Case Index

Title
Date
A AND A ACCESSORIES Vs. COMMISSIONER WORKMENS COMPENSATION
October 19, 2010
A K CHOHDDA Vs. G K PILLAI
June 2, 2010
A K GUPTA Vs. STATE
August 16, 2010
A K SABHARWAL Vs. N D M C
March 3, 2010
A L MEHTA Vs. NIIT LIMITED
August 18, 2010
A P T PNEUMATICS PVT LTD Vs. RAVI VASHISHTA
December 24, 2010
A S KELA Vs. CHANDRA MESHWARI
September 28, 2010
A SUNDARA RAJAN Vs. GOVT OF NCT OF DELHI
July 1, 2010
A V PAVITHRAN Vs. UOI
December 2, 2010
A. K. NIJHAWAN Vs. UNION OF INDIA
April 30, 2010
A.A.U.I. SERVICE STATION AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
March 5, 2010
A.B. MOVIES PRIVATE LIMITED, Vs. WAVE INFRATECH PRIVATE LIMITED
November 29, 2010
A.K. CHOHDDA Vs. G.K. PILLAI
March 22, 2010
A.K. MALHOTRA & ANR. Vs. DDA
June 1, 2010
A.P. NIRMAN Vs. SINDHU TRADE LINKS
January 20, 2010
A.P. PAREKH Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
February 5, 2010
A.R. NIM Vs. VISHWAMITRA
February 11, 2010
AARTI BHARGAVA Vs. MADHUR BHARGAVA
May 5, 2010
AARUSHI JERATH Vs. UNIVERSITY OF DELHI
August 31, 2010
AAS MOHD Vs. STATE
April 15, 2010
ABASKAR CONSTRUCTIONS PVT LTD Vs. LAND AND DEVELOPMENT OFFICER
August 27, 2010
ABB LIMITED Vs. LARSEN AND TOUBRO LTD
February 18, 2010
ABDUL KADER Vs. UNION OF INDIA
December 20, 2010
ABDUL KADIR Vs. UNION OF INDIA
January 20, 2010
ABDUL KHALIQUE Vs. MINISTRY OF TRANSPORT AND POWER
March 3, 2010
ABDUL MAJEED @ UMAR SHAHAD Vs. STATE (NCT OF DELHI)
January 18, 2010
ABDUL MUEED Vs. HAMMAD AHMED
December 8, 2010
ABDUL RASHID Vs. STATE (GOVT. OF NCT OF DELHI)
January 29, 2010
ABDUL REHMAN Vs. STATE
July 15, 2010
ABDUL SAMAD Vs. PANCHI THRU L R S
April 9, 2010
ABDUL SATTAR Vs. UOI
February 22, 2010
ABDUL WAHID Vs. HAMEED MIAN
April 20, 2010
ABDUR RAZZAQ JOWON ALIAS ASLAM Vs. STATE
September 30, 2010
ABDUS SABUR KHAN Vs. UNION OF INDIA
December 10, 2010
ABHA GUPTA Vs. DULI CHAND
February 25, 2010
ABHA TYAGI Vs. UNION OF INDIA
November 15, 2010
ABHIJIT ROY Vs. STATE NCT OF DELHI
December 6, 2010
ABHILASHA GARG Vs. APPROPRIATE AUTHORITY PNDT ACT
August 19, 2010
ABHINAV GUPTA Vs. JCB INDIA LIMITED
September 1, 2010
ABHISHEK JAIN Vs. PRIYANKA JAIN
April 15, 2010
ABHISHEK KALIA Vs. URMILA TOMAR
February 4, 2010
ABHISHEK SHARMA Vs. STATE
May 31, 2010
ABHISHEKH GOEL Vs. MINISTRY OF HUMAN RESOURCES DEVELOPMENT
December 16, 2010
ABHISHEKH KHURANA Vs. STATE
July 9, 2010
ABW INFRASTRUCTURE LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
October 18, 2010
ACCORD ALLOYS LIMITED Vs. ASIA MINERALS LTD. AND ANR.
April 21, 2010
ACCORD ALLOYS LTD. Vs. ASIA MINERALS LTD.
May 5, 2010
ACE PRINTG AND PACK PVT LTD Vs. MODERN FOOD INDUSTRIES
November 25, 2010
ACHARYA GYAN AYURVED COLLEGE Vs. DEPARTMENT OF AYUSH AND ORS.
November 30, 2010
ACTIVE ENTERPRISES PRIVATE LIMITED Vs. RADHIKA FIBRES (I) LTD.
