BHUSHAN SINGH AND ORS.
July 19, 2010
C/M HARIJAN BASIC PRIMARY PATHSHALA AND ANR. Vs. STATE OF U.P. AND ORS.
October 27, 2010
C/M Imamul Madaris Inter College, Amroha and Anr. Vs. Joint Director of Education and Ors.
January 13, 2010
C/M INTERMEDIATE COLLEGE THRU. ITS MANAGER AND ANR. Vs. STATE OF U.P. AND ORS.
September 6, 2010
C/M JAGANNATH SINGH SANSKRIT VIDYAPITH AND ANR. Vs. STATE OF U.P. THRU. SECRY., MADHYAMIK AND ORS.
September 29, 2010
C/M KAKORI SHAHEED INTER COLLEGE AND ANR. Vs. DIOS AND ORS.
September 29, 2010
C/M KISAN INTER COLLEGE BALKUDIYA AND ANR. Vs. STATE OF U.P. AND ORS.
November 8, 2010
C/M LOK NAYAK INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
November 11, 2010
C/M PATEL BAL VIDHYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
October 27, 2010
C/M RAVINDRA PREM VIVEK SANSKRIT MAHAVIDYALAYA AND ANR. Vs. STATE OF U.P. THRU SECRY., MADHYAMIK AND ORS.
September 29, 2010
C/M SAMAJWADI INTER COLLEGE GABHIRAN AND ANR. Vs. STATE OF U.P. THROUGH SECRETARY SECONDARY EDU. AND ORS.
December 7, 2010
C/M SARASWATI GYAN MANDIR INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
January 11, 2010
C/M SARDAR PATEL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
November 1, 2010
C/M SHARDA ADARSH HARIJAN VIDYA MANDIR AND ORS. Vs. STATE OF U.P. AND ORS.
October 29, 2010
C/M SHYAM JEERA JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND ORS.
October 19, 2010
C/M, ADARSH KISAN INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
July 5, 2010
C/M, AZAD MEMORIAL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
November 9, 2010
C/M, Hindu Inter College, Mugra, Jaunpur & Anr. Vs. State of U.P. & Ors.
February 22, 2010
C/M, JAN SHIKSHAN INTER COLLEGE Vs. STATE OF U.P. AND ORS.
November 8, 2010
C/M, KEDAR NARAIN KRISHAK INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
May 27, 2010
C/M, SHRI SHIV PRAKASH SINGH LAGHU MADHYAMIK VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
July 14, 2010
C/M, SRI KRISHNA VIDYAPEETH UCHCHATAR MADHYAMIK VIDYALYA AND ANR. Vs. SRI HARI SHANKAR YADAV AND ORS.
August 2, 2010
C/M, SRI SHIV CHAND UCHCH MADHYAMIK VIDYALAY AND ORS. Vs. STATE OF U.P. THRU. SECR. DEPT. OF SECONDARY EDUC. AND ORS.
August 5, 2010
C/M. A.B.C.L. INTER COLLEGE THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
July 21, 2010
C/M. HANDIA POST GRADUATE COLLEGE THRU ITS MANAGER Vs. DR. B.L. ARYA, REGISTRAR, V.B.S. PURVANCHAL UNIVERSITY
August 6, 2010
C/M. KSHATRIYA STHANIYA SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
July 8, 2010
CANDRAWATI Vs. BOARD OF REVENUE UP
July 22, 2010
CANTONMENT BOARD Vs. SHAMBHU
August 4, 2010
CAPTAIN VIRANDRA SINGH DALAL Vs. STATE OF UP
March 31, 2010
CATTLE REMEDIES Vs. CESTAT
October 7, 2010
CCE MEERUT Vs. MODI XEROX LTD
December 23, 2010
CHAIRMAN NAGAR PANCAYAT SURIYAWAN SANT RAVIDAS NAGAR Vs. AZIZ
May 11, 2010
CHAMAN BANO Vs. STATE OF U P AND ORS
November 12, 2010
CHAMAN SINGH Vs. STATE OF UP
September 7, 2010
CHAMPA DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 8, 2010
Champa Rani Vs. Motor Accident Claims Tribunal/District Judge and others
November 24, 2010
CHANCHAL KUMAR TIWARI Vs. SHRI HARI SHANKAR
August 3, 2010
CHAND Vs. STATE OF U P
January 18, 2010
Chandan and another Vs. State of U.P.
April 15, 2010
CHANDAN SINGH Vs. STATE OF U.P. AND ORS.
July 29, 2010
CHANDAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 9, 2010
Chander Mal Vs. Addl.District and Sessions Judge, (Special Judge E.C.Act)
October 28, 2010
CHANDPUR ENTERPRISES LTD Vs. STATE OF UP
September 1, 2010
CHANDRA BAHADUR PANDEY Vs. STATE OF U P
November 2, 2010
CHANDRA BAHADUR SINGH Vs. STATE OF U P
December 3, 2010
Chandra Bhan and others Vs. State of U.P. and another
September 13, 2010
CHANDRA BHAN KANAUJIYA Vs. JOINT DIRECTOR OF EDUCATION AND VITH REGION LUCKNOW
February 10, 2010
CHANDRA BHAN PRATAP SINGH Vs. EXECUTIVE ENGINEER TUBE WELL DIVISION SALEMPUR
September 1, 2010
CHANDRA BHAN SINGH Vs. UNION OF INDIA & ORS.
February 24, 2010
CHANDRA BHUSHAN MISHRA Vs. STATE OF U.P.
February 1, 2010
Chandra Bhushan Pandey Vs. State of U.P.&Ors.
November 2, 2010
Chandra Bhushan Singh Vs. State of U.P.through Secretary, Agriculture, Lucknow and others
July 5, 2010
CHANDRA CONSTRUCTION COMPANY Vs. STATE OF U P
March 31, 2010
Chandra Dev Vs. Kumar
February 25, 2010
CHANDRA ELECTRICAL SALES Vs. THE COMMISSIONER OF TRADE TAX
February 17, 2010
Chandra Kiran Singh Vs. State of U.P. and others
January 13, 2010
Chandra Kishore Srivatava Vs. State of U.P. and others
February 2, 2010
CHANDRA KUMAR ALIAS NANNHEY Vs. CHIRUNJI LAL
March 10, 2010
CHANDRA KUMAR JAIN Vs. OM PRAKASH GOYAL
July 30, 2010
CHANDRA MAULI PANDEY Vs. UNION OF INDIA
February 11, 2010
CHANDRA MOHAN Vs. CHANDRA DEVI
January 19, 2010
CHANDRA MOHAN SAMA Vs. BANWARI LAL GHAI
August 13, 2010
CHANDRA MOHAN SHUKLA Vs. ANIL DHIRUBHAI AMBANI
November 9, 2010
CHANDRA NATH TRIPATHI Vs. STATE OF UP
July 6, 2010
CHANDRA PAL @ CHANDRA BHAN SINGH Vs. STATE OF U.P.
September 27, 2010
Chandra Prakash Vs. IInd Addl, District Judge, Firozabad and another
May 17, 2010
Chandra Prakash Pandey Vs. State of U.P.
April 30, 2010
Chandra Pratap Tripathi Vs. Zila Basic Shiksha Adhikari Faizabad and others
July 22, 2010
CHANDRA SAHAI AND ANR. Vs. STATE OF U.P. AND ORS.
July 3, 2010
CHANDRA SHEIKHAR TIWARI Vs. STATE OF U.P. AND ANOTHER
July 5, 2010
Chandra Shekhar Mishra and others Vs. Shambhu Sharan
July 19, 2010
CHANDRA YADAV Vs. STATE OF U P
March 18, 2010
Chandrapal Singh & Anr. Vs. Board of Revenue & Ors.
April 28, 2010
CHANDRASHEKHAR Vs. RAJESH KUMAR
April 26, 2010
CHANDRAVEER Vs. STATE OF UP
July 13, 2010
Chandrawati Devi Vs. State of U.P.Through Its Secretary (Basic) Govt.of U.P., Lucknow and another
July 23, 2010
CHANKALI Vs. DOODH NATH MANI
October 4, 2010
CHASHMUDDIN Vs. STATE OF U.P. AND ORS.
September 27, 2010
CHATRAPATI SHAHUJI MAHARAJ UNIVERSITY Vs. SANDHYA
January 22, 2010
CHATTHU Vs. STATE OF U P
February 1, 2010
CHATURBHUJ DAS RAVINDRA NATH Vs. COMMISSIONER OF TRADE TAX
January 5, 2010
Chaudhary Mujibul Hasan Vs. District Judge, Bahraich and others
February 26, 2010
CHAYA VERMA Vs. STATE OF UP
January 27, 2010
Chela Prasad Vs. State of U.P.through Principal Secretary, Home and another
February 15, 2010
CHET RAM S/O LATE PALEY Vs. DY. DIRECTOR CONSOLIDATION, BALRAMPUR
April 22, 2010
Chhabi Raj Ram Vs. State of U.P.
October 20, 2010
CHHANGOO S/O RONDHA AND ORS. Vs. CIVIL JUDGE (J.D.) SOUTH COURT NO. 24 AND ORS.
November 29, 2010
CHHANGOR YADAV Vs. ASSISTANT DIRECTOR OF EDUCATION BASIC VII REGION GORAKHPUR
July 8, 2010
CHHATRA PAL Vs. STATE OF U P
May 17, 2010
CHHEDAN LAL Vs. ADDITIONAL DISTRICT JUDGE
April 19, 2010
Chhedi Singh Vs. Deputy Director of Consolidation, Banda and others
August 27, 2010
CHHIDDA AND ORS. Vs. STATE OF U.P. AND ORS.
November 18, 2010
CHHOTE LAL Vs. STATE OF U.P. AND ORS.
March 26, 2010
Chhote S/o Badri Vs. State of U.P.
August 6, 2010
CHHOTEY Vs. STATE OF UP
August 4, 2010
CHHOTEY LAL Vs. ASSTT. DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
March 30, 2010
CHHOTEY LAL RAJENDRA KUMAR JAIN Vs. NAGAR PALIKA PARISHAD BARUA SAGAR DISTRICT JHANSI
April 27, 2010
CHHUNNU @ CHHIDDA Vs. STATE OF U P
November 16, 2010
Chiddu @ Wahid Khan and others Vs. State of U.P.and another
September 17, 2010
CHIEF ENGINEER MADHYA GANGA U P IRRIGATION DEPARTMENT Vs. JAIN CONSTRUCTION CO ENGINEERS AND CONTRACTOR
November 26, 2010
CHIEF PROJECT MANAGER Vs. AWADH TRANSFORMERS PVT LTD
November 8, 2010
CHIKHUR & ORS. Vs. BOARD OF REVENUE & ORS.
March 31, 2010
CHINI MILL KARMCHARI SANGH Vs. STATE OF U P
April 1, 2010
CHINTA MANI Vs. STATE OF U P
July 5, 2010
Chintamani and another Vs. State of U.P. and another
May 14, 2010
CHINTAMANI GHOSH Vs. STATE OF UP
August 23, 2010
Chintamani Singh Vs. State of U.P.
November 10, 2010
CHITRA DEGREE COLLEGE AND ANR. Vs. N.C.T.E. AND ANR.
November 11, 2010
CHITRA GUPTA TRADING Vs. UP PUBLIC WORKS DEPT
April 27, 2010
Chitrakoot Dham Mandal, Jal Sansthan & Anr. Vs. Presiding Officer, Labour Court (I), U. P., Kanpur & Ors.
January 6, 2010
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LTD Vs. ARCHANA SINGH
December 14, 2010
CHRIST CHURCH COLLEGE THROUGH ITS PRINCIPAL DR. PARVEZ E. DEEN, THE MALL Vs. STATE OF U.P. AND ORS.
July 26, 2010
CIT Vs. KRISHI UTPADAN MANDI SAMITI
December 2, 2010
CIT Vs. PADMANI G. THADANI
January 5, 2010
CITY MONTESSORI SCHOOL THRU. FOUNDER MANAGER JAGDISH GANDHI Vs. STATE OF U.P. THRU. SECRETARY URBAN PLANNING AND DEVELOPMENT
March 23, 2010
CIVIL POLICE, VIKAS KUMAR Vs. STATE OF U.P. AND ANR.
September 23, 2010
CMTHS ,SCHOOL KHUSHHAL Vs. STATE OF UP
December 9, 2010
COLLECTOR VARANASI Vs. SHIV NARAIN
August 13, 2010
COMMERCIAL AUTO SALES P LTD Vs. AUTO SALES PROPERTIES
December 15, 2010
COMMISSIONER OF C. EX Vs. KITPLY INDUSTRIES LTD
February 2, 2010
COMMISSIONER OF C. EX. Vs. ASHOKA METAL DECOR (P) LTD.
April 27, 2010
COMMISSIONER OF C. EX., MEERUT-I Vs. R.A. CASTINGS PVT. LTD.
September 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PARMARTH IRON PVT LTD
November 29, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AUTO WORLD
January 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SU BEVERAGES (P.) LTD.
December 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL INDUSTRIES OF HINDUSTAN
July 26, 2010
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. SHAMLI STEELS (P) LTD
February 24, 2010
COMMISSIONER OF CUS. AND C. EX Vs. RANA SUGAR LTD
March 29, 2010
COMMISSIONER OF CUSTOMS Vs. BALWINDER SINGH AND ANR.
May 17, 2010
COMMISSIONER OF CUSTOMS Vs. RAJESH KUMAR SONI
February 4, 2010
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE KANPUR Vs. STANDARD SULPHONATORS P LTD
October 19, 2010
COMMISSIONER OF CUSTOMS C.G.O. Vs. SONAM INTERNATIONAL SHOP NO. 9
October 7, 2010
COMMISSIONER OF CUSTOMS C.G.O. Vs. NAILESH SHAH KARTA
October 7, 2010
Commissioner of Income Tax Vs. Kishori Kripa, Purna Shahar, Vrindaban, Mathura
January 6, 2010
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA SAVINGS CORPORATION LTD.
September 21, 2010
COMMISSIONER OF INCOME TAX Vs. GOEL LOTTERY CENTRE
January 5, 2010
COMMISSIONER OF INCOME TAX Vs. ARIF INDUSTRIES LTD
March 12, 2010
COMMISSIONER OF INCOME TAX Vs. SWAPNA ROY
May 24, 2010
COMMISSIONER OF INCOME TAX Vs. U.P. RAJYA SAHKARI EVAM BHOOMI VIKAS BANK LTD
April 26, 2010
COMMISSIONER OF INCOME TAX Vs. K.P. SOLVEX LTD.
February 3, 2010
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD.
February 25, 2010
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD.
April 15, 2010
COMMISSIONER OF INCOME TAX Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPN. OF
March 9, 2010
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GOEL
March 30, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK M. KOTHARI
February 8, 2010
COMMISSIONER OF INCOME TAX Vs. MANAV VIKAS AVAM SEWA SANSTHAN
February 24, 2010
COMMISSIONER OF INCOME TAX Vs. U.P. RAJYA SAHKARI EVAM BHOOMI VIKAS BANK LTD.
February 8, 2010
COMMISSIONER OF INCOME TAX Vs. U.P. UPBHOKTA SAHKARI SANGH LTD.
February 8, 2010
COMMISSIONER OF INCOME TAX Vs. GOEL BUILDERS
May 24, 2010
COMMISSIONER OF INCOME TAX Vs. P. GLASS WORKS
October 21, 2010
COMMISSIONER OF INCOME TAX Vs. KIRAN GARG, MRS. (DR.)
March 31, 2010
COMMISSIONER OF INCOME TAX AND DY. COMMISSIONER, INCOME TAX Vs. INDIA POLYFIBERS LIMITED
April 29, 2010
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. SHIV PRASAD
January 6, 2010
Commissioner of Income Tax, Meerut Vs. Mool Chand Sharbati Devi Hospital Trust, Meerut.
February 4, 2010
COMMISSIONER OF INCOME TAX-I Vs. GYAN SECURITY PRESS (P) LTD.
April 27, 2010
Commissioner of Income Tax-I, Lucknow Vs. U.S.Srivastava Educational Memorial Society
March 12, 2010
COMMISSIONER OF INCOME TAX-II Vs. SRI RAKESH SURI
May 13, 2010
Commissioner of Income-tax Vs. Muzaffar Nagar Kshetriya Gramin Bank Ltd., Muzaffar Nagar.
January 6, 2010
Commissioner of Income-tax, Muzaffar nagar & Anr. Vs. Sikka Papers Pvt.Ltd.
March 22, 2010
Commissioner of Income-tax, Varanasi and Anr. Vs. Varanasi Auto Sales (P) Ltd., Alaipur, Varanasi
January 6, 2010
Commissioner of Income-tax-I, Lucknow Vs. Bora Polyclinic Pvt.Ltd., Lucknow.
July 5, 2010
Commissioner of Income-tax-II, Lucknow Vs. Rajeev Sharma
May 24, 2010
COMMISSIONER OF TRADE TAX Vs. ALLAHABAD SAHKARI MILL BOARD LTD.
March 31, 2010
COMMISSIONER OF WEALTH TAX Vs. N.L. BHARGAVA
December 23, 2010
COMMISSIONER TRADE TAX Vs. SHRI MAHAVEER ROLLING MILLS (P) LTD.
May 11, 2010
COMMISSIONER, COMMERCIAL TAX Vs. PRAMOD SINGH
August 6, 2010
COMMISSIONER, TRADE TAX Vs. KAPIL VASTU ENT. NIRMATA KALYAN SAMITI
May 17, 2010
COMMISSIONER, TRADE TAX, U. P., LUCKNOW Vs. ARISTO PRINTERS PVT. LTD.
December 8, 2010
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. ADVANCE SPECTRA TEC (P) LTD.
July 2, 2010
Committee of Management Vs. State of U.P. and others
May 11, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
November 15, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
July 5, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
July 21, 2010
COMMITTEE OF MANAGEMENT Vs. SHOAIB AKHTAR
October 27, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
October 5, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
August 31, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
November 25, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
November 9, 2010
COMMITTEE OF MANAGEMENT Vs. U P SUNNI CENTRAL
January 18, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
April 28, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
May 12, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 1, 2010
COMMITTEE OF MANAGEMENT ACHARYA RAGHUBIR INTER COLLEGE Vs. STATE OF U P
November 11, 2010
COMMITTEE OF MANAGEMENT ADARSH BHARTI INTER COLLEGE KALWA ALIGARH Vs. STATE OF UP
March 23, 2010
COMMITTEE OF MANAGEMENT AJUMAN MADARSA ARABIA KHAIRUL Vs. STATE OF U P
October 4, 2010
COMMITTEE OF MANAGEMENT ANJUMAN MADASARA ZEENATUL ISLAM Vs. STATE OF U P
April 27, 2010
COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE Vs. RAMA RATHI
November 12, 2010
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTER COLLEGE Vs. STATE OF U P
December 6, 2010
COMMITTEE OF MANAGEMENT ASHA DEGREE COLLEGE DHIRJIJOT SIKHADI GHAZIPUR Vs. VICE CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR
March 16, 2010
COMMITTEE OF MANAGEMENT B R D POST GRADUATE COLLEGE DEORIA Vs. STATE OF U P
March 11, 2010
COMMITTEE OF MANAGEMENT DAU DAYAL MAHILA P.G. COLLEGE AND USHA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
August 6, 2010
COMMITTEE OF MANAGEMENT DAYA NAND UCHATTAR MADHYAMIK VID KHEWASIPUR Vs. STATE OF UP
August 5, 2010
COMMITTEE OF MANAGEMENT DULARI DEVI Vs. SHIV SHANKAR VERMA
September 22, 2010
COMMITTEE OF MANAGEMENT DURGA SHIKSHA SAMITI Vs. STATE OF UP
August 19, 2010
COMMITTEE OF MANAGEMENT GOPAL BALAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
March 17, 2010
COMMITTEE OF MANAGEMENT HINDU INTER COLLEGE MUGRA JAUNPUR Vs. STATE OF U P
February 22, 2010
COMMITTEE OF MANAGEMENT IMAMUL MADARIS INTER COLLEGE Vs. STATE OF U P
January 13, 2010
COMMITTEE OF MANAGEMENT IMAMUL MADARIS INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
January 13, 2010
COMMITTEE OF MANAGEMENT INTER COLLEGE KUSHMILIYA DISTRICT JALAUN Vs. STATE OF UP
March 26, 2010
COMMITTEE OF MANAGEMENT JANTA ADARSH INTER COLLEGE Vs. STATE OF U P
February 1, 2010
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UP
September 20, 2010
COMMITTEE OF MANAGEMENT KALYANKARI JUNIOR HIGH SCHOOL Vs. STATE OF U P
September 9, 2010
COMMITTEE OF MANAGEMENT KARM KSHETRA INTER COLLEGE Vs. STATE OF U P
January 21, 2010
COMMITTEE OF MANAGEMENT KESHAV NATH JR HIGH SCHOOL Vs. ASSISTANT REGISTRAR FIRM SOCIETES
January 12, 2010
COMMITTEE OF MANAGEMENT KISAN LAGHU MADHYAMIK VIDYALAYA DEORIA Vs. B S A DEORIA
July 5, 2010
COMMITTEE OF MANAGEMENT KRISHAK INTER COLLEGE Vs. STATE OF U P
March 15, 2010
Committee of Management Maharashi Ravidas Inter ColÂlege, Sitapur and another Vs. State of U.P. and others
May 26, 2010
Committee of Management of Cutting Memorial Inter College, Varanasi Through Its Manager and Another Vs. State of U.P.Through Principal Secretary (Secondary Education), U.P.Shasan, Lucknow and Others
October 5, 2010
Committee of Management of Kisan Laghu Madhyamik Vidyalaya, Mathauli Bazar, Deoria through its Manager Vs. Basic Shiksha Adhikari, Deoria and others
July 5, 2010
COMMITTEE OF MANAGEMENT OF THE HAJARI LAL INTER COLLEGE Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY EDUCATION GOVT.
July 23, 2010
COMMITTEE OF MANAGEMENT OF V V INTER COLLEGE Vs. STATE OF U P
February 8, 2010
COMMITTEE OF MANAGEMENT S D GIRLS INTER COLLEGE SAHARANPUR Vs. STATE OF U P
April 29, 2010
COMMITTEE OF MANAGEMENT SAMAJWADI INTER COLLEGE GABHIRAM Vs. STATE OF UP
April 2, 2010
COMMITTEE OF MANAGEMENT SHIKSHA SAMITI GOPALPUR Vs. STATE OF U P
December 7, 2010
COMMITTEE OF MANAGEMENT SHRI SHIV INTER COLLEGE THRU MANAGER & ANOTHER Vs. UMA SHANKAR MISRA & OTHERS
July 28, 2010
COMMITTEE OF MANAGEMENT SHRI SHOBHA RAM SHARMA INTER COLLEGE Vs. INDRA DATTA SHARMA
August 10, 2010
COMMITTEE OF MANAGEMENT SRI KRISHNA CHAITANAYA INTER COLLEGE Vs. STATE OF U.P. AND ORS.
September 15, 2010
COMMITTEE OF MANAGEMENT SRI SWAMI SHIVANAND SARASWATI HIGHER SECONDARY SCHOOL Vs. STATE OF U P
May 19, 2010
COMMITTEE OF MANAGEMENT SUKH NANDAN PRASAD PANDEY Vs. SHYAM PRATAP SINGH AND ANR.
July 22, 2010
COMMITTEE OF MANAGEMENT THROUGH ITS MUNTAZIM MUTWALLI Vs. STATE OF UP
March 11, 2010
COMMITTEE OF MANAGEMENT TOWN INTER COLLEGE MOHAMADABAD Vs. STATE OF U P
February 5, 2010
COMMITTEE OF MANAGEMENT, ADARSH KANYA JUNIOR HIGH SCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
August 4, 2010
Committee of Management, Adarsh Shishu Sadan and others Vs. State of U.P.and others
August 31, 2010
Committee of Management, Anjuman Madarsa Arabia Khairul Madaris & Ors Vs. State of U.P. & Ors
October 4, 2010
COMMITTEE OF MANAGEMENT, ARYA MADHYAMIK VIDYALAYA AND ANR Vs. STATE OF U P AND ORS
November 10, 2010
COMMITTEE OF MANAGEMENT, ARYA MADHYAMIK VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
October 11, 2010
Committee of Management, Azad Memorial Inter College and Another Vs. State of U.P. and Others
November 9, 2010
Committee of Management, Daya Nand Uchattar Madhyamik Vidyalaya, Thaur Khewasipur, Jaunpur & Anr. Vs. State of U.P.&Ors
July 12, 2010
Committee of Management, Dharma Samaj Society, Inter College and Sanskrit Pathshala, Aligarh and Another Vs. State of U.P. and Others
July 5, 2010
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
July 15, 2010
COMMITTEE OF MANAGEMENT, KISHAN LAL RAM KUMAR HIGHER SECONDARY SCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
April 9, 2010
COMMITTEE OF MANAGEMENT, KISHAN SAHAI GOKUL CHAND INTER COLLEGE AND ORS. AND CHANDRA BHAN SHARMA Vs. STATE OF U.P. AND ORS.
August 11, 2010
Committee of Management, KM.Udyan Balika Inter College, Kanpur and Another Vs. State of U.P. and Others
October 25, 2010
Committee of Management, Kooba Past Graduate College, Dariyapur Newada Azamgarh and Another Vs. State of U.P. and Others
January 19, 2010
Committee of Management, Murtaza Hussain Memorial Higher Secondary School, Gorakhpur and another Vs. Shoaib Akhtar and others
October 26, 2010
Committee of Management, Shri Ram Janki Inter College, Jaunpur and another Vs. State of U.P.and others
September 23, 2010
COMMITTEE OF MANAGEMENT, SRI RAM JANKI INTER COLLEGE Vs. STATE OF U.P.
November 25, 2010
COMMITTEE OF MANAGEMENT, WESLEY INTER COLLEGE, AZAMGARH THROUGH ITS MANAGER MR. E.G. TIMOTHI Vs. DIRECTOR OF EDUCATION (SECONDARY) AND ORS.
July 22, 2010
Committee of Managements Duja Devi Mahavidyalaya Vs. State of U.P. and others
May 28, 2010
CONSTABLE 1068, A.P. VINAY KUMAR Vs. STATE OF U.P. AND ANR.
August 28, 2010
CONSTABLE C P 541 DAYA SHANKER TIWARI Vs. STATE OF U P
October 26, 2010
Constable Chandra Bhan Singh (859850067) Vs. Union of India and others
February 24, 2010
CONSTABLE CP 201 VINOD KUMAR Vs. STATE OF U.P.
August 18, 2010
CONSTABLE DEVENDRA BAHADUR SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY., HOME DEPTT. AND ORS.
July 15, 2010
CONSTABLE EX-174 T.P. ANAND KISHORE Vs. STATE OF U P
September 21, 2010
CONSTABLE NAND KISHORE SHUKLA Vs. UNION OF INDIA (UOI) AND ANR.
October 29, 2010
CONTROLLAR OF ESTATE Vs. N.C. BHARGAVA
December 23, 2010
COOK R.N. BHAGAT C.R.P.F. Vs. INSPECTOR GENERAL OF POLICE C.R.P.F.
November 19, 2010
COSMOPOLITAN CLUB Vs. VINAYAK KRIPA INFRAMART COMPANY P LTD
May 12, 2010
D B S BANK LIMITED Vs. ALPS INDUSTRIES LIMITED
March 10, 2010
D P R FOODS PVT LTD Vs. STATE OF U P
March 11, 2010
D.B. KAUSER Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
October 11, 2010
D.J. COLLEGE OF DEN. SCI. AND RESEARCH THR. PRIN. Vs. STATE OF U.P. AND ORS.
August 2, 2010
D.M. AND ANR. Vs. SEWA RAM
December 9, 2010
D.S.M.AGRO PRODUCTS LTD. Vs. DY LABOUR COMMISSIONER AND ORS.
November 19, 2010
DAHARI LAL Vs. DY DIRECTOR OF CONSOLIDATION
July 7, 2010
DAL SINGAR Vs. STATE OF U.P. AND ORS.
August 12, 2010
DALMIR SHAH Vs. DEPUTY OF CONSOLIDATION
December 23, 2010
DAMODAR DAS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 5, JHANSI AND ANOTHER
September 8, 2010
DAMODAR PRASAD PANDEY Vs. COMMITTEE OF MANAGEMENT SEWASHRAM UCCHATAR MADHYAMIK VIDYALAYA AND ORS.
October 1, 2010
DAN BAHADUR PATHAK Vs. STATE OF UTTAR PRADESH AND ORS.
July 20, 2010
Danish Vs. State of U.P.
December 6, 2010
DAS COLD STORAGE Vs. ASSTT. CIT (OSD) & ORS.
April 1, 2010
DASA MANAGEMENT Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
September 29, 2010
DASHRATH PRASAD Vs. U.P. JAL NIGAM THR. ITS CHAIRMAN
August 6, 2010
DASHRATH SINGH Vs. DISTRICT DEVELOPMENT OFFICER AND ORS.
November 18, 2010
DATA RAM VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
February 15, 2010
DATTA RAM AND ANOTHER Vs. IIIRD A.D.J.,
August 26, 2010
DAU DAYAL Vs. STATE OF UP
April 22, 2010
DAU DAYAL MAHILA (P.G.) COLLEGE Vs. ROHIT NANDAN, I.A.S. (PRINCIPAL SECRETARY, BSCI EDUCATION)
March 19, 2010
DAU DAYAL MAHILA (P.G.) COLLEGE Vs. ROHIT NANDAN, I.A.S., PRINCIPAL SECRETARY, BSCI EDUCATION
July 30, 2010
DAUD AHMAD Vs. STATE OF U P
December 23, 2010
DAUJI PRASAD ALIAS DAYU DAYAL Vs. STATE OF UP
May 11, 2010
DAVENDRA SINGH AND ORS. Vs. STATE OF U.P. THRU. P.S. HOME DEPT. AND ORS.
April 22, 2010
DAYA KANSAL Vs. STATE OF UP
August 5, 2010
Daya Ram and others Vs. State of U.P. and another
September 1, 2010
DAYA RAM SHARMA Vs. STATE OF UP
July 20, 2010
DAYA SHANKAR MISHRA Vs. STATE OF UP
April 8, 2010
DAYA SHANKAR MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
March 31, 2010
DAYA SHANKAR PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
November 9, 2010
DAYA SHANKAR TIWARI Vs. STATE OF U P
October 26, 2010
Daya Shanker Tiwari Vs. D.D.C.
September 7, 2010
DAYANAND CHAKRAWARTY Vs. STATE OF UP
July 29, 2010
DAYANAND PANT AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
November 19, 2010
DEEN DAYAL BERNWAL Vs. STATE OF U.P. AND ORS.
July 21, 2010
DEENA NATH Vs. REGIONAL CONCILIATION OFFICER LABOUR DEPARTMENT
May 27, 2010
DEENA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 21, 2010
DEENA NATH UPADHYAY Vs. PRESCRIBED AUTHORITY
September 14, 2010
DEEP NARAIN Vs. STATE OF UP
August 31, 2010
Deep Narain Singh and others Vs. Avadhraji and others
January 13, 2010
DEEP NARAYAN Vs. STATE OF U.P. AND ORS.
July 9, 2010
DEEPAK Vs. ADDL. COMMISSIONER (ADMN.), GORAKHPUR & ORS.
February 23, 2010
DEEPAK ALIAS PAPPU YADAV Vs. STATE OF U P
January 8, 2010
Deepak alias Sunny Vs. State of U.P.
March 10, 2010
DEEPAK AND ORS. Vs. STATE OF U.P. AND ANR.
September 3, 2010
DEEPAK BALIYAN Vs. STATE OF U.P. AND ORS.
July 16, 2010
DEEPAK BHATIYA Vs. STATE OF UP
July 15, 2010
DEEPAK BHATNAGAR Vs. DISTRICT JUDGE AND ORS.
October 27, 2010
DEEPAK KUMAR Vs. STATE OF U.P. AND OTHERS
July 1, 2010
DEEPAK KUMAR AND ANR. Vs. STATE OF U.P. THROUGH ITS. SECY. LOK NIRMAN VIBHAG
July 22, 2010
Deepak Kumar Gajwani Vs. Seema Gajwani
April 13, 2010
DEEPATI Vs. STATE OF U P
January 25, 2010
DEEPMALA SHARMA Vs. STATE OF U.P.
December 16, 2010
DEEPTIMAN LOGISTICS PVT LTD Vs. UNION OF INDIA
April 12, 2010
Delhi Auto and General Finance Pvt.Ltd.and Another Vs. State of U.P.and Others
August 11, 2010
Dena Bank, Mumbai Thru Chairman & Anr. Vs. Govind lal Arora S/O Late Bankey lal Arora & Ors.
September 9, 2010
Deo Singh and others Vs. State of U.P. and another
September 24, 2010
DEOKI VERMA Vs. STATE OF U P
May 14, 2010
DEOKI VERMA Vs. STATE OF U P
July 28, 2010
DEORAJ SINGH Vs. STATE OF U P
January 7, 2010
DESH RAJ Vs. STATE OF U P
February 15, 2010
DEV ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
October 22, 2010
DEV KUMAR Vs. RAKESH KUMAR AND ANOTHER
March 19, 2010
Dev Narayan Maurya Vs. State of U.P.through Secretary Revenue
June 3, 2010
DEV NATH YADAV Vs. STATE OF U P
July 30, 2010
DEVA BRICK FIELD Vs. COMMISSIONER, TRADE TAX, UTTAR PRADESH, LUCKNOW
January 13, 2010
DEVA NAND YADAV Vs. STATE OF U.P. AND ANR.
September 23, 2010
DEVAKI NANDAN Vs. STATE OF U.P. AND ORS.
September 27, 2010
Devasthan Gram Sunni Pargana Balamau Teh.Sandila Vs. Nayalaya Upper Satra Nyayadhish/F.T.C.No.1 Hardoi and others
November 1, 2010
DEVBRAT MISHRA Vs. KESHWA NAND SHUKLA AND ORS.
March 12, 2010
DEVENDER Vs. UNION OF INDIA (UOI) THRU. SECY. MIN. OF DEFENCE AND ORS.
January 27, 2010
DEVENDRA BAHADUR SINGH Vs. STATE OF U P
July 15, 2010
DEVENDRA KUMAR AGARWAL Vs. C.C. REVENUE AUTHORITY U.P. ALLD AND OTHERS
March 26, 2010
DEVENDRA KUMAR JAISAWAL Vs. STATE OF U.P.
July 27, 2010
DEVENDRA KUMAR KESHARWANI Vs. STATE BANK OF INDIA AND 2 ORS.
April 23, 2010
DEVENDRA NATH TIWARI Vs. STATE OF U P
July 21, 2010
DEVENDRA PRATAP SINGH Vs. STATE OF U P
September 8, 2010
DEVENDRA SINGH Vs. STATE OF UP
May 25, 2010
DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
August 3, 2010
Devendra Singh and others Vs. State of U.P. and another
September 6, 2010
Devi Dayal (Deceased) By Lrs. Vs. State of U.P.and others
October 5, 2010
DEVI DAYAL ALUMINIUM INDUSTRIES PVT LTD Vs. STATE OF U P
January 13, 2010
DEVI SARAN MISHRA Vs. UNION OF INDIA
February 25, 2010
DHAMPUR SUGAR MILLS LTD DHAMPUR BIJNOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX NAJIBABAD
September 9, 2010
DHANANJAY SINGH Vs. STATE OF U P
April 26, 2010
DHANVEER Vs. STATE OF UP
September 7, 2010
Dhanwant Singh Vs. Addl.Commissioner (Judicial), Moradabad Division, Moradabad and others
October 22, 2010
DHANWANT SINGH Vs. ADDL. COMMISSIONER (JUDICIAL), MORADABAD DIVISION, MORADABAD AND OTHERS
September 22, 2010
DHARAM CHAND PANDEY Vs. DISTRICT JUDGE FAIZABAD
February 16, 2010
Dharam Pal Singh Vs. State of U.P. & Ors.
March 8, 2010
Dharam Singh and another Vs. State of U.P. and others
January 8, 2010
DHARAM VEER INSTITUTE OF EDUCATION AND TECHNOLOGY NOORPUR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 14, 2010
DHARAM YADAV ALIAS D.P. YADAV Vs. DHARMENDRA YADAV AND ORS.
December 10, 2010
DHARAMPAL Vs. SHRI RAJIV ASTHANA, D.F.O. SOCIAL FORESTRY DIVISION
February 5, 2010
DHARMA RICE MILL Vs. STATE OF U P
April 13, 2010
DHARMADA COMMITTEE BHAGWATIGANJ BALRAMPUR Vs. SANJAI TRIPATHI S/O LATE THAKUR PRASAD
August 31, 2010
DHARMBIR Vs. STATE OF UP
August 9, 2010
DHARMENDRA Vs. STATE OF UP
August 6, 2010
DHARMENDRA Vs. STATE OF UTTAR PRADESH
September 23, 2010
DHARMENDRA Vs. STATE OF U.P. AND ORS.
August 4, 2010
DHARMENDRA KUMAR Vs. STATE OF U P
December 2, 2010
DHARMENDRA KUMAR Vs. STATE OF U.P.
February 3, 2010
DHARMENDRA KUMAR YADAV Vs. MANAGER COMMERCIAL AUTO SALES P LTD
December 6, 2010
DHARMENDRA RAJPUT Vs. STATE OF U.P.
October 8, 2010
DHARMENDRA SINGH Vs. SANT SARAN GUPTA
August 26, 2010
Dharmendra Singh and others Vs. State of U.P.and another
August 26, 2010
DHEEERAJ KATARIA Vs. UNION OF INDIA
August 12, 2010
Dheemant Singh Vs. State of U.P.
January 21, 2010
DHEER SINGH Vs. UNION OF INDIA
October 4, 2010
DHEERAJ KATARIYA Vs. STATE OF U P
October 12, 2010
DHEERAJ KUMAR SHARMA Vs. CENTRAL BANK OF INDIA AND ORS.
January 7, 2010
Dhiraj Kumar Gupta Vs. State of U.P. and others
May 13, 2010
DHIRAJ KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
June 9, 2010
DHIRENDRA GUPTA Vs. STATE OF U P
October 22, 2010
DHOOP NATH PANDEY Vs. STATE
February 19, 2010
DHROBO JYOTI CHATTERJEE Vs. STATE OF U P
January 28, 2010
Dhrubo Jyoti Chatterjee Vs. State of U.P. and Others
January 28, 2010
DHRUV SINGH YADAV Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
September 21, 2010
DIGVIJAI SINGH Vs. DIRECTOR OF EDUCATION
March 10, 2010
DILBAR HABIB SIDDIQUI Vs. STATE OF UP
May 10, 2010
DILDAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
DILDAR HUSAIN AND Vs. STATE OF U.P.
July 15, 2010
DILEEP KUMAR SRIVASTAVA Vs. STATE OF U P
July 13, 2010
DILEEP SINGH Vs. STATE OF U.P.
October 26, 2010
DILIP KUMAR Vs. STATE OF U P
February 19, 2010
DILIP KUMAR GUPTA Vs. STATE OF UP
April 22, 2010
DILIP KUMAR GUPTA AND ANOTHER Vs. ABHIJEET GUPTA AND OTHERS
April 29, 2010
DILIP KUMAR JAIN Vs. STATE OF U P
October 5, 2010
DIN DAYAL ALIAS DEENA Vs. STATE OF U P
March 19, 2010
DINA NATH Vs. STATE OF U P
April 13, 2010
DINA NATH TIWARI Vs. STATE OF U.P. AND ORS.
December 1, 2010
DINESH Vs. ADDITIONAL COMMISSIONER AGRA
July 29, 2010
DINESH Vs. STATE OF U.P.
July 23, 2010
DINESH CHAND PANDEY Vs. NARAIN PATHAK
November 25, 2010
DINESH CHANDRA GUPTA Vs. STATE OF U P
January 11, 2010
DINESH CHANDRA PACHAURI Vs. STATE OF U P
August 28, 2010
DINESH GOYAL Vs. CHIMAN LAL AGARWAL
July 19, 2010
DINESH KUMAR Vs. DY INSPECTOR GENERAL OF POLICE
August 25, 2010
DINESH KUMAR Vs. STATE BANK OF INDIA
October 26, 2010
DINESH KUMAR Vs. STATE OF U.P. AND ORS.
November 18, 2010
DINESH KUMAR ARYA Vs. STATE OF U.P.
May 25, 2010
DINESH KUMAR ATRI Vs. UNION OF INDIA (UOI) AND ORS.
September 13, 2010
Dinesh Kumar Rai Vs. State of U.P.
February 16, 2010
DINESH KUMAR RAI Vs. STATE OF U P
March 29, 2010
Dinesh Kumar Rawat and others Vs. State of U.P. and another
September 23, 2010
DINESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
October 1, 2010
DINESH KUMAR SONI Vs. STATE OF UP
August 5, 2010
Dinesh Kumar Verma Vs. State of U.P.through Principal Secretary, Ministry Of Education, Govt.of U.P., Lucknow and others
November 24, 2010
Dinesh Pratap Singh Vs. State of U.P. and others
February 11, 2010
DINESH PRATAP SINGH Vs. STATE OF U.P. AND ORS.
January 29, 2010
DINESH SINGH Vs. STATE OF U.P. AND ORS.
August 3, 2010
DIPTI SINGH Vs. STATE OF U P
March 3, 2010
DIPTI SINGH Vs. STATE OF U.P.
March 9, 2010
DIRECTOR GENERAL C R P F Vs. LALJI PANDEY
March 18, 2010
DIRECTOR INSTITUTE OF MENTAL HEALTH AND HOSPITAL AGRA Vs. SANTOSH KUMAR GAUTAM
April 13, 2010
DISTRICT BASIC EDUCATION OFFICER DISTRICT UNNAO Vs. MOHD NASEEM
October 1, 2010
DISTRICT BASIC EDUCATION OFICER DISTRICT MAU Vs. JAGDAMBA SINGH
July 27, 2010
DISTRICT MANAGER FOOD CORP OF INDIA Vs. SUDDHU
August 31, 2010
DISTT ADMINISTRATIVE COMMITTEE Vs. SECRETARY CUM G M
July 1, 2010
DIVESH KUMAR ALIAS DEEPU Vs. STATE OF U P
July 3, 2010
DIVISIONAL FOREST OFFICER FAIZABAD AND ORS. Vs. SMT. VIRJA DEVI AND 2 ORS.
January 29, 2010
DIWAKAR DAUHALIA Vs. GOPILAL YADAV AND ORS.
September 21, 2010
DIWAKAR SINGH Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE ALLAHABAD
February 24, 2010
DOODHI LAL SINGH AND ORS. Vs. THE STATE OF U.P AND ANR.
September 15, 2010
DR UMESH CHANDRA MAHESHWARI Vs. MATHURA VRINDAVAN DEVELOPMENT
April 27, 2010
DR. (KM.) MADHU TANDON, ADVOCATE AND ANOTHER Vs. ADDL. COMMISSIONER (ADMN.) AND OTHERS
March 25, 2010
DR. ALI AHMAD Vs. STATE OF U.P.
April 19, 2010
DR. ANIT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 2, 2010
DR. ARCHANA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
August 26, 2010
DR. ARUN KUMAR GUPTA AND OTHERS Vs. RAVI SHANKER MALVIYA AND OTHERS
January 8, 2010
DR. ASHOK KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
April 16, 2010
DR. MAHENDRA PAL S/O RAM SAHAI VERMA AND ANR. Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL AND ORS.
September 1, 2010
DR. MANOJ KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
September 28, 2010
DR. MOLAI JAIN Vs. STATE OF U.P. AND ORS.
September 6, 2010
DR. NARESH CHANDRA Vs. STATE OF U.P. AND ORS.
October 27, 2010
DR. NIGAR SULTANA RIZVI Vs. STATE OF U.P.
October 19, 2010
DR. NUTAN THAKUR Vs. HONBLE SUPREME COURT OF INDIA THROUGH REGISTRAR GENERAL AND ORS.
December 1, 2010
DR. PRABHAT KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
May 11, 2010
DR. RAJESH CHANDRA VERMA Vs. STATE OF U.P. AND ORS.
July 19, 2010
DR. RAKSHA GOSWAMI Vs. STATE OF U.P.
May 13, 2010
DR. RAM JI LAL VERMA Vs. STATE OF U.P. AND ORS.
July 7, 2010
DR. RAMA TRIPATHI Vs. STATE OF U.P. AND OTHERS
January 13, 2010
DR. SHAILA GARG Vs. STATE OF U.P.
January 27, 2010
DR. SHWETA RAGHAV AND ORS. Vs. STATE OF U.P. AND ORS.
August 4, 2010
DR. SMT. RANA NIGAM Vs. STATE OF U.P. AND ORS.
August 3, 2010
DR. VISHNU DUTT SHARMA Vs. SHYAM LAL
April 26, 2010
DR. VISHWANATH MEHROTRA AND OTHERS Vs. HIGH COURT OF JUDICATURE AND OTHERS
August 3, 2010
DR. YOGENDRA PRATAP SINGH AND ORS. Vs. THE STATE OF U.P. THROUGH THE PRIN. SECY. HIGHER EDUCATION
November 8, 2010
DSC LIMITED Vs. STATE OF UP
October 12, 2010
DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT
November 24, 2010
DUNCAN INDUSTRIES LTD Vs. PRESIDING OFFICER
February 1, 2010
DURG PAL SINGH Vs. D I O S
April 8, 2010
DURGA DAS Vs. NAUBAT SINGH AND ORS.
August 2, 2010
DURGA PRASAD ASTHANA Vs. STATE OF U P
February 5, 2010
Durgesh Kumar Vs. State of U.P. and others
July 30, 2010
DURGESH KUMAR Vs. STATE OF U.P. AND ORS.
July 23, 2010
DWABA SHIKSHA S.U.M.V. SHANICHARA BAZAR, SANT K. NAGAR AND ANR. Vs. STATE OF U.P. AND ORS.
July 23, 2010
DWARIKA BHUSHAN Vs. STATE OF U.P. AND ORS.
September 27, 2010
DWARIKA PRASAD Vs. STATE OF U.P. AND ORS.
November 10, 2010
DWARIKA SINGH Vs. STATE OF UP
April 21, 2010
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER (ASSESSMENT) TRADE TAX, NAJIBABAD AND OTHERS
August 27, 2010
DWARIKESH SUGAR INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT RAMPUR
March 30, 2010
DY. INSPECTOR GENERAL (ESTABLISHMENT) AND ANR. Vs. NARENDRA KUMAR PANDEY AND ORS.
July 19, 2010
EHTESHAM HUSSAIN Vs. ALLAHABAD BANK THRU CHAIRMAN CUM M.D. AND 2 ORS.
August 17, 2010
Ejaz and others Vs. State of U.P. and another
August 2, 2010
Ejaz Begam Vs. Farhat Khan
May 21, 2010
ENAAM Vs. STATE OF U P
November 12, 2010
EXECUTIVE EIGNEER III NIRMAN KHAND-III Vs. SMT. SUMAN SINGH AND ORS.
May 11, 2010
EXECUTIVE ENGINEER ELECTRICITY URBAN DISTRIBUTION DIVISION IIND Vs. ELECTRICITY OMBUDSMAN LUCKNOW
August 23, 2010
FAEEM ALIAS BHURA Vs. STATE OF U.P.
August 16, 2010
FAHEEM HAIDER Vs. STATE OF U P
October 29, 2010
FAISH AKHTAR Vs. STATE OF U.P. AND ORS.
August 6, 2010
FAIYAZ Vs. STATE OF U.P
November 18, 2010
Fakhruddin and others Vs. Addl.Commissioner (Judicial/First) Varanasi Division and others
October 25, 2010
FAKIR CHAND Vs. DINESH KUMAR
July 8, 2010
FARIDA Vs. STATE OF U P
January 8, 2010
Farsan and others Vs. State of U.P.
August 18, 2010
FASIH UDDIN AHMAD Vs. STATE OF UP
July 9, 2010
FATHER THOMAS Vs. STATE OF U P
December 22, 2010
FAUJDAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
December 8, 2010
FAUJDAR SINGH YADAV Vs. STATE OF U P AND ORS
August 12, 2010
Fazle Ali and Others Vs. IIIrd A.D.J. and others
February 25, 2010
FAZLURRAHMAN Vs. STATE OF U P
April 15, 2010
FERTILIZER CORPORATION OF INDIA LTD G UNIT Vs. AUTHORITY UNDER M W A C FOR W A L C
July 2, 2010
FIELD COUNCIL OF NORWEGIAN EVANGELICAL MISSION KARWI CHITRAKOOT Vs. STATE OF U P
February 22, 2010
FIRANGI PRASAD Vs. STATE OF U P
November 11, 2010
FIRASAT ALI Vs. STATE OF U P
November 16, 2010
FIROZ Vs. STATE OF U P
May 14, 2010
FIROZ Vs. D.D.C. AND OTHERS
January 28, 2010
FLEX INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
April 27, 2010
FLT LT H B MISHRA Vs. UNION OF INDIA
May 21, 2010
FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL
October 7, 2010
FOOD CORPORATION OF INDIA Vs. BIPIN KR
September 15, 2010
FRIENDS BUILDTECH AND DEVELOPERS P LTD Vs. STATE OF UP
May 28, 2010
FRIENDS TOUR AND TRAVELS Vs. CESTAT
February 22, 2010
G P SRIVASTAVA Vs. DISTRICT JUDGE ETAH
October 22, 2010
G. GANESHMAN MISHRA Vs. STATE OF UTTAR PRAESH AND ORS.
July 7, 2010
G.B.Pant University of Agriculture and Technology, Pant Nagar Vs. Sur Suti
December 2, 2010
G.Sagar Suri Vs. State of U.P.and Others
August 26, 2010
GAGAN HANDLOOM Vs. COMMISSIONER, COMMERCIAL TAX
December 16, 2010
GAJ RAJ SINGH SIWACH Vs. UNION OF INDIA
March 22, 2010
GAJ RAM SINGH Vs. STATE OF U.P. AND ORS.
November 8, 2010
GAJENDRA CHAUDHARI AND ANR. Vs. STATE OF U.P. AND ANR.
September 27, 2010
GAJENDRA NATH PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
December 8, 2010
GAJENDRA PRASAD Vs. EXECUTIVE ENGINEER AND ORS.
July 2, 2010
Gajendra Singh Vs. State of U.P.
October 1, 2010
GAJENDRA SINGH Vs. S.P.S. CHAUHAN
October 1, 2010
GAJRAJ Vs. STATE OF UP
August 12, 2010
GALAXY INDO FAB LTD Vs. UNION OF INDIA
March 12, 2010
Gandhi Vidya Kendra Junior High School through its Manager and another Vs. Kishan Chand Sharma (Dead) and others
September 3, 2010
GANESH POLYTEX LTD Vs. UNION OF INDIA
September 27, 2010
GANESH PRASAD GUPTA Vs. SPECIAL JUDGE (E C ACT), LUCKNOW
April 1, 2010
GANESH PRASAD JAISWAL Vs. STATE OF U.P.
August 13, 2010
Ganesh Prasad Jaiswal Vs. State of U.P.and another
October 13, 2010
GANESHI LAL Vs. D D C AGRA
July 14, 2010
Ganga Devi Vs. Sampat Prasad and another
October 21, 2010
Ganga Prasad Vs. Deputy Director of Consolidation, Jaunpur and others
November 11, 2010
GANGA PRASAD Vs. U.P. POWER CORPORATION LTD. AND ANR.
December 8, 2010
GANGA PRASAD Vs. DISTRICT JUDGE AND ORS.
September 27, 2010
GANGA PRASAD AND ANR. Vs. VINOD KUMAR KEDIA
February 25, 2010
GANGA PRASAD PANDEY Vs. D.D.C. AND ORS.
September 13, 2010
GANGA RAM Vs. STATE OF U P
November 10, 2010
GANGA RAM Vs. 1ST A.D.J. GONDA AND ORS.
February 17, 2010
GANGA RAM KANAUJIA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS CIVIL SECTT
December 8, 2010
GANGA RAM PANDEY Vs. STATE OF U.P.
May 27, 2010
GANGA RAM SHARMA Vs. STATE OF U P
December 13, 2010
Ganga Sagar Vs. Deputy Director of Consolidation, Siddharth Nagar and another
November 30, 2010
GANGA SAHAI Vs. NATTHO MAL BANSAL
August 11, 2010
GANGA SINGH CHAUHAN AND DR. BRIJ MOHAN LAL GUPTA Vs. STATE OF U.P. AND ORS.
July 3, 2010
Gangajali Vs. Mahabal
May 20, 2010
Ganpat Singh Vs. A.D.C.
September 14, 2010
GAURAV BHATNAGAR Vs. STATE OF UP
July 27, 2010
Gaurav Kumar alias Pinta Vs. State of U.P.and another
October 22, 2010
GAURAV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 20, 2010
GAURAV MISHRA Vs. STATE OF U P
December 22, 2010
Gaurav Traders and another Vs. State of U.P. and others
May 27, 2010
GAURAV TRIPATHI Vs. STATE OF U P
May 21, 2010
GAURI SHANKAR GUPTA Vs. STATE OF UP
April 20, 2010
Gauri Shankar Gupta Vs. Shri Keshavji iGaudiya Math Dharmshala.Kanstela, Agra Road, Mathura,
October 19, 2010
Gauri Shankar Gupta and others Vs. State of U.P. and others
January 29, 2010
GAURI SHANKAR SARAOGI Vs. SHARDA PRASAD DWIVEDI
July 21, 2010
Gauri Shankar Shukla, General Secretary, Rajkiya Shikshak Sangh U.P.Lucknowh Camp Office G.I.C Jhansi and Others. Vs. State of U.P.Through Principal Secretary Education Govt.of U.P.Civil Secretariat, Lucknow and others
June 30, 2010
GAURI SHANKER Vs. IIIRD ADDL. DISTRICT JUDGE, BALLIA
May 7, 2010
GAURI SHANKER GUPTA Vs. STATE OF UP
January 29, 2010
GAURI SHANKER SHUKLA Vs. STATE OF U.P. AND ORS.
November 30, 2010
Gautam and others Vs. Dy.Director of Consolidation, Azamgarh and others
September 27, 2010
GAYA PRASAD Vs. STATE OF U.P. AND ANR.
September 27, 2010
GAYA PRASAD Vs. SPECIAL JUDGE (SC/ST) ACT AND ANR.
March 12, 2010
Gaya Prasad Verma and others Vs. State of U.P.
April 22, 2010
Gayana Devi and others Vs. New India Assurance Co.Ltd. and another
July 16, 2010
GAYATRI KANYA HARIJAN PRIMARY PATHSHALA Vs. STATE OF U.P. AND ORS.
August 28, 2010
GAYATRI MISHRA Vs. STATE OF U.P. & OTHERS
March 30, 2010
GAYATRI PRASAD AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
Geeta Devi Vs. State of U.P.through the Secretary Department of Irrigation, Govt.of U.P., Lucknow and others
August 19, 2010
Geeta Devi Vs. State of U.P.through Secretary, Basic Education at Lucknow and others
August 5, 2010
GEETA DEVI Vs. LIMA SHANKER YADAV
July 28, 2010
GENERAL MANAGER CHITRAKOOT DHAM MANDAL Vs. PRESIDING OFFFICER LABOUR COURT
January 6, 2010
GHAN SHAYAM Vs. STATE OF U.P.
May 19, 2010
GHANSHYAM Vs. STATE OF U.P.
December 1, 2010
GHANSHYAM Vs. STATE OF U P
November 2, 2010
GHANSHYAM Vs. STATE OF U P
October 21, 2010
Ghanshyam and others Vs. Board of Revenue and others
February 15, 2010
GHANSHYAM MEENA Vs. UNION OF INDIA
September 29, 2010
GHANSHYAM SINGH Vs. STATE OF UP
March 23, 2010
GHANSYAM DUBEY@ LITILE Vs. STATE OF U P
September 1, 2010
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS V.C. Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
March 11, 2010
Ghulam Ghaus Vs. Fatima Bibi
August 26, 2010
GHURAHU Vs. STATE OF U P
November 16, 2010
Girand Singh Vs. State of U.P.
January 25, 2010
GIRDHAR LAL DIDWANIA AND OTHERS Vs. DISTRICT JUDGE, LUCKNOW AND ANOTHER
March 31, 2010
GIRDHARI LAL Vs. STATE OF U.P. AND ORS.
July 29, 2010
Girdhari Lal & Company, Firozabad Through It's Proprietor and Another Vs. Meera Rani Gupta
October 19, 2010
GIRDHARI LAL AND COM Vs. MEERA RANI GUPTA
October 10, 2010
GIRIJA SHANKAR DUBEY Vs. STATE OF U P
December 3, 2010
GIRIJA SHANKAR GUPTA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW & OTHERS
August 2, 2010
Girija Shanker Gupta Vs. U.P.State Public Services Tribunal, Lucknow and others
August 1, 2010
GIRIJA SHANKER PANDEY Vs. STATE OF U.P. AND ORS.
July 9, 2010
GIRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
March 23, 2010
GIRIND SINGH Vs. STATE OF U P
January 25, 2010
Giriraj Dharan Rastogi and another Vs. Prem Kumar Rawat and others
August 25, 2010
Giriraj Prasad Vs. Shyam Sunder Agrawal
May 24, 2010
GIRISH BHARATI Vs. STATE OF UP
April 26, 2010
GIRISH CHANDRA Vs. ALIGARH GRAMIN BANK AND ORS.
January 22, 2010
Girish Kumar Vs. Presiding Authority/Judge Small Causes Court, Meerut and others
August 30, 2010
GIRISH KUMAR UPADHYAYA Vs. STATE OF U P AND OTHERS
August 27, 2010
GIRJA SHANKER AND ORS. Vs. SHIV SHANKER SHUKLA AND ORS.
August 6, 2010
GIRJA SHANKER MISRA Vs. ANIL KUMAR, HOME SECRETARY, U.P. GOVERNMENT AND ORS.
January 8, 2010
GOENKA MOTORS PVT LTD Vs. STATE OF U P
November 10, 2010
GOPAL Vs. STATE OF U P
January 13, 2010
Gopal Vs. State of U.P.
August 6, 2010
GOPAL DAS Vs. WAJID HUSAIN
July 22, 2010
GOPAL DAS KHANDELWAL Vs. UNION OF INDIA
March 30, 2010
GOPAL KRISHNA SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
November 23, 2010
Gopal Prasad Pandey Vs. Naurangi Devi
July 27, 2010
GOPAL SINGH Vs. STATE OF U P
May 17, 2010
Gopal Singh and Another Vs. State of U.P. and Others
January 13, 2010
GOPAL SINGH VISHARAD AND ORS. (AYODHYA CASE) Vs. ZAHOOR AHMAD AND ORS.
September 30, 2010
GOPAL TRADERS Vs. STATE OF UP
May 17, 2010
GOPI KUMAR SINGHANIA Vs. STATE OF UP
July 28, 2010
GOPI NATH TANDON Vs. STATE OF U.P. AND ORS.
December 8, 2010
Gore Lal Vs. State of U.P.
September 14, 2010
GORWARE ELECTRONICS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 10, 2010
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR Vs. VICE CHANCELLOR
April 16, 2010
GOVIND Vs. DY DIRECTOR OF CONSOLIDATION
May 26, 2010
GOVIND BHAWAN KARYALAYA Vs. STATE OF U P
December 23, 2010
GOVIND CHANDRA GUPTA Vs. STATE OF U P
February 24, 2010
Govind Lal Kesarwani and another Vs. A.D.J. and another
May 28, 2010
GRAM SHIKSHA SUDHAR SAMITI JUNIOR HIGH SCHOOL SIKANDRA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS UP LUCKNOW
July 13, 2010
GRAMUDYOGIK INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
August 2, 2010
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KARAN SINGH
February 4, 2010
GUDDI DEVI Vs. STATE OF UP
August 31, 2010
Guddi Devi Vs. Civil Judge, Hawali, (J.D.), Lucknow and others
December 13, 2010
Guddi Singh and others Vs. Baboo and others
May 25, 2010
Guddu Vs. State of U.P.
March 8, 2010
GUDDU @ ALIAS RAJ KUMAR Vs. THE STATE OF U.P.
December 21, 2010
GUDDU ALIAS SHARAD PRAKASH Vs. STATE OF U.P. AND ANR.
August 2, 2010
GUJRAT TIMBER STORES Vs. COMMISSIONER OF TRADE TAX
October 19, 2010
GULABDHAR Vs. STATE OF U P
September 16, 2010
Gulshan Kumar Singh Vs. Chancellor, Chhatrapati Shahuji Maharaj Medical University, U.P.Lucknow & Ors.
August 2, 2010
GUNENDRA KUMAR JAIN Vs. A D J MUZAFFARNAGAR
April 30, 2010
Gunja Devi Vs. State of U.P.
May 21, 2010
GUPTA SUPPLIERS COMPANY Vs. COMMISSIONER, COMMERCIAL TAX, U.P. AND OTHERS
October 12, 2010
Gur Nanak Vidyak Sabha, Lakhimpur Kheri Vs. Member (Judicial), Board of Revenue, U.P.and others
May 5, 2010
GURJAR SABHA MEERUT Vs. STATE OF UP
September 13, 2010
GURU NAM SINGH Vs. ADDL COMMISSIONER
August 6, 2010
GURU NARAIN SINGH Vs. STATE OF U P
November 22, 2010
GURU PRASAD Vs. STATE OF U P
November 23, 2010
Guru Singh and others Vs. Apar D.J., Lucknow and others
May 24, 2010
GURUDEO SINGH Vs. NEERAJ BATRA ALIAS NEERAJ BHAGAT
August 20, 2010
GURUMEET SINGH (KAKAJI) Vs. STATE OF U.P. AND ANR.
September 27, 2010
Gutto and others Vs. State of U.P.
June 14, 2010
GYAN CHAND JAIN Vs. ANAND KUMAR JAIN AND ANOTHER
September 20, 2010
GYAN DUTT Vs. STATE OF U P
September 23, 2010
Gyan Kaur and others Vs. Addl.District Judge Court No.5, Sitapur and others
April 16, 2010
GYAN MATI Vs. STATE OF UP
August 16, 2010
GYAN SINGH YADAV Vs. STATE OF UP
April 27, 2010
GYANENDER @ GYANI Vs. STATE OF U.P.
April 12, 2010
GYANENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
August 5, 2010
GYANENDRA KUMAR AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
November 19, 2010
GYANENDRA KUMAR SINGH Vs. ELECTION COMMISSIONER OF INDIA
October 20, 2010
GYANENDRA SINGH ALIAS DUNGARI Vs. STATE
September 17, 2010
Gyanmati Vs. State of U.P. and Another
August 16, 2010
GYAS AHMAD AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL), LUCKNOW DIVISION AND ORS.
April 30, 2010
GYATRI DEVI AND OTHERS Vs. PRESCRIBED AUTHORITY/J.S.C.C., LUCKNOW AND OTHERS
May 13, 2010
H I G HOUSE OWNERS WELFARE SOCIETY Vs. STATE OF UP
April 8, 2010
H.E.C. DARUWALA AND ORS. Vs. CAPITAL FINANCE OF INDIA PVT. LTD. AND ORS.
November 26, 2010
H.R. ABHAI KUMAR Vs. STATE OF U.P. AND OTHERS
September 29, 2010
HABIB Vs. IVTH A.D.J., BANDA AND ANOTHER
April 15, 2010
Habib Ahmad Vs. Nafees Fatama @ Chanda Beegum
March 22, 2010
HAFEEZ AHMED Vs. RASEED AHMAD ANSARI
October 25, 2010
HAFEEZ ULLAH S/O SRI ABDUL SHAMI Vs. STATE OF U.P. THRU. SECRETARY, MINES AND MINERALS AND ORS.
April 27, 2010
HAFIZ ATAULLAH ANSARI Vs. STATE OF U P
October 26, 2010
HAFIZ MOIN ASHRAF Vs. DISTRICT JUDGE AND ORS.
March 10, 2010
Haider Ali and others Vs. Rajesh Bansal and others
February 19, 2010
Haji Babu Khan Vs. Khalik Mohammad
October 5, 2010
Hakim S/o.Shrijumman Vs. State of U.P.and others
December 22, 2010
HAKMI CHAND D AND SONS MATHURA JUNCTION MATURA Vs. STATE OF U P
October 1, 2010
HANIF BUX Vs. GAUS MOHAMMAD
May 5, 2010
HANIFUDDIN Vs. JIAUNNABI
October 27, 2010
HANS METAL PVT. LTD. Vs. UNION OF INDIA (UOI)
January 4, 2010
HANS NATH DWIVEDI Vs. STATE OF U P
October 21, 2010
HANS NATH RAM AND ORS. Vs. STATE OF U.P THRU. PRIN. SECY., BHOOMI VIKAS AND 2 ORS.
April 27, 2010
HANSNATH Vs. STATE OF UP
August 3, 2010
Hanuman Prasad Vs. Ram Chander and Another
March 18, 2010
HANUMAN SINGH GAUTAM Vs. STATE OF U.P. AND ORS.
October 28, 2010
HAR CHARAN Vs. STATE OF U.P.
August 4, 2010
Har Prasad Yadav Vs. State of U. P. and another
February 19, 2010
Harbans Singh Vs. State Transport Appellate Tribunal, U.P., Lucknow and Anr.
April 9, 2010
HARDOI ZILA SAHKARI BANK LTD. Vs. SMT. SARLA GUPTA AND ANOTHER
April 13, 2010
HARDWARI LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
August 16, 2010
Harendra Vs. State of U.P. and others
July 2, 2010
HARENDRA KUMAR Vs. STATE OF U.P. AND ORS.
July 21, 2010
Harendra Nath Tripathi and others Vs. Pherai and others
November 8, 2010
HARENDRA SINGH Vs. STATE OF UP
August 25, 2010
Harendra Singh Chahar Vs. State of U.P.Through Secretary Education, Government of U.P.Lucknow and others
July 20, 2010
HARI BABU KUSHWAHA Vs. STATE OF U.P. AND ANR.
September 29, 2010
HARI BHAJAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
August 11, 2010
Hari Chaitanya Brahmananda Vs. Civil Judge (J.D.) Court No.15, Sultanpur and others
October 11, 2010
HARI CHAND AGARWAL Vs. STATE OF U.P. AND ANR.
July 2, 2010
HARI CHAND AGARWAL Vs. STATE OF U P AND ANR
July 2, 2010
HARI INSTITUTE OF TECHNOLOGY AND ANR. Vs. REGIONAL DIRECTOR, NORTHERN REGIONAL COMMITTEE, NCTE
August 6, 2010
Hari Kishun and another Vs. Deputy Director of Consolidation, Deoria and others
September 27, 2010
HARI KRISHNA SHANKAR SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND 2 ORS.
November 16, 2010
HARI MACHINERY STORES MAHOLI Vs. PATLIPUTRA AGRO PRIVATE LTD
July 26, 2010
HARI MOHAN Vs. ADDITIONAL DISTRICT JUDGE
September 27, 2010
HARI OM JINDAL Vs. CHIEF COMMISSIONER OF INCOME TAX
March 16, 2010
HARI OM RAI Vs. STATE OF U.P. THROUGH SECY. DEPT. OF HOME AND ORS.
August 2, 2010
HARI OM SHANKAR Vs. STATE OF U.P. AND ANOTHER
August 2, 2010
Hari Om Sharma Vs. State of U.P. and another
August 2, 2010
Hari Shankar Vs. State of U.P. and others Opposite Parties
July 1, 2010
Hari Shankar and another Vs. Addl.Collector/Dy.Director of Consolidation, Bhadohi and others
September 6, 2010
Hari Shankar, Santosh Singh, Ram Swaroop Tiwari, Narayan and others Vs. B.K.Singh, State of U.P. and others
July 1, 2010
HARI SHANKER AND ANOTHER Vs. IIIRD A.D.J. AND OTHERS
August 25, 2010
Hari Shanker Dubey Vs. ICICI Bank Ltd. & Anr.
February 24, 2010
HARI SINGH Vs. STATE OF UP AND ORS.
December 16, 2010
HARI SINGH Vs. STATE OF U.P. AND ANR.
September 9, 2010
HARIDAYA NAND SHARMA Vs. STATE OF UP
May 19, 2010
HARIHAR SINGH Vs. STATE OF U.P.
March 12, 2010
HARIKESH SINGH Vs. STATE OF U.P. AND ANR.
August 4, 2010
Harikesh Yadav Vs. State of U.P.
January 29, 2010
Hariom Gupta Vs. Ganesh Dutt Sharma
November 24, 2010
Haripal Singh and Another Vs. State of U.P.Through The Principal Secretary (Social Welfare) Govt.of U.P., Lucknow and Others
August 13, 2010
HARIPAL SINGH AND ANR. Vs. STATE OF U.P.
November 8, 2010
Harisaran alias Jhabhar and another Vs. New India Assurance Co.Ltd. and another
August 6, 2010
HARISH CHANDRA SINGH Vs. P.C.F. BHAWAN LKO THROUGH, COMMISSIONER AND OTHERS
October 22, 2010
HARISH CHANDRA TEWARI Vs. STATE OF U P
July 27, 2010
HARISH CHANDRA VERMA Vs. UNION OF INDIA
July 12, 2010
Harish Kumar Bharti Vs. Ankur Agarwal and others
August 23, 2010
HARISH NAGPAL Vs. STATE OF U.P. THRU. SECY. GEOLOGY AND MINES AND 2 ORS.
September 1, 2010
Harjeet Kaur and others Vs. United India Insurance Co.Ltd. and others
August 2, 2010
Harmendra Singh Vs. State of U.P.
September 21, 2010
Harpal and another Vs. State of U.P.
May 21, 2010
HARPAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
Harpreet Singh Vs. Union of India and others
September 9, 2010
HARVANSH SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
HARVEER SINGH Vs. STATE OF U.P. AND ORS.
November 12, 2010
HARVILAS TIWARI AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
May 11, 2010
Hasan Ali Vs. State
September 22, 2010
HASAN JAHAN KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
October 22, 2010
HASMUDDIN AND ORS. Vs. STATE OF U.P. AND ANR.
September 28, 2010
Hassanne and others Vs. State of U.P. and others
September 6, 2010
Hausila Prasad Tripathi Vs. U.P.Avas Evam Vikas Parishad through Housing Commissioner
May 26, 2010
HAUSILA SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION VARANASI
August 31, 2010
Hausla Prasad Vs. Deputy Director of Consolidation, Faizabad and others
December 13, 2010
HAZARI LAL Vs. RAMESH KUMAR AND OTHERS
March 29, 2010
HAZI GULAM HUSSAIN @ NANHEY Vs. STATE OF U.P. AND ANOTHER
September 9, 2010
HEAD CONSTABLE 92 A.P MADAN PAL SINGH Vs. STATE OF U.P.
July 30, 2010
HEAD CONSTABLE RAM NATH SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
October 19, 2010
HEERA LAL Vs. STATE OF U P
July 9, 2010
HEERA LAL Vs. IIND A.D.J. AND OTHERS
March 30, 2010
Heera Singh Vs. Amar Jeet Singh and others
January 7, 2010
HEERAWATI Vs. STATE OF UP
August 28, 2010
HEMANT KRISHNA MAURYA Vs. STATE OF UP
May 20, 2010
HEMANT KUMAR SHARMA Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
July 14, 2010
HET KISHAN Vs. STATE OF U P
March 19, 2010
HICHHA LAL GUPTA Vs. STATE OF U P
August 20, 2010
HIGH TECH DRILLERS PRIVATE LIMITED Vs. STATE OF UP
May 27, 2010
HIMANI LIMITED (NOW KNOWN AS EMAMI LIMITED) Vs. COMMISSIONER OF COMMERCIAL TAXES
October 25, 2010
HIMANI SAXENA Vs. STATE OF U P
April 20, 2010
Himanshu Bhatnagar, C.J.M. Ghaziabad Vs. Shailendra Sharma, Advocate and Another
February 16, 2010
HIND AGRO INDUSTRIES LIMITED Vs. STATE OF U.P.
February 16, 2010
HINDUSTAN CABLE LTD ALLAHABAD Vs. PRESIDING OFFICER I T I ALLAHABAD
July 1, 2010
HINDUSTAN LEVER LIMITED Vs. STATE OF U P
October 27, 2010
Hindustan Petroleum Corporation Ltd. Vs. Atul Kumar Jain
June 24, 2010
Hiramani Singh Vs. State of U.P.and another
December 15, 2010
HIRAWATI AND ANR Vs. STATE OF U P
July 16, 2010
Hitendra Singh Recruit Constable 45 Bn.P.A.C.Aligarh Vs. State of U.P. and others
August 25, 2010
HIZWANA BANO Vs. STATE OF U P
November 26, 2010
HODIL SINGH Vs. BHAGWANT SINGH
February 3, 2010
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DIWAKAR SINGH
April 16, 2010
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DIWAKAR SINGH
October 7, 2010
HONBLE HIGH COURT OF JUDICATURE THRU. R.G. AND ANR. Vs. DIWAKAR SINGH
April 23, 2010
HONDA SIEL CARS INDIA LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES, U P
May 27, 2010
HOTEL JAWAHAR INTERNATIONAL PVT LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA
April 13, 2010
Hoti Lal Vs. State of U.P. Through Secretary Power and Electricity, U.P., Luknow and Others
February 15, 2010
HRIDAY KANT TIWARI Vs. THE STATE OF U.P. AND ORS.
October 22, 2010
Hriday Nand Ram Vs. Chief Revenue Officer, Ballia and others
October 5, 2010
HRIDESH KUMAR Vs. STATE OF U.P. AND ANR.
September 28, 2010
HUMERA KUATOON Vs. MOHD YAQOOB
February 1, 2010
HUSANBANO Vs. STATE OF UP
March 23, 2010
I N G VYSYA BANK LTD Vs. SHAMKEN SPINNERS LTD
September 8, 2010
I O L LIMITED Vs. UNION OF INDIA
September 13, 2010
Ifetekhar Vs. State of U.P.
August 12, 2010
IFTIKHAR HUSAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS
March 30, 2010
ILAM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
July 7, 2010
ILIYAS AND ORS. Vs. STATE OF U.P. AND ANR.
August 3, 2010
ILLIYAS AND ANR. Vs. STATE OF U.P. AND ANR.
September 29, 2010
IMITIYAZ AHMAD ANSARI Vs. GENERAL MANAGER INDIA OIL CORPORATION LTD
January 5, 2010
IMRAN Vs. STATE OF UP
April 28, 2010
Imran Afreen (In Jail) Vs. State of U.P.
April 22, 2010
IMRAN AND ORS. Vs. STATE OF U.P. AND ORS.
April 29, 2010
IMRAN AND ORS. Vs. STATE OF U.P. AND ANR.
September 1, 2010
IMRAN ARFEEN Vs. STATE OF UP
April 22, 2010
In Re : Husain Ahmad Ansari Civil Judge (J.D.) Vs. Sanjay Kumar Singh Advocate & Others
February 5, 2010
IN RE RAJ SINGH CHAUHAN Vs. STATE
February 5, 2010
IN RE: (OM PRAKASH DIXIT) Vs. SHIV RAJ SINGH CHAUHAN
February 5, 2010
IN RE: ALPS INDUSTRIES LTD. A COMPANY INCORPORATED UNDER THE COMP. ACT Vs. STATE
May 17, 2010
IN RE: BRIJ KISHORE MISRA Vs. STATE
February 5, 2010
IN RE: GANGA SINGH CHAUHAN Vs. STATE OF U.P. AND ORS.
July 3, 2010
IN RE: GAURI SHANKER Vs. STATE
May 7, 2010
IN RE: HARISH BABU GUPTA, ADVOCATE Vs. STATE
February 5, 2010
IN RE: JASVIR SINGH PAWAR, ADVOCATE Vs. STATE
February 5, 2010
IN RE: MANOJ NIGAM Vs. STATE
February 16, 2010
IN RE: SANJAY KUMAR SINGH AND RAM PRAKASH KUSHWAHA Vs. STATE
February 5, 2010
IN RE: SHAILENDRA SHARMA AND NAHAR SINGH YADAV Vs. STATE
February 16, 2010
IN RE: SMT. REENA KUMARI Vs. STATE
September 13, 2010
In Re: Sri.R.P.Saroj [S.D.] A.C.J.M.Moradabad Vs. Harish Babu Gupta Advocate
February 5, 2010
IN RE: SWADESHI MINING AND MANUFACTURING CO. LTD. Vs. STATE
July 22, 2010
IN RE: UMA SHANKER SHARMA Vs. STATE
February 16, 2010
IN THE MATTER OF GOODS OF LATE INDRA MOHINI Vs. RAJA CHANDRA VIJAY SINGH
September 13, 2010
In The Matter of Goods of Late Rani Indra Mohini, Deceased, of Sahaspur Bilari, District Moradabad Vs. Yuvrani Reena Kumari
September 13, 2010
INAYAT ALI Vs. ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
April 6, 2010
INCOME TAX OFFICER DISTT AZAMGARH Vs. KAISER JAHAN
May 24, 2010
INDEPENDENT NEWS SERVICE PVT LTD Vs. CENTURY COMMUNICATIONS LTD
March 9, 2010
INDEPENDENT NEWS SERVICE PVT LTD Vs. CENTURY COMMUNICATIONS LTD
July 13, 2010
INDEPENDENT NEWS SERVICE PVT. LTD. (INDIA TV) Vs. CENTURY COMMUNICATIONS LTD.
July 26, 2010
INDER JEET SINGH Vs. UNION OF INDIA AND ORS
November 8, 2010
INDER JEET SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 11, 2010
INDERJEET SINGH Vs. STATE OF U.P. AND ORS.
July 5, 2010
INDIAN AIR GASES LTD Vs. STATE OF UP
April 15, 2010
INDIAN AUTO SERVICE Vs. UNION OF INDIA
October 26, 2010
INDIAN BANK, GOVT. OF INDIA Vs. ASHWANI KUMAR SINGH AND ORS.
September 13, 2010
INDIAN OIL CORPORATION LTD Vs. DISTRICT JUDGE BHADOHI
December 1, 2010
INDIAN OXYGEN LTD Vs. UNION OF INDIA
September 13, 2010
INDIAN PERFUMES AND FLAVOURS THROU. ITS PARTNER Vs. STATE OF U.P. AND ORS.
August 25, 2010
INDIRA ENTERPRISES Vs. STATE OF U.P AND ORS.
April 2, 2010
INDRA BAHADUR SINGH AND ANR. Vs. THE STATE OF U.P.
January 18, 2010
INDRA MOHINI; REENA KUMARI Vs. RAJA CHANDRA VIJAY SINGH
September 13, 2010
INDRA PAL Vs. STATE OF U P
November 2, 2010
INDRA PRATAP SINGH Vs. STATE OF U.P THRU SECRETARY REVENUE,CIVIL SECRETARIAT,U.P LUCKNOW
July 6, 2010
Indra Singh (In Jail) Vs. State of U.P.
December 16, 2010
Indrajeet Singh Vs. State of U.P. and others
July 20, 2010
INDRAMANI PATHAK Vs. STATE OF U P
May 14, 2010
Indrawati and others Vs. District Magistrate/D.D.C.Sonbhadra and others
October 21, 2010
INDRAWATI CHAUDHARY ALIS INDRAWATI DEVI Vs. STATE OF U P
February 26, 2010
INDRAWATI SINGH Vs. UNION OF INDIA
December 6, 2010
INDU KANT DIXIT Vs. STATE OF U P
September 24, 2010
INDU MISHRA Vs. UNION OF INDIA
November 26, 2010
INDU SHARMA Vs. ROHILKHAND EDUCATIONAL CHARITABLE TRUST
March 15, 2010
INDU SINGH Vs. STATE OF U P
September 28, 2010
Indukant Dixit and another Vs. State of U.P.through Secretary Department of Secondary Education Govt.of U.P., Lucknow and others
September 24, 2010
INDUS TOWERS LTD. THRU. GANGANPREET SANDHU AND ORS. Vs. STATE OF U.P. THRU. SECY. INDUSTRIAL DEVELOPMENT AND ORS.
February 3, 2010
Ing. Vysya Bank Ltd. Vs. Asset Reconstruction Company India Ltd. and Others
January 18, 2010
INTER COLLEGE HARDOI GUZAR (JALOUN) AND ORS. Vs. JOINT DIRECTOR OF EDUCATION JHANSI REGION AND ORS.
March 23, 2010
INTERARCH BUILDING PRODUCT LTD. Vs. COMMISSIONER OF TRADE TAX
January 13, 2010
Iqbal Vs. State of U.P.
November 25, 2010
Irfan Ahmad and others Vs. Syyed Ausaf Ali
October 20, 2010
IRSHAD AHMAD AND ORS. Vs. RAMESH CHAND SETTHI AND ORS.
November 19, 2010
ISHA ANSARI AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
ISHAK AND ORS. Vs. STATE OF U.P. AND ANR.
August 4, 2010
Ishrawati Vs. State of U.P.and another
December 1, 2010
ISHTIYAK AHMAD MAKRANI Vs. STATE OF U P
September 9, 2010
ISHWAR BHAI PATEL Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
January 7, 2010
ISRAR AHMAD Vs. HAJI SHAFIQ AHMAD
August 3, 2010
ITI LIMITED Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
March 9, 2010
J.K.Agarwal Vs. Uma Devi and others
May 11, 2010
J.P. SUMAN AND ZAKIR ALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, LUCKNOW BENCH AND ORS.
February 1, 2010
J.P.Brick Field, Rae Bareli Vs. Civil Judge (S.D.), Rae Bareli and another
March 17, 2010
JABAR SINGH Vs. STATE OF U P
July 16, 2010
JAFIR AHMAD Vs. MEHDI HASAN
May 20, 2010
JAG LAL Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
October 29, 2010
JAG MOHAN LAL Vs. STATE OF U P
February 1, 2010
JAG MOHAN SINGH Vs. STATE OF UP
September 14, 2010
JAGANNATH PRASAD GAUR Vs. STATE OF UP
September 14, 2010
JAGANNATH PRASAD GAUR Vs. STATE OF U P
May 7, 2010
JAGANNATH SINGH GAUR Vs. SECY NON COVENTIONAL ENERGY DEVELOPMENT AGENCY AND 3 ORS.
July 26, 2010
JAGANNATH SINGH SANSKRIT VIDYAPITH AND ANR Vs. STATE OF U P THRU SECRY , MADHYAMIK AND ORS
September 29, 2010
Jagat Narain Singh Vs. District Judge, Pratapgarh and others
March 12, 2010
JAGAT NARAIN TRIPATHI Vs. STATE OF U P
October 5, 2010
JAGAT NARAYAN SINGH Vs. SPECIAL LAND ACQUISITION OFFICER
April 29, 2010
JAGAT PAL Vs. STATE OF U P
September 24, 2010
JAGAT PAL Vs. STATE OF U P
November 2, 2010
JAGAT SINGH Vs. STATE OF UP
March 30, 2010
Jagdamba Vs. Board of Revenue, U.P. at Lucknow
April 28, 2010
JAGDAMBA PRASAD SINGH Vs. STATE OF U P
September 29, 2010
JAGDAMBA SINGH Vs. VICE CHANCELLOR UNIVERSITY ALLAHABAD
August 20, 2010
JAGDISH CHANDRA Vs. STATE OF UP
April 8, 2010
Jagdish Kumar Singh Vs. State of U.P.and others
October 28, 2010
JAGDISH MAURYA Vs. STATE OF U.P. AND ANOTHER
March 11, 2010
JAGDISH NARAIN Vs. UNION OF INDIA
November 2, 2010
JAGDISH NARAIN MISHRA Vs. RAM KUMAR DUBEY
September 20, 2010
Jagdish Narain Singh Vs. Sant Sharan Mishra and others
November 19, 2010
JAGDISH PRASAD Vs. STATE OF U P
February 15, 2010
Jagdish Prasad and others Vs. State of U.P.and another
December 23, 2010
JAGDISH PRASAD RAWAT Vs. RANGILE
August 6, 2010
JAGDISH SINGH Vs. STATE OF U.P. AND ANR.
November 19, 2010
JAGDISH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 16, 2010
JAGDISH SINGH AND ORS. Vs. D.D.C./CHIEF REVENUE OFFICER AND ORS.
May 4, 2010
JAGDISH SINGH KARKI Vs. AUTHORISED OFFICER OF STATE BANK OF INDIA AND ANR.
October 21, 2010
Jagdish Singh Mahara (Ex Painter No.13621198-P of 3 Para C/o 56 A.P.O. Vs. Union of India and others
November 2, 2010
JAGESHWAR AND ORS. Vs. RAM GULAM AND ORS.
August 23, 2010
JAGESHWAR PRASAD Vs. CHAIRMAN ADMINISTRATOR NAGAR PALIKA PARISHAD
December 2, 2010
JAGGI AND ORS. Vs. DY. DIRECTOR CONSOLIDATION AND ORS.
October 22, 2010
JAGPAL SINGH Vs. STATE OF U.P. AND OTHERS
July 23, 2010
JAGRAM SINGH Vs. STATE OF U.P. AND ANR.
July 30, 2010
JAGVEER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 12, 2010
JAGVEER SINGH Vs. STATE OF U P AND ORS
October 26, 2010
Jagvir and others Vs. State of U.P.
September 22, 2010
JAI CHAND Vs. STATE OF U.P.
November 24, 2010
Jai Chandra Singh and others Vs. State of U.P.and another
August 16, 2010
Jai Gopal @ Bhinda and Others Vs. State of U.P. and Another
August 9, 2010
Jai Karan Chaurasia through its Proprietor Vs. State of U.P.Through The Principal Secretary Institutional Finance (Tax & Registration) Civil Secretariat, U.P., Lucknow and others
May 13, 2010
JAI NARAIN GUPTA Vs. STATE OF U.P. AND ORS.
July 22, 2010
Jai Narain Sahu and another Vs. Munshi Ram and others
August 12, 2010
Jai Pal Singh Vs. Addl.Commissioner (Nyayik) Meerut and another
November 10, 2010
JAI PRAKASH Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
March 8, 2010
JAI PRAKASH AGRAWAL Vs. STATE OF U.P. AND ANR.
September 27, 2010
JAI PRAKASH AND 14 ORS. Vs. DEVI PRASAD AND 4 ORS.
November 19, 2010
Jai Prakash and another Vs. State of U.P. and others
February 8, 2010
JAI PRAKASH ASSOCIATES LIMITED THRU RAHUL KUMAR Vs. STATE OF U.P. THRU INSTITUTIONAL FINANCE AND ANR.
March 29, 2010
Jai Prakash Sharma Vs. State of U. P. and others
March 26, 2010
JAI PRAKASH SHARMA Vs. CIVIL JUDGE (S.D.) AND ORS.
February 5, 2010
JAI PRAKASH SHARMA Vs. DIRECTOR GENERAL, R. P. F. BARODA AND ORS.
August 11, 2010
JAI PRAKASH SHARMA Vs. DIRECTOR GENERAL, R P F BARODA AND ORS
November 8, 2010
JAI PRAKASH SINGH YADAV Vs. STATE OF U P
January 29, 2010
JAI PRAKASH TIWARI Vs. STATE OF UP
September 14, 2010
JAI PRAKASH TRIPATHI Vs. STATE OF U.P.
November 30, 2010
Jai Ram Vs. State of U.P. and others
September 28, 2010
JAI RAM VERMA Vs. STATE OF U.P. THROUGH COMMISSIONER AND 2 ORS.
May 13, 2010
JAI RAM YADAV Vs. STATE OF U P
September 21, 2010
JAI RAM YADAV Vs. STATE OF U P
October 28, 2010
JAI SINGH Vs. STATE OF U P
March 31, 2010
Jai Singh Vs. State of U.P. and others
July 16, 2010
JAI SINGH Vs. STATE OF U.P. AND ORS.
June 18, 2010
Jai Singh and another Vs. State of U.P. and others
April 20, 2010
Jaibrat Roy, M.D.and another Vs. State of U.P.and another
December 2, 2010
Jaideep Shukla & Ors. Vs. Union of India & Ors.
May 14, 2010
Jainandra Som Vs. State of U.P.& Ors.
December 7, 2010
Jainendra Pratap Singh Vs. State of U.P. & Ors.
March 25, 2010
JAINENDRA SINGH @ VAKIL Vs. STATE OF U.P. & OTHERS
December 1, 2010
Jainson Transport Corporation, Aligarh through its PartÂner and another Vs. Addl.Commissioner Trade Tax, Aligarh Zone, Aligarh and another
July 19, 2010
Jaipal and another Vs. State of U.P. and another
August 2, 2010
JAITOON Vs. JOINT DIRECTOR OF CONSOLIDATION
August 13, 2010
JAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 24, 2010
JALEESH AHMAD Vs. STATE OF U.P.
February 2, 2010
JALIL Vs. STATE OF U.P. AND ORS.
August 4, 2010
JAMEEL AHMAD Vs. RIYAZ AHMAD
November 11, 2010
JAMEEL AHMAD Vs. STATE OF U.P.
September 27, 2010
JAMIA RAZJVIYA MERAJUL ULOOM CHILMAPUR Vs. STATE OF UP
September 15, 2010
JAMIA RAZVIYA MERAJUL ULOOM Vs. STATE OF UP
May 5, 2010
JAMSHED ALI Vs. STATE OF U P
September 9, 2010
JAMSHED AND ORS. Vs. STATE OF U.P.
July 15, 2010
Jamuna Devi Naresh Chandra Mahavidyalaya and others Vs. State of U.P. and another
March 23, 2010
JANAK DUBEY Vs. ADDL COMMISSIONER
September 3, 2010
JANAK RANA Vs. STATE OF U.P
July 27, 2010
JANAK RANA Vs. STATE OF U R & OTHERS
July 22, 2010
JANARDAN PRASAD Vs. STATE OF UP
May 24, 2010
JANARDAN PRASAD SHUKLA Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDUCATION GOVT. OF U.P.
December 22, 2010
Jang Bahadur Yadav Vs. District Magistrate, Deoria and another
July 22, 2010
JANIA SONS Vs. STATE OF U.P. AND OTHERS
August 27, 2010
JANKI PRASAD MAHESHWARI S/O GHANSHYAM MAHESHWARI Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
August 6, 2010
Janmejay Singh and others Vs. State of U.P.Through Principal Secretary Panchayat Raj, U.P.Civil Secretariat, Lucknow and others
October 1, 2010
JANTA ADARSH INTER COLLEGE Vs. STATE OF U.P. AND ORS.
February 1, 2010
Janta Inter College Pateshwarnath, Patijiya Bujurg, Gonda Vs. State of U.P.through secretary of education, madhyamik Siksha
May 26, 2010
Jasimullah and others Vs. State of U.P.
October 28, 2010
JASKARAN Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION FAIZABAD AND ORS.
February 16, 2010
Jasvinder Kaur Vs. Addl.Commissioner (Admin.), Moradabad Division, Moradabad and others
October 7, 2010
JASVIR SINGH Vs. HAMEER SINGH
November 12, 2010
JASWANT SINGH Vs. KUSUM LATA DEVI
May 14, 2010
JAVED AHMAD Vs. HAFIZA BEGUM AND OTHERS
March 9, 2010
JAVED QAMAR SIDDIQUI Vs. RAMESH CHAND SETTHI AND ORS.
November 19, 2010
JAWAHAR LAL Vs. DEPUTY DIRECTOR OF EDUCATION MADHYAMIK VINDHYACHAL REGION
September 17, 2010
JAWAHAR LAL AGARWAL Vs. VINOD BHANDARI
September 22, 2010
JAWAHAR LAL MISHRA Vs. STATE OF U P
February 18, 2010
Jawahir Vs. State of U.P. and others
May 19, 2010
JAY DEEP CHAUDHARY AND ORS. Vs. STATE OF U.P. AND ORS.
July 26, 2010
JAY DEEP JAUHARI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR.
October 26, 2010
JAY PRAKASH Vs. ADDL COMMISSIONER MEERUT REGION MEERUT
August 16, 2010
JAY PRAKASH YADAV Vs. STATE OF U P
October 4, 2010
JAY SHREE AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 17, 2010
JEERWANTI DEVI Vs. CHAIRMAN M D U P STATE ROAD TRANSPORT CORPORATION
February 23, 2010
JEESAN Vs. STATE OF U. P.
February 1, 2010
JEESAN AND ORS. Vs. STATE OF U.P.
February 11, 2010
JEEV LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 21, 2010
JHALLOO Vs. STATE OF U.P.
January 4, 2010
JHANTOO Vs. STATE OF U P
March 17, 2010
JHENGURI RAM Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF IRRGATION LKO
October 26, 2010
JIMEDAR YADAV Vs. STATE OF U P
March 17, 2010
Jitendra Vs. State of U.P.
April 22, 2010
Jitendra @ Nathu Yadav and others Vs. State of U.P.and another
August 25, 2010
Jitendra Kaur Vs. District Judge, Bareilly and Others
February 24, 2010
JITENDRA KUMAR SONI Vs. STATE OF U P
August 13, 2010
JITENDRA NATH RAI Vs. STATE OF UP
August 19, 2010
JITENDRA PAL SINGH ALIAS PAPPU Vs. STATE OF UP
July 23, 2010
JITENDRA PRAKASH PANDEY Vs. BOARD OF REVENUE LUCKNOW
May 27, 2010
JITENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
July 12, 2010
JITENDRA SINGH Vs. STATE OF UP
September 21, 2010
JITENDRA SINGH AND ANR. Vs. STATE OF U.P.
November 18, 2010
Jitendra Tiwari Vs. Prescribed Authority Civil Judge (J.D.) West, Ballia and Others
September 21, 2010
JITENDRA VALMIKI @ JITENDRA Vs. STATE OF U.P.
November 10, 2010
JOGINDER PRASAD Vs. STATE OF U.P.
October 21, 2010
Jokhan Prasad Vs. Superintending Engineer, Vidyut Vitran Mandal, Faizabad
May 21, 2010
Jugal Kishore Agarwal and others Vs. Rohit Kumar Agarwal and another
May 19, 2010
Jugdish Nai Vs. State
September 24, 2010
JUNAID PAHALWAN Vs. STATE OF UP
August 17, 2010
JWALA PRASAD Vs. STATE OF U P
February 22, 2010
JYOTI BALA SHARMA Vs. BHUPESH KUMAR VISHWAKARMA
February 8, 2010
K.C.C. Builders India Ltd. Vs. Mahanideshak (MARG VIKAS), Avam Vishesh Sachiv and others
January 21, 2010
K.R.B.L. LIMITED Vs. COMMISSIONER OF TRADE TAX
January 18, 2010
Kabir Ali Vs. State of U.P.& Anr.
March 19, 2010
Kadhore Vs. Board of Revenue and others
August 5, 2010
KADIR Vs. STATE OF U.P.
September 7, 2010
KAILASH CHANDRA MAURYA Vs. STATE OF U P
September 28, 2010
KAILASH GUPTA Vs. STATE OF U P
June 21, 2010
KAILASH NARAIN SHUKLA Vs. STATE OF U.P.
October 26, 2010
KAILASH NARAIN SIROTHIA Vs. STATE OF U.P. AND ORS.
July 22, 2010
KAILASH NATH Vs. STATE OF U.P. AND OTHERS
October 1, 2010
Kailash Nath Agarwal Vs. City Magistrate/Rent Control and Eviction Officer and others
March 16, 2010
KAILASH NATH DWIVEDI Vs. STATE OF U P
July 8, 2010
Kailash Nath Sharma Vs. Second Addl.C.J.(S.D.), Faizabad
July 5, 2010
KAILASH PRASAD VERMA Vs. UNION OF INDIA MUMBAI
January 27, 2010
KAILASH SAHKARI AWAS SAMITI Vs. STATE OF U.P. AND ORS.
February 2, 2010
KALI RAM Vs. MISTRI UDAL
October 28, 2010
KALIKA PRASAD MISHRA AND ORS. Vs. STATE OF U.P. AND ANR.
August 9, 2010
Kalika Rai Vs. D.D.C. and others
September 8, 2010
Kalim Ahmad Vs. Principal Judge of Family Court and another
July 26, 2010
Kallan Vs. Hemant Sahay
October 5, 2010
Kallo Vs. District Judge, Gonda and others
September 27, 2010
KALLU Vs. STATE OF UP
February 26, 2010
KALLU Vs. VARANASI DEVELOPMENT AUTHORITY
March 25, 2010
KALLU AND ORS. Vs. STATE OF U.P.
August 9, 2010
KALLU ARAK Vs. STATE OF U.P.
October 25, 2010
KALLU KHAN Vs. STATE OF U P
May 26, 2010
KALPANA OJHA Vs. RAM LALA OJHA
April 16, 2010
Kalpna Mishra And Others Vs. State of U.P. And Others
May 10, 2010
KALPNATH CHAUBEY Vs. INFORMATION COMMISSIONER
January 21, 2010
Kalu and others Vs. Shyam Lal Agrawal and others
March 15, 2010
Kalyan Singh Vs. Special Judge, Mathura and others
September 1, 2010
KALYAN SINGH Vs. STATE OF U P
March 19, 2010
KAMAL JI Vs. STATE OF U P
January 21, 2010
KAMAL PRAKASH @ KAMAL NATH @ SUDDAN Vs. COMMISSIONER KANPUR DIVISION
February 6, 2010
KAMAL PRAKASH ALIAS KAMALNATH ALIAS SUDDAN Vs. COMMISSIONER KANPUR DIVISION
February 16, 2010
KAMAL RAJ PATPATIYA Vs. HAR BAI SAHU
November 19, 2010
KAMAL SINGH AND ANR. Vs. STATE OF U.P. AND ANR.
June 30, 2010
KAMAL-UD-DIN @ BABU Vs. STATE OF U.P.
May 11, 2010
Kamala Devi and another Vs. State of U.P.and others
October 20, 2010
KAMALA PRASAD PANDEY Vs. STATE OF UP
July 21, 2010
KAMLA DEVI Vs. STATE OF U P
July 30, 2010
KAMLA DEVI Vs. III ADDITIONAL DISTRICT JUDGE
November 12, 2010
Kamla Devi (Smt.) Vs. IIIrd Additional District Judge and Others
September 12, 2010
KAMLA KANT PANDEY Vs. RANJAN DWIVEDI, SECRETARY
December 1, 2010
KAMLA PRASAD Vs. STATE OF U.P. AND ORS.
September 24, 2010
Kamla Shankar Choudhary Vs. State of U.P.&Ors.
July 20, 2010
KAMLA SRIVASTAVA Vs. STATE OF U.P.
July 9, 2010
KAMLAPATI VERMA @ DHAKELU Vs. STATE OF U.P. AND ORS.
October 21, 2010
Kamlapati Verma alias Dhakelu Vs. State of U.P.and Others
September 7, 2010
KAMLESH AGNIHOTRI Vs. STATE OF U.P.
July 22, 2010
KAMLESH AND ORS. AND MAHENDRA @ THAKUR Vs. STATE OF U.P.
July 8, 2010
KAMLESH KUMAR SHARMA S/O LATE MISHRI LAL SHARMA & ORS Vs. STATE OF U.P. THRU SECRETARY HOME & ORS
July 16, 2010
KAMTA MEHRA Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
April 2, 2010
KAMTA PAL Vs. STATE OF U P
April 6, 2010
Kanchan Devi and others Vs. Saroj Devi
July 7, 2010
KANCHAN GUPTA ARANGA Vs. STATE OF UP
April 13, 2010
Kanchan Sangwan Vs. State of U.P.Through Secretary, Department of Secondary EdÂucation, Government of U.P., Lucknow and Others
April 19, 2010
KANHAIYA Vs. STATE OF UP
July 28, 2010
Kanhaiya (In Jaii) Vs. State of U.P.
July 28, 2010
KANHAIYA LAL Vs. STATE OF U P
March 16, 2010
KANHAIYA LAL Vs. MAHENDRA PRAKASH
March 17, 2010
KANHAIYA LAL YADAV AND ANR. Vs. STATE OF U.P. AND ANR.
September 14, 2010
KANHAIYA TALKIES Vs. STATE OF U.P. AND ANOTHER
December 14, 2010
KANHAIYYA LAL Vs. STATE OF U P
December 23, 2010
KANLESH KUMAR Vs. STATE OF U.P.
October 22, 2010
KANPUR DEVELOPMENT AUTHORITY Vs. SHRI KHUMAN
February 25, 2010
KANPUR DEVELOPMENT AUTHORITY Vs. SHYAMA SWASTHYA KENDRA
May 24, 2010
KANPUR DEVELOPMENT AUTHORITY Vs. JAINA PROPERTIES AND FINANCE LIMITED
September 1, 2010
KANPUR ELECTRICITY SUPPLY COMPANY AND ANR. Vs. ADDITIONAL LABOUR COMMISSIONER AND ORS.
March 19, 2010
KANPUR JAL SANSTHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 17, 2010
Kanti Prasad Vs. State of U.P. and others
April 23, 2010
KAPIL Vs. STATE OF UP
September 9, 2010
KAPIL DEO Vs. VIRENDRA KUMAR RASTOGI
October 29, 2010
KAPIL DEO SINGH Vs. STATE OF U P
July 2, 2010
KAPOOR CHAND JAIN Vs. PRESCRIBED AUTHORITY MATHURA
September 20, 2010
KARAM CHAND THAPAR BROTHERS LTD Vs. NANDINI ROOFING SYSTEM PVT LTD
July 7, 2010
KARAMVEER SINGH Vs. STATE OF UP
July 29, 2010
KARAMVEER SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
July 5, 2010
KARAN RAJ DUBEY Vs. CIVIL JUDGE (SD) FAIZABAD AND OTHERS
August 5, 2010
Karan Singh Vs. Sanjeev Kumar
April 19, 2010
KARAN SINGH Vs. STATE OF U P
November 26, 2010
KARAN SINGH YADAV Vs. STATE OF U P
July 8, 2010
KARTIK Vs. STATE OF U.P.
October 28, 2010
KARTIKEYA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX KANPUR
July 21, 2010
Karua @ Tej Pal @ Rajendra and another Vs. State of U.P.
July 16, 2010
Karuna Shankar Vs. Additional Civil Judge (J.D.) South Unnao and others
December 22, 2010
KASMEER SINGH YADAV Vs. DIRECTOR OF EDUCATION UP LUCKNOW
April 13, 2010
KATORI DEVI Vs. STATE OF U.P. AND ORS.
January 25, 2010
KAUSHAL KISHORE Vs. UNION OF INDIA
April 29, 2010
KAUSHAL PAL SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY.
August 13, 2010
KAUSHAR ALI Vs. STATE OF U.P. AND ORS.
November 9, 2010
KAVITA Vs. STATE OF U P AND ORS
September 27, 2010
KEDAR NARAIN KRISHAK INTER COLLEGE AND ANR Vs. STATE OF U P AND ORS
May 27, 2010
Kedar Rajbhar and another Vs. State of U.P.
February 1, 2010
Kedar Singh and another Vs. Deputy Director of Consolidation and Others
November 8, 2010
KEDARI Vs. STATE OF U.P.
March 25, 2010
KESAR ENTERPRISES LTD. Vs. STATE OF U.P. AND ORS.
August 27, 2010
KESHAV DEV Vs. STATE OF U.P. AND ORS.
December 14, 2010
Keshav Dev @ Keshav Singh Vs. Shyam Sunder and others
May 26, 2010
KESHAV PRASAD JAISWAL Vs. SITA RAM
April 20, 2010
Keshav Pratap Singh Vs. State of U.P.and another
September 21, 2010
KESHAV PRATAP SINGH Vs. STATE OF U P AND ANOTHER
September 21, 2010
KEWLA DEVI Vs. ADDITIONAL JUDGE FAIZABAD
July 9, 2010
KHAJAN SINGH Vs. STATE OF U.P. AND OTHERS
January 6, 2010
KHALID NIZAMI ALIAS SALLU Vs. STATE OF U P
April 28, 2010
KHALIDA KHANAM Vs. MOATAMA JYOTIBA PHOOLEY ROHILKHAND UNIVERSITY BAREILLY
March 26, 2010
KHANJOO Vs. STATE OF U.P.
October 27, 2010
Khannu Vs. State of U.P.& Anr.
October 26, 2010
KHATOON BEGUM Vs. ADDL DISTRICT JUDGE
May 18, 2010
Khatoon Begum and others Vs. Addl.District Judge, Court No.7, Moradabad and others
August 11, 2010
KHEM CHAND Vs. STATE OF U P
November 22, 2010
KHEM SINGH Vs. DISTRICT MAGISTRATE/ADMINISTRATOR AND ORS.
November 26, 2010
KHOOB CHAND Vs. STATE OF U.P.
November 1, 2010
KHURRAM SIDDIQUI Vs. STATE OF UP
August 20, 2010
KHURSHEED Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
September 15, 2010
Khursheed Jaraal Qidwai Vs. State of U.P. & Ors.
April 15, 2010
KHURSIDA BANO Vs. STATE OF U.P.
September 24, 2010
Khwaja Bux Vs. Nazar Ali and Another
September 22, 2010
KIRAN LATA Vs. STATE OF UP
May 25, 2010
KIRTI RAJE SINGH Vs. UNIVERSITY OF ALLAHABAD
July 22, 2010
KISAN INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
October 29, 2010
Kisan Sahkari Chini Mills Ltd., Ghosi Vs. State of U.P. & Ors.
December 20, 2010
KISHAN Vs. STATE OF U P
October 25, 2010
Kishan Chandand Others Vs. Kailash Chandra Gupta and Others
January 22, 2010
KISHAN KUMAR Vs. STATE OF U P
December 1, 2010
KISHAN KUMAR Vs. STATE OF U.P.
September 9, 2010
KISHAN SAHAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
July 28, 2010
KISHORE AUTO SALES Vs. BHARAT PETROLEUM CORPORATION LTD
May 14, 2010
KISHORE KUMAR Vs. STATE OF U P
May 13, 2010
Kishori Lal and Others Vs. State of U.P. and Another
September 1, 2010
KISHUN SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION DISTRICT MIRZAPUR
February 17, 2010
KM MAMTA Vs. STATE OF U P
January 22, 2010
KM NIRMALA Vs. STATE OF UP
September 6, 2010
KM REHANA BEGUM ANSARI Vs. STATE OF UP
May 12, 2010
KM SEEMA Vs. STATE OF UP
September 28, 2010
KM SWETA GARG Vs. STATE OF UP
July 12, 2010
KM. ASMA ANJUM Vs. CONTROLLER OF EXAMINATIONS AND ORS.
August 6, 2010
KM. GEETA MEHROTRA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
September 6, 2010
KM. MOHINI SINGH Vs. STATE OF U.P. THRU PRIN. SECY. SECONDARY EDUCATION AND ORS.
August 31, 2010
KM. RAMAKANTI ALIAS SRI KANTI Vs. STATE OF U.P. THROUGH S.P. UNNAO AND ORS.
February 10, 2010
KOHLI BROTHERS COLOUR LAB (P) LTD. Vs. THE COMMISSIONER, INCOME TAX
May 20, 2010
KOKAB ABBAS Vs. SHIA CENTRAL BOARD OF WAQF
March 31, 2010
KOMAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
KOTAK MAHINDRA BANK LTD Vs. CHOPRA FABRICATORS AND MANUFACTURERS PVT LTD
August 20, 2010
KOTHARI PRODUCTS LTD Vs. STATE OF U P
October 19, 2010
KRIPA NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 4, 2010
Kripa Ram Singh Vs. Union of India and others
September 17, 2010
KRIPA SHANKAR @ NANHEY Vs. STATE OF U.P.
August 2, 2010
Kripa Shanker Pandey Vs. Baij Nath Pandey
January 29, 2010
Kripal Singh Vs. State of U.P. and others
January 13, 2010
KRIPAL SINGH Vs. STATE OF U.P. AND ORS.
July 15, 2010
Krishna Vs. Vijai Kumar Gupta and others
January 25, 2010
Krishna Vs. Vijay Kumar Gupta and others
March 16, 2010
KRISHNA AND OTHERS Vs. STATE OF U P AND OTHERS
September 20, 2010
Krishna Chandra Verma Vs. Ram Gopal
May 24, 2010
Krishna Charitable Trust Society And Anr. Vs. National Council For Teacher Education And Ors.
January 19, 2010
KRISHNA DEVI Vs. ADDITIONAL DISTRICT JUDGE KANPUR
December 8, 2010
Krishna Hari Tiwari Vs. XIIth A.D.J. and another
February 18, 2010
Krishna Industries, Mathura Nagar, Barabanki Vs. State of U.P. and others
July 2, 2010
Krishna Kant Soni Vs. State of U.P. and others
April 21, 2010
Krishna Kumar Vs. State of U.P.& Ors.
August 19, 2010
KRISHNA KUMAR Vs. COURT OF DISTRICT REGISTRAR ADM FANDR RAIBARELI
March 10, 2010
KRISHNA KUMAR Vs. STATE OF U P
December 20, 2010
Krishna Kumar @ Siyaram Vs. State of U.P. and another
March 18, 2010
KRISHNA KUMAR ALIAS PAPPU Vs. STATE OF UP
February 3, 2010
KRISHNA KUMAR BHASIN AND ORS. Vs. STATE OF U.P. AND ANR.
June 14, 2010
Krishna Kumar Gupta Vs. State of U.P. & Ors.
April 29, 2010
KRISHNA KUMAR MISHRA Vs. STATE OF UP
May 6, 2010
Krishna Kumar Shukla Vs. State of U.P. and others
April 13, 2010
Krishna Kumar Tiwari @ Munna Vs. State of U.P.
January 22, 2010
KRISHNA LAL Vs. STATE OF U.P. AND ORS.
November 11, 2010
KRISHNA MURARI Vs. LAXMI NARAIN
August 31, 2010
KRISHNA MURARI MISHRA Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDU. AND ORS.
August 2, 2010
Krishna Murari Pandey Vs. State of U.P. & Ors.
April 13, 2010
Krishna Nand Chaturvedi and Others Vs. State of U.P. Through Its Secretary, Higher Education, Civil Secretariat, U.P. at Lucknow and another
January 13, 2010
KRISHNA PAL Vs. STATE OF UP
April 5, 2010
KRISHNA PAL SHARMA Vs. DISTRICT ADMINISTRATIVE COMMITTEE OF U.P. PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETIES CENTRALIZED SERVICE AND ORS.
May 3, 2010
KRISHNA PAL SINGH Vs. STATE OF UP
October 1, 2010
KRISHNA PRATAP Vs. STATE OF U P
April 13, 2010
KRISHNA SAXENA Vs. STATE OF UP
August 19, 2010
KRISHNA SHANKER SHARMA AND ORS. Vs. STATE OF U.P. THROUGH SECY. EDUCATOIN AND 6 ORS.
July 20, 2010
KSHETRIYA SRI GANDHI ASHRAM, THROUGH ITS SECRETARY SHRI NATHUNI PANDEY AND ANR. Vs. ADDITIONAL DISTRICT JUDGE, SITAPUR AND ORS.
January 7, 2010
KSHITIJ BHARDWAJ Vs. STATE OF U P
April 2, 2010
KU. SHAHIN Vs. STATE OF U.P. AND OTHERS
February 18, 2010
KULBHASKAR ASHRAM DEGREE COLLEGE Vs. COLLECTOR KAUSHAMBI AND OTHERS
April 20, 2010
KULDEEP DWIVEDI Vs. UNION OF INDIA (UOI) THRU SECY. HOME AND 3 ORS.
July 23, 2010
KULDEEP KARVARIA Vs. STATE OF U.P. AND ORS.
May 11, 2010
KULDEEP KUMAR JOHARI Vs. STATE BANK OF INDIA
July 22, 2010
KULDEEP KUMAR JOHARI Vs. STATE BANK OF INDIA AND ORS.
April 6, 2010
KULDEEP KUMAR TRIPATHI Vs. RANG BAHADUR
February 25, 2010
Kuldeep Pawar @ Neetu Vs. State of U.P. and others
August 9, 2010
Kuldeep S/o Hukum Singh Vs. State of U.P.
March 16, 2010
KULDEEP SINGH Vs. STATE OF U P
April 6, 2010
KULWANT SINGH Vs. STATE OF U.P.
December 6, 2010
KULWANT SINGH AND ORS. Vs. STATE OF U.P. THRU. P.S. HOME DEPT. AND ORS.
April 22, 2010
KUMARI NEETU SINGH Vs. STATE OF U.P. THR. THE SEC. MADHYAMIK SHIKSHA CIV. SEC. AND ORS.
August 2, 2010
KUMARI SANDHYA Vs. STATE OF U.P. AND ORS.
April 22, 2010
KUMARI UDITA Vs. STATE OF U.P. THROUGH PRIN. SECY. MEDICAL EDUCATION AND ORS.
March 8, 2010
KUMBHAI CHINI MILLS Vs. STATE OF U P
February 11, 2010
KUNDAN SINGH KHAMPA Vs. SMT. PUSHPA DEVI AND ANR.
July 23, 2010
KUNJ BIHARI LAL CHARITABLE TRUST Vs. STATE OF UP
August 10, 2010
KUNWAR JEET SINGH, Vs. THE STATE OF U.P. AND ORS.
February 26, 2010
Kunwar Pal Singh Vs. State of U.P.Through Principal Secretary, Secondary Education, U.P., Lucknow and Others
November 19, 2010
Kurmanchal Fruit Suppliers Vs. Krishi Utpadan Mandi Samiti, Haldwani and others
September 24, 2010
KURSUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 25, 2010
KUSHLANAND NAUTIYAI Vs. UNION OF INDIA
January 11, 2010
KUSMA PAL Vs. STATE OF U.P. AND ORS.
February 5, 2010
L.M.L.Ltd. Vs. State of U.P.and others
September 17, 2010
L/NAIK, DHANANJAY SINGH Vs. STATE OF U.P. AND ORS.
October 28, 2010
LACHHU Vs. RABBAL
January 13, 2010
Laik Ahmad Vs. State of U.P. and Another
August 20, 2010
Lajjavati Vs. State of U.P.
November 24, 2010
LAJPAT RAY CHNADAULIYA Vs. STATE OF UP
September 8, 2010
Lakhan Singh Vs. D.D.C.and others
December 23, 2010
LAKHMI Vs. STATE
April 16, 2010
Lakshmi Sugar & Oil Mills Ltd. Hardoi And Another Vs. State of U.P.Through Secy.Sugar Industries Lko. And Others
April 30, 2010
Lal Babu Chaudhary Vs. State of U.P. and others
January 13, 2010
Lal Bahadur Vs. State of U.P. and others
October 5, 2010
Lal Bahadur Singh Vs. State of U.P. & Ors.
March 11, 2010
LAL BAHADUR SINGH Vs. STATE OF U P
December 22, 2010
LAL CHAND AND ANR. Vs. STATE OF U.P. AND ORS.
July 16, 2010
LAL CHAND S/O LATE SURYA PRASAD AND ANR. Vs. STATE OF U.P. THRU. SECRETARY AGRICULTURE DEPT. AND ORS.
September 3, 2010
LAL CHANDRA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR (CIVIL SUPPLY) AND ORS.
April 15, 2010
LAL CHANDRA AGRAWAL Vs. STATE OF U P
December 3, 2010
LAL CONSTRUCTION CO Vs. GENERAL MANAGER NORTH EAST RAILWAY
October 4, 2010
LAL JEE Vs. STATE OF U P
September 29, 2010
LAL JI Vs. STATE OF U P
February 22, 2010
Lal Man Vs. State of U.P. and others
April 22, 2010
Lal Mohammad Vs. State of U.P.
August 9, 2010
LAL PRATAP SINGH Vs. STATE OF U P AND ORS
April 30, 2010
LAL SAHAB SINGH Vs. SECRETARY SUGAR CANE VIKAS UTTAR PRADESH GOVERNMENT LUCKNOW
August 10, 2010
LAL SINGH Vs. BOARD OF REVENUE
July 26, 2010
LALA @ ABDUL GAFFAR Vs. STATE OF U.P.
May 25, 2010
LALA GHANSHYAM DASS Vs. IST A D J
July 29, 2010
LALANI PANDEY Vs. STATE OF U P
December 16, 2010
LALARAM LODH Vs. STATE OF U.P.
May 14, 2010
LALIT KUMAR Vs. STATE OF U.P. AND ORS.
August 2, 2010
Lalit Kumar Tyagi Vs. State of U.P.and others
April 23, 2010
LALIT RAWAT Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
September 17, 2010
LALITA DEVI Vs. ADDL. COMMISSIONER, JHANSI
October 4, 2010
LALJEE TIWARI Vs. STATE OF U P
March 26, 2010
LALLAN @ DEVI PRASAD AND ORS. Vs. STATE OF U.P.
February 11, 2010
LALLAN PRASAD Vs. SRI S.K. VERMA, SECRETARY, MINES AND MINERAL AND ORS.
September 29, 2010
LALLAN PRASAD Vs. STATE OF U.P. AND OTHERS
January 25, 2010
LALLAN PRASAD SRIVASTAVA Vs. STATE OF U P
December 21, 2010
LALLAN PRASAD VERMA Vs. STATE OF UP
May 5, 2010
LALLAN YADAV Vs. STATE OF U P
August 18, 2010
Lalloo Singh Vs. Union of India and others
April 1, 2010
LALTA PRASAD Vs. HOUSING COMMISSIONER U.P.
October 8, 2010
LALTA PRASAD PANDEY Vs. STATE OF U P
July 19, 2010
Larsen & Toubro Ltd. Vs. Maharaji Educational Trust
September 24, 2010
LATA Vs. STATE OF U P
November 10, 2010
LATIF KHAN Vs. AMAN ULLA
August 3, 2010
Latifur Rahman Vs. State of U. P. and another
January 19, 2010
LAV KUMAR TIWARI Vs. THE STATE OF U.P. AND ORS.
September 14, 2010
Laxman Singh Vs. Rekha
February 1, 2010
LAXMAN SINGH Vs. CHANCELLOR HIS EXELLENCY THE GOVERNER OF UP
February 2, 2010
LAXMAN SINGH Vs. STATE OF U P
September 17, 2010
Laxman Singh Vs. State of U.P.(Now State of Uttarakhand)
July 27, 2010
LAXMAN SINGH Vs. STATE OF U.P. AND ORS.
February 24, 2010
Laxman Yadav Vs. State of U.P.
May 11, 2010
LAXMI CHANDRA GUPTA Vs. IIND ADDL SESSIONS JUDGE BADAUN
September 1, 2010
LAXMI DEVI Vs. STATE OF UP
August 9, 2010
LAXMI DEVI TANDON Vs. KAILASH NATH MEHROTRA
November 26, 2010
LAXMI MOHAN SHARMA Vs. STATE OF U P
October 7, 2010
Laxmi Narain Vs. Shyam Lal & Ors.
April 5, 2010
LAXMI NARAIN Vs. STATE OF U.P. AND ORS.
November 23, 2010
Laxmi Narain Pandey Vs. State of U.P. and others
August 31, 2010
Laxmi Narain Sahu Vs. Judge, S.C.C., Jhansi and others
March 16, 2010
Laxmi Narayal Pal and others Vs. Bharat Kumar Dube
July 26, 2010
LAXMI NARAYAN @ GUDDU RAJBHAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
LAXMI NARAYAN AND ORS. Vs. STATE OF U.P. AND ANR.
September 30, 2010
LAXMI NARAYAN CHAUDHARI AND ORS. Vs. STATE OF U.P.
November 22, 2010
Laxmi Narayan Sharma Vs. Bharat Singh and others
August 2, 2010
Laxmi Narayan Upadhyay Vs. State of U.P. and another
April 12, 2010
LAXMI SHANKER GUPTA Vs. STATE OF U P
October 26, 2010
Leelu and another Vs. State of U.P. and another
August 5, 2010
LEENA KATIYAR Vs. STATE OF U P AND ORS
November 12, 2010
LIFE INSURANCE CORP OF INDIA Vs. DISTRICT MAGISTRATE
November 8, 2010
LILA DHAR GERA Vs. UNION OF INDIA
July 20, 2010
Liladhar Vs. Union of India and others
May 14, 2010
LILADHAR Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
March 29, 2010
LILARAM CHAWLA Vs. U P AVAS EVAM VIKAS PARISHAD
July 23, 2010
Liyakat Ali Vs. Chunni Devi
July 16, 2010
LIYAKAT KHAN Vs. STATE OF U.P. AND ORS.
July 3, 2010
LIYAKAT MARQUISE KHAN Vs. CHRIST CHURCH COLLEGE SOCIETY KANPUR
August 11, 2010
LIYAQAT ALI KHAN Vs. STATE OF U.P.
September 17, 2010
LOCHAN SINGH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 15, 2010
LOCHAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
March 25, 2010
Lodeshwar Shukla Vs. Additional District Judge, Lucknow and others
March 17, 2010
Lok Mal alias Loku Vs. State of U.P.
March 22, 2010
Lok Ranjan Goswami Vs. State of U.P. and another
October 21, 2010
Lucknow Development Authority Vs. Faijaz Ahmad and others
April 28, 2010
Lucknow Development Authority Vs. Nattha and another
March 30, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAJA RAM
September 29, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. JIYA LAL
September 29, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. HUBRAJA
October 7, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. MOLHEY AND ANR.
April 7, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. THAKUR PRASAD AND ORS.
April 27, 2010
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAM SEVAK AND ORS.
April 15, 2010
Lucknow Nagar Nigam Vs. Shri Kant and others
April 29, 2010
LUXMI KANT SHUKLA Vs. STATE OF UP
September 16, 2010
LUXMI OIL AND VANASPATI PVT LIMITED Vs. COMMISSIONER CENTRAL EXCISE
August 6, 2010
M D MEMBER SECRETARY U P CO OPERATIVE UNION Vs. APPELLATE AUTHORITY
July 2, 2010
M P GUPTA Vs. SYNDICATE BANK
September 13, 2010
M S RANA Vs. UNION OF INDIA
September 30, 2010
M.D.U.P.S.I.D.C. LTD. Vs. MOTI SINGH AND ORS.
November 11, 2010
M.K. Singh, Addl. District & Sessions Judge/Ftc, Badaun Vs. Uma Shankar Sharma Advocate, Badaun
February 16, 2010
M.L.Soni Vs. Director of Education (Higher) and others
September 14, 2010
M.R. Associates, Lucknow Through Its Partner Vs. Court of Additional District Judge, Lucknow and others
March 15, 2010
M/S NAWAB MOTORS Vs. M/S METAL FAB INDUSTRIES PVT. LIMITED THROUGH ITS DIRECTOR
September 27, 2010
Madan Gopal Vs. State of U.P. & Ors.
January 13, 2010
MADAN GOPAL Vs. STATE OF U P
January 12, 2010
MADAN GOPAL Vs. STATE OF U.P. AND ORS.
August 13, 2010
MADAN KISHORE Vs. STATE OF U.P.
October 22, 2010
MADAN LAL ARORA Vs. STATE OF U.P. AND ORS.
September 6, 2010
MADAN MOHAN Vs. ARUN SHOURIE
January 22, 2010
MADARSA QURANIA ADAMPUR AKBAR DISTRICT JAUNPUR Vs. STATE OF U P
November 29, 2010
MADHAV PRASAD Vs. RADHEY LAL
March 19, 2010
MADHO LAL (PRADHAN) Vs. STATE OF U.P. AND ORS.
March 19, 2010
MADHU BASRA Vs. STATE OF U.P.
February 1, 2010
MADHU COLONIZERS PVT LTD Vs. STATE OF UP
May 27, 2010
Madhu Gautam and others Vs. State of U.P. and others
August 13, 2010
Madhu Gupta Vs. Satish Chand & Ors.
March 25, 2010
MADHU RAM Vs. STATE OF U P
April 22, 2010
MADHUBALA SAXENA Vs. STATE OF U P
January 27, 2010
MADHUKAR SHUKLA Vs. ADDL. DISTRICT JUDGE COURT NO. 8 LUCKNOW
February 16, 2010
Madhuri Singh @ Smt.Virendra Singh and others Vs. Usha Devi and others
August 28, 2010
MADHUSUDAN PRASAD MISHRA Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. AND ORS.
September 1, 2010
MADHYAMIK SHIKSHA PARISHAD Vs. DISTRICT JUDGE BAGHPAT
January 22, 2010
MADHYAMIK SHIKSHA PARISHAD Vs. IIND ADJ
May 4, 2010
MAGNOO JHA Vs. PUNJAB NATIONAL BANK THRU B.M. AND 6 ORS.
August 25, 2010
MAHABIR Vs. STATE OF U.P.
February 10, 2010
Mahabir (Deceased) Represented Through The Legal Heirs Vs. Deputy Director of Consolidation, Deoria and Others
January 22, 2010
Mahabir Singh Vs. State Bank of India and others
May 25, 2010
MAHADEO PRASHAD Vs. STATE OF UP
September 13, 2010
MAHADEV PRASAD Vs. STATE OF U.P.
August 17, 2010
MAHANT SHIVRAM GIRI Vs. CIVIL JUDGE MALIHABAD (S.D.) AND ORS.
December 20, 2010
Maharaj Kumar Mohd.Amir Ali Khan Vs. Special Judge Ayodhya Prakaran Lucknow and another
May 7, 2010
MAHARAJ SINGH Vs. JAUHARI
May 26, 2010
MAHATAM SINGH Vs. STATE OF UP
August 18, 2010
MAHAVEER AND ANR. Vs. STATE OF U.P.
August 3, 2010
MAHAVEER PRASAD Vs. D.I.O.S. AND ORS.
November 19, 2010
Mahaveer Prasad Sharma Vs. Mohammad Wasim and another
September 1, 2010
Mahavir Singh Vs. Deputy Director of Consolidation, Allahabad and others
November 2, 2010
MAHBOOB HASAN MIYAN Vs. STATE OF U P
September 16, 2010
MAHENDRA Vs. STATE OF U.P.
August 4, 2010
Mahendra Vs. State of U.P.
September 29, 2010
MAHENDRA Vs. STATE OF U P
October 20, 2010
MAHENDRA DEO TEWARI Vs. STATE OF U.P. AND ANR.
September 15, 2010
MAHENDRA KUMAR Vs. DISTRICT JUDGE MEERUT
September 30, 2010
MAHENDRA KUMAR GAUD Vs. STATE OF U.P. AND ANR.
July 20, 2010
MAHENDRA KUMAR VERMA Vs. STATE OF U P
July 28, 2010
MAHENDRA NATH Vs. STATE OF U P
May 13, 2010
MAHENDRA NATH TIWARI Vs. STATE OF U P
March 12, 2010
MAHENDRA PAL SINGH Vs. THE COLLECTOR BAHRAICH AND ORS.
January 7, 2010
MAHENDRA PRAJAPATI Vs. STATE OF U.P.
November 16, 2010
MAHENDRA PRATAP SINGH Vs. STATE OF U P
May 17, 2010
MAHENDRA PRATAP SINGH Vs. STATE OF UP
April 20, 2010
MAHENDRA SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
March 29, 2010
MAHENDRA SINGH Vs. STATE OF U P
February 19, 2010
MAHENDRA SINGH (WORK AGENT) Vs. STATE OF U.P.
May 18, 2010
Mahendra Singh Bhati and another Vs. State of U.P. and another
October 22, 2010
Mahendranath Vs. State of U.P. and Others
May 13, 2010
Mahendrawati and others Vs. State of U.P.and another
September 8, 2010
Mahesh Vs. State of U.P.
April 2, 2010
Mahesh Vs. Narain and others
May 13, 2010
MAHESH AND ANR. Vs. STATE OF U.P.
August 4, 2010
MAHESH CHAND Vs. AMICHAND
February 2, 2010
MAHESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
September 6, 2010
MAHESH CHANDRA SHARMA Vs. STATE OF U P
January 6, 2010
MAHESH KUMAR BHATIA Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE AND ANR.
September 27, 2010
Mahesh Kumar Sharma Vs. Government of India and others
January 5, 2010
Mahesh Prasad and others Vs. Deputy Director of Consolidation, District Jalaun at Orai and others
August 17, 2010
MAHESHWARI AGENCIES Vs. STATE OF U.P. AND ORS.
April 13, 2010
MAHFOOZ AHMAD KHAN Vs. STATE OF U P
July 2, 2010
MAHRAJ BALI Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE
May 4, 2010
MAHRAJ SINGH Vs. STATE OF U.P. AND ANR.
September 23, 2010
MAHTAB AHMAD Vs. UNION OF INDIA
July 29, 2010
Mahtab Khan, P.B.R.No.1326/2006 Vs. State of U.P. and others
July 19, 2010
Mairaj Ahmad and another Vs. State of U.P.
January 12, 2010
Major Bipul Kumar Vs. State of U. P. and Others
January 7, 2010
MAJOR SHIV DAYAL SINGH MAHAVIDYALAYA Vs. STATE OF U.P. AND OTHERS
January 13, 2010
MALA KUMARI Vs. STATE OF UP
July 22, 2010
Malik Ram & Ors. Vs. Deputy Director, Consolidation, Bahraich & Ors.
August 31, 2010
MALIK SHAHNAWAZ WALI KHAN ALIAS ARVIND MALIK Vs. STATE OF UP
August 9, 2010
Malkhan Singh Vs. State of U.P., through Principal Secretary, (F & R), U.P., Lucknow and others
May 11, 2010
MALKHAN SINGH Vs. STATE OF U P
November 23, 2010
MALTI DEVI Vs. STATE OF U P
April 2, 2010
Malti Devi Vs. State of U.P. and others
April 22, 2010
MALTI DEVI Vs. STATE OF U P
September 20, 2010
Mamta Vs. State of U.P.
January 22, 2010
Mamta and another Vs. State of U.P. and another
April 27, 2010
MAMTA DEVI Vs. STATE OF U.P. AND ORS.
November 9, 2010
MAMTA DEVI AND ORS Vs. SHIV PAL SINGH AND ORS
December 15, 2010
MAMTA VERMA Vs. UNION OF INDIA
November 16, 2010
MAN MOHAN AND ORS. Vs. MUNI PRASAD S/O TRIBHUWAN DUTT AND ORS.
October 26, 2010
MAN MOHAN NATH SINHA Vs. STATE OF U.P. AND ORS.
February 2, 2010
Man Singh Vs. State of Uttarakhand
December 29, 2010
MAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
MAN SINGH SAROJ Vs. STATE OF U.P.
June 4, 2010
MANA ALIAS MANIA LAL PASI Vs. STATE OF UP
February 19, 2010
MANAGING DIRECTOR, U.P. BRIDGE CORPORATION LIMITED AND ANR. Vs. THE PRESCRIBED AUTHORITY, INDUSTRIAL TRIBUNAL NO. (II) AND ANR.
May 27, 2010
MANAK VIHAR SAHKARI AWAS SAMITI LTD. Vs. STATE OF U.P. AND ORS.
September 23, 2010
MANBODH BAHADUR YADAV S/O LATE RAM LAKSHAN YADAV Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY, HOME
July 15, 2010
MANENDRA SINGH (RECOVERY) Vs. STATE OF U.P. THRU. SPL. SECY. ENTERTAINMENT AND 3 ORS.
January 4, 2010
MANGAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 28, 2010
Mangal Prasad Yadav Vs. State of U.P. and another
August 9, 2010
Mangal Sen Vs. State of UP. & Ors.
January 4, 2010
MANGARE ALIAS MOHD AQRAM Vs. STATE OF U P
July 5, 2010
MANGAT SINGH Vs. STATE OF U.P.
January 19, 2010
Mangat Singh @ Mangala and others Vs. State of U.P. and others
August 31, 2010
MANGE RAM Vs. STATE OF U P
April 9, 2010
Mangla Yadav Vs. IVth A.D.J. and others
April 15, 2010
MANGU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 28, 2010
MANIK CHANDRA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
August 25, 2010
MANISH KUMAR Vs. STATE OF UP
September 29, 2010
MANISH KUMAR DIXIT Vs. DY. DIRECTOR OF EDUCATION, JHANSI AND OTHERS
May 3, 2010
MANISH KUMAR SIDDHARTH Vs. STATE OF U P
March 10, 2010
MANISHA MANDIR Vs. STATE OF U P
December 16, 2010
MANISHA TRIPATHI Vs. STATE OF U P
November 16, 2010
MANJEET SINGH AND BAKHSHEESH SINGH Vs. STATE OF U.P. AND ORS.
April 16, 2010
MANJESH Vs. UNION OF INDIA AND ORS
September 13, 2010
Manjit Singh, Ceo, Multi Screen Media Pvt.Ltd., New Delhi Vs. State of U.P.and another
December 7, 2010
MANJOO DEVI Vs. STATE OF U.P. AND ORS.
September 8, 2010
Manju Devi Vs. Roshan Lal
July 12, 2010
MANJU DEVI Vs. STATE OF U P AND ORS
November 8, 2010
MANJU GUPTA AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 25, 2010
Manju Lata Awasthi Vs. Rent Control & Eviction Officer and Others
September 17, 2010
Manju Lata Consolidation Officer Vs. Jasbir Singh Pawar Advocate
February 5, 2010
MANJU LATA SINGH Vs. STATE OF U.P. AND ORS.
September 13, 2010
MANJU SINGH Vs. TARA CHAND
November 26, 2010
Mankameshwar Prasad Pandey Vs. Union of India & Ors.
July 20, 2010
MANNA Vs. STATE
May 25, 2010
Manna Lal (Dead) Through LRs. Vs. 1st Additional District Judge, Sultanpur and another
April 26, 2010
Manna Lal Singh and Others Vs. Shyam Narain Dixit and Others
February 1, 2010
MANNA SINGH Vs. STATE OF UP
August 4, 2010
MANOHAR LAL SHARMA Vs. UMESH CHAND VERMA AND OTHERS
April 29, 2010
Manohar Singh and Another Vs. State of U.P.
July 28, 2010
Manoj Vs. Ram Devi (Dead) through L.Rs.
August 31, 2010
MANOJ Vs. STATE OF U.P.
August 5, 2010
MANOJ AGARWAL Vs. COLLECTOR
December 14, 2010
MANOJ KUMAR Vs. STATE OF U P
September 3, 2010
Manoj Kumar and others Vs. Kamla Devi and others
August 17, 2010
Manoj Kumar and others Vs. State of U.P. and others
March 12, 2010
MANOJ KUMAR NAGAR Vs. STATE OF U P
September 16, 2010
Manoj Kumar Nagar, Principal, Nain Singh Junior High School, Shivali, Bulandshahar and others Vs. State of U.P.Through its Secretary, Education (Basic), U.P., Lucknow and others
September 16, 2010
MANOJ KUMAR RAI Vs. STATE OF UP
July 8, 2010
MANOJ KUMAR SENGAR AND ORS. Vs. STATE OF U.P. AND ORS.
November 10, 2010
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
January 25, 2010
MANOJ KUMAR SHUKLA Vs. ADDITIONAL CITY MAGISTRATE
December 1, 2010
Manoj Kumar Srivastava Vs. Judge, Small Causes Court and others
May 12, 2010
Manoj Kumar Tripathi Vs. Kalpana Tripathi and others
October 12, 2010
MANOJ PANDEY ALIAS CHHOTKAN Vs. STATE OF U P
October 19, 2010
MANOJ PRASAD SINGH Vs. STATE OF UP
September 22, 2010
MANOJ PRATAP SINGH Vs. VICE CHANCELLOR GAUTAM BUDDH TECHNICAL UNIVERSITY
December 1, 2010
Mansha Vs. State of U.P.Through Secretary Revenue
April 26, 2010
MANSHA DEVI Vs. STATE OF U P
October 7, 2010
MANU KUMAR AGARWAL Vs. STATE OF U.P. AND ORS.
September 3, 2010
Manvendra Singh and others Vs. State of U.P.and others
October 19, 2010
MAQSOOD Vs. SARLA DEVI
October 29, 2010
MAQSOOD Vs. STATE OF U.P.
May 21, 2010
MAQSOOD AKHTAR Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE
December 7, 2010
MARICO LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P., LUCKNOW
November 2, 2010
MARKANDEY SINGH YADAV Vs. STATE OF U P
May 26, 2010
MASHOOQ AHMAD Vs. D D C
February 3, 2010
Masood Ahmad Khan @ Afaq Vs. State of U.P. and another
May 10, 2010
MASOOQ AHMAD Vs. STATE OF U.P. AND ORS.
August 3, 2010
MASSA SINGH AND ORS. Vs. THE BHOODAN YAGNA SAMITI KHERI AND ANR.
February 15, 2010
MASTER MADAN PAL Vs. STATE OF UP
April 9, 2010
MATA PRASAD SINGH, C.C.P. AND ORS. Vs. STATE OF U.P. THROUGH SECY., DEPT. HOME AND ORS.
July 15, 2010
Mata Prasad Yadav Vs. State of U.P. and others
March 18, 2010
Mathura Das Vs. State of U.P. and others
April 28, 2010
MATSYA JIVI SAHKARI SAMITI LTD Vs. SATTE OF U P
July 27, 2010
Matsya Jivi Sahkari Samiti Ltd. and Another Vs. State of U.P. and Others
July 27, 2010
MATSYA VIKAS SAMITI, JIGARGANJ, GONDA, THROUGH ITS PRESIDENT Vs. NAGAR PALIKA PARISHAD, GONDA AND ANOTHER
April 26, 2010
Maun Devi Vs. State of U.P.and others
December 3, 2010
MAYA DEVI Vs. SUSHIL KUMAR DHAWAN
October 1, 2010
MAYA DIXIT Vs. STATE OF UP
June 14, 2010
MAYA DIXIT Vs. STATE OF UP
September 13, 2010
MAYA MAHALLA Vs. STATE OF U P
October 6, 2010
MAYA RAM YADAV Vs. RAM DULAR AND ANR
February 19, 2010
MAYA RANI GUPTA Vs. STATE OF U P
January 27, 2010
MAYA RASTOGI Vs. COMMISSIONER INCOME TAX
September 15, 2010
Maya, Mahalla Constable No.929 Vs. State of U.P.and others
October 6, 2010
MAYUNK INDUSTRIES Vs. UNION BANK OF INDIA AND ORS
June 15, 2010
MD ASGARH AZAMI Vs. ALIGAR MUSLIM UNIVERSITY ALIGARH
April 15, 2010
Medicine India Vs. State of U.P. and others
July 2, 2010
MEENA Vs. STATE OF U P
January 5, 2010
Meena and Ors. Vs. State of U. P. and Ors.
January 5, 2010
MEENA DEVI Vs. STATE OF UP
September 13, 2010
MEERA SINGH Vs. STATE OF UP
May 10, 2010
MEGH NATH Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
March 30, 2010
MEGH SINGH Vs. STATE OF UP
October 21, 2010
MEHBOOB JAN AND ORS. Vs. STATE OF U.P.
March 8, 2010
MEHSONS EXPORT THRU. PARTNER Vs. INCOME TAX OFFICER AND ANR.
February 9, 2010
Memendra Pratap and another Vs. Deputy Registrar (Registration), Lucknow and others
November 8, 2010
METLON INDIA PVT LTD Vs. STATE BANK OF INDIA
April 2, 2010
MEWA LAL Vs. STATE OF U P
September 15, 2010
MEWA RAM Vs. PHOOLMATI & OTHERS
April 8, 2010
MH SALEEM Vs. MADRAS RAFIQUL, ISLAM, GAURA BADSHAHPUR
January 25, 2010
MICROTEK INTERNATIONAL PVT LTD Vs. STATE OF U P
September 9, 2010
MILTON GLASS INDUSTRIES Vs. STATE OF U.P.
March 29, 2010
MINATI BHATTACHARYA Vs. REGIONAL FOOD CONTROLLER KANPUR
April 5, 2010
Minta Devi Chauhan Vs. Suman (Smt.Suman Rawat)
September 30, 2010
MIRC ELECTRONICS LTD. Vs. STATE OF U.P. AND OTHERS
February 18, 2010
MIRZA ATHAR BEG AND HARDWAR SINGH Vs. STATE OF U.P. AND ORS.
August 25, 2010
MISHRA BROTHERS Vs. STATE OF U.P. AND ORS.
May 17, 2010
MISHRA SUGANDHI KARYALAYA Vs. STATE OF U.P. AND ORS.
March 18, 2010
MISHRI AND ORS. Vs. STATE OF U.P.
September 13, 2010
MISRI LAL GUPTA Vs. BAL KRISHNA AGRAWAL SALES MANAGER AND ANR.
September 23, 2010
Mister Singh and others Vs. State of U.P.
March 12, 2010
MITAL METALS GT ROAD GHAZIABAD Vs. STATE OF UP
April 27, 2010
MITHAI LAL YADAV Vs. STATE OF U.P. AND ORS.
September 7, 2010
MITHILESH CHANDRA PANDEY Vs. VISHESHAGYA BASIC SHIKSHA ADHIKARI
November 19, 2010
MITHILESH KUMAR RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 25, 2010
MITHILESH KUMARI Vs. STATE OF U P
November 18, 2010
MITHILESH KUMARI Vs. STATE OF U P
November 9, 2010
Mithlesh Vs. Collector
August 26, 2010
Mithlesh Kumar and another Vs. Union of India through Chief General Manager Dur Sanchar East, U.P.Head Office, Lucknow and others
August 3, 2010
MITHLESH KUMAR AND ORS. Vs. SRI BRIJ MOHAN MEENA AND ORS.
July 16, 2010
MITTRA PAL Vs. STATE OF U.P. AND ANR.
September 29, 2010
MODI INDUSTRIES LIMITED Vs. STATE OF U.P. AND ORS.
April 27, 2010
MOHAMMAD @ NOOR MOHAMMAD Vs. STATE OF U.P.
November 26, 2010
MOHAMMAD ABBAS Vs. EJAZAN ABDUL RAZZAQ & ORS.
July 15, 2010
MOHAMMAD AMJAD Vs. STATE OF U.P. AND ORS.
December 20, 2010
Mohammad Aqil and others Vs. Shamiuddin
May 27, 2010
Mohammad Asrar Vs. State of U.P.
October 19, 2010
MOHAMMAD AZAZ Vs. STATE OF U.P. AND ORS.
July 19, 2010
Mohammad Farooq (Dead) Through Lrs. Vs. IInd Addl.District Judge, Agra and others
August 19, 2010
Mohammad Hasan Vs. Abdur Rasheed
July 13, 2010
MOHAMMAD IDRIS ETC. Vs. ADDL. COLLECTOR, KANPUR DEHAT AND ANOTHER
April 16, 2010
MOHAMMAD KASIM Vs. DISTRICT JUDGE SULTANPUR
November 10, 2010
MOHAMMAD MASHKOOR Vs. STATE OF U.P.
February 11, 2010
Mohammad Mustafa & Ors. Vs. Usha Bhasin & Ors.
July 14, 2010
MOHAMMAD NAIM Vs. RAVI PRAKASH CHAURASIA
November 15, 2010
Mohammad Qais Vs. State of U.P.Through its secretary minority welfare and Waqf, U.P., Luknow and others
August 2, 2010
Mohammad Rafey Vs. State of U.P. and others
August 25, 2010
MOHAMMAD SALIM Vs. SMT. RUCHI AGARWAL AND ANOTHER
April 26, 2010
MOHAMMAD SHAMI UDDIN Vs. STATE OF UP
April 28, 2010
MOHAMMAD SHUJAUDDIN Vs. STATE OF U P
December 2, 2010
MOHAN DAS NIKHRA Vs. RAM KALI DIXIT
April 20, 2010
Mohan Gramodyog Sansthan Vs. Commissioner, Commercial Tax, Lucknow
January 5, 2010
Mohan Lal Vs. District Inspector of Schools, Varanasi and others
July 26, 2010
Mohan Lal Vs. State of U.P.
January 19, 2010
MOHAN LAL Vs. SHREE SHIVJI VIRAJMAN MANDIR AND OTHERS
March 31, 2010
MOHAN LAL SAREEN Vs. STATE OF U P
May 14, 2010
MOHAN SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY.
November 30, 2010
MOHAR LAL Vs. STATE OF U P AND ORS
October 27, 2010
Mohar Singh Vs. Bhagwan Das
January 21, 2010
Mohar Singh (D.) through L.Rs. Vs. Addl.Commissioner, Jhansi and others
October 1, 2010
Mohar Singh (Dead) Vs. Addl.Commissioner, Jhansi Division, Jhansi and others
October 1, 2010
MOHD ABBAS Vs. STATE OF U P
July 28, 2010
MOHD ABID AND OTHERS Vs. STATE OF U P AND OTHERS
November 10, 2010
MOHD AFAQ KHAN Vs. U P EXPORT CORPORATION LTD KANPUR
October 26, 2010
Mohd Afzal Vs. VIIIth Addl.District Judge, Agra and others
November 8, 2010
Mohd Amin Vs. D.D.C. and others
September 7, 2010
MOHD AZAM Vs. STATE OF U P
August 28, 2010
MOHD FAIZAN KHAN Vs. UNION OF INDIA
September 15, 2010
MOHD HUSAIN BEG ALIAS RAJJAN Vs. PRESCRIBED AUTHORITY RAEBARELI
May 25, 2010
MOHD HUSSAIN Vs. STATE OF U P
March 23, 2010
MOHD IDRIS Vs. STATE OF U P
February 1, 2010
MOHD JAHAN BEGUM AND ANR Vs. BOARD OF REVENUE AND ORS
April 27, 2010
MOHD JAID KHAN Vs. STATE OF UP
July 22, 2010
MOHD KAISAR Vs. CHHABILI DEVI
July 9, 2010
MOHD KALEEM Vs. STATE OF U.P. THR. PRIN. SEC. HOME AND ORS.
January 28, 2010
MOHD MARUF AHMAD Vs. STATE OF U P
February 2, 2010
MOHD MUSHARRAF Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
May 5, 2010
MOHD NAIYYAR Vs. COMPETENT AUTHORITY DISTRICT MAGISTRATE MUZAFFARNAGAR
February 8, 2010
MOHD NAZIM Vs. DISTRICT MAGISTRATE ALLAHABAD
August 4, 2010
MOHD RASHID Vs. INCHARGE DISTRICTJUDGE
October 26, 2010
MOHD SADIQ Vs. STATE OF U P
March 17, 2010
MOHD SHAJAD Vs. STATE OF U P
February 16, 2010
MOHD UMAR Vs. STATE OF U P
December 1, 2010
MOHD YAMEEN Vs. STATE OF U P
February 18, 2010
MOHD YUNUSH Vs. STATE OF UP
September 9, 2010
MOHD. ALLIYAS Vs. STATE OF U.P.
December 9, 2010
MOHD. ATTEQUE Vs. THE DIRECTOR/JOINT DIRECTOR (ADMN) RAJYA KRISHI UTPADAN AND ORS.
September 3, 2010
MOHD. AZMAL Vs. STATE OF U.P. AND ORS.
November 10, 2010
MOHD. FAIJAN @ FAZZOO Vs. STATE OF U.P.
November 8, 2010
MOHD. FAIZ ALAM Vs. STATE OF U.P.
September 24, 2010
MOHD. HANIF Vs. STATE OF U.P. AND ORS.
September 24, 2010
Mohd. Husain Vs. State of U.P. and another
February 11, 2010
MOHD. IMRAN Vs. STATE OF U.P. AND ORS.
May 10, 2010
MOHD. IRFAN Vs. STATE OF U.P. AND ORS.
May 5, 2010
MOHD. KAISAR Vs. CHHABILI DEVI AND ANR.
January 11, 2010
MOHD. KALAM S/O LATE MOHD. ISMILE Vs. STATE OF U.P. THROUGH ITS PRN. SECY. NAGAR VIKAS AND ORS.
August 10, 2010
MOHD. KHALIL AND ORS. Vs. STATE OF U.P. THROUGH ITS SECY., AGRICULTURE DEPT.
October 22, 2010
MOHD. KHURSHEED ANWAR AND ANR. Vs. U.P. LAND DEVELOPMENT CORPORATION AND ANR.
April 15, 2010
MOHD. MASIULLAH AND ANR. Vs. STATE OF U.P. THRU. SECY. DEPTT. OF MINORITIES AND ORS.
September 6, 2010
MOHD. MUSTAKEEM MANSOORI AND ORS. Vs. STATE OF U.P. AND ORS.
July 7, 2010
MOHD. NADIM Vs. TALIYA FATIMA @ SHAMA PARVEEN
July 6, 2010
MOHD. NAIM Vs. STATE OF U.P.
March 17, 2010
MOHD. NIZAMUDDIN ALIAS NIZAM Vs. STATE OF U.P.
January 18, 2010
MOHD. SALEEM Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY THRU EXECUTIVE
July 15, 2010
Mohd. Shamshad and another Vs. State of U.P. and another
January 22, 2010
Mohd.Abid and others Vs. State of U.P.and others
November 10, 2010
Mohd.Afzalul Haque Vs. Zahurul Islam
September 30, 2010
Mohd.Ahmad Khan Vs. Mirza Mohammad Ali
May 27, 2010
Mohd.Faiz Alam Vs. State of U.P.and others
September 24, 2010
Mohd.Hafeez Vs. Chandra Mohan Srivastava
May 14, 2010
Mohd.Hamja Vs. Additional Civil Judge (S.D.), Lucknow and others
March 9, 2010
Mohd.Idarish Vs. Addl.District Judge IX, Kanpur Nagar and others
October 4, 2010
Mohd.Islam Vs. Prescribed Authority/C.J.(S.D.) Unnao and another
September 13, 2010
Mohd.Naim Vs. State of U.P. and others
March 17, 2010
Mohd.Riyaz @ guddu and others Vs. State of U.P. and another
September 1, 2010
Mohd.Sabir Khan Vs. State of U.P.
April 20, 2010
Mohd.Sarif Vs. Abdul Salam
September 15, 2010
Mohd.Sayeed Vs. Sitara Begum and others
July 28, 2010
Mohd.Siddiq Vs. Munney Ansar alias Muneer Ansar and others
August 4, 2010
Mohi Lal Yadav Vs. State of U.P. & Ors.
March 18, 2010
MOHIT KUMAR UPADHYAYA Vs. UNION OF INDIA (UOI) AND ORS.
November 15, 2010
MOHSIN Vs. STATE OF U.P.
September 28, 2010
MOIN UDDIN Vs. IFTEKHAR HUSAIN AND ORS.
October 25, 2010
Moinuddin Vs. Syed Mustafa Husain Abidi and others
February 4, 2010
MOLHAY Vs. STATE OF U P
August 27, 2010
MONNET INDUSTRIES LTD. (SUGAR DIVISION) Vs. UNION OF INDIA (UOI)
August 4, 2010
MONU PANDEY AND AVNISH SHARMA ALIAS BABBU Vs. STATE OF U.P.
July 8, 2010
Mool Chand Pandey and others Vs. State of U.P. and another
July 19, 2010
MOOL CHAND SHARMA AND ORS. Vs. STATE OF U.P.
July 21, 2010
Mool Chandra @ Laloo Vs. State of U.P. and another
February 1, 2010
Mool Chandra Sharma Vs. Additional Civil Judge, Ghaziabad and others
July 20, 2010
MOTI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 6, 2010
Moti Lal Vs. Krishan Nandan
September 23, 2010
MOTI LAL Vs. STATE OF U P
November 9, 2010
MOTI LAL Vs. STATE OF U.P.
April 6, 2010
MOTI LAL SONKAR Vs. STATE OF U.P. THRU. COLLECTOR AND ORS.
July 23, 2010
MOTI YADAV Vs. BHOLA YADAV
July 8, 2010
MRS. MANJU SHUKLA Vs. STATE OF U.P.
March 9, 2010
MS. NISHA AND ANR. Vs. STATE OF U.P. AND ORS.
August 25, 2010
MUBASSIR AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2010
MUINUDDIN AND OTHERS Vs. STATE OF U P AND OTHERS
May 25, 2010
Mujahiruddin Khureshi Vs. Punjab National Bank
October 12, 2010
Mukesh Vs. State of U.P.
October 14, 2010
MUKESH Vs. PRESCRIBED AUTHORITY PAYMENT OF WAGES ACT
August 11, 2010
MUKESH Vs. STATE OF U.P.
November 9, 2010
MUKESH CHATURVEDI Vs. STATE OF U.P.
March 29, 2010
MUKESH CHATURVEDI Vs. STATE OF UP
September 8, 2010
MUKESH KUMAR Vs. STATE OF U P
January 29, 2010
Mukesh Kumar Verma & Ors. Vs. Special Judge (Ayodhya Prakran)/Additional District Judge, Lucknow & Anr.
July 13, 2010
MUKHDEV Vs. COLLECTOR/D.D.C.
July 23, 2010
MUKHTAR (U.P.Z.A.) Vs. UPPER AYUKT (ADMINISTRATION) LUCKNOW AND OTHERS
March 29, 2010
MUKHTAR ALI Vs. XTH A.D.J. AND OTHERS
April 27, 2010
Mukhtavar Ahmad Vs. State of U.P.
February 25, 2010
MUKKTAR SHAH AND ORS. Vs. STATE OF U.P. AND ANR.
September 30, 2010
MUKUND KUMAR SRIVASTAVA Vs. STATE OF UP
October 21, 2010
MULLA ALIAS KALU ALIAS TAHIR Vs. STATE OF UP
August 6, 2010
MUMTAZ AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.
July 29, 2010
MUNAJIR HUSSAIN Vs. STATE OF U.P. THRU PRAMUKH SACHIV AND ORS.
August 23, 2010
MUNEEM AHMAD Vs. STATE OF UP
May 10, 2010
MUNEER AHMAD Vs. STATE OF U.P.
August 15, 2010
Muneer Ahmad Vs. State of U.P.and another
July 15, 2010
MUNENDRA BAHADUR SINGH Vs. SPECIAL AND ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
July 20, 2010
Muneshwar Vs. Special Judge, Barabanki
October 19, 2010
MUNESHWAR ALIAS ARVIND Vs. STATE OF UP
May 5, 2010
MUNICIPAL BOARD Vs. VTH ADDL DISTT AND SESSIONS JUDGE
August 3, 2010
MUNISH CHANDRA VERMA Vs. STATE OF U P
October 27, 2010
MUNNA Vs. STATE OF U.P.
August 3, 2010
MUNNA ANSARI- Vs. STATE OF U.P.
July 12, 2010
Munna Khan Vs. Ahmedi
August 23, 2010
MUNNA LAL Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
July 21, 2010
MUNNA LAL SAHU Vs. SALIKRAM
September 7, 2010
MUNNA LAL SINGH Vs. STATE OF U.P. AND ORS.
August 5, 2010
MUNNA NARAIN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 2, 2010
MUNNA SINGH AND ORS. Vs. STATE OF U.P.
July 15, 2010
MUNNAN KHAN Vs. STATE OF U.P.
August 20, 2010
MUNNE KHAN Vs. BOARD OF REVENUE
May 28, 2010
Munni Vs. Shiv Shankar
October 27, 2010
Munni Devi & Ors. Vs. Babu Lal & Ors.
April 26, 2010
MUNNU ALIAS MUNNA, Vs. STATE OF U.P.
July 29, 2010
MUNNU AND ORS. Vs. STATE OF U.P.
March 19, 2010
MURARI Vs. STATE OF U P
January 13, 2010
Murari Lal Vs. Sub-Divisional Officer/S.D.M.and others
December 22, 2010
MURLIDHAR Vs. STATE OF UP
May 28, 2010
MUSHEER Vs. STATE OF U.P.
July 23, 2010
MUSTAQ AHMAD Vs. COMMISSIONER, FAIZABAD DIVISION AND ANR.
July 13, 2010
MUSTAQUE AHMAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD/A. NAGAR AND ORS.
March 30, 2010
N K LAMINATES PVT LTD Vs. SUPERINTENDENT CP CENTRAL EXCISE
October 27, 2010
N P SINGH Vs. STATE OF U P
July 29, 2010
NAAJREEN ALIAS NAJO Vs. STATE OF UP
September 15, 2010
NADEEM AND ORS. Vs. STATE OF U.P.
September 27, 2010
NAFEES AHMAD Vs. STATE OF UP
May 26, 2010
NAGAR NIGAM Vs. TOLA RAM AND ORS.
February 18, 2010
NAGAR NIGAM GHAZIABAD Vs. KAILASHWATI BHATIA
May 14, 2010
Nagar Nigam, Allahabad and others Vs. Rumpy and another
November 10, 2010
NAGAR PALIKA Vs. BALRAM
September 1, 2010
NAGAR PALIKA PARISHAD Vs. STATE OF U P
February 26, 2010
NAGAR PALIKA PARISHAD CHANDPUR Vs. STATE OF U P
October 4, 2010
NAGAR PALIKA PARISHAD DADRI G B NAGAR Vs. STATE OF UP
May 19, 2010
Nagar Palika Parishad, Chandpur, District Bijnor Through Its President Vs. State of U.P. and Others
October 4, 2010
Nagar Palika Parishad, Haridwar Vs. District and Sessions Judge, Haridwar and another
July 30, 2010
NAGAR PANCHAYAT AKBARPUR Vs. BAJRANBALI RICE MILLS
August 26, 2010
NAGAR PANCHAYAT AND ANR. Vs. HARIHAR KRIPALU TRIPATHI AND ORS.
September 6, 2010
NAGARPALIKA PARISHAD AND ANR. Vs. WASIUDDIN
April 7, 2010
NAGENDRA KUMAR TRIPATHI Vs. STATE OF U.P. THRU THE PRINCIPAL SEC. AND ORS.
July 19, 2010
Nagendra Prasad Vs. Dinesh Singh and another
February 19, 2010
NAGESH SINGH Vs. STATE OF U P
May 25, 2010
Nagina Bhar Vs. State
April 19, 2010
NAGINA DEVI Vs. STATE OF UP
July 9, 2010
NAIPAL MAURYA Vs. STATE OF U P
November 20, 2010
Naipal Singh and another Vs. State of U.P. and others
August 31, 2010
Naiyyar and Others Vs. Competent Authority/District Magistrate, Muzaffarnagar and Others
February 8, 2010
NAKLI SINGH Vs. STATE OF U P
February 1, 2010
NANAK CHAND Vs. UNION OF INDIA
August 30, 2010
Nand Gopal Vs. Moti Chand and others
July 1, 2010
NAND KISHOR Vs. COLLECTOR DISTRICT MAGISTRATE
October 1, 2010
NAND KISHOR SINGH Vs. STATE OF U P
August 25, 2010
NAND KISHORE AND ORS. Vs. STATE OF U.P. AND ANR.
September 15, 2010
NAND KISHORE RATHORE Vs. REGISTRAR MEERUT INSTITUTE OF ENGINEERING AND TECHNOLOGY
April 26, 2010
NAND KUMAR SINGH Vs. STATE OF U P
February 11, 2010
NAND KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 22, 2010
NAND LAL Vs. DEVI PRASAD SINGH
August 20, 2010
NAND LAL AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
NAND LAL SINGH Vs. STATE OF U.P. AND ORS.
May 27, 2010
NAND LAL YADAV Vs. DHARMENDRA SINGH AND ANR.
August 3, 2010
Nand Ram Vs. State of U.P.
May 18, 2010
NANDAN Vs. STATE OF U P
March 31, 2010
Nandan Singh Bora Vs. State of U.P. Through Secretary Home
August 4, 2010
NANDAN TALKIES ALIGARH Vs. STATE OF UP
August 26, 2010
NANDESH SINGH Vs. STATE OF U P
October 11, 2010
NANDINI ROOFING SYSTEM PVT LTD Vs. STATE OF U P
October 5, 2010
NANDOO @ NAND LAL Vs. STATE OF U.P.
July 23, 2010
NANDU LAL Vs. PUSPA DEVI
October 5, 2010
Nanhe and Others Vs. State of U.P. and Others
August 28, 2010
Nanhe Lal Verma Vs. Commissioner, Varanasi Mandal and others
May 18, 2010
Nanhey Vs. State
April 29, 2010
NANHEY Vs. STATE OF UP
July 3, 2010
NANHEY Vs. STATE OF UP
September 9, 2010
NANHEY AND ORS. Vs. STATE OF U.P. AND ORS.
July 23, 2010
NANHEY LAL Vs. CHANDRIKA PRASAD
May 3, 2010
NANHEY LAL GANGWAR Vs. STATE OF U.P. THRU SECY DEPTT OF HOME AND ORS.
August 11, 2010
NANHKU Vs. BRIJ NATH
July 19, 2010
NANJE KUMAR Vs. ADDITIONAL DISTRICT JUDGE
July 3, 2010
NANKANNU ALIAS NANKU ALIAS ANIL KUMAR Vs. STATE OF U P
September 14, 2010
Nankau Vs. Deputy Director of Consolidation, Unnao and others
February 8, 2010
NANKAU SINGH Vs. STATE OF U.P.
November 9, 2010
NAQUI HASSAN Vs. ADDITIONAL DISTRICT JUDGE COURT NO.2 VARANASI
October 25, 2010
NAR NARAIN PANDEY Vs. STATE OF U P
July 21, 2010
NAR SINGH CHAUAHAN Vs. THE STATE OF U.P. THROUGH PRIN. SECY. FOREST AND 3 ORS.
August 5, 2010
Narain Das (Dead) Through LRs. Vs. Prescribed Authority, Jalaun and others
September 23, 2010
NARAIN ENGINEERING WORKS Vs. INDUSTRIAL TRIBUNAL
April 20, 2010
Narain Misra Vs. State of U. P. and Ors.
January 5, 2010
NARAIN TRANSPORT FREIGHT CARRIER Vs. UNION OF INDIA
October 8, 2010
NARANG BREWARIES Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
November 20, 2010
NARAYAN CHANDRA MOHAPATRA Vs. INSPECTOR GENERAL OF POLICE CENTRAL SECTOR
August 31, 2010
Narendra Bahadur Singh Vs. State of U.P.
April 7, 2010
NARENDRA DHAR Vs. STATE OF UP
May 26, 2010
NARENDRA KUMAR Vs. IVTH ADJ MEERUT
October 26, 2010
Narendra Kumar Vs. Prescribed Authority, Chandausi, Moradabad
October 12, 2010
NARENDRA KUMAR Vs. PRADEEP SAXENA
December 23, 2010
Narendra Kumar and another Vs. Prem Narain Parihar
January 29, 2010
NARENDRA KUMAR SHUKLA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
September 1, 2010
NARENDRA PRASAD SINGH Vs. STATE OF U.P. AND ORS.
July 14, 2010
NARENDRA ROAD LINES PVT LTD Vs. STATE OF U P
July 2, 2010
NARENDRA SHARMA Vs. PAWAN SHARMA
April 7, 2010
NARENDRA SINGH Vs. STATE OF U P
September 21, 2010
Narendra Singh Vs. State of U.P., Ministry of Secondary Education, Lucknow through its Secretary and others
July 22, 2010
NARENDRA SINGH Vs. STATE OF U.P. AND ORS.
September 20, 2010
NARENDRA SINGH SISODIA Vs. GENERAL MANAGER MATHURA ZILA SAHKARI BANK LTD
January 11, 2010
NARESH Vs. STATE OF U.P.
August 6, 2010
NARESH CHANDRA AGRAWAL Vs. STATE OF U.P. AND ORS.
September 14, 2010
NARESH CHANDRA GUPTA Vs. CHIEF ENGINEER HYDEL
August 16, 2010
Naresh Dixit Vs. State of U.P. and others Respondents
April 22, 2010
NARESH DUBEY Vs. STATE OF U P
May 28, 2010
Naresh Kumar Vs. Director, U. P. Local Body, Directorate, U. P. and others
February 1, 2010
Naresh Kumar Vs. State of U.P and others
January 11, 2010
NARESH KUMAR MISHRA Vs. UNION OF INDIA
March 22, 2010
NASEEM AHMAD Vs. STATE OF U P
February 10, 2010
Naseem Ahmad Vs. State of U.P. and others
February 8, 2010
NASEEM AHMAD Vs. UNION OF INDIA THRU' SECY.
March 25, 2010
NATHOO LAL Vs. STATE OF U.P.
September 27, 2010
Nathoo Lal and another Vs. State of U.P.
March 15, 2010
NATHTHAN LAL Vs. STATE OF U.P.
May 26, 2010
NATHU SINGH Vs. STATE OF U.P. AND ANR.
September 28, 2010
NATHU SINGH Vs. BOARD OF REVENUE
March 31, 2010
NATINAL INSURANCE COMPANY LTD. THRU ITS AUTHORIZED OFFICER Vs. CHHAIL BIHARI SHARMA AND ORS.
November 16, 2010
NATIONAL AUTO SALES Vs. FIROZ AHMAD
October 6, 2010
National Auto Sales and others Vs. Firoz Ahmad
August 13, 2010
NATIONAL BYCLE CORPN OF INDIA LTD Vs. STATE OF UP
September 9, 2010
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. JAI KUMAR SINGH AND ORS.
July 14, 2010
NATIONAL INSURANCE CO LTD Vs. JAI DEO SINGH
January 12, 2010
NATIONAL INSURANCE CO LTD Vs. KANTI DEVI
February 26, 2010
NATIONAL INSURANCE CO LTD Vs. MAHADEV RAWAT
February 16, 2010
NATIONAL INSURANCE CO LTD Vs. VINOD KUMAR SINGH
December 14, 2010
NATIONAL INSURANCE CO. LIMITED THRU BRANCH OFFICE Vs. RAKESH KUMAR SHARMA AND 2 ORS.
January 5, 2010
National Insurance Co. Ltd. Vs. Motor Accidents Claims Tribunal and others
March 17, 2010
National Insurance Co. Ltd. Vs. Jai Deo Singh and others
January 22, 2010
NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL OFFICE, THROUGH ITS SR. DIVISIONAL MANAGER Vs. SMT. JAMUNA DEVI AND ORS.
May 28, 2010
National Insurance Co.Ltd. Vs. Saroj Kumari and others
July 1, 2010
National Insurance Co.Ltd. Vs. Ram Ashish Maurya and others
November 15, 2010
National Insurance Co.Ltd., through Assistant Manager, Lucknow Vs. Sita Singh and others
May 18, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. MITHLESH KUMAR PANDEY AND OTHERS
July 28, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RAVI BALA SHARMA
December 2, 2010
National Insurance Corpn.Ltd. Vs. Ram Chandra
April 1, 2010
NATIONAL TEXTILES CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
November 16, 2010
NATTHA RAM Vs. STATE OF U.P.
December 14, 2010
NATTHI Vs. STATE OF U.P. THRU. SECR. INDUSTRIAL DEVP. AND ORS.
November 12, 2010
NATTHU YADAV Vs. STATE OF UP
September 23, 2010
NAUBAT RAM Vs. STATE OF UP
March 18, 2010
NAURANG Vs. STATE OF U.P.
September 6, 2010
NAV NATH Vs. STATE OF U.P.
September 8, 2010
NAV NEET LAL Vs. IST A D J AND ORS
October 29, 2010
NAVEEN CHATURVEDI Vs. STATE OF U P
November 9, 2010
Naveen Chopra Vs. State of U.P. and another
March 17, 2010
NAVEEN KUMAR SHARMA Vs. STATE OF UP
September 14, 2010
NAVEEN KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ANR.
September 3, 2010
Naveen Shankar Singhal Vs. State of U.P.Through Secretary Higher Education and others
July 20, 2010
Naveen Srivastava Vs. State of U.P. and another
April 16, 2010
NAVIN I. HARISON Vs. STATE OF U.P.
November 10, 2010
NAVIN KUMAR SINGH Vs. STATE OF U P
March 25, 2010
NAVNEET KUMAR Vs. STATE OF UP
July 21, 2010
NAVNEET KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
NAVNEET KUMRA Vs. STATE OF U P
May 28, 2010
NAVNEET SINGH AND ORS. Vs. DEEPAK KUMAR, EXECUTIVE ENGINEER, U.P.S.P.C. E.D.D.
November 24, 2010
NAWAB JAMSHED ALI KHAN Vs. STATE OF U P
January 25, 2010
NAWAB MOTORS Vs. METAL FAB INDUSTRIES PVT LIMITED
September 27, 2010
NAWAB SINGH Vs. STATE OF U.P. AND ANR.
September 21, 2010
NAWAB SINGH Vs. SHIV RAJ SINGH AND ORS.
November 23, 2010
NAWAL KISHOR GUPTA Vs. STATE OF UP
August 4, 2010
Nawal Kishore Sahu Vs. State of U.P.
April 28, 2010
Nawal Kishore Varshney Vs. Xth Addl. District Judge and others
March 10, 2010
NAWIN SHARMA Vs. BRANCH MANAGER UNITED BANK OF INDIA
February 25, 2010
NAZAKAT WALI KHAN @ PAPPU Vs. MOHAMMAD UMAR
April 21, 2010
Nazim Ali and others Vs. State of U.P.Thru' Secretary Medical and Health and others
August 19, 2010
NAZIMUDDIN Vs. STATE OF U.P. AND ORS.
August 9, 2010
NEEB DEVI Vs. STATE OF UP
January 13, 2010
NEEL MANI SINGH @ NEELAM SINGH Vs. STATE OF U P AND ANOTHER
February 26, 2010
NEELAM SHARMA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, BASIC EDUCATION U.P. GOVERNMENT AND ORS.
September 27, 2010
NEEMUR ALIAS RAFEEQ Vs. DOST MOHAMMAD
August 31, 2010
NEENA CHATURVEDI Vs. PUBLIC SERVICE COMMISSION UTTAR PRADESH
August 13, 2010
Neera Jassal Vs. State of U.P.through Principal Secretary, Secondary EducaÂtion, U.P., Lucknow and others
September 14, 2010
NEERA YADAV Vs. STATE
December 13, 2010
NEERAJ GOEL Vs. RANI RAM AND OTHERS
April 28, 2010
NEERAJ KUMAR Vs. CITY MAGISTRATE UNNAO
September 22, 2010
NEERAJ KUMAR PANDEY Vs. STATE OF UP
July 28, 2010
NEERAJ KUMAR PANDEY Vs. STATE OF U.P THROUGH ITS SECY. SECONDARY EDU. AND ORS.
November 24, 2010
Neeraj Kumar Shukla Vs. Joint Director of Education, Allahabad Region, Allahabad and others
July 2, 2010
NEERAJ ROHTAGI Vs. UMA KEJARIWAL
November 23, 2010
Neeraj Sharma Vs. R.S.Yadav & Ors.
September 16, 2010
NEERAJ SHUKLA Vs. STATE OF UP
September 7, 2010
Neeraj Shukla (Dr.) and Others Vs. State of U.P. and Others
September 7, 2010
NEERAJ YADAV Vs. STATE OF U.P. AND ANR.
September 29, 2010
NEERENDRA SINGH Vs. STATE OF U.P.
September 7, 2010
NEETU SINGH Vs. STATE OF U P THRU SECY BASIC EDUCATION AND ORS
November 8, 2010
NEETU SINGH Vs. STATE OF U.P. THRU SECY BASIC EDUCATION AND ORS.
August 11, 2010
NEEYAT ROUT Vs. IVTH ADDL. DISTRICT JUDGE VARANASI
October 28, 2010
NEHRU COOPERATIVE HOUSING SOCIETY LTD. AND ORS. Vs. COOPERATIVE OFFICER (HOUSING)
July 8, 2010
NETRA PAL AND OTHERS Vs. STATE
September 28, 2010
NEW INDIA ASSURANCE CO LIMITED LUCKNOW Vs. RICHA SINGH KATIYAR
November 18, 2010
NEW INDIA ASSURANCE CO LTD Vs. HASINA BEGUM
July 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. AGAR KALI
July 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. VIMLA DEVI
July 9, 2010
NEW INDIA ASSURANCE CO. LTD. THRU. S.K. SARKAR DY. MANAGER Vs. SMT. URMILA AND ORS.
July 2, 2010
New India Assurance Co. Ltd., Lucknow Vs. Kamla Devi and Others
February 5, 2010
New India Assurance Co.Ltd. Vs. Soran Singh and others
May 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. KHATOON
October 7, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. CHUNNOO
February 3, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAHMUNISA
February 4, 2010
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS LEGAL CELL THROUGH ITS ASSISTANT MANAGER Vs. SMT. MANORMA SINGH AND ORS.
October 21, 2010
NEW INDIA SUGAR MILLS Vs. STATE OF U P
April 23, 2010
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR SINGHVI
February 25, 2010
NIGAR SULTANA RIZVI Vs. STATE OF U P
October 19, 2010
Ninku alias Chandra Bhan Singh Vs. State of U.P.
March 23, 2010
NINUA NATH Vs. STATE BANK OF INDIA, NEW DELHI AND ANOTHER
May 12, 2010
NIRANJAN PRASAD AND OTHERS Vs. COLLECTOR, MATHURA AND OTHERS
March 30, 2010
NIRMAL DEVI Vs. STATE OF U P AND ANOTHER
December 7, 2010
NIRMAL SINGH Vs. STATE OF U.P. AND ANR.
September 28, 2010
Nirmala Vs. State of U.P. and Others
September 6, 2010
Nirmala Pandey Vs. Sachchidanand Chaturvedi and another
August 9, 2010
NIRMOHI AKHARA ETC. Vs. BABOO PRIYA DUTT RAM AND OTHERS
September 30, 2010
NISHA SINGH Vs. STATE OF U P
December 16, 2010
NISHA SRIVASTAVA Vs. DINESH KUMAR
February 5, 2010
NISHAR Vs. STATE OF UP
August 19, 2010
NITESH KUMAR Vs. UNIVERSITY OF ALLAHABAD
January 21, 2010
NITIN JAIN Vs. STATE OF U.P
February 3, 2010
Nitin Kumar Vs. State of U.P. & Ors.
July 20, 2010
NITYANAND Vs. STATE OF U.P. AND ORS.
August 3, 2010
NIZAMUDDIN Vs. STATE OF U.P. AND ORS.
November 29, 2010
NOIDA Rickshaw Chalak Vikas S and Anr. Vs. State of U.P. & Ors.
May 27, 2010
NOOR HASAN Vs. UMMATUL NISHAN AND ORS.
July 7, 2010
NOOR HASAN Vs. UMMATUL NISHAN AND ORS.
July 22, 2010
Noor Mohammad and others Vs. State ok U.P.Through Principal Secretary, Revenue and others
April 22, 2010
Nootan Shukla and others Vs. State of U.P. and others
January 29, 2010
NORTHERN INDIA ENGINEERING COLLEGE Vs. STATE OF U.P. THRU. SECY. (TECHNICAL EDUCATION) AND ANR.
September 3, 2010
NUPUR SINGH Vs. STATE OF UP
May 17, 2010
O.P.Sharma Vs. U.P.Awas Avam Vikas Parishad and others
May 28, 2010
OM DAL MILL Vs. COMMISSIONER OF TRADE TAX
January 5, 2010
OM NARAYAN Vs. STATE OF U P
September 9, 2010
Om Nath s/o Nakli Singh Vs. State of U.P.
August 17, 2010
OM PAL SINGH Vs. RAJ KRISHNA
May 14, 2010
OM PRAKASH Vs. STATE OF UP
April 2, 2010
OM PRAKASH Vs. IIIRD A D J RAMPUR
September 13, 2010
OM PRAKASH Vs. STATE OF UP
October 5, 2010
OM PRAKASH Vs. STATE OF U P
December 3, 2010
Om Prakash Vs. State of U.P. and others
January 12, 2010
OM PRAKASH Vs. STATE OF U.P.
January 22, 2010
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
August 13, 2010
OM PRAKASH Vs. STATE OF U.P. THRU SECY
December 22, 2010
OM PRAKASH Vs. STATE OF U.P.
October 21, 2010
OM PRAKASH Vs. STATE OF UP
August 3, 2010
OM PRAKASH Vs. STATE OF U.P.
August 13, 2010
OM PRAKASH AND ANR. Vs. STATE OF U.P. AND ANR.
September 8, 2010
OM PRAKASH AND ANR. Vs. STATE OF U.P. AND ORS.
September 21, 2010
OM PRAKASH AND ORS. Vs. RADHEY LAL AND ORS.
February 10, 2010
OM PRAKASH ASHWANI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 1, 2010
Om Prakash Bhardwaj Vs. Maqsood Ali
May 18, 2010
Om Prakash Dikshit Spl.Judge Etawah Vs. Shivraj Singh Chauhan Advocate Civil Court Etawah
February 5, 2010
OM PRAKASH DWIVEDI Vs. STATE OF U.P.
January 28, 2010
OM PRAKASH SHARMA Vs. SATISH CHANDRA SHARMA
November 11, 2010
OM PRAKASH SHARMA Vs. STATE OF U P
January 18, 2010
OM PRAKASH SINGH Vs. STATE OF UP
August 13, 2010
Om Prakash Singh Vs. State of U.P. and others
January 13, 2010
OM PRAKASH UPADHYAY Vs. STATE OF U.P. AND ANR.
August 6, 2010
OM PRAKASH YADAV Vs. STATE OF U.P. AND ORS.
July 20, 2010
OM RASTOGI Vs. SHAYAM MANOHAR DHARMARTH
September 29, 2010
OM SARAN TRIPATHI Vs. THE STATE OF U.P. AND ORS.
July 19, 2010
OM STEEL AND ISPAT UDYOG PVT. LTD., THRU. ITS DIRECTOR Vs. U.P. ELECTRICITY REGULATORY COMMISSION AND ORS.
May 4, 2010
Omkar and another Vs. State of U.P.
October 22, 2010
OMKAR GANGWAR Vs. STATE OF U.P.
February 9, 2010
Omkar Nath Srivastava Vs. District Judge, Barabanki and others
August 19, 2010
OMKAR SINGH ALIAS NATHU SINGH Vs. STATE OF U P
March 8, 2010
Omkar Singh and another Vs. Harjeet Singh and others
May 28, 2010
Ompal Vs. Babita
May 6, 2010
OMVEER SINGH Vs. THE DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION AND ANR.
August 28, 2010
OMVIR SHARMA Vs. STATE OF UP
July 13, 2010
Onkar Vs. Deputy Director of Consolidation and others
December 9, 2010
ONKAR NATH SARIN AND ORS. Vs. SARDAR SINGH MAGGU
November 20, 2010
ONKAR SINGH Vs. STATE OF U P
February 11, 2010
Opendra Vs. State of U.P. and another
March 18, 2010
ORIENTAL CARBON AND CHEMICALS LTD. Vs. STATE OF U.P.
December 16, 2010
ORIENTAL INSURANCE CO LTD Vs. WORKMENS COMPENSATION
December 7, 2010
ORIENTAL INSURANCE CO LTD Vs. DAYAWATI
December 14, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SARMILA DEVI
January 29, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHA DEVI
February 5, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. CHANDRA DEVI
March 26, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SUKHVIRI
March 26, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. RAJKALI
July 6, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. GAJENDRI DEVI
May 26, 2010
Oriental Insurance Company Ltd. Vs. Nagar Palikaparishad and Another
February 17, 2010
OSCAN ENTERPRISES PRIVATE LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
November 9, 2010
P.B.R. NO. 1326/2006 MAHTAB KHAN Vs. STATE OF U P
July 19, 2010
P.K. DALMIA Vs. OFFICIAL LIQUIDATOR, UTTAR PRADESH CEMENT CORPN. LTD.
November 23, 2010
P.L. SHARMA Vs. DIRECTOR OF HIGHER EDUCATION
February 25, 2010
P.L. VERMA AND ORS. Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
August 3, 2010
P.L. VERMA TEACHERS TRAINING COLLEGE Vs. STATE OF U.P. AND ORS.
November 11, 2010
P.L.K.Sharma Vs. S.Bala
May 14, 2010
P.N. SINGH Vs. H.N. SINGH
October 28, 2010
P.S.Naidu and another Vs. State of U.P.and another
August 30, 2010
Pal Singh Vs. Deputy Labour Commissioner, Ghaziabad & Ors
October 8, 2010
Pallavi Tiwari Vs. Union of India & Ors
October 25, 2010
PALTOO Vs. STATE OF U.P., THROUGH PRINCIPAL SECRETARY, REVENUE/CONSOLIDATION
August 4, 2010
PANCHAM GIRI Vs. STATE OF U P
March 22, 2010
PANDIT SUKHRAJ RAGHUNATHI INSTITUTE OF EDUCATION TECHNOLOGY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 3, 2010
PANKAJ KUMAR Vs. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD
March 30, 2010
PANKAJ KUMAR SHARMA Vs. STATE OF U.P.
February 1, 2010
PANKAJ SINGH Vs. STATE OF U.P.
November 19, 2010
PANKAJ SRIVASTAVA [P.I.L.] Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR
July 27, 2010
PANNA LAL Vs. HARENDRA KUMAR GUPTA
August 9, 2010
PANNA LAL Vs. STATE OF U P
March 19, 2010
Panna Lal and others Vs. Additional District Judge, Court No.15, Allahabad and others
September 6, 2010
Panno Rani Sharma and others Vs. State of U.P.and another
August 20, 2010
PAPPU @ BRIJENDRA KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
September 9, 2010
PAPPU ALIAS SUNIL AND ORS. Vs. STATE OF U.P.
October 19, 2010
PARAM HANS MISHRA Vs. STATE OF UTTAR PRADESH AND ORS.
November 29, 2010
PARAM HANS SHARMA Vs. SUPERINTENDENT OF POST OFFICES
September 16, 2010
PARAMJEET SINGH Vs. MADHOW PRAAD CHARITABLE TRUST AND ANR.
September 13, 2010
PARAMJEET SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 24, 2010
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 14, 2010
PARAS NATH DIGAMBER JAIN SABHA Vs. OMKAR NATH
August 31, 2010
PARAS NATH SINGH Vs. 2ND A C J (J D ) AND ORS
October 29, 2010
PARAS TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
June 16, 2010
PARASHURAM CHAUBEY Vs. STATE OF U.P. AND ORS.
November 9, 2010
Paritosh Singh & Ors. Vs. State of U.P. & Ors.
December 8, 2010
Parmarth Iron Pvt.Ltd., Bijnore, U.P., through its Director General Vs. Commissioner of Central Excise, Meerut-I (U.P.) and another
June 15, 2010
PARMENDRA KUMAR RAI Vs. STATE OF U.P. AND ORS.
September 23, 2010
PARMESHWAR YADAV Vs. STATE OF U P
August 25, 2010
PARMOD KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
April 21, 2010
PARSAN Vs. STATE OF U.P.
August 18, 2010
PARSHOTTAM Vs. BOARD OF REVENUE ALLAHABAD
April 19, 2010
PARSHURAM MISRA Vs. STATE OF U.P. AND ORS.
January 21, 2010
PARVATI DEVI Vs. JUDGE SMALL CAUSES COURT GORAKHPUR
September 15, 2010
Parvati Devi and others Vs. State of U.P.and another
August 28, 2010
Parvez Ahmed Vs. State of U.P. and others
September 9, 2010
Parwati Devi (SMT.) Vs. State of U.P.and others
November 12, 2010
PATENDRA JAIN Vs. STATE OF U P
February 24, 2010
PATI RAM Vs. STATE
March 15, 2010
Pati Ram Vs. State of U.P.and another
March 8, 2010
PAVINDER AHLUWALIA Vs. UNION OF INDIA
March 15, 2010
PAWAN Vs. STATE OF UP
August 25, 2010
PAWAN EXPORTS P. LTD. Vs. UNION OF INDIA AND OTHERS
April 28, 2010
PAWAN KUMAR Vs. STATE OF U P
May 18, 2010
PAWAN KUMAR Vs. STATE OF UP
April 27, 2010
PAWAN KUMAR Vs. STATE OF U P
October 26, 2010
Pawan Kumar Vs. Union of India Through Its Secretary, Home Affairs, Govt. of India, New Delhi and Others
February 1, 2010
PAWAN KUMAR Vs. STATE OF U.P. THROUGH SECRETARY TRANSPORT AND ANR.
April 24, 2010
PAWAN KUMAR GUPTA Vs. STATE OF U.P.
March 3, 2010
Pawan Kumar Gupta and another Vs. State of U.P. and others
May 3, 2010
PAWAN KUMAR JHA Vs. STATE OF U P
December 3, 2010
PAWAN KUMAR LAWANIYA Vs. STATE OF UP
April 23, 2010
PAWAN KUMAR SRIVASTAVA Vs. STATE OF U P
April 22, 2010
PAWAN KUMAR TRIPATHI Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPT. AND ORS.
May 13, 2010
PAWAN KUMAR YADAV Vs. STATE OF UP
September 22, 2010
PAWAN NISHAD Vs. STATE OF U.P. AND ANR.
February 11, 2010
PAWAN NISHAD Vs. STATE OF U P AND ANR
November 2, 2010
PAWAN SAXENA Vs. STATE OF U.P. AND ANR.
September 23, 2010
PAYAL AGRAWAL Vs. DEEPAK GARG
January 18, 2010
PEER KHUSHAL SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
May 13, 2010
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF U P
September 8, 2010
PERNOD RICARD INDIA (P) LTD. (FORMERLY KNOWN AS SEAGRAM INDIA PVT. LTD.) Vs. STATE OF UTTAR PRADESH AND ORS.
July 13, 2010
PFIZER LTD Vs. STATE OF U P
March 26, 2010
PHOENIX LAMPS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2010
Phool Chand Nishad Vs. State of U.P. And Others
August 19, 2010
PHOOL CHAND TIWARI Vs. JOINT DIRCETOR OF EDUCATION AZAMGARH REGION AZAMGARH
March 11, 2010
PHOOL CHANDRA Vs. RAGHUNANDAN PRASAD
August 10, 2010
PHOOL CHANDRA Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
July 15, 2010
PHOOL CHANDRA Vs. UNION OF INDIA (UOI) THRU. COMMANDING OFFICER ALLD. AND ORS.
October 26, 2010
Phool Chandra Dubey Vs. State of U.P. and Others
August 9, 2010
PHOOL CHANDRA TIWARI Vs. STATE OF U P
August 31, 2010
PHOOLCHANDRA DUBEY Vs. STATE OF UP
August 9, 2010
PHOOLMANI Vs. STATE OF U P AND ORS
November 8, 2010
Phoolwati and another Vs. Ashirvad Kaushal
September 20, 2010
Phundi Singh (Dead) Through Lrs. Vs. Prescribed Authority, Jalaun and others
September 7, 2010
PIAREY LAL Vs. STATE OF UTTAR PRADESH
January 6, 2010
PINKI Vs. SPECIAL JUDGE
April 27, 2010
PINKI @ RINKI AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
PINKI AND ORS. Vs. STATE OF U.P. AND ANR.
March 9, 2010
Pinku @ Vijay Vs. State of U.P.
May 27, 2010
PINTOO Vs. STATE OF UP
February 19, 2010
PITAMBER SINGH Vs. PRAVIN SHANKAR RAI, REGIONAL TRANSPORT OFFICER
August 3, 2010
POINEER LTD Vs. STATE OF U P
November 1, 2010
POOJA GLASS WORKS PRIVATE LTD Vs. UNION OF INDIA
January 7, 2010
POORAN LAL AND ORS. Vs. STATE OF U.P. AND ANR.
September 30, 2010
POORAN LAL AND ORS. Vs. STATE OF U.P. AND ANR.
September 14, 2010
POORNIMA MISRA Vs. SUNIL MISRA
January 18, 2010
Prabal Constructions Vs. State of U.P. and others
March 16, 2010
PRABAL KUMAR Vs. STATE OF U.P. AND OTHERS
October 8, 2010
PRABHA DEVI Vs. STATE OF U P
March 10, 2010
PRABHA KUSHWAHA Vs. STATE OF U P
February 15, 2010
Prabhakar Srivastava Vs. State of U.P.
February 9, 2010
Prabhu Dayal and others Vs. State of U.P. and others
August 31, 2010
Prabhu Nath Vs. State of U.P. and others
September 3, 2010
PRABHU NATH Vs. STATE OF U.P.
March 15, 2010
PRABHUJI Vs. STATE OF U P
December 16, 2010
PRADEEP KUMAR Vs. UNION OF INDIA
July 30, 2010
PRADEEP KUMAR Vs. MOHD SAIFUL EZAZ ALAM KHAN
May 26, 2010
PRADEEP KUMAR Vs. RAM GOPAL
February 19, 2010
PRADEEP KUMAR Vs. MOHD SAIFUL EZAZ ALAM KHAN
November 9, 2010
PRADEEP KUMAR AGARWAL Vs. MEENA JAISWAL
September 10, 2010
PRADEEP KUMAR AGARWAL Vs. MEENA JAISWAL
November 10, 2010
PRADEEP KUMAR JAIN Vs. U P POWER CORPORATION NIGAM LTD
January 7, 2010
PRADEEP KUMAR TRIPATHI Vs. STATE OF U P
March 23, 2010
PRADESHIYA INDUSTRIAL AND INVESTMENT CORPOARTION OF U P LTD Vs. OFFICIAL LIQUIDATR
October 27, 2010
PRADESHIYA JAN JATI VIKAS MANCH Vs. STATE OF U P
September 16, 2010
Pradeshiya Jan Jati Vikas Manch U.P. and Others Vs. State of U.P. and Others
September 16, 2010
PRADIP KUMAR KATIYAR Vs. STATE OF U.P.
April 20, 2010
PRAFULLA KUMAR AND ORS. Vs. STATE OF UP AND ORS.
April 2, 2010
PRAKASH Vs. STATE OF U.P.
July 6, 2010
PRAKASH Vs. ADDITIONAL DISTRICT JUDGE PRATAPGARH
September 8, 2010
Prakash Chand Vs. Arjun Das and another
August 12, 2010
PRAKASH CHAND SAXENA Vs. STATE OF U.P.
September 27, 2010
Prakash Mishra Vs. University of Allahabad and others
May 11, 2010
PRAKASH NARAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE
August 25, 2010
PRAKASH ROAD LINES GORAKHPUR Vs. UNION OF INDIA
July 8, 2010
PRAKESH CHAND AGRAWAL Vs. PRESIDING OFFICER
August 2, 2010
PRAMILA HANDICRAFT Vs. CESTAT
November 25, 2010
PRAMILA SINGH AND ANR Vs. STATE OF U P AND ORS
July 6, 2010
PRAMOD KUMAR Vs. STATE OF U P
September 27, 2010
PRAMOD KUMAR Vs. STATE OF U P
March 8, 2010
PRAMOD KUMAR Vs. STATE OF UP
April 26, 2010
Pramod Kumar Agarwal Vs. Dwarika Prasad Agarwal
January 6, 2010
PRAMOD KUMAR DIXIT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 15, 2010
PRAMOD KUMAR PANDEY Vs. STATE OF U P
August 17, 2010
Pramod Kumar Sagar Vs. U.P. Power Corporation Nigam Ltd. and Others
January 25, 2010
PRAMOD KUMAR SHARMA Vs. STATE OF UP
September 17, 2010
Pramod Kumar Sharma Vs. State of U.P. & Ors.
September 27, 2010
Pramod Kumar Singh Vs. Deputy Director of Consolidation and others
November 11, 2010
PRAMOD KUMAR SINGH Vs. STATE OF U P
January 25, 2010
PRAMOD KUMAR SINGH Vs. STATE OF U P
November 26, 2010
PRAMOD KUMAR TEWARI Vs. STATE OF U.P.
October 29, 2010
PRAMOD PAL SINGH Vs. STATE OF UP
May 21, 2010
Prasanna Kumar Dash Vs. State of U.P. and Another
September 16, 2010
PRASANNA KUMAR DASH Vs. STATE OF UTTAR PRADESH
September 16, 2010
PRASHANT @ MITHUN Vs. STATE OF U.P.
July 22, 2010
PRASHANT SINGH GAUR Vs. STATE OF U.P. AND ORS.
October 25, 2010
PRASHANT SINGH GAUR Vs. STATE OF U.P. AND ORS.
December 10, 2010
Prasoon Gupta and others Vs. State of U.P. and another
September 28, 2010
PRATAP NARAIN GUPTA AND ORS. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. DEPT. OF HOME
August 5, 2010
PRATEEK GUPTA Vs. STATE OF UP
April 28, 2010
PRATEEK RESORTS & BUILDERS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), MEERUT
January 18, 2010
PRATIBHA SHISHU SHIKSHA THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
August 27, 2010
PRAVEEN KUMAR Vs. STATE OF U.P. AND ORS.
May 7, 2010
PRAVEEN KUMAR AGARWAL Vs. STATE OF U.P.
November 20, 2010
PRAVEEN KUMAR GARG Vs. STATE OF U.P.
August 11, 2010
PRAVEEN KUMAR KATIYAR Vs. STATE OF U.P. AND ANR.
August 4, 2010
PRAVEEN KUMAR MAURYA ALIAS PRAVEEN MAURYA Vs. STATE OF UP
September 16, 2010
PRAVEEN SINGH Vs. STATE OF U P
October 22, 2010
PRAVEEN SURI Vs. COMMISSIONER OF INCOME TAX SAHARANPUR
April 7, 2010
PRAVIN KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
May 26, 2010
PREETI AGRAWAL Vs. STATE OF U P
January 22, 2010
PREETI; MOHD AFZAL Vs. STATE OF U P
July 27, 2010
Prem Chand Sharma Vs. Ashok Kumar and others
February 3, 2010
PREM CHAND SINGHAL Vs. STATE OF U P
July 19, 2010
Prem Chandra Mishra Vs. Union of India through The Secretary, Ministry of Railway, New Delhi and others
January 5, 2010
PREM CHANDRA SRIVASTAVA Vs. STATE OF U P
July 2, 2010
PREM JAISWAL @ PREMI JAISWAL Vs. STATE OF U.P.
November 8, 2010
PREM KUMAR SHARMA AND ANOTHER Vs. ADDL. DISTRICT JUDGE AND OTHERS
April 28, 2010
PREM KUMARI AGARWAL Vs. STATE OF U P THROUGH SECRETARY AVAS AVEM NAGAR VIKAS VIB HAG NAGAR BHUMI ANUB HAG LUCKNOW
February 9, 2010
PREM LATA SONI Vs. STATE OF U P
February 26, 2010
PREM NARAIN NIGAM Vs. STATE OF U.P. AND ORS.
August 11, 2010
PREM NARAIN SHUKLA Vs. STATE OF U.P. AND ORS.
December 8, 2010
Prem Narayan Pandey Vs. State of U.P. and another
June 9, 2010
PREM NATH MAHROTRA Vs. STATE OF U P
September 27, 2010
Prem Nath Sharma Vs. Krishna Singh and another
September 17, 2010
Prem Pal Singh Vs. Union of India & Ors.
January 7, 2010
PREM PAL SINGH AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
August 5, 2010
PREM PRAKASH S/O LATE BARSATI PRASAD Vs. STATE OF U.P. THROUGH ITS PRN. SECY. NAGAR VIKAS AND ORS.
August 6, 2010
Prem Sagar Vs. Board of Revenue and others
October 28, 2010
PREM SAGAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
July 3, 2010
Prem Shanker Vs. State of U.P.
May 20, 2010
PREM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 23, 2010
PREMAWATI Vs. JAGDISH PRASAD
December 23, 2010
PREMPAL SINGH Vs. STATE OF U P
February 19, 2010
Prince Yadav Vs. State of U.P.and another
November 9, 2010
PRINCIPAL SMT. DEOKALI INTERMEDIATE COLLEGE Vs. STATE OF U.P. AND ORS.
August 30, 2010
Pritam Singh and another Vs. State
April 6, 2010
Prithavi Raj Vs. State of U.P. and another
August 5, 2010
PRIVATE SECRETARIES BROTHERHOOD THRU SECRETARY AND ANR. Vs. S.M.A. ABDI, THR PRINCIPAL SECRETARY (LAW) AND ANR.
April 9, 2010
PROCESS AND PRODUCT DEVELOPMENT CENTRE Vs. GOVERNMENT OF INDIA
October 28, 2010
PROF BANARSI TRIPATHI Vs. STATE OF U P
October 27, 2010
PUNEET ATTA MILLS PVT. LTD. Vs. STATE OF U.P. AND OTHERS
November 11, 2010
Punet Kumar Agrawal Vs. Jhunjhunwala Charity Trust
October 5, 2010
Punit Kumar Vs. State of U. P. and others
January 12, 2010
PUNJAB NATIONAL BANK AND ORS. Vs. SMT. SUNDAR DEVI AGARWAL
November 8, 2010
Punjab National Bank through Duly Constituted Attorney Vs. Naveen Tandon and another
April 21, 2010
PURAN SINGH Vs. STATE OF U P
April 5, 2010
Puranmasi Vs. State of U. P. and another
January 29, 2010
PURENDRA KUMAR SHARMA Vs. STATE OF U.P.
April 1, 2010
PURNAMASI Vs. STATE OF U.P.
January 29, 2010
Purshottam Vs. Jangali and others
April 27, 2010
PURSHOTTAM Vs. STATE OF UP
April 5, 2010
Purshottam Sharma Vs. State of U.P. and Another
January 21, 2010
Purushottam Prasad Shukla and others Vs. State of U.P. and others
July 19, 2010
PURVANCHAL VIDHUT VITRAN NIGAM LTD Vs. UNION OF INDIA
February 10, 2010
PURVANCHAN ADVERTISING ASSOCIATION Vs. STATE OF U P
October 28, 2010
PUSHPA Vs. STATE OF U P
November 12, 2010
Pushpa Devi W/o Late Sri Uttam Ram Vs. State of Uttarakhand and others
June 18, 2010
PUSHPA SHOFAT Vs. SARVESH CHAND
November 1, 2010
PUSHPA VERMA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL ADDL D J FAIZABAD
September 15, 2010
PUSHPENDRA KUMAR Vs. STATE OF UP
September 16, 2010
PUSHPENDRA KUMAR Vs. STATE OF U P
February 22, 2010
PUSHPENDRA KUMAR Vs. STATE OF U.P. AND ANR.
September 23, 2010
PUSHPENDRA SINGH ALIAS PINTU SINGH CHAUHAN Vs. STATE OF U.P.
May 26, 2010
PUSHPENDRA SINGH YADAV Vs. STATE OF UP
April 27, 2010
PUSHYA MITRA SINGH DEO Vs. UNION OF INDIA
August 16, 2010
PUTTI Vs. STATE OF U.P.
September 3, 2010
PUTTU LAL Vs. STATE OF U.P.
November 1, 2010
PYARE AND ORS. Vs. STATE OF U.P. AND ORS.
December 6, 2010
Pyare Lal Vs. District Judge, Lucknow and others
April 29, 2010
PYARI DEVI Vs. STATE OF U P
September 16, 2010
QAMAR STEEL TUBES (P.) LTD. Vs. CUSTOMS, EXCISE AND GOLD (CONTROL)
January 7, 2010
QAZI MOHAMMAD ARSHAD Vs. STATE OF U.P. AND ANR.
September 24, 2010
R B SHUKLA Vs. ADDITIONAL DISTRICT JUDGE
March 9, 2010
R D CEMENTS INDUSTRIES PVT LTD Vs. COLLECTOR D M LUCKNOW
March 17, 2010
R K INDUSTRIES Vs. UTTAR PRADESH VITTA NIGAM
September 1, 2010
R.B. SINGH Vs. STATE OF U.P. AND ORS.
October 22, 2010
R.B. Singh (Raj Bahadur Singh) (Dr. ) Vs. State of U.P. and another
January 28, 2010
R.D. Cements Industries Pvt. Ltd., Lucknow Vs. Collector/D.M., Lucknow and Others
March 17, 2010
R.N.Agarwal (D.) by L.Rs. Vs. Laxmi Sugar Mills Co.Pvt.Ltd.
April 16, 2010
R.R. INDUSTRIES Vs. STATE OF U.P. AND ORS.
July 22, 2010
R.Raghavan and another Vs. State of U.P.and another
August 31, 2010
Radha Behari Tentiwala Vs. Radha Raman Attar
August 6, 2010
Radha Charan Singh and others Vs. State of U.P. and others
August 18, 2010
RADHA KRISHNA Vs. RAJ KUMAR GUPTA
December 9, 2010
Radha Krishna (Dead) through L.Rs. and another Vs. Ram Chandra and another
May 21, 2010
Radha Raman Mishra Vs. Uma Gupta and others
July 13, 2010
RADHA SWAMI SATSANG SABHA Vs. AMI ADHAR SINGH
September 13, 2010
Radhamani Gupta and others Vs. Life Insurance Corporation of India through Divisional Manager, Agra
September 16, 2010
RADHEY LAL AND ORS. Vs. KISHORE SINGH AND ORS.
September 7, 2010
RADHEY RAMAN GUPTA Vs. STATE OF UP
April 19, 2010
RADHEY SHYAM Vs. BOARD OF REVENUE UP LUCKNOW
May 12, 2010
RADHEY SHYAM Vs. A D J COURT NO 13
February 9, 2010
RADHEY SHYAM Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR DIVISION
September 29, 2010
RADHEY SHYAM Vs. NANKU LAL
April 8, 2010
RADHEY SHYAM AND ANR. Vs. STATE OF U.P.
July 19, 2010
Radhey Shyam and others Vs. Deputy Director of Consolidation, Varanasi and others
November 15, 2010
RADHEY SHYAM DIXIT Vs. STATE OF UP
March 19, 2010
Radhey Shyam Dixit (In Jail) Vs. State of U.P.
March 19, 2010
RADHEY SHYAM GUPTA Vs. UNION OF INDIA (UOI)
January 18, 2010
Radhey Shyam Jaiswal and others Vs. State of U.P.and another
December 15, 2010
RADHEY SHYAM KATIYAR S/O LATE NATHU RAM KATIYAR Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
August 9, 2010
RADHEY SHYAM MISHRA Vs. STATE OF U.P. THROUGH SECY. COOPERATIVES U.P. CIVIL SECTT.
February 17, 2010
RADHEY SHYAM NISHAD Vs. SRI ARUN KUMAR SINHA AND ORS.
April 2, 2010
RADHEY SHYAM PASI Vs. STATE OF U.P.
October 26, 2010
RADHEY SHYAM RASTOGI Vs. ASHISH KUMAR AND ANR.
April 30, 2010
RADHEY SHYAM RASTOGI Vs. ARVIND KISHOR
November 8, 2010
RADHEY SHYAM TIWARI Vs. R G HIGH COURT OF JUDICATURE AT ALLAHABAD
February 26, 2010
RADHEY SHYAM TRIPATHI Vs. STATE OF U P
September 22, 2010
RADHEYSHYAM PANDEY AND ANOTHER Vs. STATE OF U P AND OTHERS
September 6, 2010
RADHIKA DEVI Vs. LABOUR COMMISSIONER GORAKHPUR
May 17, 2010
RADICO KHAITAN LTD Vs. STATE OF UP
April 15, 2010
RAEES Vs. STATE OF UP
July 16, 2010
RAFEEQ Vs. STATE OF U.P.
August 3, 2010
RAFI KHAN Vs. STATE OF U.P. AND ORS.
July 19, 2010
RAFI MEMORIAL GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF U P
March 8, 2010
RAFIQ AHMAD Vs. UNION OF INDIA
April 23, 2010
RAGHAVENDRA ATREY Vs. STATE OF U.P. AND ORS.
August 12, 2010
RAGHU NANDAN PRASAD S/O LATE JAGROOP PRASAD Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS
August 6, 2010
Raghu Nath Vs. Secretary, Railway Department (U.O.I.), New Delhi and others
January 12, 2010
Raghu Nath Saran Vs. VIIIth Addl.District and Sessions Judge
October 25, 2010
RAGHU RAJ SINGH Vs. GHANSHYAM DAS
May 24, 2010
RAGHUBIR SINGH Vs. BOARD OF REVENUE
May 13, 2010
RAGHUNATH SINGH Vs. STATE OF U.P. AND ORS.
September 24, 2010
RAGHURAJ SINGH Vs. STATE OF UP
May 19, 2010
Raghuraj Tiwari Vs. State of U.P.and Another
July 12, 2010
RAGHUVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 4, 2010
RAGHVENDRA KUMAR MISHRA Vs. STATE OF UP
October 1, 2010
Ragu Nath Vs. Secretary, Railway Department, New Delhi & Ors.
January 12, 2010
RAHAT INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE
March 10, 2010
RAHATJAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
September 24, 2010
RAHEES AND ORS. Vs. STATE OF U.P. AND ANR.
September 24, 2010
Raheesuddin @ Kalwa and others Vs. State of U.P.and another
October 7, 2010
RAHMAT ULLAH Vs. AZIZ AHMAD
October 19, 2010
Rahmat Ullah Khan Vs. Jameela Khatoon
September 21, 2010
RAHUL INDUSTRIES Vs. UNION OF INDIA
September 9, 2010
Rahul Kumar Chaubey Vs. State of U.P. & Ors.
November 23, 2010
Rahul Rathi Vs. State of U.P. and others
September 23, 2010
RAI AHMAD Vs. RAJYA UTTAR PRADESH DWARA MUKHYA SACHIV UTTAR PRADESH
October 28, 2010
RAI SAHEB PANNA LAL Vs. D D C
October 7, 2010
RAIS Vs. STATE OF UP
March 18, 2010
RAIS AHMAD Vs. U P POWER CORPORATION LTD
March 31, 2010
RAIS AHMAD Vs. STATE OF U P
October 28, 2010
RAIS AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
January 25, 2010
RAIS AHMAD Vs. MOHD.ZAHOOR
October 27, 2010
RAIS AHMAD Vs. DIOS AND ORS.
May 18, 2010
Rais Ahmad (Dead) Through L.Rs. Vs. Vth Addl. City Magistrate/R.C. & E.G., Lucknow and others
February 11, 2010
RAJ BAHADUR Vs. STATE OF U P
August 26, 2010
RAJ BAHADUR @ RAJENDRA VERMA Vs. STATE OF U.P. THRU. SECY. HOME AND 2 ORS.
September 15, 2010
RAJ BAHADUR AND OTHERS Vs. STATE OF U.P.
October 1, 2010
Raj Colour Agency, Sultanpur & Anr. Vs. Ghanshyam Das.
April 9, 2010
RAJ KAMAL GUPTA AND ORS. Vs. UNION OF INDIA (UOI) THROUGH THE SECY. DEPTT. OF PERSONNEL AND TRAIN
November 2, 2010
RAJ KAPOOR GUPTA Vs. DISTRICT JUDGE HARDOI
November 25, 2010
Raj Karan Nishad Vs. State of U.P.and others
May 13, 2010
Raj Kishore and others Vs. State of U.P.
November 20, 2010
RAJ KUMAR Vs. STATE OF UP
August 18, 2010
RAJ KUMAR Vs. JOINT DIRECTOR OF EDUCATION
October 5, 2010
RAJ KUMAR Vs. STATE OF UP
August 31, 2010
RAJ KUMAR Vs. RAJASV PARISHAD
April 15, 2010
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA AND ANR.
November 10, 2010
RAJ KUMAR Vs. ADDL. DISTT. JUDGE AND OTHERS
May 12, 2010
RAJ KUMAR @ RAJA SAVITA Vs. STATE OF U.P.
December 21, 2010
RAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 23, 2010
Raj Kumar and others Vs. Manoj Kumar and others
January 29, 2010
RAJ KUMAR DASS Vs. STATE OF U.P. THROUGH SECY. CULTURAL PROGRAMME DEPTT. CIVIL
April 21, 2010
RAJ KUMAR FUTELA AND ANOTHER Vs. SMT. SNEHLATA AND ANOTHER
April 2, 2010
RAJ KUMAR GANGWAR Vs. STATE OF UP
August 4, 2010
RAJ KUMAR GUPTA Vs. STATE OF U P
April 8, 2010
Raj Kumar No.3000802 Sepoy/Chef (U) Vs. Union of India and others
January 21, 2010
RAJ KUMAR SINGH Vs. STATE OF U P
February 26, 2010
RAJ KUMAR SINGH Vs. STATE OF UP
October 28, 2010
RAJ KUMAR SINGH Vs. CANTONMENT BOARD
November 2, 2010
RAJ KUMAR SINGH Vs. B P C LTD
August 12, 2010
Raj Kumar Singh Vs. United India Insurance Co. Ltd. and others
January 6, 2010
RAJ KUMAR SINGH AND ANR. Vs. SMT. CHANDRANI AND ORS.
July 21, 2010
RAJ KUMARI Vs. STATE OF U P
January 13, 2010
Raj Kumari Vs. State
October 28, 2010
Raj Kumari Vs. State of U.P.and others
December 14, 2010
RAJ KUMARI SINGH Vs. STATE OF U P
January 21, 2010
RAJ MANGAL KUSHWAHA Vs. STATE OF U P
March 17, 2010
Raj Mohan Singhal Vs. Pramod Kumar and others
July 2, 2010
RAJ NATH SINGH Vs. STATE OF U P
March 22, 2010
Raj Pal Vs. Hon'ble High Court of Judicature At Allahabad through Registrar General and others
August 17, 2010
Raj Pal and another Vs. Board of Revenue U.P.at Allahabad and others
March 9, 2010
RAJ PRABHA SINGH Vs. STATE OF U P
October 20, 2010
RAJ RAJESHWARI RAWAT Vs. STATE OF U.P. AND ORS.
August 13, 2010
RAJ RANI GULATI Vs. UNION OF INDIA
May 3, 2010
RAJ RANI SINGH Vs. STATE OF U.P.
May 10, 2010
RAJ SINGH Vs. STATE OF UP
August 12, 2010
RAJ VARDHAN Vs. UNION OF INDIA
October 27, 2010
RAJ VEER SINGH Vs. STATE OF U P
September 3, 2010
RAJA RAM Vs. STATE OF UP
August 5, 2010
RAJA RAM Vs. STATE OF U.P. AND ORS.
July 20, 2010
RAJAN LAL ALIAS RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE
July 15, 2010
RAJBEER SINGH Vs. STATE OF U P
April 1, 2010
RAJDEEP Vs. STATE OF U P
May 27, 2010
RAJDEO AND ORS. Vs. BAHADUR AND ORS.
July 20, 2010
Rajeev Aurthor Vs. State of U.P.
January 18, 2010
RAJEEV KUMAR Vs. STATE OF U P
August 3, 2010
RAJEEV KUMAR Vs. STATE OF U P
August 26, 2010
RAJEEV KUMAR Vs. STATE OF U.P. AND ORS.
August 11, 2010
Rajeev Kumar and another Vs. Siddharth Bhardwaj and others
May 27, 2010
RAJEEV RANJAN TRIPATHI Vs. PURVANCHAL GRAMIN BANK
May 7, 2010
Rajendra and others Vs. State of U.P. and others
February 2, 2010
RAJENDRA ESTATE PVT LTD Vs. STATE OF U P
September 24, 2010
RAJENDRA GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
August 2, 2010
Rajendra Kumar Vs. State of U.P.and another
December 16, 2010
Rajendra Kumar Agarwal Vs. Vishwa Nath Garg and others
February 15, 2010
Rajendra Kumar Khandelwal Vs. Alok Kumar Agrawal
September 16, 2010
RAJENDRA KUMAR MAURYA Vs. STATE OF U.P.
September 8, 2010
RAJENDRA KUMAR SINGHAL Vs. STATE OF U.P. AND ORS.
September 27, 2010
RAJENDRA KUMAR SRIVASTAVA (DEAD), SUBSTITUTED BY HIS L.RS. Vs. STATE OF U.P. AND OTHERS
February 25, 2010
RAJENDRA KUMAR VERMA Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)
August 20, 2010
Rajendra Mishra Vs. State of U.P.Through Secretary, Revenue, U.P., Lucknow and Others
October 22, 2010
RAJENDRA NARAIN RAJ S/O LATE MAHADEO RAJ AND ORS. Vs. STATE OF U.P. THRU. SECRETARY AGRICULTURE DEPT. AND ORS.
September 3, 2010
Rajendra Nath Shukla Vs. Rent Control and Eviction Officer, Kanpur Nagar and another
November 8, 2010
Rajendra Pal Pathak Vs. State of U.P. and others
September 23, 2010
Rajendra Pal Singh and others Vs. Shashi Agrawal and others
May 25, 2010
RAJENDRA PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
July 26, 2010
RAJENDRA PRASAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
April 8, 2010
RAJENDRA PRASAD Vs. STATE OF U.P. AND ORS.
November 15, 2010
RAJENDRA PRASAD GUPTA Vs. STATE OF U.P. AND OTHERS
April 8, 2010
Rajendra Prasad Memorial Girls Degree College, Lucknow & Anr Vs. State of U.P. & Ors.
November 12, 2010
RAJENDRA PRASAD PANDEY Vs. STATE OF UTTAR PRADESH AND ANR.
July 9, 2010
RAJENDRA PRASAD SINGH Vs. STATE OF U.P. AND ANR.
September 1, 2010
RAJENDRA PRASAD YADAV Vs. STATE OF U P
August 9, 2010
RAJENDRA PRATAP SRIVASTAVA Vs. STATE OF U P
August 12, 2010
RAJENDRA SINGH Vs. STATE OF U P
September 22, 2010
Rajendra Singh Vs. State of U.P. and others
October 8, 2010
RAJENDRA SINGH Vs. BOARD OF REVENUE AND ORS.
March 18, 2010
RAJENDRA SINGH Vs. STATE OF U.P. AND ANR.
September 28, 2010
RAJENDRA SINGH AND ANR. Vs. STATE OF U.P.
September 28, 2010
RAJENDRA SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 30, 2010
RAJENDRA SINGH NEGI Vs. STATE OF U P
November 10, 2010
RAJENDRA YADAV Vs. STATE OF U P
July 3, 2010
RAJESH Vs. STATE OF U P
May 4, 2010
RAJESH Vs. STATE OF UP
March 19, 2010
RAJESH Vs. STATE OF UP
February 22, 2010
Rajesh @ Sapna Vs. State of Uttarakhand & Ors.
October 7, 2010
Rajesh alias Raju Vs. State
October 25, 2010
RAJESH AND ANR. Vs. STATE OF U.P.
September 13, 2010
RAJESH AND ORS. Vs. STATE
July 3, 2010
RAJESH CHANDRA GUPTA Vs. STATE OF UP
April 29, 2010
RAJESH CHANDRA KUKRETI AND ANR. Vs. DISTRICT JUDGE AND ANR.
September 7, 2010
RAJESH KUMAR Vs. STATE OF U P
July 13, 2010
RAJESH KUMAR Vs. REGISTRAR GENERAL HIGH COURT
July 27, 2010
Rajesh Kumar Dubey Vs. State of U.P., through Principal Secretary, Basic Education, Govt.of U.P.At Lucknow and others
July 21, 2010
Rajesh Kumar Dubey Vs. State of U.P. & Ors.
December 9, 2010
RAJESH KUMAR KANAUJIA Vs. STATE OF UP
October 5, 2010
Rajesh Kumar Kanaujia (D.) through legal heir and others Vs. State of U.P.and others
October 5, 2010
Rajesh Kumar Tewari Vs. State of U.P. and others
January 21, 2010
RAJESH KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
August 11, 2010
RAJESH KUMAR YADAV Vs. STATE OF UP
May 5, 2010
RAJESH KUMAR YADAV Vs. STATE OF UP
March 25, 2010
Rajesh Patel Vs. State of U.P. and others
August 30, 2010
RAJESH PRADHAN Vs. SATYENDRA KUMAR, SENA NAYAK
October 22, 2010
RAJESH PRASAD MISHRA Vs. COMMISSIONER JHANSI DIVISION
November 26, 2010
Rajesh Singh Vs. State of U.P.through Principal Secretary Home, Government of U.P., Lucknow and others
July 22, 2010
RAJESH SINGH ALIAS BABLU SINGH Vs. STATE OF U P
March 19, 2010
RAJESH SINGH RANA Vs. STATE OF U P
October 27, 2010
RAJESHWAR PRASAD Vs. STATE OF UP
July 20, 2010
Rajeshwar Singh Yadav @ Raju Yadav Vs. State of U.P.and others
November 16, 2010
RAJESHWAR SWARUP GUPTA Vs. STATE OF U P
December 1, 2010
Rajiv Khanna Vs. IInd Addl.District Judge and others
April 27, 2010
RAJIV KUMAR Vs. STATE OF U P
December 9, 2010
RAJIV SAXENA Vs. STATE OF UP
July 7, 2010
RAJIV SHARMA Vs. THE STATE OF U.P. AND ANR.
August 28, 2010
Rajiv Shukla @ Sintu Vs. State of U.P.
February 8, 2010
RAJIV SINGH Vs. STATE OF U.P. THROUGH SECRETARY KARMIK ANUBHAG - II AND ORS.
November 15, 2010
Rajiya Begum Vs. State of U.P.and another
October 22, 2010
RAJJAN @ NARENDRA BAHADUR AND ANR. Vs. STATE OF U.P.
October 26, 2010
RAJJAN SONAR Vs. STATE OF U.P.
July 7, 2010
RAJKALI DEVI Vs. STATE O U P
March 25, 2010
Rajnath Vs. State of U.P. and others
April 26, 2010
Rajni Agarwal Vs. Sushma Agarwal and others
February 24, 2010
RAJNI CHAUHAN Vs. STATE OF UP
March 15, 2010
RAJNI SAXENA ALIAS GUDIYA Vs. STATE OF U P
February 16, 2010
RAJNISH KUMAR AND ORS. Vs. CHATRAPATI SAHU JI MAHARAJ MEDICAL UNIVERSITY U.P. AND ORS.
February 26, 2010
RAJOL Vs. STATE OF UP
May 28, 2010
RAJPAL @ RAJARAM Vs. STATE OF U.P. AND ANR.
August 4, 2010
RAJPAL SINGH AND ORS. Vs. VICE CHANCELLOR, DR. BHIM RAO AMBEDKAR UNIVERSITY AND ORS.
May 26, 2010
Rajrani Singh and another Vs. State of U.P. and others
May 10, 2010
RAJU Vs. STATE OF U P
March 19, 2010
RAJU Vs. STATE OF U.P.
November 11, 2010
Raju @ Sonu Vs. Katori Devi and others
May 17, 2010
RAJU ALIAS RIYAZUDDIN Vs. STATE OF UP
March 15, 2010
Raju alias Shiv Dayal Vs. State of U.P.
July 9, 2010
RAJU AND ANR. Vs. STATE OF U.P.
August 26, 2010
Raju and others Vs. State of U.P. and others
July 27, 2010
Raju Basor Vs. State of U.P.
May 7, 2010
RAJU PASI Vs. STATE OF U P
March 26, 2010
Raju Pasi (In Jail) Vs. State of U.P.
March 26, 2010
RAJU RASTOGI AND ORS. Vs. THE STATE OF U.P. THROUGH THE SECY. HOME DEPTT. CIVIL SECTT.
September 1, 2010
RAJU SHARMA Vs. STATE OF UP
March 18, 2010
Rajveer Singh Vs. State of U.P.and another
October 22, 2010
Rajvir and others Vs. State of U.P.and another
November 9, 2010
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. SUMAN SINGH
October 28, 2010
Rakesh Vs. State of U.P.
January 19, 2010
RAKESH Vs. STATE OF U.P.
January 3, 2010
RAKESH GUPTA Vs. STATE OF UP
July 6, 2010
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
May 27, 2010
RAKESH KUMAR Vs. NATIONAL AIRPORTS AUTHORITY AND ORS.
December 9, 2010
RAKESH KUMAR Vs. STATE OF U.P.
September 16, 2010
RAKESH KUMAR DAYAL Vs. STATE OF U P
September 30, 2010
RAKESH KUMAR DAYAL Vs. STATE OF U.P. AND ORS.
November 10, 2010
RAKESH KUMAR KANAUJIA Vs. STATE OF U P AND ORS
November 9, 2010
RAKESH KUMAR MISRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND OTHERS
May 25, 2010
Rakesh Kumar Singh Vs. Public Service Commission, Uttar Pradesh, Allahabad & Ors.
April 7, 2010
RAKESH KUMAR TIWARI Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
November 15, 2010
RAKESH PRASAD AND ORS Vs. STATE OF U P
October 26, 2010
Rakesh Pratap Singh and another Vs. State of U.P. and another
September 24, 2010
RAKESH SINGH Vs. STATE OF UP
November 12, 2010
RAKESH SINGH Vs. STATE OF U.P. AND ANR.
September 13, 2010
RAKESH SINGH ALIAS RAKESH KUMAR SINGH Vs. STATE OF U P
February 15, 2010
RAKESH YADAV Vs. STATE OF UP
May 19, 2010
RAKHARANI Vs. STATE OF U.P. AND ANR.
September 29, 2010
RAKHI Vs. STATE OF U.P. AND ORS.
September 1, 2010
RAKHI SAWANT Vs. STATE OF U P
December 10, 2010
RAKHI THAREJA Vs. UNION OF INDIA
August 13, 2010
RAKSHA GOSWAMI Vs. STATE OF U.P. THRU CHIEF SECY.
December 2, 2010
RAKSHPAL SINGH Vs. STATE OF U.P. AND ORS.
July 20, 2010
RAM Vs. RAM KISHAN
March 18, 2010
RAM ABHILAKH VERMA Vs. STATE OF U.P. THROUGH SECY.
November 8, 2010
Ram Achal Vs. Civil Judge, J.D.Hawaii, Faizabad and others
December 10, 2010
Ram Achal & Anr. Vs. Board of Revenue, U.P., Lucknow & Ors.
July 29, 2010
RAM ACHAL YADAV Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS LKO.
November 25, 2010
RAM ASAREY Vs. DISTRICT JUDGE AND ORS.
September 1, 2010
RAM ASHISH CHAUDHARY Vs. BASIC SHIKSHA ADHIKARI, FAIZABAD
February 3, 2010
RAM ASHRAYA Vs. STATE OF U.P
January 13, 2010
RAM ASHREY Vs. THE STATE OF U.P. AND ORS.
February 26, 2010
Ram Ashrey Prasad Singh Vs. Dy.Director of Consolidation, Varanasi and others
September 20, 2010
Ram Asrey Vs. State of U. P. and others
January 5, 2010
RAM ASREY AND ANOTHER Vs. SMT. SUKH DEVI
May 7, 2010
RAM AVATAR Vs. COMMANDANT 93 BATTALIAN, C.R.P.F. AND ORS.
July 1, 2010
RAM AVATAR Vs. STATE OF U.P. AND ORS.
August 3, 2010
RAM AVTAR Vs. STATE OF U P
September 9, 2010
Ram Awadh Gupta Vs. Authorized Officer/Assistant General Manager, S.B.I.Sarc Varanasi and another
May 20, 2010
RAM AWADH YADAV Vs. STATE OF UP
March 30, 2010
RAM BABU Vs. STATE OF U P
February 23, 2010
RAM BABU Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) LUCKNOW
April 2, 2010
Ram Babu and others Vs. District Judge, Unnao and others
September 14, 2010
RAM BABU JAISWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 14 ALLAHABAD
September 15, 2010
Ram Bachan Vs. State of U.P.
May 26, 2010
RAM BACHAN YADAV Vs. STATE OF UP
April 12, 2010
RAM BADAI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
November 1, 2010
RAM BADAL Vs. STATE OF U P
October 1, 2010
RAM BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH, CAMP AT BALRAMPUR AND OTHERS
February 19, 2010
RAM BAHADUR DHOBI AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY (HOME) AND ORS.
September 22, 2010
RAM BAHADUR MAURYA Vs. COMMISSIONER, LUCKNOW DIVISION AND ANR.
September 1, 2010
Ram Bahadur Singh Vs. Prescribed Authority/Addl.District Magistrate (F&R), Hamirpur and others
October 5, 2010
RAM BAHADUR TEWARI Vs. U.P. PROVINCIAL COOPERATIVE UNION AND ORS.
February 19, 2010
RAM BAHORI Vs. STATE OF UP
July 26, 2010
Ram Bali Rai Vs. IIIRD Addl.District Judge, Azamgarh and others
September 17, 2010
Ram Baran Vs. State of U.P.
May 13, 2010
Ram Baran Vs. State of U.P. & Ors.
January 19, 2010
RAM BARAN SINGH Vs. U P STATE SUGAR CORPORATION LTD
July 30, 2010
RAM BETI Vs. STATE OF U.P.
November 18, 2010
RAM BHAJAN Vs. STATE OF U.P. AND ORS.
February 24, 2010
RAM BHAJAN Vs. STATE OF U.P.
July 29, 2010
Ram Bharat Vs. State of U.P.
December 3, 2010
Ram Bharosa Vs. State of U.P.
August 2, 2010
RAM BHAROSA Vs. STATE OF U.P.
October 2, 2010
RAM BHAWAN YADAV Vs. STATE OF UP
May 5, 2010
Ram bhujharat singh inter college, erstwhile janta Janaradan Vs. Board of Revenue, U.P.Lucknow and others
August 25, 2010
RAM BIHARI DIXIT Vs. ASHOK KUMAR SHUKLA
September 27, 2010
RAM BRIKSH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 9, 2010
RAM BRIKSHA SINGH Vs. BASIC SHIKSHA ADHIKARI AND ANR.
October 26, 2010
Ram Bujharat Singh Vs. State of U.P. & Ors.
February 16, 2010
RAM CHANDER LAL Vs. JAMUNA PRASAD
February 22, 2010
Ram Chandra Vs. State of U.P. and others
August 16, 2010
Ram Chandra Vs. State of U.P. and others
February 9, 2010
RAM CHANDRA Vs. STATE OF U P
September 29, 2010
Ram Chandra and another Vs. D.D.C., Allahabad and others
May 3, 2010
Ram Chandra and others Vs. Gram Panchayat, Meerpur Hindu, Ghaziabad and others
March 12, 2010
RAM CHANDRA BAJPAI Vs. CHIEF ELECTION COMMISSIONER GOVT. OF INDIA AND ORS.
October 8, 2010
RAM CHANDRA PANDEY Vs. STATE OF U P
February 18, 2010
RAM CHANDRA PANDEY Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDUCATION CIVIL
September 6, 2010
RAM CHANDRA PATEL Vs. STATE OF U P
April 7, 2010
RAM CHANDRA SINGH Vs. DIRECTOR COMMISSIONER OF CONSOLIDATION AND ORS.
December 10, 2010
RAM CHANDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
July 19, 2010
RAM CHARAN GUPTA Vs. STATE OF U.P.
August 27, 2010
RAM CHAUDHARY Vs. TECHNOLOGY PARK
April 6, 2010
RAM CHET Vs. STATE OF U P
January 18, 2010
Ram Das Vs. Deputy Director of Consolidation, Gonda and others
April 5, 2010
RAM DAS TEWARI Vs. STATE OF U.P. AND ORS.
November 11, 2010
Ram Deo and others Vs. Deputy Director of Consolidation, Faizabad and others
April 16, 2010
Ram Dev Ram, Branch Manager (Suspended) Zila Sahkari Bank Ltd., Branch Raniganj, Ballia Vs. State of U.P. Through Principal Secretary (Co-Operative Societies), U.P., Lucknow and others
January 13, 2010
RAM DHEERAJ YADAV Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
November 10, 2010
RAM DHIRAJ AND 7 ORS. Vs. STATE OF U.P. AND ANR.
July 26, 2010
RAM DULAR VERMA AND ORS. Vs. STATE OF U.P.
July 27, 2010
RAM DULARE AND ORS. Vs. STATE OF U.P. AND ORS.
August 28, 2010
RAM DULAREY Vs. STATE OF U.P. AND ORS.
July 21, 2010
RAM DULARI BACHCU LAL JAISWAL MAHAVIDYALAYA Vs. STATE OF U P
March 9, 2010
Ram Dulari Bachcu Lal Jaiswal Mahavidyalaya, Allahabad and Another Vs. State of U.P. and Others
March 9, 2010
RAM DUTTA MISHRA Vs. STATE OF U P
January 28, 2010
RAM GOPAL Vs. HORI LAL
April 15, 2010
RAM GOPAL SHORI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE RAMPUR
August 9, 2010
Ram Gopal Shukla Vs. State of U.P. and Ors.
February 2, 2010
RAM HARI Vs. SENIOR REGIONAL MANAGER
November 18, 2010
RAM JASH Vs. STATE OF U.P.
November 10, 2010
Ram Jeevan Yadav Vs. District Judge, Unnao and others
March 16, 2010
Ram Ji Misra Vs. U.P.S.R.T.C. and Others
January 8, 2010
Ram Kali (Smt.) Vs. Additional District Judge Court No.8, Lucknow and others
October 7, 2010
RAM KALP YADAV Vs. STATE OF UP
January 25, 2010
Ram Kalp Yadav and Others Vs. State of U.P. and Others
February 25, 2010
Ram Kant Prabhakar Vs. Addl.District Judge, Court No.4, Saharanpur and others
August 30, 2010
RAM KEERAT SHARMA Vs. ASHA DEVI
December 8, 2010
RAM KESHARWANI Vs. STATE OF U P THROUGH ITS PRINCIPAL SECY
November 2, 2010
RAM KHELAWAN MAURYA Vs. BACCHI LAL RAHI AND ORS.
July 29, 2010
Ram Kishore Vs. Jamil Ahmad
April 16, 2010
RAM KISHORE Vs. STATE OF U.P. AND ANR.
August 5, 2010
Ram Kishore Agarwal and another Vs. State of U.P. and another
March 30, 2010
Ram Kishore Gupta Vs. State of U.P.
April 6, 2010
RAM KISHORE VERMA Vs. CIVIL JUDGE (J.D.) AND ORS.
February 5, 2010
Ram Kishun Vs. State of U.P.through its Finance Secretary, U.P. at Lucknow and Others
May 12, 2010
Ram Kishun Vs. Commissioner, Gorakhpur Division, Gorakhpur and others
September 15, 2010
RAM KRIPAL ALIAS KALLU Vs. STATE OF UP
July 5, 2010
Ram Kripal and others Vs. State
September 22, 2010
RAM KRIPAL SINGH AND ANOTHER Vs. APAR AYUKT AND OTHERS
November 16, 2010
RAM KRISHNA Vs. BOARD OF REVENUE THROUGH CHAIRMAN AND OTHERS
May 12, 2010
RAM KUMAR Vs. ADDITIONAL DISTRICT JUDGE
August 6, 2010
RAM KUMAR Vs. STATE
April 9, 2010
RAM KUMAR Vs. KHAIRATI LAL
March 29, 2010
Ram Kumar @ Bhulli Vs. State of U.P.
January 22, 2010
RAM KUMAR GAUTAM, CONSTABLE Vs. STATE OF U.P. AND ORS.
August 4, 2010
RAM KUMAR MAURYA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
February 16, 2010
RAM KUMAR MISHRA Vs. STATE OF UP
September 7, 2010
Ram Kumar Singh Vs. Commissioner of Food & Civil Supplies, Lucknow & Ors.
March 26, 2010
RAM LACHHAN RAM AND ORS. Vs. STATE OF U.P. THROUGH THE SECY., DEPT. OF ESTATE AND ORS.
October 25, 2010
RAM LAGAN Vs. THE UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
April 20, 2010
RAM LAKHAN Vs. STATE OF U P
January 22, 2010
RAM LAKHAN Vs. COMMISSIONER VARANASI DIVISION
April 30, 2010
Ram Lakhan Vs. Addl.District Judge, Gorakhpur
October 28, 2010
RAM LAKHAN SINGH Vs. STATE OF U.P.
February 3, 2010
RAM LAKHAN SINGH Vs. SRI HAR DEO SINGH, DIRECTOR AND STHANEEYA NIKAY AND ORS.
August 5, 2010
RAM LAL Vs. MANAGING DIRECTOR U.P. COOPERATIVE BANK LTD
May 21, 2010
RAM LAL Vs. STATE OF UP
September 17, 2010
RAM LALI MISHRA Vs. STATE OF UP
May 25, 2010
RAM LOCHAN Vs. COMMISSIONER, DEVI PATAN MANDAL GONDA
April 23, 2010
RAM MANI PANDEY Vs. THE DISTRICT INSPECTOR OF SCHOOLS, BASTI AND ORS.
December 2, 2010
Ram Manohar Kapoor Vs. State of U.P. and others
July 12, 2010
RAM MANOHAR TOMAR Vs. HARCHARAN LAL MEHROTRA
October 25, 2010
RAM MURAT Vs. STATE OF U P
October 6, 2010
Ram Murti Pandey and others Vs. National Insurance Co.Ltd. and others
April 5, 2010
Ram Murti Singh Vs. Sudhir M. Bobdey, Cane Commissioner and another
February 19, 2010
RAM NAGAR REFRIGERATION AND ICE COLD STORAGE PRIVATE LIMITED Vs. STATE OF U P
May 13, 2010
Ram Nagina Vs. State of U.P.and another
October 21, 2010
Ram Najar Yadav Vs. State of U.P.and another
October 28, 2010
Ram Narain Harijan Vs. State of U.P.& Ors.
February 4, 2010
Ram Narain Katiyar Vs. State of U.P.and another
February 10, 2010
RAM NARAYAN Vs. STATE OF U P
May 21, 2010
RAM NARAYAN PANDEY Vs. STATE OF U P
November 22, 2010
RAM NARESH Vs. STATE OF UP
April 5, 2010
Ram Naresh Vs. State of U.P. & Ors.
May 24, 2010
Ram Naresh Vs. Board of Revenue
April 8, 2010
RAM NARESH Vs. STATE OF U.P. AND ORS.
August 13, 2010
RAM NARESH Vs. STATE OF U.P AND ORS.
March 26, 2010
RAM NARESH Vs. STATE OF UTTAR PRADESH AND ORS.
July 8, 2010
RAM NARESH PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER LALIPUT
July 29, 2010
RAM NATH Vs. STATE OF UP
August 27, 2010
RAM NATH Vs. STATE OF U.P.
January 19, 2010
Ram Nath Mishra Vs. District Judge, Bahraich and others
May 25, 2010
RAM NATH RAM Vs. STATE OF U.P. AND ORS.
February 2, 2010
Ram Nath Sharma Vs. Phool Chandra
March 16, 2010
Ram Nath Yadav Vs. State of U.P.through its Secretary (F & C.S.), Lucknow and others
July 30, 2010
RAM NATH YADAV Vs. STATE OF U.P.
January 12, 2010
RAM NEWAL Vs. STATE OF U.P. AND ANOTHER
August 31, 2010
RAM NIDHI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
April 5, 2010
RAM NIWAS Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
August 18, 2010
RAM NIWAS Vs. STATE OF U.P.
July 27, 2010
RAM NIWAS SHARMA Vs. STATE OF U P
May 5, 2010
RAM PAL Vs. BOARD OF REVENUE U.P.
December 9, 2010
RAM PAL SHARMA Vs. STATE OF U P
August 12, 2010
RAM PAL SINGH BHADAURIA Vs. STATE OF U P
February 4, 2010
RAM PARAS YADAV Vs. STATE OF U P
September 17, 2010
Ram Pher and others Vs. Dy.Director of Consolidation, Faizabad and others
March 22, 2010
Ram Prakash Vs. District Judge, Faizabad and others
August 10, 2010
RAM PRAKASH Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
August 19, 2010
Ram Prakash & Ors. Vs. State of U.P.
July 3, 2010
RAM PRAKASH AGRAWAL Vs. RISHI KUMAR
September 7, 2010
RAM PRAKASH GUPTA Vs. D.J. AND OTHER
July 1, 2010
Ram Prakash Katiyar Vs. State of U.P.through Secretary (Secondary Education), U.P., Lucknow and others
July 22, 2010
Ram Prasad Vs. Ganga Dhar and others
April 2, 2010
RAM PRASAD Vs. STATE OF UP
July 6, 2010
RAM PRASAD Vs. D.D.C., LUCKNOW AND ANOTHER
April 7, 2010
RAM PRASAD SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS LKO.
November 25, 2010
RAM PRATAP GUPTA Vs. PRESIDING OFFICER, LABOUR COURT, FAIZABAD AND ANOTHER
February 8, 2010
RAM PRATAP PANDEY Vs. STATE OF UP
April 16, 2010
RAM PRIYA TRIPATHI AND ANR Vs. STATE OF U P
August 4, 2010
RAM PYARE Vs. STATE OF UP
July 16, 2010
Ram Pyare Singh Vs. Joint Director of Consolidation
February 25, 2010
RAM PYAREY SHUKLA Vs. GRAM SABHA MANGAL PUR KUSARI AND ANOTHER
April 22, 2010
RAM RAHEESH Vs. STATE OF U P
October 27, 2010
Ram Raj Vs. 1st Addl.District Judge and others
March 12, 2010
Ram Raj Tewari Vs. State of U.P.and another
May 26, 2010
RAM RAJ YADAV Vs. STATE OF U.P. AND ANR.
October 29, 2010
RAM RANG BHARTI Vs. STATE OF U.P.
May 24, 2010
RAM RATAN AGNIHOTRI Vs. SENIOR SUPERINTENDENT
December 3, 2010
RAM RATI Vs. UNION OF INDIA
April 16, 2010
Ram Rati Vs. Buddhi Devi and others
March 15, 2010
RAM SAHAI CHAUDHRY Vs. THE UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
April 20, 2010
Ram Sahodar Singh Vs. State of U.P. and others
September 23, 2010
RAM SAJAN Vs. SMT. LALIMA ALIAS GULABI AND ANR.
November 12, 2010
RAM SAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 23, 2010
RAM SAKAL DUBEY Vs. THE STATE OF U.P AND ANR.
September 15, 2010
RAM SAMUGH MARURIYA Vs. STATE OF U.P.
November 18, 2010
RAM SAMUJH AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
RAM SAMUJH YADAV Vs. STATE OF UP
April 29, 2010
Ram Sanehi Vs. State of U.P.through Secretary (Basic Education), Shiksha Anubhag, U.P.Shasan, Lucknow and others
July 21, 2010
Ram Sanehi Vs. Commissioner, Lucknow Division, Lucknow & Anr.
December 15, 2010
RAM SARAN Vs. STATE OF U.P
October 28, 2010
RAM SEVAK Vs. PRAMOD KUMAR
December 20, 2010
RAM SEWAK Vs. STATE OF U P
September 23, 2010
RAM SEWAK AND ANR. Vs. STATE OF U.P.
December 22, 2010
RAM SEWAK PALARIA Vs. STATE OF U P
November 23, 2010
RAM SEWAK RAI Vs. STATE OF UP
July 23, 2010
RAM SHANKAR Vs. DISTRICT MAGISTRATE BASTI
August 25, 2010
RAM SHANKAR SHARMA Vs. UNION OF INDIA
November 1, 2010
RAM SHANKAR SRIVASTAVA Vs. STATE OF UP
July 22, 2010
RAM SHANKER AND ANR. Vs. STATE OF U.P. AND ANR.
December 13, 2010
RAM SHANKER YADAV Vs. STATE OF U.P
November 10, 2010
RAM SHARAN ALIAS BHAIJI Vs. STATE OF U.P.
November 10, 2010
RAM SINGH Vs. SHIVANAND
November 25, 2010
RAM SINGH Vs. SUGHAR SINGH
September 9, 2010
RAM SINGH Vs. UNION OF INDIA
April 26, 2010
RAM SINGH Vs. STATE OF UP
April 8, 2010
RAM SINGH Vs. STATE OF U.P. AND ANR.
September 28, 2010
RAM SINGH Vs. UNION OF INDIA THROUGH DY. INSPECTOR GENERAL RAILWAY PROTECTION FORCE AND ORS.
April 20, 2010
RAM SINGH KATIYAR Vs. DIRECTOR OF EDUCATION
March 18, 2010
Ram Subhash Vs. D.D.C., Basti and others
May 4, 2010
Ram Suchit Singh and Others Vs. State of U.P. and another
July 2, 2010
RAM SUDHAR MISHRA Vs. STATE OF U.P. THRU PRIN. SECY. AND ORS.
August 30, 2010
RAM SUKH SHARMA Vs. K.D.A.
February 25, 2010
RAM SUNDER Vs. D.D.C. AND ORS.
May 10, 2010
RAM SUNDER Vs. VASDEV AND ORS.
September 13, 2010
RAM SURAT Vs. STATE OF U.P. AND ORS.
October 20, 2010
RAM SURESH PANDEY Vs. STATE OF U.P.
January 29, 2010
RAM SUT YADAV ALIAS LAVKUSH YADAV Vs. STATE OF U P
March 12, 2010
RAM TIRATH KATIYAR Vs. STATE OF U.P. AND ORS.
September 1, 2010
RAM YAS Vs. STATE OF U.P.
August 3, 2010
RAMA DEVI Vs. STATE OF U P
February 1, 2010
RAMA EDUCATIONAL SOCIETY Vs. STATE OF U P
May 6, 2010
Rama Kant and others Vs. State of U.P. and another
February 9, 2010
Rama Kant Chaturvedi Vs. State of U.P.and others
October 22, 2010
Rama Kant Diwedi Vs. State of U.P. and others
February 8, 2010
RAMA KANT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
August 5, 2010
RAMA KANT YADAV Vs. THE STATE OF U.P.
August 6, 2010
RAMA KANT YADAV Vs. STATE OF U.P. AND ANR.
September 13, 2010
RAMA PRODUCTS Vs. UNION OF INDIA AND ORS.
October 26, 2010
RAMA RATHI Vs. STATE OF U P AND ORS
October 19, 2010
RAMA SHANKAR Vs. STATE OF U P
February 8, 2010
RAMA SHANKAR KUSHWAHA Vs. ADDL. DISTRICT JUDGE AND ORS.
October 26, 2010
Rama Shanker Maurya Vs. Ram Singh
August 6, 2010
RAMA SHANKER PANDEY Vs. STATE OF U.P. AND ORS.
July 22, 2010
Ramadhar Gupta Vs. Prescribed Authority/Civil Judge and another
March 26, 2010
RAMADHAR MISHRA Vs. STATE OF U P
February 25, 2010
Ramadheen Vs. Anil Kumar Srivastava and Others
February 26, 2010
Ramakant Misra & etc. Vs. State of U.P.
July 13, 2010
RAMAKANT SINGH Vs. STATE OF U.P. AND OTHERS
August 19, 2010
Raman Kumar and others Vs. State of U. P. and others
March 25, 2010
RAMANUJ Vs. BOARD OF REVENUE
September 7, 2010
Ramanuj Kumar Vs. State of U.P. and others
May 12, 2010
RAMASHREY SHARMA Vs. STATE OF U P
December 2, 2010
RAMAWATI DEVI Vs. UNION OF INDIA
March 11, 2010
RAMAWATI DEVI Vs. STATE OF UP
April 9, 2010
Ramayan Singh and others Vs. State
December 6, 2010
Ramchandra Vs. State of U.P. & Ors
September 29, 2010
Ramdaras and others Vs. Dy.Director of Consolidation, Ghazipur and others
November 1, 2010
RAMDEI ALIAS ASHARFA Vs. STATE OF UP
August 4, 2010
Ramdhari Vs. State of U.P. and others
October 25, 2010
RAMESH Vs. STATE OF U.P.
December 1, 2010
RAMESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR AND OTHERS
April 6, 2010
Ramesh Chand Vs. State of U.P.
December 6, 2010
RAMESH CHANDRA @ RAJENDRA YADAV, Vs. THE STATE OF U.P.
September 1, 2010
RAMESH CHANDRA AGARWAL Vs. STATE OFU P
February 4, 2010
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P. AND ANR.
September 27, 2010
Ramesh Chandra Dwivedi Vs. Special Judge and another
May 19, 2010
RAMESH CHANDRA GAREWAL Vs. REGIONAL MANAGER ORIENTAL INSURANCE COMPANY AND ORS.
August 11, 2010
Ramesh Chandra Mishra Vs. Motor Accident Claims Tribunal/Special Judge (E.C.Act), Pilibhit and others
August 3, 2010
Ramesh Chandra Mishra and others Vs. Prescribed Authority/Civil Judge (S.D.), Court No. 10, Raibareli and another.
February 26, 2010
RAMESH CHANDRA PANDEY Vs. STATE OF U.P. AND OTHERS
August 12, 2010
Ramesh Chandra Saxena Vs. Central Administrative Tribunal Bar Association, Lucknow and others
August 10, 2010
RAMESH CHANDRA TRIPATHI Vs. GOPAL SINGH VISHARAD
September 17, 2010
RAMESH KUMAR Vs. STATE OF U P
February 25, 2010
RAMESH KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 24, 2010
RAMESH KUMAR MISHRA Vs. STATE OF UP
May 26, 2010
RAMESH KUMAR OJHA Vs. STATE OF U.P. THR. PRIN. SECY. NAGAR VIKAS
August 6, 2010
RAMESH NARAIN SAREBAHI Vs. REVIEW COMMITTEE STATE BANK OF INDIA
February 8, 2010
RAMESH SINGH @ KAKA Vs. UNION OF INDIA
December 22, 2010
RAMESHWAR Vs. STATE OF U.P.
September 15, 2010
RAMESHWAR BUX SINGH Vs. KASHI RATNESHWAR DAYAL TIWARI
August 26, 2010
RAMESHWAR MAHTO Vs. COMMANDING OFFICER
July 30, 2010
RAMESHWAR PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 27, 2010
Rameshwar Prasad S/o Sri Brahamanand Vs. State of Uttarakhand and others
September 16, 2010
RAMESHWAR SINGH Vs. DISTRICT JUDGE FAIZABAD
January 3, 2010
RAMESHWAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 21, 2010
RAMJAN Vs. STATE OF U P
October 26, 2010
Ramjas (No.14255963 M.Regimental Havildar Major) Vs. Union of India and others
November 26, 2010
Ramjash Vs. State of U.P.and another
November 10, 2010
Ramjeet alias Shobhnath and others Vs. State of U.P.and another
October 21, 2010
Ramjeet Yadav Vs. State of U.P.
January 11, 2010
RAMJI AND ORS. Vs. RAM LAKSHAMAN JANAKI BAL MUKUND JI TRUST AND ORS.
April 30, 2010
RAMJI BHARTI ALIAS RAM SUBH Vs. DISTRICT JUDGE AND ORS.
March 12, 2010
RAMJI GUPTA Vs. OM PRAKASH TRIPATHI
September 6, 2010
RAMNARAYAN PRASAD MUSHAR Vs. STATE OF UP PANCHAYAT RAJ
May 4, 2010
RAMOD BHADAURIYA Vs. STATE OF UP
September 3, 2010
Ramoo Bhadauriya and Another Vs. State of U.P.
September 3, 2010
RAMPAL AND ANR. Vs. STATE OF U.P. AND ANR.
September 29, 2010
Rampal Sharma Vs. State of U.P. and another
August 12, 2010
Rampal Singh Vs. State of U.P. and others
October 22, 2010
RAMPAL TRIPATHI Vs. UNION OF INDIA AND ORS
November 8, 2010
RAMPAL TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
August 11, 2010
Rampati Balbhadra Prasad Shukla Inter College Vs. State of U.P. and Others
February 11, 2010
RAMU AND ANR. Vs. STATE OF U.P.
August 27, 2010
RAMVIR SINGH TOKAS Vs. UNION OF INDIA
July 22, 2010
RANA NIGAM Vs. STATE OF U P AND ORS
August 3, 2010
RANA PRATAP SINGH Vs. LABOUR COURT
March 8, 2010
Randhey and another Vs. State of U.P.
May 28, 2010
RANDHIR @ RANDHOR AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
RANI Vs. STATE OF UP
July 7, 2010
RANI DEVI Vs. STATE OF U P
May 28, 2010
RANI VERMA Vs. STATE OF UP
September 16, 2010
RANJANA BHARGAVA Vs. A K SRIVASTVA
December 6, 2010
RANJANA CHAURASIYA D/O RAM CHANDER CHAURASIA THRU IRSHAD AND R Vs. STATE OF U.P. THRU PRIN. SECY., HOME AND ORS.
February 8, 2010
RANJIT SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI
May 11, 2010
RANNO DEVI Vs. STATE OF UP
April 22, 2010
RANPAL SINGH Vs. STATE OF UP
April 30, 2010
RANVEER SINGH Vs. STATE OF U.P.
January 4, 2010
RANVIR Vs. STATE OF U.P.
November 18, 2010
RASHID AHMAD Vs. SPL JUDGE ADJ MEERUT
April 2, 2010
RASHID KURESHI AND ORS. Vs. BADRE ALAM
September 7, 2010
RASHIK KUMAR Vs. VIRENDRA KUMAR AND ANR.
November 20, 2010
Rashmi Sinha (Smt.) Vs. Union of India and Others
February 11, 2010
Rashmi Sinha W/O Sanjay Sinha Vs. Union of India Thru Secy. Human Resource Dev. & Ors.
January 28, 2010
RASHTRAPITA SMARAK INTER COLLEGE LUCKNOW Vs. UMAKANT
May 11, 2010
RASOOL AND ORS. Vs. STATE OF U.P
October 28, 2010
RATAN KUMAR NIGAM Vs. STATE OF UP
August 5, 2010
RATAN KUMAR TIWARI Vs. STATE OF U.P.
October 22, 2010
Ratan Lal Agrawal Vs. IIIRD Additional Civil Judge (Senior Division), Lucknow and others
October 4, 2010
RATAN SINGH Vs. GAON SABHA
December 15, 2010
RATAN SINGH HANSPAL AND ANR. Vs. STATE OF U.P. AND ANR.
September 24, 2010
RATAN SINGH YADAV Vs. STATE OF UP
August 23, 2010
RATHI INDUSTRIES LIMITED MANAGER FINANCE Vs. COMMISSIONER COMMERCIAL TAX
November 8, 2010
RATHI INDUSTRIES LIMITED THRU MANAGER FINANCE Vs. THE COMMISSIONER COMMERCIAL TAX
August 11, 2010
RATHI INDUSTRIES LTD. Vs. COMMISSIONER OF TRADE TAX
November 19, 2010
RAUZAGAON CHINI MILL Vs. STATE OF UP
February 26, 2010
Ravendra Singh Vs. State of U.P.
July 9, 2010
RAVI KANT Vs. CHIEF REVENUE OFFICER, SULTANPUR
May 25, 2010
RAVI KARAN SINGH Vs. STATE OF U P
April 2, 2010
RAVI KIRAN JAIN SENIOR ADVOCATE Vs. VINOD MEHTA EDITOR IN CHIEF OUTLOOK
October 11, 2010
Ravi Kumar Agarwal Vs. Prescribed Authority Agra/VI Additional Civil Judge (S.D.) Agra and another
February 2, 2010
RAVI KUMAR AGARWAL Vs. VIRENDRA KUMAR GUPTA
December 21, 2010
RAVI PRAKASH DWIVEDI Vs. STATE OF UP
April 15, 2010
RAVI SHANKAR PAL Vs. STATE OF UP
August 27, 2010
RAVI SHANKAR UPADHYAY Vs. CHANCELLOR
September 29, 2010
RAVI SHANKER BAJPAI Vs. COMMITTEE OF MANAGEMENT B N S D INTER COLLEGE CHUNNIGANJ KANPUR
July 30, 2010
RAVI SHANKER PAL Vs. STATE OF U P
October 27, 2010
Ravi Shanker Sharma Vs. D.D.C, Bulandshahr and others
December 7, 2010
RAVINDRA Vs. STATE OF UP
June 28, 2010
RAVINDRA Vs. STATE OF UP
August 27, 2010
RAVINDRA Vs. STATE OF UP
August 19, 2010
RAVINDRA GIRI GOSWAMI Vs. DARAGANJ RAM LEELA COMMITTEE DARAGANJ
April 5, 2010
Ravindra Kumar Vs. State of U.P. and Others
April 24, 2010
RAVINDRA KUMAR Vs. SACHIV BASIC SHIKSHA BOARD
November 10, 2010
RAVINDRA KUMAR Vs. STATE OF UP
April 21, 2010
RAVINDRA KUMAR PATEL Vs. STATE OF U P
July 7, 2010
RAVINDRA KUMAR SHARMA Vs. STATE OF UP
September 9, 2010
Ravindra Kumar, II Civil Judge (S.D.), Kanpur Nagar Vs. Manoj Nigam
February 16, 2010
RAVINDRA MOHAN PACHAURI Vs. GAZIABAD DEVELOPMENT AUTHORITY
April 27, 2010
Ravindra Prasad Vs. Union of India and others
August 12, 2010
Ravindra Pratap Singh Yadav Vs. State of U. P. and others
February 18, 2010
RAVINDRA SINGH Vs. COMMITTEE OF MANAGEMENT MARWAR INTERMIDIATE COLLEGE
May 25, 2010
RAVINDRA SINGH Vs. STATE OF UP
July 29, 2010
RAYANA PAPER BOARD INDUSTRIES LTD Vs. U P POWER CORPORATION LTD
January 8, 2010
RAYMOND BANJERJEE (THROUGH L.RS) AND ORS. Vs. SRI C.J. VICTOR AND ORS.
February 18, 2010
RAZIA BEGUM Vs. COLLECTOR DISTRICT MAGISTRATE BUDAUN
March 23, 2010
REENA KUMARI Vs. STATE
July 13, 2010
REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
January 5, 2010
REGIONAL OFFICER CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE ALLAHABAD Vs. TARKESHWAR SINGH
August 4, 2010
REGISTRAR VIBHAGIYA PRIKSHYAN U P Vs. DINESH KUMAR
October 27, 2010
REKHA Vs. SPECIAL JUDGE E C ACT
March 30, 2010
REKHA Vs. STATE OF U P
January 29, 2010
REKHA AGRAWAL Vs. STATE OF UP
April 2, 2010
REKHA DEVI Vs. STATE OF UP
July 20, 2010
REKHA SINGH Vs. STATE OF U P
August 27, 2010
REKHA TIWARI Vs. U P AWAS EVAM VIKAS PARISHAD LUCKNOW
March 10, 2010
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U.P., THRU. PRIN. SECY., INSTITUTIONAL FINANCE AND ORS.
July 26, 2010
Renu Vs. State of U.P.
August 11, 2010
RENU AND ANR. Vs. STATE OF U.P. AND 2 ORS.
August 28, 2010
RENU JAIN Vs. SAVITRI DEVI AND ANR
October 5, 2010
Renuka Devi (Dead) Vs. State of U.P. and others
October 8, 2010
RIAZ AHMED SIKANDER KITTUR Vs. STATE OF UP
May 4, 2010
Rifaqat Ali Vs. Vijai Kumar and others
January 27, 2010
RIFAQAT ALI Vs. VIJAI KUMAR GUPTA & OTHERS
March 16, 2010
RINKESH SINGH Vs. STATE OF U P
January 11, 2010
RINKU THAKUR @ KACHHUWA @ VIBHAV PRATAP SINGH Vs. STATE OF U.P.
September 20, 2010
RIPUDAMAN Vs. STATE OF UP
August 2, 2010
RISHABH DWIVEDI Vs. REGISTRAR CENTRAL ADMISSION BOARD STATE ENTRANCE EXAMINATION U P T U
November 2, 2010
RISHI HANDICARFTS (P) LTD Vs. COMMISSIONER, TRADE TAX
January 11, 2010
RISHI JI SRIVASTAVA Vs. STATE OF U P
January 6, 2010
Rishi Ji Srivastava (Dr.) Vs. State of U.P. and Others
January 6, 2010
Rishi Kumar Khare Vs. State of U.P.Through Secretary Industrial Development, Lucknow and others
October 5, 2010
Rishi Pal Singh Vs. U.P.Ayukt (Khadya), Lucknow Division, Lucknow & Ors.
January 19, 2010
Rishipal Vs. State of U.P.
August 10, 2010
Rishipal Vs. State of U.P.and others
September 24, 2010
RISHIPAL Vs. STATE OF UP
August 3, 2010
RITESH SINHA Vs. STATE OF UP
July 9, 2010
Ritesh Sinha Vs. State of U.P.
July 19, 2010
RIYA ELECTRONICS Vs. THE STATE OF U.P.
December 9, 2010
RIYAZUDDIN Vs. STATE OF U.P.
April 28, 2010
RIZWAN Vs. STATE OF UP
May 27, 2010
RIZWAN ALI KHAN Vs. NAZMA SIDDIQUI
April 30, 2010
Rizwan Haider Kazmi and others Vs. State of U.P. and others
October 7, 2010
RIZWANA @ SUFIA BANO Vs. STATE OF U.P.
December 7, 2010
ROADWAYS MAZDOOR SABHA Vs. STATE OF U P
May 20, 2010
ROADWAYS MAZDOOR SABHA UTTAR PRADESH Vs. STATE OF UP
July 7, 2010
ROHAN, Vs. STATE OF U.P.
February 19, 2010
Rohit @ Abhishek Shukla Vs. State of U.P.
October 22, 2010
ROHIT BHARDWAJ Vs. STATE OF U.P. AND ANR.
September 21, 2010
Rohit Tulsiyani Vs. Bhagwati Prasad Sharma
November 2, 2010
ROHTASH ALIAS KALA Vs. STATE OF U P
March 26, 2010
ROHTASH SINGH CHAUHAN Vs. STATE OF U P
January 25, 2010
Romesh Singh and another Vs. U.P.Sarkar Dwara Sachiv, Bhootatva Evam Khanikarm Ayodyogic Vikas Anubhag-5, Lucknow and others
December 20, 2010
Roop Rani Awasthi Vs. Judge, Small Causes/District Judge, Unnao and another
August 18, 2010
Roop Singh Vs. State of UP.through Principal Secretary (F & R), U.P.Lucknow and others
May 12, 2010
ROOPENDRA SHARMA Vs. STATE OF UP
March 19, 2010
ROSHAN FREIGHT CARRIER Vs. TRILOK CHAND JAIN
November 12, 2010
RUBAIDA KHAN Vs. STATE OF UP
August 20, 2010
RUPWATI Vs. STATE OF U P
February 18, 2010
RUSTAM KHUSRO SHAPOOR JI GANDHI AND ORS. Vs. STATE OF U.P. AND ORS.
February 8, 2010
S HOUSING Vs. UOI
August 28, 2010
S K Vs. INDIAN FARMER
September 28, 2010
S K AND ASSOCIATES Vs. INDIAN FARMER AND FERTILIZERS CO OPERATIVE LTD
August 27, 2010
S K AND ASSOCIATES Vs. INDIAN FARMER
August 26, 2010
S M A ABDI Vs. PRIVATE SECRETARIES BROTHERHOOD OFFICE
May 5, 2010
S R PAPER CONES Vs. ADDL LABOUR COMMISSIONER U P
July 15, 2010
S. R. SRIVASTAVA Vs. STATE OF U. P.
January 12, 2010
S.G. EXPRESS Vs. COMMISSIONER OF TRADE TAX
July 23, 2010
S.K. JAIN Vs. STATE OF U.P. AND ANR.
September 27, 2010
S.M.Khalid Vs. Bank of India and others
April 27, 2010
S.N. F. ALLOY PRIVATE LIMITED Vs. STATE OF U.P.
March 29, 2010
S.N. TANEJA Vs. STATE OF U.P.
August 31, 2010
S.N.F.Alloys Pvt.Ltd.through its Managing Director Vs. State of U.P.through the Secretary, Finance Department Sachivalaya, Lucknow and othersq
March 29, 2010
S.N.Tripathi (Major) Vs. Election Commission of India
September 21, 2010
S.P. Jalan Vs. State of U.P.
September 27, 2010
S.P. SONKAR Vs. SMT. USHA SINGH
April 22, 2010
S.P.G. INTER COLLEGE AND ORS. Vs. STATE OF U.P. THRU ITS SECRY., SECONDARY EDU. AND ORS.
August 28, 2010
S.S. AHLUWALIA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE AND ORS.
October 19, 2010
S.V.H. TECH PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
April 15, 2010
SABIR HUSSAIN RAINI Vs. VITH ADDITIONAL DISTRICT
March 25, 2010
Sabit and others Vs. State of U.P. and another
January 27, 2010
Sachchida Nand Singh Vs. A.D.J. and another
May 24, 2010
SACHIDANAND S/O RAJESHWAR PRASAD GUPTA Vs. STATE OF U.P. THRU SECRETARY
June 14, 2010
SADAKAT ULLAH KHAN AND ORS. Vs. STATE OF U.P. AND ANR.
July 29, 2010
SADHA SINGH Vs. STATE OF U.P. THROUGH SECRETARY AUDYOGIK VIKAS ANUBHAG
August 30, 2010
SADHANA PUNDIR Vs. RANJEET PRATAP SINGH
August 17, 2010
SADHANA SHUKLA Vs. STATE OF UP
August 6, 2010
SADIYA Vs. STATE OF UP
July 7, 2010
SADULLAH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
May 5, 2010
SAEEDA AND ORS. Vs. NIZAM UDDIN
November 29, 2010
Sagar and others Vs. Dy.Director of Consolidation, Gorakhpur and others
October 27, 2010
SAHAB SINGH AND ORS. Vs. IVTH A.D.J. AND ORS.
November 2, 2010
SAHAJ RAM Vs. RAJENDRA PRASAD
April 9, 2010
SAHANSAR PAL SINGH Vs. STATE OF U.P. AND ORS.
September 13, 2010
SAHARA INDIA COMMERCIAL CORP LTD Vs. STATE OF UP
May 14, 2010
SAHARA INDIA REAL ESTATE CORPORATION LTD. Vs. UNION OF INDIA (UOI) THROUGH THE SECY. MINISTRY OF CORPORATE
December 13, 2010
SAHYOG VARISTH NAGRIK SANSTHA Vs. UNION OF INDIA
May 7, 2010
SAIF ALI KHAN Vs. STATE OF U P
January 8, 2010
SAJJAN SINGH Vs. DEVI SINGH
August 18, 2010
Sakal Dev Vs. Uma Shanker and another
May 24, 2010
SAKET KUMAR ALIAS BABLU Vs. STATE OF UP
August 17, 2010
SALEEM Vs. STATE OF U P
March 19, 2010
SALEEM Vs. STATE OF U.P.
November 15, 2010
SALEEM Vs. STATE OF U.P. AND ORS.
July 23, 2010
Saleem Pahalwan and others Vs. State of U.P.
May 14, 2010
Saleemuddin Vs. D.J. and others
February 16, 2010
SALEK CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 21, 2010
SALEK CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 15, 2010
SALIK RAM AND ORS. Vs. COLLECTOR, GONDA AND ORS.
February 19, 2010
SAMAUN KHAN Vs. ROSHNI PARVEEN
April 15, 2010
SAMAYA SINGH Vs. STATE OF U.P.
November 22, 2010
SAMER BAHADUR SINGH Vs. UNION OF INDIA
October 27, 2010
SAMIM AHAMAD ALIAS MUNNOO Vs. STATE OF U P
July 21, 2010
SAMIUDDIN ALIAS NEELU Vs. STATE OF U P
December 16, 2010
Samiullah Vs. State of U.P.
February 9, 2010
SAMPURNAND SANSKRIT UNIVERSITY Vs. SHANTI PANDEY
July 3, 2010
Samsuddin Khan and another Vs. State of U.P. and others
March 15, 2010
Sandeep @ Bhola Vs. State of U.P.
March 16, 2010
Sandeep Kapoor Vs. Rajiv Kumar Sharma and Others
November 8, 2010
Sandeep Kapoor Vs. Rajiv Kumar Sharma and others
August 8, 2010
SANDEEP KAPOOR Vs. RAJIV KUMAR SHARMA
March 8, 2010
Sandeep Kumar Jain & Ors. Vs. State Transport Appellate Tribunal, U.P., Lucknow.
July 30, 2010
SANDHYA PANDEY Vs. SHARVAN KUMAR PANDEY
August 11, 2010
Sandhya Sharma Vs. District Judge, Rampur and others
January 11, 2010
SANDHYA VAISH Vs. NEW INDIA INSURANCE COMPANY LTD.
February 16, 2010
Sandhya Vaish and another Vs. New India Insurance Co.Ltd. and anotherq
February 26, 2010
SANDIP SINGH Vs. STATE OF U.P. AND ORS.
July 30, 2010
SANGAM LAL MISHRA Vs. STATE OF U P
January 5, 2010
SANGAM LAL PANDEY Vs. U P JAL NIGAM LTD
January 12, 2010
Sangeeta Devi Vs. State of U. P. and others
January 22, 2010
SANGEETA ELECTRONICS Vs. STATE OF U.P. AND ORS.
October 25, 2010
SANGEETA GOEL Vs. CHANDRAKANTA BANSAL
January 5, 2010
SANGH MITRA MAURYA Vs. STATE OF U.P. THRU SECY HOME AND ORS.
October 27, 2010
Sangram Singh and others Vs. State of U.P.
March 8, 2010
SANJAI GUPTA Vs. STATE OF U P
November 30, 2010
SANJAI JAIN Vs. RAJ KISHORE RASTOGI
November 20, 2010
Sanjai Ji Rao Vs. State of U.P. and others
January 12, 2010
SANJAY Vs. STATE OF U P
February 23, 2010
Sanjay David Singh Vs. Reena Singh
August 28, 2010
SANJAY GUPTA Vs. UNION OF INDIA
November 25, 2010
SANJAY JALAN Vs. STATE OF U.P. AND ORS.
September 28, 2010
SANJAY KAENWAL Vs. STATE OF U P
July 9, 2010
SANJAY KUMAR Vs. STATE OF UP
March 31, 2010
SANJAY KUMAR PANDEY Vs. D I O S
November 2, 2010
SANJAY KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 2, 2010
SANJAY KUMAR SINGH Vs. STATE OF U P
January 27, 2010
SANJAY KUMAR TOMAR Vs. PRAHLAD KUMAR GUPTA
September 15, 2010
SANJAY NARULA AND ANR. Vs. STATE OF U.P. AND ANR.
November 19, 2010
Sanjay Nath Tiwari Vs. State of U.P.
August 11, 2010
SANJAY SINGH AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
February 24, 2010
SANJAY TINGAL AND ORS. Vs. STATE OF U.P. AND ORS.
September 7, 2010
Sanjay Yadav Vs. State of U.P. & Ors.
May 18, 2010
SANJEEV DIXIT AND SHANKAR SINGH AND ORS. Vs. STATE OF U.P.
August 5, 2010
SANJEEV GUPTA Vs. RAM PAL
October 29, 2010
SANJEEV KUMAR Vs. STATE OF U P
February 26, 2010
SANJEEV KUMAR Vs. STATE OF UP
April 6, 2010
SANJEEV KUMAR Vs. STATE OF UP
April 29, 2010
SANJEEV KUMAR @ BABLOO Vs. STATE OF U P
March 16, 2010
SANJEEV KUMAR MISHRA Vs. STATE OF U P
November 30, 2010
SANJEEV SHARMA ALIAS SUNIL SHARMA Vs. STATE OF U.P. AND ANR.
August 4, 2010
SANJIV KUMAR RASTOGI Vs. ADDITIONAL COMMISSIONER/CHIEFCONTROLLING REVENUE AUTHORITY
July 22, 2010
SANJIV MISHRA Vs. RAMASHCHARYA VERMA
May 24, 2010
SANJOO YADAV Vs. DISTT EDUCATION COMMITTEE
April 27, 2010
SANT BUX SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 29, 2010
SANT PRATAP SINGH Vs. STATE OF UP
May 6, 2010
SANT RAM Vs. D I O S
July 6, 2010
SANT RAM VERMA Vs. D.M. FAIZABAD AND ORS.
January 11, 2010
SANTOSH Vs. STATE OF U.P.
January 31, 2010
SANTOSH Vs. STATE OF U.P. AND ANR.
September 27, 2010
SANTOSH AND ORS. Vs. STATE OF U.P. AND ORS.
November 16, 2010
SANTOSH KUMAR Vs. STATE OF UP
March 30, 2010
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
April 22, 2010
SANTOSH KUMAR AGNIHOTRI Vs. STATE OF UP
August 20, 2010
Santosh Kumar and another Vs. State of U.P.
October 25, 2010
SANTOSH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2010
Santosh Kumar Baranwal Vs. State of U.P.
May 11, 2010
SANTOSH KUMAR BHARDWAJ Vs. EDUCATION DIRECTOR U P
January 7, 2010
SANTOSH KUMAR RAI Vs. STATE OF UP
August 11, 2010
Santosh Kumar Singh Vs. State of U.P. and others
April 23, 2010
SANTOSH KUMAR SINGH Vs. STATE OF U P
October 1, 2010
Santosh Kumar Singh & Ors. Vs. State of U.P. & Or.
January 13, 2010
SANTOSH KUMAR YADAV Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
February 24, 2010
Santosh Pathak Vs. State of U.P.
April 8, 2010
Santosh Ram (Constable) Vs. State of U.P. and others
August 11, 2010
Santosh Sharma Vs. State of U.P.
May 26, 2010
SANTOSH TYAGI Vs. STATE OF U.P. AND ANR.
September 24, 2010
SARASWATI ENGINEERING AND TRADERS Vs. STATE OF U.P. AND OTHERS
August 27, 2010
SARASWATI WOOLLEN MILLS PVT LTD Vs. EBANK
June 2, 2010
SARDAR JASPAL SINGH Vs. KAILASH NATH PANDEY
May 28, 2010
Sardar Khan (Dead) Through L.Rs. Vs. Padam Singh and others
July 29, 2010
Sardar Mohan Singh and others Vs. State of U.P.
October 8, 2010
Saria Vs. State of U.P.
September 8, 2010
SARITA DEVI Vs. STATE OF U P
October 28, 2010
SARITA DIXIT & 7 ORS Vs. STATE OF U P THRU SECY HIGHER EDUCATION & 5 ORS
September 17, 2010
SARITA JINDAL Vs. CHIEF COMMISSIONER OF INCOME TAX
March 16, 2010
SARJU Vs. ADDL. COMMISSIONER (JUDICIAL) AND ORS.
November 11, 2010
SARJU PRASAD Vs. SMT. RABIA BEGUM
April 22, 2010
SAROJ CHANDRA TRIPATHI Vs. STATE OF U.P. AND ORS.
October 26, 2010
SAROJ JAISWAL Vs. STATE OF U.P.
June 2, 2010
SAROJ KUMAR PANDEY S/O SRI S.K. PANDEY Vs. STATE OF U.P. THRU. SECY. SMALL SCALE INDUSTRIES
March 25, 2010
SARTAJ Vs. STATE OF UP
July 14, 2010
SARVA DAMAN MISRA Vs. DIRECTOR, NATIONAL CADET CORE
July 20, 2010
Sarvesh Vs. State of U.P. & Anr.
May 27, 2010
SATENDRA KUMAR Vs. VICE CHANCELLOR DR B R AMBEDKAR UNIVERSITY AGRA
August 16, 2010
SATENDRA KUMAR Vs. STATE OF U.P.
March 25, 2010
SATENDRA KUMAR Vs. STATE OF U P
January 22, 2010
SATENDRA KUMAR SINGH Vs. STATE OF U P
January 28, 2010
SATENDRA KUMAR SINGH ALIAS SATENDRA SINGH Vs. UNION OF INDIA (UOI)
September 13, 2010
SATESH KUMAR Vs. STATE OF UP
February 26, 2010
SATISH CHANDRA Vs. KHAPHIPHA ADDITIONAL DISTRICT JUDGE
November 8, 2010
SATISH CHANDRA MITTAL Vs. STATE OF UP
August 18, 2010
SATISH CHANDRA PANDEY Vs. STATE OF U P
March 19, 2010
SATISH CHANDRA SRIVASTAVA AND ORS. Vs. STATE OF U.P. THROUGH SECY.
July 22, 2010
Satish Kumar Vs. State of U.P.through us Secretary, Nagar Vikas, Government of U.P, Lucknow and other
May 6, 2010
SATISH KUMAR (STATE) Vs. THE STATE OF U.P. AND ORS.
October 28, 2010
SATISH KUMAR YADAV Vs. STATE OF UP
July 20, 2010
Satish Yadav Vs. State of Uttar Pradesh & Ors
October 7, 2010
Satnam Vs. Vlth Additional District Judge, Lucknow & Ors.
March 12, 2010
Satnam Singh Vs. Deputy Director of Consolidation, Muzaffarnagar and others
December 12, 2010
SATNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 12, 2010
Satnam Singh and others Vs. State of U.P. and another
September 21, 2010
SATRU GHAN Vs. STATE OF U.P.
September 8, 2010
SATTAR AHMAD Vs. STATE OF U.P.
September 20, 2010
SATTO DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
November 18, 2010
Satveer Singh and another Vs. Dy.Director of Consolidation, Bulandshashar and others
September 9, 2010
SATYA KAM DWIVEDI Vs. B.S.A. AND ORS.
October 26, 2010
SATYA NARAIN TIWARI Vs. U P STATE HANDLOOM CORPORATION LTD
October 21, 2010
SATYA NARAYAN Vs. STATE OF U P
March 13, 2010
SATYA NARAYAN RAI AND ANR. Vs. MANJARI DEVELOPERS AND ANR.
July 9, 2010
SATYA PAL SINGH Vs. STATE OF UP
July 23, 2010
SATYA PAL SINGH S/O LATE FATEH BAHADUR SINGH Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
November 16, 2010
SATYA PRAKASH Vs. STATE OF UP
August 28, 2010
SATYA PRAKASH AND BROS. PVT. LTD Vs. STATE OF U.P.
February 9, 2010
SATYA PRAKASH PANDEY Vs. UNION OF INDIA
July 21, 2010
SATYA PRAKASH SHARMA Vs. DISTRICT JUDGE BULANDSHAHR
May 17, 2010
SATYA PRAKASH SHARMA AND ORS. Vs. DISTRICT JUDGE, BULANDSHAHAR AND ORS.
May 7, 2010
SATYA PRAKASH VERMA Vs. STATE OF UP
February 11, 2010
Satya Veer Singh Vs. State of U.P. & Ors.
July 15, 2010
SATYAM FILLING STATION Vs. THE APPELLATE AUTHORITY AND ANR.
February 1, 2010
Satyavir Vs. State of U.P.
April 1, 2010
SATYAVIR ALIAS SATVIR Vs. GAON SABHA VILLAGE INAMPURA THRU PRADHAN AND OTHERS
February 15, 2010
SATYENDRA PAL SINGH Vs. STATE OF U P
January 13, 2010
SATYENDRA SHUKLA Vs. STATE OF U.P. AND ANR.
March 15, 2010
SAUDAN SINGH Vs. UNION OF INDIA
July 29, 2010
SAURABH DEWANA Vs. STATE OF U P
March 17, 2010
SAURABH GUPTA Vs. STATE OF U.P. AND ANR.
September 6, 2010
SAURABH KULSHRESHTH Vs. DR. BHIM RAO AMBEDKAR, UNIVERSITY AND ORS.
August 23, 2010
SAVINDRA SINGH Vs. LOK SEWA AYOG UTTER PRADESH
November 2, 2010
Savitri Devi and others Vs. Santosh Kumar Sharma and others
September 8, 2010
Sawan Ahuja and Others Vs. State of U.P. and another
March 15, 2010
SAYA TRADERS Vs. STATE OF U P
September 16, 2010
SCIENTIFIC INSTRUMENT CO LTD Vs. ARBITRATOR MANAGING DIRECTOR
April 20, 2010
SCOOTER INDIA LTD Vs. PRESIDING OFFICER
April 5, 2010
SEAGRAM MANUFACTURING PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, U. P., LUCKNOW
March 19, 2010
SEEMA Vs. DISTRICT BASIC EDUCATION OFFICER LAKHIMPUR
September 22, 2010
Seema Vs. State of U.P. and Others
September 28, 2010
SEEMA AZAD Vs. STATE OF U P
November 26, 2010
Seema Azad Vs. State of U.P.
May 28, 2010
SEEMA CONSTRUCTIONS COMPANY Vs. STATE OF UP
May 27, 2010
SEEMA DEVI Vs. STATE OF UP
April 22, 2010
SEEMA DEVI CHAUDHARI Vs. STATE OF UP
July 23, 2010
SEEMA RAI Vs. STATE OF U P
February 23, 2010
Seema Singh Vs. State of U.P. Through Its Secretary (Higher Education), Civil Secretariate U.P. At Lucknow and others
January 29, 2010
Seema Srivastava Vs. District Magistrate/Chairman District Education Committee
March 18, 2010
SESH MANI AND ANR Vs. D D C AND ORS
May 7, 2010
Seth Habibukrahman and others Vs. State of U.P.through Secretary, Education, Madhyamik, Uttar Pradesh, Lucknow and others
August 18, 2010
SETH HABIBURRAHMAN Vs. STATE OF UP
August 18, 2010
SETH HABIBURRAHMAN Vs. STATE OF U P
October 5, 2010
SEWA GRAM SAHKARI AVAS SAMITI LIMITED THRU. PRESIDENT Vs. STATE OF U.P. THRU. SECRETARY DEPT. HOUSING AND URBAN PLANNING
March 25, 2010
SHABANA ISLAM AND ANR. Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND 9 ORS.
August 5, 2010
Shabbir Khan Vs. IIIrd Addl.D.J. and others
July 29, 2010
Shadab and another Vs. Judge, Small Causes Court, Ghaziabad and another
August 11, 2010
SHAFI ULLAH Vs. PRESCRIBED AUTHORITY ALLAHABAD
April 2, 2010
SHAFIQ ELLAHI Vs. STATE OF U P
February 22, 2010
Shafiq S/o Rapiq Ahmed Vs. State of U.P.
May 28, 2010
Shah Nawaz Vs. State of U.P.and another
December 10, 2010
SHAHANA Vs. STATE OF U P
September 29, 2010
SHAHI WAYS THROUGH ITS PARTNER SYED DAUG SHAHI Vs. HARI RAM SINGHANIA
March 11, 2010
Shahid Ali Vs. State of U.P.and others
September 20, 2010
SHAHJAHAN Vs. DISTRICT JUDGE
March 26, 2010
SHAHJAHAN BEGUM Vs. NIGAR KAUSER
September 9, 2010
Shahzad Ahmad Vs. State of U.P.
September 1, 2010
Shahzad S/o Hazi Istiyaque Vs. Superintendent, District Jail, Ferozabad and others
May 29, 2010
SHAHZAD ZAFAR ALI Vs. BHARAT PETROLEUM CORPORATION LTD.
November 11, 2010
SHAILENDRA KUMAR AND ORS. Vs. BOARD OF REVENUE U.P. LUCKNOW AND ORS.
May 10, 2010
Shailesh Kumar Srivastava Vs. State of U.P.and others
April 9, 2010
SHAILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. THROUGH PRINCIPAL MADHYAMIK AND ORS.
April 29, 2010
SHAILESH TIWARI Vs. STATE OF U P
July 5, 2010
SHAJADE Vs. STATE OF U P
February 4, 2010
SHAKEEB AHMAD JAFRI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK AND ANR
August 12, 2010
Shakeel Ahmad Vs. State of U.P. Through Its Secretary (Higher Education) Civil Secretariat, Lucknow and others
February 1, 2010
Shakeel Ahmad and others Vs. Yameen (Dead) through L.Rs. and another
May 21, 2010
SHAKUNTALA DEVI Vs. STATE OF U.P.
May 19, 2010
SHAKUNTALA DEVI Vs. ADDITIONAL CIVIL JUDGE MAINPURI
November 29, 2010
SHALU @ SHAILESH Vs. STATE OF U.P. AND ANR.
September 23, 2010
Shambhoo Nath Singh Vs. Hindustan Petroleum Corporation Ltd., Mumbai through its Maha Prabandhak and others
May 19, 2010
SHAMBHU DAYAL AND ORS. Vs. STATE OF U.P.
November 16, 2010
Shambhu Dutt Singh Vs. State of U.P.and others
May 14, 2010
SHAMBHU SARAN SHUKLA Vs. STATE OF UP
July 23, 2010
SHAMI ULLAH Vs. STATE OF UP
February 9, 2010
Shamim Ahamad @ Munnoo and Others Vs. State of U.P.
July 1, 2010
SHAMIM AHMAD Vs. STATE OF U P
October 29, 2010
SHAMKEN MULTIFAB LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
August 9, 2010
SHAMKEN SPINNERS LIMITED Vs. STATE OF U P
December 21, 2010
Shamken Spinners Ltd. Vs. State of U.P. & Ors
February 21, 2010
SHAMS JAVED AND ANR. Vs. STATE OF U.P. AND ANR.
September 24, 2010
Shamshad Vs. State of U.P.
March 16, 2010
SHAMSHAD AND ANR Vs. STATE OF U P AND ANR
January 22, 2010
SHAMSHAD HUSSAIN Vs. PRADEEP KUMAR, SECRETARY, MIN. OF DEFENCE AND ANR.
November 16, 2010
SHAMSHER Vs. STATE OF U P
August 26, 2010
SHAMSUDDIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR AND ANOTHER
July 13, 2010
SHAN NAWAZ Vs. STATE OF U.P.
December 10, 2010
SHANKAR SWAROOP Vs. STATE OF U.P.
September 20, 2010
SHANKER Vs. STATE OF U.P. AND OTHERS
February 18, 2010
SHANKER DAYAL AND ANR. Vs. STATE OF U.P. AND ANR.
September 23, 2010
SHANKER LAL PATEL AND RAM BHAJAN Vs. STATE OF U.P. AND ORS.
April 16, 2010
SHANTI Vs. ADDITIONAL DISTRICT JUDGE
November 26, 2010
SHANTI DEVI Vs. STATE OF UP
January 18, 2010
SHANTI DEVI Vs. STATE OF U P
February 18, 2010
SHANTI DEVI Vs. KUNWAR NARAIN SHARMA
May 3, 2010
Shanti Devi Vs. D.J., Jhansi and another
July 30, 2010
Shanti Devi Vs. Haneef
October 4, 2010
Shanti Devi Vs. State of U.P.through Secretary Awas, U.P.Govt, Lucknow and others
May 20, 2010
Shanti Devi Vs. Board of Revenue, U.P. Board Lucknow, through Chairman and others
January 8, 2010
SHANTI DEVI Vs. STATE
August 4, 2010
Shanti Devi Vs. Dy.Director of Consolidation, Chitrakoot and others
September 7, 2010
SHANTI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 6, 2010
SHARAD B. SAHAI Vs. COMMISSIONER OF INCOME TAX
September 9, 2010
SHARDA DEVI Vs. STATE OF U P
May 25, 2010
SHARDA PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
September 1, 2010
Sharda Prasad Bajpai Vs. State of U.P. and Others.
April 27, 2010
Sharda Prasad Upadhayay Vs. State of U.P. and Ors.
March 17, 2010
SHARDA RAM Vs. STATE OF U P
December 23, 2010
SHARDINDU Vs. STATE OF U P
December 23, 2010
SHARMA SHEET AND COMPONENT PRIVATE LIMITED THRU MANAGER Vs. BRIJ BHUSHAN SHARMA
November 11, 2010
SHARWAN KUMAR Vs. STATE OF U P
July 30, 2010
SHASHI BHUSAN PANDEY Vs. U P PUBLIC SERVICE COMMISSION
July 14, 2010
Shashi Kant Srivastava Vs. District Inspector of Schools, Varanasi & Anr.
January 6, 2010
SHASHI KUMAR Vs. UNION OF INDIA
January 12, 2010
SHASHI PAL RAO Vs. COMMITTEE OF MANAGEMENT MANAS INTER COLLEGE
July 12, 2010
SHASHI PRABHA SRIVASTAVA Vs. SURYA PAL SINGH
September 17, 2010
Shatrohan Lal Vs. Special/Additional District Judge, Kheri and others
September 1, 2010
Shatrughan Singh Vs. State of U.P.Through Secretary, Ministry of Home, U.P.Shasan, Civil Secretariat, Lucknow and others
July 22, 2010
SHAURABH KHAMKA AND ORS. Vs. SHAMBHOO SHARAN SANJEEV KUMAR
September 6, 2010
SHEELA DEVI Vs. STATE OF UP
May 28, 2010
Sheela W/o Sri Jairam Vs. Shri Vijay Pal Singh and Ors.
May 31, 2010
SHEKHAR BAHUGUNA Vs. SURESH CHANDRA KAPOOR
September 28, 2010
SHEKHAR GARG Vs. STATE OF U P
February 25, 2010
SHEKHAR SHARMA Vs. STATE OF UP
August 19, 2010
SHEKHAR SINGH & ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY FAIZABAD ORS. OTHERS
September 21, 2010
SHEKHAR TEWARI Vs. STATE OF U.P.
December 20, 2010
SHEKHAR TIWARI Vs. STATE OF UP
October 7, 2010
Shekhar Tiwari Vs. State of U.P.and Others
September 22, 2010
Sheo Narain Chaudhari Vs. Director, Indira Gandhi Rashtriya Uran Akademi
July 1, 2010
SHEO RAM SINGH Vs. STATE OF U.P. THRU. SECY. REVENUE AND 2 ORS.
October 29, 2010
SHEODHAN SINGH Vs. UNION OF INDIA
November 26, 2010
SHER BAZ KHAN Vs. STATE OF UP
July 16, 2010
SHER SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
October 27, 2010
Sher Singh and others Vs. State of U.P. and others
September 23, 2010
SHERA Vs. UNION OF INDIA
February 5, 2010
SHESH MANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 17, 2010
Shesh Mani and Another Vs. Deputy Director of Consolidation, Mirzapur and Others
May 7, 2010
Shesh Mani Tripathi Vs. State of U.P. and Anr.
January 21, 2010
SHESH NARAIN AWASTHI Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
October 1, 2010
SHIKSHA PARISHAD Vs. STATE OF U.P. AND ORS.
November 20, 2010
SHISHU PAL SINGH Vs. STATE OF U P
February 9, 2010
SHISHU PAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 14, 2010
SHISHUPAL Vs. STATE OF U.P. AND ANR.
September 24, 2010
Shishupal Singh Vs. State of U.P.and another
October 21, 2010
SHITAL PRASAD Vs. R C AND E O ADDITIONAL CITY MAGISTRATE FIRST KANPUR NAGAR
February 8, 2010
SHITLA PRASAD Vs. ZILA UP SANCHALAK CHAKBANDI, FAIZABAD AND OTHERS
April 26, 2010
SHIV BABU GARG Vs. STATE OF U.P. AND ORS.
July 29, 2010
SHIV BABU PASI Vs. STATE OF U.P.
December 2, 2010
SHIV BALAK Vs. DEPUTY DIRECTOR CONSOLIDATION UNNAO
May 28, 2010
Shiv Balak and others Vs. D.D.C., Unnao Camp Lucknow and others
May 28, 2010
SHIV BHUSHAN MISHRA AND ANR. Vs. THE STATE OF U.P. AND ANR.
October 26, 2010
SHIV CHAND UCHCH MADHYAMIK VIDYALAY AND ORS Vs. STATE OF U P SECR DEPT OF SECONDARY EDUC AND ORS
August 5, 2010
Shiv Charan Vs. Kapoori Devi and others
May 26, 2010
SHIV CHARAN LAL KUSHWAHA Vs. STATE OF UP
October 8, 2010
SHIV CHARAN SINGH AND ANR. Vs. STATE OF U.P. THRU. SEC. AND ORS.
November 16, 2010
SHIV DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
January 29, 2010
SHIV GOPAL GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
August 16, 2010
SHIV KUMAR Vs. STATE OF U.P. THRU PRINCIPAL SECY. AND ORS.
July 16, 2010
SHIV KUMAR AND ANR. Vs. SATYAPAL GAUTAM, VICE CHANCELLOR, M.J.P. ROHILKHAND UNI.
November 30, 2010
Shiv Lal and another Vs. State of U.P.
December 23, 2010
SHIV LOCHAN Vs. STATE OF U P
January 7, 2010
SHIV MANORATH SHUKLA Vs. STATE OF U P
December 7, 2010
Shiv Mohan Gupta Vs. State of U.P. and another
April 19, 2010
SHIV MOHAN SINGH Vs. VINOD KUMAR GUPTA, ASSTT. COMMISSIONER, COMMERCIAL TAX AND ANR.
November 16, 2010
Shiv Narain Vs. Mata Badal and another
April 29, 2010
SHIV NATH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 12, 2010
SHIV NATH SINGH YADAVA Vs. ASSISTANT COLLECTOR (GRADE I)/SUB DIVISIONAL MAGISTRATE AND OTHERS
August 6, 2010
SHIV OM TRADERS GHAZIABAD Vs. SYNDICATE BANK
September 3, 2010
SHIV PAL SINGH @ S P SINGH Vs. STATE OF U P AND ORS
November 8, 2010
SHIV PAL SINGH @ S.P. SINGH Vs. THE STATE OF U.P.
March 10, 2010
SHIV PRASAD Vs. STATE
September 27, 2010
Shiv Prasad and others Vs. State of U.P. and others
May 25, 2010
SHIV PRASAD MISRA Vs. STATE OF U P
December 10, 2010
SHIV PUJAN ALIAS RAM POOJAN Vs. STATE OF UP
August 10, 2010
Shiv Pujan Ram Vs. State of U.P. & Ors.
July 21, 2010
SHIV RAM Vs. STATE OF UP
April 19, 2010
SHIV RAM Vs. STATE OF U P
November 16, 2010
SHIV RAM Vs. STATE OF U.P. AND OTHERS
January 29, 2010
SHIV RAM DUBEY AND ORS. Vs. STATE OF U.P. THRU SECY. HOME AND ORS.
October 8, 2010
SHIV RAM TEWARI Vs. STATE OF U P
October 4, 2010
Shiv Ram Tiwari Vs. State of U.P.and others
October 4, 2010
Shiv Sahai Vs. State of U. P. and others
January 5, 2010
Shiv Shankar Awasthi Vs. Guru Narayan Lal Nigam and another
October 11, 2010
SHIV SHANKAR MODERN RICE MILLS THRU ITS PROP Vs. STATE OF U P
October 26, 2010
Shiv Shanker Vs. State of U.P. & Anr.
August 9, 2010
Shiv Shanker Tripathi Vs. Vth A.D.J., Mainpuri and others
August 17, 2010
SHIVA NATH AND ORS. Vs. ADDL. SESSION JUDGE AND ORS.
July 23, 2010
Shiva Singh and Ors. Vs. Additional Collector (Administration), Lucknow and Ors.
January 19, 2010
Shivadhar Pandey Vs. State of U.P. & Ors.
July 28, 2010
SHIVALA Vs. COLLECTOR HAMIRPUR
August 4, 2010
SHIVALIK SAHKARI AVAS SAMITI Vs. STATE OF UP
July 15, 2010
SHIVANI GUPTA Vs. STATE OF U P
October 5, 2010
SHIVANI YADAV Vs. STATE OF UP
April 26, 2010
Shivbhanu Pratap Singh Vs. State of U.P. and others
January 11, 2010
Shivdhesar Singh Vs. Union of India and others
September 21, 2010
SHIVHARE BUILDERS Vs. EXECUTIVE ENGINEER PROVINCIAL DIVISION
November 26, 2010
Shivji Rao Vs. Prescribed Authority and Others
February 24, 2010
SHIVRAM AND ORS. Vs. STATE OF U.P. THRU SECRY., FOREST AND ORS.
September 8, 2010
Shoaib and others Vs. State of U.P. and another
January 25, 2010
SHOBHA GUPTA Vs. UNION OF INDIA
September 21, 2010
SHOBHA KANT CHATURVEDI Vs. UNION OF INDIA (UOI) AND ORS.
October 26, 2010
SHOBHA RAM AND ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. RELIGIOUS AFFIRS CIVIL SECT.
March 27, 2010
Shobha Ram and others Vs. State of U.P.through Prin.Secy.Religious Affirs Civil Sect.
May 27, 2010
Shobha Ram Pandey Vs. State of U.P. and another
August 11, 2010
SHOM RAJ SHUKLA Vs. PUBLIC SERVICE COMMISSION U P
January 12, 2010
SHRAVAN KUMAR AND ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. (HOME)
October 28, 2010
SHRAVAN KUMAR PANDEY Vs. STATE OF UP
July 2, 2010
Shravan Kumar Tiwari Vs. State of U.P. and others
January 22, 2010
SHREE GANESH MENTHOL Vs. DY. COMMISSIONER TRADE TAX RAMPUR AND ORS.
July 20, 2010
SHREE GURU BRICK FIELD Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
May 5, 2010
Shree Krishna Vs. State of U.P.through its Secretary (Basic) U.P.at Lucknow and others
July 15, 2010
SHREE RAM GUPTA Vs. SHAFIQUER RAHMAN
January 27, 2010
Shree shailja iron & steel (pvt.) Ltd. Vs. Official Liquidator and Others
December 7, 2010
SHREE SHAILJA IRON AND STEEL PVT LTD Vs. OFFICIAL LIQUIDATOR
December 7, 2010
SHREYASKAR TRIPATHI Vs. STATE OF U.P. AND ORS.
November 26, 2010
SHRI 1008 MURTI BHAGWANJI MAHAVIR Vs. KOMAL PRASAD
February 15, 2010
SHRI ATAR SINGH Vs. D J GHAZIABAD
October 12, 2010
SHRI CHANDRA PRAKASH Vs. IIND ADDL. DISTRICT JUDGE, FIROZABAD AND ANR.
May 27, 2010
SHRI DWARIKA NATH MANDIR TRUST Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE, AYODHYA PRAKARAN AND ORS.
October 6, 2010
SHRI GANDHI ASHRAM KHADI BHANDAR AND ANR. AND AJIT KUMAR JAIN Vs. XIX ADDITIONAL DISTRICT JUDGE AND ORS.
July 3, 2010
Shri Kant Pandey Vs. State of U.P. Through Principal Secretary, Nagar Vikas, U.P. at Lucknow and Others
January 6, 2010
SHRI KANT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD
April 21, 2010
SHRI KISHUN AND ORS. Vs. STATE OF U.P. AND ORS.
August 6, 2010
Shri Krishna Lal Vs. Addl. District Judge And Others
January 5, 2010
SHRI MAHAVIR SINGH BAHUUDDESIYA MAHAVIDYALAYA Vs. N.C.T.E. AND ORS.
November 10, 2010
Shri Nath Vs. D.D.C., Jaunpur and others
March 10, 2010
Shri Ram Vs. Deputy Director of Consolidation, Gonda and Or.
January 19, 2010
SHRIMATI ANJUMAN Vs. SHABBIR
April 2, 2010
Shrinath Vs. Suman Sarin
December 22, 2010
SHRIPATI TRIPATHI Vs. STATE OF U P
October 12, 2010
Shrish Pratap Singh Vs. State of U.P. & Anr.
July 22, 2010
SHUJAATULLAH KHAN Vs. LST ADDITIOANL DISTRICT JUDGE RAMPUR
December 21, 2010
Shujaatullah Khan and others Vs. 1st Additional District Judge, Rampur and others
December 21, 2010
SHYAM BABU BHATNAGAR Vs. U P POWER CORPORATION LTD
January 27, 2010
Shyam Bahadur Srivastava Vs. State of U.P. and others
March 12, 2010
Shyam Chandra Srivastava Vs. Estate of Padmasri Smt.Savitri Sahni
April 26, 2010
SHYAM DUBEY Vs. PARIYOJNA NIDESHAK, ZILA VIKAS ABHIKARAN AND OTHERS
March 17, 2010
SHYAM LAL Vs. STATE OF U P
August 5, 2010
Shyam Lal Vs. A.D.J.
March 15, 2010
SHYAM MANOHAR SRIVASTAVA Vs. STATE OF U P
March 12, 2010
SHYAM MURTI YADAV Vs. STATE OF UP
August 18, 2010
Shyam Murtiyadav Vs. State of U.P.and others
August 18, 2010
SHYAM NARAIN Vs. HARAKH CHANDRA NAHATA
November 25, 2010
SHYAM PRAKASH TEWARI Vs. STATE OF U.P. THRU PRIN. SECY. HOME AND 2 ORS.
August 16, 2010
Shyam Singh and others Vs. State of U.P. and another
October 12, 2010
SHYAM SUNDAR SINGH Vs. STATE OF U.P. THRU. SECRETARY MIN. OF REVENUE AND ORS.
November 24, 2010
Shyam Sunder & State of U.P. Vs. Rakesh and State of U.P. and Other
August 9, 2010
SHYAM SUNDER AHUJA Vs. STATE OF U.P. THROUGH SECRETARY POWER AND ENERGY AND OTHERS
May 10, 2010
Shyam Sunder and another Vs. State of U.P.and another
May 20, 2010
SHYAM SUNDER GUPTA Vs. STATE OF U P
January 27, 2010
Shyam Veer Vs. State of U.P.
September 7, 2010
SHYAMA DEVI Vs. STATE OF U P
May 11, 2010
SHYAMA DEVI SMARAK INTER COLLEGE Vs. STATE OF U.P. THRU. SECR. MADHYAMIK SHIKSHA AND ORS.
September 24, 2010
SHYAMBIR SINGH Vs. STATE
April 13, 2010
SHYAMBIR SINGH AND OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION AND OTHERS
January 12, 2010
SHYAMJI Vs. STATE OF U.P. AND OTHERS
January 11, 2010
SHYAMU Vs. STATE OF UP
July 12, 2010
SIDDHNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 17, 2010
SIFTEY HASAN Vs. STATE OF U.P. THRU SECRETARY DISTRICT MINORITY WELFARE AND ORS.
November 9, 2010
Sikendar Khan Vs. Bank of India, Mumbai & 0rs.
February 8, 2010
SILVER MOON KNOX Vs. STATE OF U P
March 23, 2010
SIMBHOLI SUGARS LTD Vs. STATE OF U P
April 1, 2010
SIMITRI KUMARI AND ORS. Vs. STATE OF U.P. AND ORS.
November 24, 2010
Simitri Kumari and Others Vs. State of U.P. and Others
September 24, 2010
SIR SHADILAL ENTERPRISES LTD. Vs. STATE OF U.P. AND ORS.
April 27, 2010
SIRAJUL HAQ ANSARI AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2010
SISTER OF OUR LADY OF PROVIDENCE EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF
February 3, 2010
SITA DEVI Vs. COMMISSIONER LUCKNOW DVISION LUCKNOW
September 14, 2010
SITA RAM Vs. STATE
September 3, 2010
Sita Ram & Anr. Vs. State of U.P. & Ors.
August 4, 2010
SITA RAM AGARWAL Vs. PREM CHAND AGARWAL
December 13, 2010
SITA RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
February 19, 2010
SITA RAM MISHRA Vs. STATE OF UP
April 21, 2010
Sita Ram Nikhra Vs. Dhirendra Pratap Gaur
December 21, 2010
SITA RAM TEKARIWAL Vs. STATE OF U P
December 10, 2010
SITARA DEVI AND ANR. Vs. STATE OF U.P.
July 28, 2010
SIYA RAM Vs. TULSA BAI
September 13, 2010
SIYA RAM Vs. NAGAR PALIKA PARISHAD TILHAR
May 11, 2010
SIYA RAM Vs. STATE OF U P
September 21, 2010
SIYA RAM Vs. DEPUTY DIRECTORS OF CONSOLIDATION, HARDOI
April 30, 2010
SIYA RAM AND ANR Vs. ADDL COLLECTOR AND ORS
November 9, 2010
SIYA RAM AND ANR. Vs. ADDL. COLLECTOR AND ORS.
September 11, 2010
SMITRI KUMARI Vs. STATE OF U P
September 24, 2010
SMT KAVITA Vs. STATE OF U.P. AND ORS.
September 27, 2010
SMT URMILA DEVI Vs. DISTRICT MAGISTRATE/CHIEF DEVELOPMENT OFFICER AND
April 19, 2010
SMT. (DR.) ALKA Vs. U.P. PUBLIC SERVICE COMMISSION THRU ITS SECY.
November 16, 2010
SMT. ANITA DEVI AND ORS. Vs. STATE OF U.P.
October 28, 2010
SMT. ANITA YADAV Vs. STATE OF U.P. THRU. SECR. (SECONDARY EDUCATION) AND ORS.
July 15, 2010
SMT. ANJUMAN (D) THROUGH L.RS. Vs. SHABBIR
April 2, 2010
SMT. ANURADHA Vs. STATE OF U.P. AND ORS.
November 29, 2010
SMT. ANWARI Vs. STATE OF U.P. AND ORS.
February 15, 2010
SMT. AQIDA BANO Vs. STATE OF U.P. AND ORS.
November 15, 2010
SMT. BADUROONISHA Vs. STATE OF U.P. AND ORS.
November 10, 2010
SMT. BANSHPATI DEVI Vs. BOARD OF REVENUE AND ORS.
May 13, 2010
SMT. BEENA SENGAR Vs. SMT. MAYA CHAUHAN
April 21, 2010
SMT. BHAMA SINGH W/O LATE DR. JAI MANGAL SINGH Vs. STATE OF U.P. THROUGH ITS PRN. SECY. HIGHER EDUCATION AND ORS.
February 10, 2010
SMT. BIJENDRI Vs. STATE OF U.P. AND ANR.
September 9, 2010
SMT. CHAMAN BANO Vs. STATE OF U.P. AND ORS.
November 12, 2010
SMT. CHANDRAMA SINGH Vs. STATE OF U.P. AND ORS.
October 19, 2010
SMT. GAYATRI DEVI Vs. UP ZILA ADHIKARI AND ORS.
March 9, 2010
SMT. GEETA DEVI Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF IRRIGATION, GOVT. OF U.P. AND ORS.
October 19, 2010
SMT. HIRAWATI AND ANR. Vs. STATE OF U.P.
July 16, 2010
SMT. JUVEDA Vs. SMT. ANJU SINGH
August 27, 2010
SMT. KAMLA DEVI Vs. STATE OF U.P. AND ORS.
April 7, 2010
SMT. KANCHANPATI DEVI Vs. STATE OF U.P. AND ORS.
February 2, 2010
SMT. KANTI DEVI ALIAS KANTI SHARMA Vs. VIIITH A.D. & S.J. AND OTHERS
April 1, 2010
SMT. KAUSHILYA DWIVEDI AND ANR. Vs. COMMISSIONER, LUCKNOW DIVISION AND ORS.
May 19, 2010
SMT. KUSHUM AND ANR. Vs. STATE OF U.P. AND ORS.
November 10, 2010
SMT. LAXMI SRIVASTAVA W/O LATE BRIJ KISHORE SRIVASTAVA AND ANR. Vs. ADDITIONAL SESSIONS JUDGE AND ORS.
August 25, 2010
SMT. MALTI PANDEY KANYA INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
October 27, 2010
SMT. MAMTA KANAUJIA Vs. STATE OF U.P. AND ORS.
August 25, 2010
SMT. MEENAKSHI DEVI Vs. NEERAJ
November 1, 2010
SMT. MOHD. JAHAN BEGUM AND ANR. Vs. BOARD OF REVENUE AND ORS.
April 27, 2010
SMT. MURTI DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
November 19, 2010
SMT. NARINDER KAUR Vs. STATE OF U.P. AND ANR.
July 15, 2010
SMT. NAVAL KISHORI AND ORS. Vs. STATE OF U.P. AND ANR.
September 30, 2010
SMT. NEELAM SHARMA Vs. STATE OF U.P. AND ORS.
February 18, 2010
SMT. PARVATI DEVI Vs. STATE OF U.P. AND OTHERS
December 14, 2010
SMT. POONAM JAISWAL @ MEENU AND ANR. Vs. STATE OF U.P. AND ANR.
July 23, 2010
SMT. PRAMILA Vs. THE GOVT. OF U.P. AND ORS.
July 22, 2010
SMT. PRAMILA Vs. BABAU PANDEY
July 23, 2010
SMT. PRAMILA SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
July 6, 2010
SMT. PREMA Vs. SRI RAM BARAN AND 2 ORS.
January 19, 2010
SMT. PREMLATA AND ORS. Vs. MOHD. AHMED AND ORS.
November 9, 2010
SMT. PREMWATI GUPTA AND ANR. Vs. STATE OF U.P. AND ANR.
September 6, 2010
SMT. PUSPA LATA AND OTHERS Vs. DR. RAJENDRA KUMAR BAJPAI
April 15, 2010
SMT. RADHA RANI MEHROTRA AND 5 ORS. Vs. LEARNED PRESCRIBED AUTHORITY/CIVIL JUDGE S.D. AND 2 ORS.
April 7, 2010
SMT. RAJ KUMARI AND ORS. Vs. STATE OF U.P. AND ANR.
August 9, 2010
SMT. RAJA BETI Vs. P.A.
September 24, 2010
SMT. RAM PRIYA TRIPATHI AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. HOME AND ORS.
August 4, 2010
SMT. RAM RANI AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
March 11, 2010
SMT. RAMA RATHI Vs. STATE OF U.P. AND ORS.
October 19, 2010
SMT. RAMAN PANDEY Vs. RAJESH KUMAR PANDEY AND ORS.
August 9, 2010
SMT. RANA NIGAM Vs. STATE OF U.P. AND ORS.
July 2, 2010
SMT. REHANDI BAI AND ANOTHER Vs. MOHD. ABRAR
May 6, 2010
SMT. REKHA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. HOME
January 29, 2010
SMT. REKHA DEVI Vs. STATE OF U.P. AND ORS.
August 5, 2010
SMT. RENU Vs. DISTRICT MAGISTRATE AND ORS.
August 18, 2010
SMT. SAHLA SIDDIQUI AND ORS. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. SECONDARY EDU.
September 3, 2010
SMT. SAMUNDARA RESPONDENT Vs. STATE OF U.P. THUR. FAST TRACK COURT NO 1, AND ORS.
November 9, 2010
SMT. SANGEETA Vs. STATE OF U.P. AND ORS.
July 23, 2010
SMT. SANGEETA JAISWA Vs. STATE OF U.P. AND ORS.
November 10, 2010
SMT. SANJIDA Vs. SMT. SHAUKAT ARA BEGUM AND ORS.
November 25, 2010
SMT. SARITA DEVI Vs. STATE OF U.P. AND ORS.
July 20, 2010
SMT. SAROJ DEVI Vs. BOARD OF REVENUE AND ORS.
August 16, 2010
SMT. SAROJ YADAV Vs. STATE OF U.P. AND ORS.
November 19, 2010
SMT. SHALINI SAXENA Vs. STATE OF U.P. AND ORS.
July 8, 2010
SMT. SHANTI DEVI Vs. LATE BHAI LAL
August 4, 2010
SMT. SHASHIBALA Vs. STATE OF U.P. AND ORS.
October 27, 2010
SMT. SHIV KUMARI DEVI Vs. STATE OF U.P. AND ORS.
July 21, 2010
SMT. SHUBHA Vs. STATE OF U.P. AND ANR.
July 29, 2010
SMT. SHWATI BANSAL AND ANR. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
November 18, 2010
SMT. SHYAMA DEVI AND ORS. Vs. ADDL. DISTRICT JUDGE/M.A.C.T.
July 1, 2010
SMT. SITA DEVI Vs. STATE OF U.P. AND ORS.
July 20, 2010
SMT. SUDHA TRIPATHI Vs. ARVIND SINGH DEV, PRINCIPAL SECRETARY, MEDICAL EDUCATION
July 14, 2010
SMT. SUNITA TIWARI Vs. STATE OF U.P. AND ORS.
July 21, 2010
SMT. SUSHILA DEVI AND ORS. Vs. ABDUL QAYUM AND ORS.
April 12, 2010
SMT. TULSA DEVI AND ORS. Vs. BABU RAM AND ORS.
March 16, 2010
SMT. URMILA AND ORS. Vs. STATE OF U.P. AND ORS.
September 24, 2010
SMT. URMILA DEVI Vs. DISTRICT MAGISTRATE/CHIEF DEVELOPMENT OFFICER AND ORS.
April 19, 2010
SMT. USHA PANDEY AND ORS. Vs. SRI S.M.A. ABDI, PRINCIPAL SECY (LAW-CUM-LEGAL REM.) AND ORS.
August 30, 2010
SMT. VAJAY SINGH Vs. STATE OF U.P.
January 28, 2010
SMT. VIJAY DHIR Vs. DIRECTOR OF INCOME TAX
May 21, 2010
SMT. VIMLA DEVI SRIVASTAVA Vs. VINEET MISHRA AND ANOTHER
April 29, 2010
SMT.SATYAWATI AND ORS. Vs. STATE OF U.P. AND ANR.
September 29, 2010
SOBARAN SINGH Vs. STATE OF U.P.
November 16, 2010
SOBHA RAM YADAV Vs. SACHIV VIDYUT SEVA AYOG
May 24, 2010
SOHAN LAL RAJAK Vs. STATE OF UP
March 19, 2010
Sohanvir Singh and others Vs. 1ST Additional District Judge, Rampur and others
October 27, 2010
SOMANI IRON & STEELS LTD. Vs. CESTAT
September 13, 2010
SOMNATH DUBEY Vs. STATE OF U.P.
February 4, 2010
SOMWATI Vs. DISTRICT MAGISTRATE BAREILLY
March 15, 2010
SONAM SHARMA Vs. BANK OF BARODA
September 22, 2010
Soni Chauhan and others Vs. State of U.P. and others
July 3, 2010
SONIKA VERMA Vs. STATE OF U P
November 12, 2010
SONU Vs. UNION OF INDIA
February 5, 2010
SONU @ AVANISH SHANKAR TIWARI Vs. STATE OF U.P.
July 12, 2010
Sonu Agrawal Vs. U.P. Sunni Central Waqf Board and Others
February 15, 2010
Sonu Gupta Vs. Shanti Devi
November 10, 2010
Sonu Sharma Vs. State of U.P.
October 19, 2010
Soti Yadav and another Vs. Dy.Director of Consolidation, Varanasi and others
September 3, 2010
Spl.Secretary, Planning Through Presiding Officer and another Vs. Km.Khushbu Devi Through her Guardian and others
November 15, 2010
SRAVAN KUMAR MISHRA Vs. STATE OF U.P. THROUGH THE PRINCIPAL SECY., HOME DEPT. AND ORS.
July 15, 2010
Srawan Kumar Tiwari Vs. State of U.P. & Ors.
May 28, 2010
SREE RAM Vs. STATE OF UTTAR PRADESH
November 30, 2010
SRI ADARSH SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF U P
December 21, 2010
Sri Adarsh Sahkari Grih Nirman Samiti ltd. and Another Vs. State of U.P. and Others
December 21, 2010
SRI ANANT NARAYAN SINGH AND ORS. Vs. MANGLA PRASAD SRIVASTAVA AND ORS.
May 3, 2010
SRI GANGARAM BANKEY LAL MAHAVIDYALAYA HARSINGPUR Vs. STATE OF U P
March 9, 2010
SRI GOPAL PRASAD JHINDAL AND ANR. Vs. STATE OF U.P. AND ORS.
August 26, 2010
SRI KANT AND ORS. Vs. STATE OF U.P. AND ANR.
September 30, 2010
SRI KESHAN YADAV Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. RURAL ENG. SERVICES
August 6, 2010
SRI KISHUN Vs. STATE OF U P
July 6, 2010
Sri Krishna and Others Vs. State of U.P.and Others
September 20, 2010
Sri Motilal and Another Vs. State of U.P.
April 6, 2010
Sri Narain Misra Vs. State of U. P. and others
January 5, 2010
SRI PAL Vs. STATE OF U.P.
November 19, 2010
SRI PAL SINGH Vs. D J BANDA
November 11, 2010
SRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
February 17, 2010
Sri Ram Vs. Abdul Qavi and others
May 21, 2010
SRI RAM NAJAR YADAV Vs. STATE OF U P
October 28, 2010
SRI SANT SARAN LAL BHATNAGAR Vs. U.P. POWER CORP. NIGAM LTD. THRU ITS CHAIRMAN AND M.D. AND ORS.
August 28, 2010
SRI SUDARSHANACHARYA Vs. SRI PURUSHOTTAMCHARYA
December 10, 2010
Srimati Sarita Devi Vs. State of U.P. and Others
October 28, 2010
SRIPAL SINGH Vs. DY LABOUR COMMISSIONER
October 8, 2010
SRMAAMIKSHA VE 5601 Vs. UNIVERSITY OF LUCKNOW
November 30, 2010
STANDARD NUT MANUFACTURES Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAR
January 25, 2010
STAR PAPER MILLS LTD Vs. STATE OF UP
September 17, 2010
STAR PAPER MILLS LTD. Vs. STATE OF U.P. AND OTHERS
November 1, 2010
STARLINGER AND COMPANY GES M B H Vs. RAJ KUMAR LOHIA
June 9, 2010
STARLINGER AND COMPANY GES M.B.H. Vs. RAJ KUMAR LOHIA
June 10, 2010
STATE Vs. JASVIR SINGH PAWAR
February 5, 2010
STATE Vs. BRIJ KISHORE MISRA ADVOCATE FARUKHABAD
February 5, 2010
STATE Vs. PRAKASH SINGH
February 5, 2010
State Bank of India Vs. Shankar Dayal Agarwal
May 20, 2010
STATE BANK OF INDIA, THRU CHIEF MANAGER Vs. STATE OF U P , THRU SECY AWAS AND SAHARI NIYOJAN AND 5 ORS
November 15, 2010
STATE OF U P Vs. JAGANNATH PRASAD GAUR
May 28, 2010
STATE OF U P Vs. MAHABIR
August 6, 2010
STATE OF U P Vs. UMESH CHANDRA SRIVASTAVA
July 20, 2010
STATE OF U P Vs. SHIV KUMAR BHARDWAJ
February 4, 2010
STATE OF U P Vs. AAFTAB AHMAD
February 10, 2010
STATE OF U P Vs. ASHOK KUMAR TAYAL
February 8, 2010
STATE OF U P Vs. AJAY KUMAR MISHRA
February 9, 2010
STATE OF U P Vs. MANOJ KUMAR
February 9, 2010
STATE OF U P Vs. MANOJ KUMAR SINGH
February 26, 2010
STATE OF U P Vs. ASHOK KUMAR
March 18, 2010
STATE OF U P Vs. VISHWA VIJAY ALIAS KAMAL
April 19, 2010
STATE OF U P Vs. UNION OF INDIA
September 14, 2010
STATE OF U P Vs. AMIRULLAHA KHAN
October 21, 2010
STATE OF U P Vs. FURQAN ALI
October 27, 2010
STATE OF U P Vs. LABOUR COURT VARANASI
December 7, 2010
STATE OF U P Vs. DAYA SAGAR
November 2, 2010
STATE OF U P Vs. MUNNI DEVI
November 2, 2010
STATE OF U P Vs. MAQSOOD MAHMOOD
November 9, 2010
STATE OF U P Vs. AJAY KUMAR SINGH
November 29, 2010
STATE OF U P Vs. NARENDRA RAI
November 25, 2010
STATE OF U P Vs. VIMLA MAURYA
December 21, 2010
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE
December 22, 2010
STATE OF U P Vs. ASHA RANI
October 19, 2010
STATE OF U P AND ORS Vs. RAMESH CHANDRA
November 8, 2010
STATE OF U P AND ORS Vs. UMESH CHANDRA PANDEY
October 28, 2010
STATE OF U.P Vs. NARENDRA SINGH
July 23, 2010
STATE OF U.P. Vs. PRABHU NARAIN SHARMA
July 23, 2010
STATE OF U.P. Vs. RAKESH KUMAR
December 13, 2010
STATE OF U.P. Vs. CHANDRIKA PRASAD
November 9, 2010
STATE OF U.P. Vs. ZUNAB ALI
November 29, 2010
State of U.P. Vs. Industrial Tribunal and others
August 4, 2010
State of U.P. Vs. Additional Commissioner (Judicial) Lucknow & Ors.
April 26, 2010
State of U.P. Vs. Sanjeev Kumar Sharma
February 15, 2010
State of U.P. Vs. Akhlaq and another
October 12, 2010
State of U.P. Vs. Shakil Thakur and Others
September 28, 2010
State of U.P. Vs. Mohan
November 30, 2010
State of U.P. Vs. Additional Commissioner, Judicial (2), Gorakhpur and others
October 5, 2010
State of U.P. Vs. Abdul Samad and others
September 22, 2010
State of U.P. Vs. Saurabh Katiyar
August 18, 2010
State of U.P. Vs. Pratap Singh and others
September 22, 2010
STATE OF U.P. Vs. SATYA PRAKASH @ NANHE @ SAT KUMAR AND 2 ORS.
November 18, 2010
STATE OF U.P. Vs. NOOR MOHD
November 19, 2010
STATE OF U.P. Vs. ARUN KUMAR MISRA AND ANR.
August 29, 2010
STATE OF U.P. Vs. SHIV PRAKASH TIWARI @ DEPTY TIWARI
September 3, 2010
STATE OF U.P. Vs. P.P. TRIPATHI
August 25, 2010
STATE OF U.P. Vs. SURYA NATH PASI AND ORS.
September 1, 2010
STATE OF U.P. Vs. RAJ KUMARI
May 6, 2010
STATE OF U.P. Vs. RAKESH AND ORS.
August 9, 2010
STATE OF U.P. Vs. VISHWA VIJAY AND SMT. SEEMA AZAD
July 7, 2010
STATE OF U.P. Vs. RAJESH TIWARI
May 17, 2010
STATE OF U.P. Vs. DEEPAK KUMAR SINGH AND ANR.
March 9, 2010
STATE OF U.P. Vs. STAR PAPER MILLS LTD. AND ANR.
November 18, 2010
STATE OF U.P. Vs. SHAJAD HASAN KHAN AND ORS.
February 9, 2010
STATE OF U.P. Vs. SMT. KARMA DEVI
January 15, 2010
STATE OF U.P. Vs. ASHOK KUMAR SONI
February 4, 2010
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT, KANPUR
March 31, 2010
STATE OF U.P. Vs. SHIPAHI LAL AND ANR.
July 15, 2010
State of U.P. & Anr. Vs. Sunder Singh Solanki
December 14, 2010
STATE OF U.P. AND 2 ORS. Vs. PRATAP PHARMACEUTICALS AND 3 ORS.
February 10, 2010
State of U.P. and another Vs. Jaipal Singh
July 26, 2010
State of U.P. and another Vs. Arvind Kumar Bhatia and another
July 7, 2010
State of U.P. and another Vs. Nek Singh
May 19, 2010
State of U.P. and another Vs. Santosh Kumar Srivastava
February 23, 2010
STATE OF U.P. AND ANR. Vs. RAJMANI MISHRA
November 26, 2010
STATE OF U.P. AND ANR. Vs. NAND KUMAR SINGH
July 19, 2010
STATE OF U.P. AND ANR. Vs. KUNWAR PAL SINGH AND ANOTHER
October 20, 2010
STATE OF U.P. AND ANR. Vs. SYED BAQUAIR RAZA
November 16, 2010
STATE OF U.P. AND ANR. Vs. ATMA NAND DUBEY AND ANR.
February 17, 2010
STATE OF U.P. AND ORS. Vs. BECHE LAL VERMA AND ANR.
February 26, 2010
STATE OF U.P. AND ORS. Vs. HARI PAL SINGH AND ANR.
May 12, 2010
STATE OF U.P. AND ORS. Vs. GYAN SINGH YADAV AND ORS.
October 28, 2010
STATE OF U.P. AND ORS. Vs. RAJ KUMAR AND ANR.
April 16, 2010
STATE OF U.P. AND ORS. Vs. RAMESH CHANDRA
August 11, 2010
STATE OF U.P. AND ORS. Vs. SMT. AAKILA BANO AND ANR.
April 9, 2010
STATE OF U.P. AND ORS. Vs. COMMITTEE OF MANAGEMENT AND ORS.
December 9, 2010
STATE OF U.P. AND ORS. Vs. AJAY SINGH YADAV AND ORS.
February 15, 2010
STATE OF U.P. AND ORS. Vs. ARSHAD JAMAL
July 7, 2010
STATE OF U.P. AND ORS. Vs. INTJAR AHMAD
July 7, 2010
STATE OF U.P. AND ORS. Vs. MOHD. REHAN RAZA AND ANR.
July 7, 2010
STATE OF U.P. AND ORS. Vs. ABDUL MANNAN
July 7, 2010
STATE OF U.P. AND ORS. Vs. SUNIL KUMAR VERMA AND ORS.
July 1, 2010
STATE OF U.P. AND ORS. Vs. GIRJA SHANKER SAXENA
August 2, 2010
STATE OF U.P. AND ORS. Vs. NAND KISHORE CHOURASIA
August 3, 2010
STATE OF U.P. AND ORS. Vs. CHATURTH SHRENI BAN KARAMCHARI SANGH
August 2, 2010
STATE OF U.P. AND OTHERS Vs. Gyanendra Kumar Shukla and others
October 29, 2010
State of U.P. and Others Vs. Manoj Singh and Others
February 25, 2010
STATE OF U.P. THROUGH PRINCIPAL SECY., EDU. AND ANR. Vs. MAHENDRA SINGH S/O SRI SHIV SHANKAR SINGH AND ORS.
October 19, 2010
STATE OF U.P. THROUGH SECRETARY MEDICAL AND HEALTH AND 2 ORS. Vs. LAXMI NARAIN MISHRA AND ANR.
September 22, 2010
STATE OF U.P. THRU COMMANDANT Vs. RAJESH PRADHAN
November 10, 2010
STATE OF U.P. THRU PRIN. SECY. FINANCE AND ORS. Vs. GANESH SINGH S/O BAWAN SINGH AND ANR.
February 11, 2010
STATE OF U.P. THRU SECY. HOME AND 2 ORS. Vs. SMT. ANGOORI DEVI AND 6 ORS.
August 11, 2010
STATE OF U.P. THRU' SECY. AVAS Vs. A.D.J. ALLAHABAD
December 22, 2010
STATE OF U.P. THRU. PRIN. SECY. IRRIGATION AND ORS. Vs. NARESH CHANDRA GUPTA S/O LATE OM PRAKASH AND ANR.
October 29, 2010
State of U.P.and another Vs. Brij lal and another
February 24, 2010
State of U.P.and others Vs. Baldeo Tripathi
January 8, 2010
State of U.P.and others Vs. Neeraj Kumari Mishra Deo and another
December 16, 2010
State of U.P.and others Vs. Tribhuan Nath Khare and another
July 3, 2010
State of U.P.through Collector, Agra Vs. Addl.Commissioner (Adm), Agra Division, Agra and others
July 29, 2010
State of U.P.through Collector, Jhansi and another Vs. Ram Nath and others
August 31, 2010
State of U.P.Through The Collector Kanpur Dehat Vs. Addl.Commissioner, Kanpur Division, Kanpur and another
September 30, 2010
STATE OF UP Vs. PITAMBER
August 19, 2010
STATE OF UP Vs. PREMA DEVI
August 16, 2010
STATE OF UP Vs. SUNIL KUMAR VERMA
July 29, 2010
STATE OF UP Vs. ANITA TYAGI
August 9, 2010
STATE OF UP Vs. MEWA LAL
August 4, 2010
STATE OF UP Vs. MADHU DEVI
August 4, 2010
STATE OF UP Vs. KESHAV MURARI RAI
July 3, 2010
STATE OF UP Vs. KAMLA RANI
September 28, 2010
STATE OF UP Vs. KRISHNA MOHAN LAL
August 30, 2010
STATE OF UP Vs. MOHD AKEEN
August 28, 2010
STATE OF UP Vs. DEVI PRASAD
April 5, 2010
STATE OF UP Vs. BHUPENDRA SINGH
April 7, 2010
STATE OF UTTAR PRADESH Vs. DEEPAK PANDEY AND ANR.
November 23, 2010
STATE OF UTTAR PRADESH AND ORS. Vs. ABULAIS KHAN
July 7, 2010
STATE OF UTTAR PRADESH AND ORS. Vs. MOHD. FAROOQUE AHMAD KHAN AND ORS.
July 7, 2010
STATE OF UTTAR PRADESH AND ORS. Vs. DEVENDRA SINGH
July 7, 2010
STATE OF UTTAR PRADESH THROU SECRETARY AND ORS. Vs. PRAMOD KUMAR
July 7, 2010
STATE OF UTTAR PRADESH THRU SECY. DEPTT. OF BASIC EDU. AND ORS. Vs. RAVI SHANKER SINGH AND ORS.
July 7, 2010
State of Uttarakhand through Secretary, Revenue Department, Dehradun and others Vs. State Public Service Tribunal and anothers
August 10, 2010
SUB DIVISIONAL OFFICER BHARAT SANCHAR NIGAM LTD Vs. PRESCRIBED AUTHORITY
April 30, 2010
SUBBA RAM Vs. STATE OF U.P. AND ORS.
November 9, 2010
SUBEDAR RAM Vs. RAM PRASAD SINGH AND ORS.
October 26, 2010
SUBEDAR SINGH AND ANR. Vs. STATE OF U.P. THRU SECY. HOME AND 2 ORS.
November 11, 2010
SUBHARATI K K B CHARITABLE TRUST Vs. ABHISHEK KAIDAN
September 29, 2010
SUBHASH Vs. STATE OF UP
August 11, 2010
Subhash and another Vs. Joint Director Consolidation, Baghpat and others
August 10, 2010
SUBHASH AND ANR. Vs. STATE OF U.P. AND ANR.
September 30, 2010
SUBHASH BHUSHAN SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE
July 29, 2010
Subhash Chand Sharma and others Vs. State of U.P. and another
October 5, 2010
SUBHASH CHANDRA Vs. STATE OF U P
January 25, 2010
SUBHASH CHANDRA Vs. STATE OF UP
April 7, 2010
Subhash Chandra Singh Vs. State of U.P. and others
January 18, 2010
SUBHASH CHANDRA VAISH AND 2 ORS. Vs. ADDITIONAL DISTRICT JUDGE AND 10 ORS.
August 19, 2010
SUBHASH CHANDRA YADAV Vs. STATE OF U.P.
November 19, 2010
SUBHASH MAHAVIDYALAYA Vs. STATE OF U.P. ANDORS.
November 10, 2010
SUBHASH SINGH Vs. STATE OF U.P.
May 14, 2010
SUBHASH TIWARI Vs. STATE OF UP
February 2, 2010
SUBHASH UPADHAYAYA Vs. STATE OF U.P. AND ORS.
October 27, 2010
SUBHASH YADAV Vs. STATE OF U P
November 2, 2010
SUBODH DUBEY Vs. STATE OF U P
January 13, 2010
SUBODH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
October 27, 2010
SUBODH KUMAR TIWARI Vs. STATE OF U.P. AND ANR.
September 29, 2010
SUBODH SHARMA Vs. STATE OF U.P. AND ANR.
September 22, 2010
SUDAMA PRASAD Vs. GOPAL DHARMSHALA
March 23, 2010
SUDERSHAN Vs. STATE OF UP
May 19, 2010
SUDERSHAN PANDEY Vs. STATE OF U.P. THRU COLLECTOR, KHERI AND 3 ORS.
February 17, 2010
Sudesha Malik Aged About 52 Years Vs. State of U.P.Through Its Pirncipal Secy Panchyati Raj
May 11, 2010
SUDHA DEVI Vs. STATE OF U.P. THROUGH ITS SECY. HIGHER SECONDARY EDU. DEPT. AND ORS.
September 9, 2010
SUDHA KESARWANI Vs. STATE OF UP
October 19, 2010
SUDHA VIJAY Vs. STATE OF UP
August 17, 2010
SUDHAKAR SINGH @ BHANNU SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. HOME
May 10, 2010
SUDHIR ALBERT Vs. STATE OF U.P. AND ORS.
December 3, 2010
SUDHIR KUMAR Vs. STATE OF UP
January 25, 2010
Sudhir Kumar Vs. State of U.P.
May 26, 2010
SUDHIR KUMAR @ DAVID SHARMA AND ORS. Vs. STATE OF U.P. AND ANR.
September 28, 2010
SUDHIR KUMAR HEAD CONSTABLE Vs. STATE OF U.P. AND ORS.
August 4, 2010
SUDHIR KUMAR SAXENA Vs. STATE OF UP
August 3, 2010
SUDHIR S. HALWASIYA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
March 25, 2010
Sudhir Singh Vs. State of U.P.through Secretary Home, Government of U.P., Lucknow and others
May 13, 2010
Sudhir Singh and others Vs. State of U.P.and another
October 19, 2010
SUGANDH CHAUHAN AND ORS Vs. STATE OF U P AND ORS
November 10, 2010
SUGANDH CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
October 11, 2010
Sugreev Vs. State of U.P.and Others
March 30, 2010
SUGREEV Vs. STATE OF U P
May 21, 2010
Sugreev S/O Gomti Vs. State of U.P.
May 21, 2010
SUJEET KUMAR Vs. STATE OF UP
September 14, 2010
SUJEET KUMAR SINGH Vs. STATE OF U P
October 27, 2010
Sujeet Kumar, Constable Vs. State of U.P.Through Principal Secretary, Home, U.P.Shashan, Secretariat, Lucknow and others
August 19, 2010
SUKH RAM Vs. STATE OF UP
March 15, 2010
SUKH RAM PAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
July 15, 2010
SUKHA DEVI Vs. MITHILESH KUMARI
May 17, 2010
SUKHBEER SINGH Vs. SMT. NASEEM BEGUM AND OTHERS
May 6, 2010
SUKHPAL SINGH Vs. STATE OF U P
November 22, 2010
SUKHRAM MATHURIA Vs. U P FINANCIAL CORPORATION
July 27, 2010
SUKKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 8, 2010
SUKKHU RAIDAS Vs. STATE OF U.P.
May 13, 2010
SULTAN SINGH AND ANR. Vs. STATE OF U.P.
July 21, 2010
SULTANPUR KSHETRIYA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX
January 29, 2010
SUMAN DEVI Vs. STATE OF U P
May 21, 2010
SUMAN JAISWAL Vs. STATE OF UP
April 20, 2010
Suman Jeet Kaur Vs. Union of India through Secretary, Ministry of Human Resources and Development, New Delhi and others
January 12, 2010
SUMANT LAL TIWARI Vs. STATE OF UP
April 22, 2010
SUMER PRASAD Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
November 12, 2010
Sumer S/o Laksha Vs. State of U.P. & Ors.
March 19, 2010
SUMIT GUPTA Vs. STATE OF U P
March 8, 2010
SUMIT PHARMACEUTICALS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
November 18, 2010
SUMITRA DHULIYA Vs. DIRECTOR OF EDUCATION
November 12, 2010
Sumitra Jain and others Vs. Rajnish Kumar and others
April 2, 2010
SUNDAR PAL SINGH Vs. STATE OF U.P. AND ORS.
May 6, 2010
SUNDARAM THRU. DHARMENDRA SINGH VERMA AND ANR. Vs. SMT. KRISHNA SHARMA AND ORS.
September 13, 2010
SUNDER CARPET INDUSTRIES BARHI NEWADA VARANASI Vs. ICOME TAX OFFICER VARANASI
April 15, 2010
Sunder Lal (D) through L.Rs. Vs. Additional Commissioner, Administration, Lucknow and others
May 19, 2010
Suneel Kumar @ Pappu and others Vs. State of U.P.and another
November 18, 2010
SUNEEL KUMAR PANDEY S/O AKSHAYBAR RAM PANDEY Vs. STATE OF U.P. THRU PRIN. SECY. INDUSTRIES AND ORS.
August 26, 2010
SUNEETA DEVI Vs. STATE OF U.P.
January 29, 2010
Sunil @ Lala Vs. State of U.P.and others
February 23, 2010
SUNIL DUTTA MISHRA Vs. ADJ/SPECIAL JUDGE (EC ACT) SITAPUR
November 10, 2010
SUNIL KHAN Vs. ANUPAM HOUSING P LTD
February 18, 2010
SUNIL KUMAR Vs. STATE OF U P
April 5, 2010
SUNIL KUMAR Vs. STATE OF U P
November 24, 2010
SUNIL KUMAR Vs. ADDL DISTRICT JUDGE MEERUT
August 5, 2010
SUNIL KUMAR Vs. STATE OF U P
December 23, 2010
SUNIL KUMAR Vs. STATE OF U P
December 22, 2010
Sunil Kumar (In Jail) Vs. State of U.P.
April 5, 2010
Sunil Kumar @ Ninna Vs. State of U.P.and another
December 23, 2010
SUNIL KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
August 12, 2010
SUNIL KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
September 23, 2010
SUNIL KUMAR PRASAD Vs. STATE OF U.P.
January 12, 2010
Sunil Kumar Seth Vs. State of U.P.
March 12, 2010
SUNIL KUMAR SHARMA Vs. MEERA SHARMA
August 16, 2010
SUNIL KUMAR SHUKLA Vs. THE STATE OF U.P. AND ORS.
February 5, 2010
Sunil Kumar Sonkar Vs. State of U.P. and others
July 21, 2010
SUNIL KUMAR VERMA Vs. DEVENDRA PRAKASH BANSAL
February 16, 2010
SUNIL YADAV Vs. STATE OF U.P.
September 29, 2010
Sunil Yadav, (No.18000688 M), EX-Recruit Vs. Union of India and others
September 1, 2010
SUNITA AGARWAL Vs. STATE OF UP
August 5, 2010
SUNITA DEVI Vs. STATE OF U.P. AND ANR.
November 8, 2010
SUNITA DEVI Vs. STATE OF U.P. AND ORS.
August 25, 2010
Sunita Gupta Vs. Prabhat Chandra Tandon
April 28, 2010
Sunita Jaiswal Vs. State of U.P. and others
April 20, 2010
SUNIYA Vs. STATE OF UP
May 20, 2010
SUNTI BUNTI AUTOMOBILES P LTD Vs. STATE OF U P
May 18, 2010
SUPER CASSETTES INDUSTRIES LTD Vs. STATE OF U P
April 1, 2010
SUPER CHEMICALS Vs. ADDITIONAL COMMISSIONER, GRADE I, TRADE TAX, AGRA ZONE, AGRA AND OTHERS
January 21, 2010
SUPERHOUSE OVERSEAS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX*
April 27, 2010
SURAJ SINGH Vs. STATE OF UP
July 23, 2010
Surandea Singh and others Vs. State of U.P.through Principal Secretary, Finance, U.P., Lucknow and others
August 11, 2010
Surapur Rice Complex & Anr. Vs. State of U.P.& Ors.
April 27, 2010
Surendra Kumar Vs. Kanta Singhal
August 30, 2010
SURENDRA KUMAR Vs. STATE OF U.P. AND ORS.
November 9, 2010
SURENDRA KUMAR SINGH Vs. STATE OF UP
September 24, 2010
SURENDRA KUMAR SINGH Vs. STATE OF U.P.
May 19, 2010
SURENDRA NATH SHUKLA S/O SWAMI NATH SHUKLA Vs. VICE-CHANCELLOR OF SAMPURNAND SANSKRIT VISHWAVIDYALAYA AND ORS.
August 28, 2010
SURENDRA PAL SAXENA, GRAM PANCHAYAT ADHIKARI Vs. STATE OF U.P.
January 27, 2010
SURENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, SHAHJAHANPUR AND OTHERS
July 9, 2010
SURENDRA PRASAD AGNIHOTRI Vs. STATE OF U P
January 13, 2010
SURENDRA PRASAD AGNIHOTRI Vs. STATE OF UP
May 20, 2010
SURENDRA PRASAD GOND Vs. UNION OF INDIA
August 28, 2010
Surendra Pratap Pracheta Vs. State of U.P. and others
March 8, 2010
SURENDRA PRATAP SINGH Vs. COLLECTOR DISTT D D C AZAMGARH
July 21, 2010
SURENDRA SINGH Vs. STATE OF UP
August 11, 2010
SURENDRA SINGH Vs. STATE OF U.P. AND ORS.
April 13, 2010
SURENDRA SINGH Vs. SMT. RAMA DEVI AND ORS. AND ASHOK KUMAR AND ORS.
February 4, 2010
SURENDRA SINGH Vs. STATE
September 6, 2010
SURENDRA SINGH AND 81 ORS. Vs. STATE OF U.P. AND ORS.
July 19, 2010
SURENDRA SINGH YADAV Vs. UNION OF INDIA
December 14, 2010
SURENDRA TIWARI Vs. STATE OF UP
July 16, 2010
SURENDRA YADAV Vs. STATE OF U P
February 26, 2010
SURESH Vs. STATE OF U P
July 28, 2010
Suresh Vs. State of U.P.
July 9, 2010
SURESH BABU Vs. STATE OF UP
April 19, 2010
SURESH CHAND SHARMA Vs. NAND KUMAR KAMAL
December 14, 2010
SURESH CHANDRA Vs. STATE OF UP
September 22, 2010
SURESH CHANDRA Vs. DINESH KUMAR
November 9, 2010
SURESH CHANDRA AGRAWAL AND SONS Vs. COMMISSIONER COMMERCIAL TAX, U P
July 28, 2010
SURESH CHANDRA JAIPURIA Vs. THE STATE OF U.P.
August 11, 2010
SURESH CHANDRA JAIPURIA Vs. STATE OF U P
November 8, 2010
SURESH CHANDRA JATAV Vs. STATE OF U.P. AND ORS.
July 6, 2010
SURESH CHANDRA MISHRA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
July 9, 2010
SURESH CHANDRA SHARMA Vs. STATE OF U P
November 16, 2010
Suresh Chandra Sharma Vs. Sardar Surendra Singh Chhabra
October 19, 2010
SURESH GIRI Vs. BOARD OF REVENUE
February 26, 2010
Suresh Kumar Chaturvedi & Ors.etc. Vs. Life Insurance Corporation of India & Ors.
March 23, 2010
Suresh Kumar Sharma Vs. State of U.P. and others
January 19, 2010
Suresh Kumar Singhal Vs. Kumud Tripathi
June 4, 2010
SURESH KUMAR SINGHAL Vs. SMT. KUMUD TRIPATHI
August 4, 2010
SURESH PAL SINGH S/O LATE NARSINGH LAL Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
August 6, 2010
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
October 8, 2010
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
October 29, 2010
SURESH PRASAD TRIPATHI Vs. STATE OF U P AND ORS
November 10, 2010
SURESH PRASAD TRIPATHI Vs. STATE OF U.P. AND ORS.
October 11, 2010
SURESH SINGH YADAV Vs. STATE OF U.P. AND ORS.
May 21, 2010
SURESH TELI Vs. STATE OF U.P.
August 4, 2010
Suresh Thakur Vs. Jag Narain
February 1, 2010
SURESH TIWARI Vs. STATE OF U P
March 18, 2010
SURRENDER NARAYAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
November 11, 2010
SURYA BUX Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
November 2, 2010
SURYA NARAIN SHUKLA Vs. U P CO OPERATIVE PROCESSING AND COLD STORAGE FEDRATION LTD
March 17, 2010
SURYA NATH SINGH Vs. STATE OF UP
August 28, 2010
SURYA NATH YADAV Vs. STATE OF U.P. AND ORS.
July 8, 2010
SURYA PRAKASH KUSHWAHA Vs. STATE OF U.P. AND ANR.
August 2, 2010
SURYA TRANSFORMERS Vs. UNION OF INDIA (UOI)
January 29, 2010
SUSHIL Vs. STATE OF U.P.
September 6, 2010
SUSHIL ANSAL, Vs. STATE OF U.P AND U.P. POLLUTION CONTROL BOARD THROUGH ITS LAW OFFICER
July 6, 2010
SUSHIL KUMAR Vs. ASHOK KUMAR KANSAL
October 4, 2010
SUSHIL KUMAR PANDEY Vs. STATE OF U P
July 15, 2010
SUSHIL KUMAR SHUKLA Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. DEPT.
September 9, 2010
Sushil Kumar Tyagi Vs. State of U.P. and others
September 30, 2010
SUSHIL KUMAR UPADHYAY Vs. STATE OF UP
March 23, 2010
SUSHILA DEVI Vs. STATE OF U.P. AND ORS.
November 30, 2010
SUSHILA DEVI AND ORS. Vs. COMMISSIONER VARANASI DIVI. AND ORS.
August 25, 2010
SUSHMA PATHAK Vs. UNION OF INDIA
November 10, 2010
Suvindra Singh Vs. State of U.P. & Ors.
August 17, 2010
SWADESHI MINING AND MANUFACTURING CO LTD Vs. STATE
July 22, 2010
SWADESHI UDYOG Vs. TRADE TAX OFFICER AND ANOTHER
May 26, 2010
SWALIN KHAN Vs. SHAMBHOO DAYAL SHARMA
April 1, 2010
Swami Nath Vs. Ajay Kumar and another
August 19, 2010
SWAMI PARMANAND BHATTA COMPANY BAGHPAT Vs. UNION OF INDIA
October 7, 2010
SWAMI VIVEKANAND COLLEGE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
July 6, 2010
SWATANTRA KUMAR Vs. SACCHIDANAND JAISWAL
November 29, 2010
SWATI MENTHOL AND ALLIED CHEMICALS LIMITED Vs. DY. COMMISSIONER (ASTT.) - II,TRADE TAX RAMPUR AND ORS.
July 20, 2010
Sweta Garg Vs. State of U.P. and Others
July 12, 2010
Syed Abrar Hussain Vs. State of U.P.and another
October 21, 2010
Syed Mohammad Abbas Vs. State of U.P. and Ors.
January 29, 2010
SYED NASEEM MUZAFFAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
November 9, 2010
SYED NASEEM MUZAFFAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 27, 2010
Syed Qamar Ahmad Vs. State of U.P. and others
May 10, 2010
SYED VAKIL AHMAD Vs. STATE OF U P
January 7, 2010
T.K. MITRA Vs. P.O., INDUSTRIAL TRIBUNAL-I AND ANR.
August 25, 2010
T.N. MOHILA Vs. U.P. STATE ELECTRICITY BOARD
November 1, 2010
Tabarak Ali Vs. State of U.P.
August 28, 2010
Tabarakullah Vs. State of U.P. and another
September 15, 2010
TABREZ AHMAD CIVIL JUDGE Vs. STATE OF U P
December 9, 2010
TAHIRA Vs. STATE OF U P
November 11, 2010
TAHIRA BEGHUM Vs. ADDITIONAL DISTRICT JUDGE/COURT NO. 2
May 24, 2010
TAHSEEN KHAN Vs. BOARD OF REVENUE AND ORS.
March 26, 2010
TAIYAB ALI Vs. STATE OF U.P. AND ORS.
July 20, 2010
Taiyyab Ali Bhai Vs. Incharge District Judge, Lucknow and others
April 13, 2010
TAJ ADVERTISING Vs. STATE OF UP
April 28, 2010
TAJ MOHAMMAD Vs. STATE
April 26, 2010
TAKREEM AHMAD KHAN Vs. VICE CHANCELLOR
October 5, 2010
TAMANNA BANO ALIAS SADHANA DEVI Vs. IMRAN AHMAD
September 6, 2010
TARA CHAND Vs. 12TH A D J GHAZIABAD
July 22, 2010
Tara Chand Kushwaha Vs. State of U.P.
April 15, 2010
TARA CHANDRA DUBEY Vs. STATE OF U P
October 7, 2010
TARA CHANDRA GUPTA Vs. DINESH CHANDRA GUPTA
December 9, 2010
TARA DEVI Vs. STATE OF U P
November 10, 2010
Tara Devi Vs. State of U.P. and others
January 18, 2010
Tara Devi Vs. State of U.P. and others
November 16, 2010
TARA DEVI Vs. STATE OF U P
February 10, 2010
TARAMUNI THARU Vs. STATE OF U.P. AND ORS.
September 23, 2010
Tarkeshwar Nath Chaubey and others Vs. State of U.P.
September 9, 2010
Tarun Kumar and others Vs. State of U.P. and others
November 24, 2010
TARUN PATHAK Vs. STATE OF UP
April 28, 2010
TATA TELESERVICES LIMITED, THRU. AUTHORISED SIGNATORY Vs. STATE OF U.P. THRU PRIN. SECY. INSTITUTIONAL FINANCE AND ORS.
February 10, 2010
TAUQEER AHMAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
July 12, 2010
TC HEALTHCARE PVT LTD Vs. UNION OF INDIA
April 20, 2010
TEERATH RAJ YADAV Vs. STATE OF U P
February 22, 2010
TEERATH SINGH Vs. LEARNED STATE PUBLIC SERVICES TRIBUNAL LUCKNOW & OTHER
September 8, 2010
TEJ BAHADUR MANI TRIPATHI Vs. STATE OF UP
July 27, 2010
TEJ PAL SINGH Vs. THE STATE OF U.P.
July 15, 2010
TEJ SINGH Vs. THE STATE
May 7, 2010
TEJASVI COLLEGE OF EDUCATION Vs. STATE OF U.P. AND ORS.
July 29, 2010
TEJPAL Vs. STATE
April 6, 2010
Tejpal Singh Vs. Additional Commissioner and others
August 16, 2010
Tejpal Singh Vs. State of Uttaranchal (Uttarakhand)
November 12, 2010
THAGAI Vs. PRESCRIBED AUTHORITY DISTRICT MAGISTRATE MAHARAJGANJ
August 5, 2010
THAKUR PRASAD Vs. SMT. KUSUM KUMARI AND ANR.
July 15, 2010
Thakur Ram Janki and others Vs. Jot Bahadur Singh and other
April 1, 2010
THAKURA Vs. DISTRICT JUDGE SITAPUR
November 25, 2010
THAKURI ALIAS THAKUR DAS Vs. STATE OF U.P.
July 9, 2010
THAKURIA Vs. SHANTI DEVI
May 25, 2010
THAKURIA AND ORS. Vs. SMT. SHANTI DEVI
May 1, 2010
THAN SINGH Vs. STATE OF U.P.
July 29, 2010
THASSAN BEGUM Vs. ROSHAN ARA
March 17, 2010
THE C/M BOYS ANGLO BENGALI INTER COLLEGE AND ANR. Vs. D.I.O.S.
August 11, 2010
THE CHAIRMAN ORDINANCE FACTORY BOARD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND ORS.
September 1, 2010
THE COMMISSIONER OF INCOME TAX Vs. MILKY EXPORTS INTERNATIONAL
November 15, 2010
THE COMMISSIONER OF INCOME TAX Vs. SHRI RAM PHER, BHAGWATI STEELS
July 1, 2010
THE COMMISSIONER OF INCOME TAX-1 Vs. KRISHI UTPADAN MANDI SAMITI BANGARMAU UNNAO AND ORS.
May 10, 2010
THE COMMISSIONER OF INCOME TAX-I Vs. ROHTAS PROJECTS LTD.
May 7, 2010
THE COMMISSIONER TRADE TAX Vs. S/S. RAKESH KUMAR S/O SHRI RAM PRASAD BILARI
July 15, 2010
THE COMMISSIONER TRADE TAX Vs. S/S SHARAD GUPTA
July 15, 2010
THE COMMISSIONER TRADE TAX Vs. S/S CONTROL SWITCH GEARS COMPANY LTD
July 14, 2010
THE COMMISSIONER, COMMERCIAL TAX, COMMERICIAL TAX BHAWAN Vs. STATE BANK OF INDIA
November 10, 2010
THE COMMITTEE OF MANAGEMENT ANSAR INTER COLLEGE AND ANR. Vs. THE STATE OF U.P. AND ORS.
August 23, 2010
THE COMMITTEE OF MANAGEMENT, CHAHARWATI INTER COLLEGE, AKOLA, AGRA AND ANR. Vs. THE STATE OF U.P. AND ORS.
July 8, 2010
THE DHAMPUR SUGAR MILLS LTD. THR. F.M. VIJAI KUMAR GUPTA Vs. CHANDRA SHEKHAR
April 6, 2010
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SHARIFAN AND ORS.
October 20, 2010
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH AND ANR.
October 26, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. RAM PRAKASH AND 4 ORS.
April 15, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. UMA DEVI AND ANR.
April 21, 2010
THE UNITED INDIA INSURANCE CO LTD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 5/ MOTOR ACCIDENT CLAIMS TRIBUNAL
August 4, 2010
THE VICE CHAIRMAN, AGRA DEVELOPMENT AUTHORITY Vs. SHREE RAM AND ORS.
December 1, 2010
TILAK RAM Vs. STATE OF U.P. AND ORS.
February 16, 2010
Tileshwari Devi Vs. Deputy Director of Consolidation, Ballia and others
April 27, 2010
TILSK RAM Vs. PRAMOD KUMAR
May 14, 2010
TIRATH RAM KHANNA Vs. RATAN SINGH
October 19, 2010
TRADE LINKS LTD Vs. STATE OF U P
July 14, 2010
TRANSLAM INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF U P THRU SECY TECHNICAL EDUCATION AND ANR
October 27, 2010
TRIBHUWAN NATH AND ORS. Vs. SURENDRA NATH AND ORS.
September 13, 2010
Tribhuwan Yadav Vs. State of U.P. and others
October 4, 2010
TRIJUGI NARAIN TIWARI Vs. STATE OF U.P. AND ORS.
October 28, 2010
Trilok Chand and others Vs. Riyaz Fatma
July 27, 2010
TRILOK RATHORE Vs. KANHAIYA GIDWANI AND OTHERS
August 20, 2010
TRILOKI NATH AGARWAL AND ORS. Vs. YOGENDRA NATH DIXIT AND ORS.
March 23, 2010
TRIVENI BAHADUR SINGH AND OTHERS Vs. STATE OF U.P.THROUGH DISTRICT MAGISTRATE RAEBARELI AND ORS.
May 10, 2010
TUFAIL AHMAD Vs. STATE OF UP
May 17, 2010
Tufail Ahmad S/o Mohd. Wakil Vs. State of U.P. and others
May 17, 2010
TULAI RAM SINGH GANGWAR Vs. STATE OF UP
May 26, 2010
Tulai Ram Singh Gangwar (Dr.) Vs. State of U.P. and Others
May 26, 2010
TULSI DAS AHIWAR Vs. STATE OF U P
December 8, 2010
TULSI RAM Vs. STATE OF U P AND ORS
October 28, 2010
TULSI RAM AND ANR. Vs. STATE OF U.P. AND ORS.
September 6, 2010
Tulsi Ram through his L.Rs. Vs. Addl.District Judge, Court No.12, Bareilly and others
September 1, 2010
TULSI SUGAR MILL (EXCISE ) Vs. UNION OF INDIA (UOI) AND ORS.
July 6, 2010
TUNG NATH PATHAK AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY., SECONDARY EDU.
October 22, 2010
U P ADVERTISER ASSOCIATION Vs. UNION OF INDIA
September 20, 2010
U P BHUMI SUDHAR NIGAM LUCKNOW Vs. APPELLATE AUTHORITY
July 20, 2010
U P CO OPERATIVE FEDERATION LTD Vs. STATE OF U P
April 6, 2010
U P CO-OPERATIVE BANK LTD Vs. RAMESHWAR HAVALIA
October 20, 2010
U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD Vs. PRESIDING OFFICER
April 5, 2010
U P S R T C Vs. STATE OF U P
March 8, 2010
U P S R T C BAREILLY Vs. SUDHIR NIGAM
November 2, 2010
U P SATATE ROAD TRASPORT CORPORATION Vs. VIDYA DEVI
March 16, 2010
U P SCHEDULED CASTE FINANCE AND DEVELOPMENT CORPORATION LTD Vs. SURENDRA PAL SINGH
April 5, 2010
U P STATE ROAD TRANSPORT CORPORATION Vs. SATENDRA SINGH
April 16, 2010
U P STATE ROAD TRANSPORT CORPORATION Vs. NAIMA REHMAN
January 28, 2010
U P STATE ROAD TRANSPORT CORPORATION AND ORS Vs. MOHD RAIS KHAN
April 23, 2010
U P SUNNI CENTRAL WAQF BOARD Vs. RAJA KHAN
August 5, 2010
U P THRU SECY HOME AND 2 ORS Vs. ANGOORI DEVI AND 6 ORS
August 11, 2010
U. P. Sambhagiya Pariwahan Karmachari Sangh and another Vs. State of U. P. and others
February 1, 2010
U.N. AGARWALA Vs. UNION OF INDIA (UOI) AND ORS.
November 23, 2010
U.P. AVAS EVAM VIKAS PARISHAD Vs. RAJENDRA KUMAR VERMA
April 9, 2010
U.P. AVAS EVAM VIKAS PARISHAD THRU H.C. Vs. KUNJ BIHARI AND ORS.
April 26, 2010
U.P. AVAS EVAM VIKAS PARISHAD THRU H.C. Vs. MAN MOHAN BHASIN AND ANR.
April 28, 2010
U.P. CEMENT LTD. LKO.THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U.P. THROUGH THE COMMISSIONER CUM- PRINCIPAL SECY.
November 9, 2010
U.P. COOPERATIVE CHINI MILL SANGH LIMITED AND ANR. Vs. CHINI MILL MAZDOOR SANGH AND ORS.
October 21, 2010
U.P. COOPERATIVE FEDERATION LTD. AND ANR. Vs. RAMESH KUMAR SINGH
August 28, 2010
U.P. POWER CORPORATION LTD. Vs. NATRAJ SAHKARI AVAS SAMITI LTD.
February 3, 2010
U.P. POWER CORPORATION LTD. THRU EXE. ENGINEER AND ANR. Vs. SMT. SUBHAWATI DEVI AND ORS.
July 16, 2010
U.P. Rajyavidyut Utpadan Nigam Ltd. Vs. U.P. Engineering Ltd.
February 23, 2010
U.P. SMALL INDUSTRIES CORPORATION LTD. Vs. ANUPAM HOUSING (P.) LTD. AND ANOTHER
February 18, 2010
U.P. STATE BRIDGE CORPORATION LTD. THROUGH G.M. (H.Q.-2) Vs. CIVIL JUDGE (S.D.), LUCKNOW
April 19, 2010
U.P. STATE ROAD TRANSPORT CORPORATION Vs. MIRZA ATHAR BEG
November 29, 2010
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH REGIONAL MANAGER AND ORS. Vs. GHANSHYAM YADAV AND ANR.
May 12, 2010
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.) AND OTHERS
March 29, 2010
U.P. TRADERS THROUGH ITS PARTNER SRI SHARAD MARWAH Vs. STATE OF U.P. AND ORS.
September 6, 2010
U.P.Avas Evam Vikas Parishad Vs. Kanak and others
May 26, 2010
U.P.Postal Primary Co-operative Bank Ltd. Vs. Hemant Kumar and others
April 15, 2010
U.P.Power Corporation Ltd., Unnao Vs. Electricity Ombudsman, Lucknow & Ors
September 23, 2010