September 8, 2010
ADARSH ELECTRICALS Vs. DINESH DAYAL
October 25, 2010
ADARSH ELECTRICALS & ORS. Vs. DINESH DAYAL
July 9, 2010
ADARSH KUMAR Vs. M C D
January 15, 2010
ADBUL WAHID Vs. MOHD ASLAM
November 18, 2010
ADEEB WARSI Vs. STATE
December 20, 2010
ADIL Vs. STATE
September 20, 2010
ADIL Vs. STATE
September 2, 2010
ADIL SINGH Vs. UOI
August 9, 2010
ADITYA DEPARTMENTAL STORES LIMITED AND ORS. Vs. AGARWAL ASSOCIATES PROMOTERS CONSORTIUM LIMITED
October 21, 2010
ADITYA INSTITUTE OF TECHNOLOGY Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
October 4, 2010
ADITYA NASHIER Vs. STATE
September 15, 2010
ADITYA SINGH Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT AND ANR.
November 16, 2010
ADVANCE ISPAT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 29, 2010
ADVANCE STEEL TUBES LIMITED Vs. S K AGGARWAL
July 16, 2010
AGARWAL METAL WORKS PVT. LTD. Vs. DEPUTY COMMR., C. EX., JAIPUR
July 12, 2010
AGGARWAL STRUCTURAL CONSULTANTS P LTD Vs. PUBLIC WORKS DEPARTMENT GOVT OF NCT OF DELHI
July 29, 2010
AGRA COLD RETREADS PVT LTD Vs. INDAG RUBBER LTD
February 18, 2010
AGRA TOUR AND TRAVELS Vs. GOVT OF N C T OF DELHI
March 10, 2010
AGYA KAUR AND ORS. Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
May 20, 2010
AGYA RAM SOOD Vs. SAMEER WASON
February 11, 2010
AHMED SAYEED Vs. STATE OF DELHI
September 15, 2010
AIIMS Vs. N N SARKAR
December 20, 2010
AIR INDIA LTD Vs. RAKESH KUMAR
April 8, 2010
AIRPORT AUTHORITY OF INDIA AND ORS. Vs. STATE OF UTTAR PRADESH AND ANR.
November 23, 2010
AISHA BEGUM Vs. MOHD IBRAHIM
August 18, 2010
AJANTA ARTS COMPANY Vs. UNION OF INDIA
April 16, 2010
AJAY Vs. STATE
October 5, 2010
AJAY AHUJA Vs. SUBHIKSHA TRADING SERVICES LTD
December 3, 2010
AJAY ALIAS LOVELY Vs. STATE
November 18, 2010
AJAY BHATIA Vs. GOVERNMENT OF NCT OF DELHI
May 13, 2010
AJAY JAIN Vs. REGISTRAR OF COMPANIES NCT OF DELHI AND HARYANA
September 22, 2010
AJAY KOHLI Vs. ANSAL PROPERTIES & INDUSTRIES LTD
February 24, 2010
AJAY KUMAR Vs. UOI
November 11, 2010
AJAY KUMAR Vs. UNIVERSITY OF DELHI
October 28, 2010
AJAY KUMAR Vs. KILLBURN OFFICE AUTOMATION LTD
July 12, 2010
AJAY KUMAR @ BITOO Vs. STATE
January 15, 2010
AJAY KUMAR ALIAS AJJU SON OF RAM KISHAN Vs. STATE
April 21, 2010
AJAY KUMAR GAUR Vs. MONIKA SHARMA
November 12, 2010
AJAY KUMAR JAIN Vs. LIEUTENANT GOVERNOR, DELHI
February 16, 2010
AJAY KUMAR SANGHI Vs. UNION OF INDIA
July 20, 2010
AJAY KUMAR SHARMA Vs. GURBUX SINGH
January 13, 2010
AJAY KUMAR VYAS Vs. INDIAN ROAD CONSTRUCTION CORPORATION LTD
December 8, 2010
AJAY PAL SINGH Vs. DELHI HIGH COURT
July 27, 2010
AJAY SRIVASTAVA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
January 25, 2010
AJIT ESTATES PVT. LTD., Vs. ARVIND ESTATES PVT. LTD.
November 30, 2010
AJIT KUMAR Vs. LT GOVERNOR OF DELHI
July 28, 2010
AJIT MITTAL Vs. HEAT EXCHANGE P LTD
September 6, 2010
AJIT NAGAR Vs. KALKA PD AGGARWAL
April 16, 2010
AJIT SINGH Vs. STATE
February 8, 2010
AJIT SINGH S/O UDAY SINGH R/O VILLAGE RANHOLLA, NANGLOI, DELHI; KULBEER SINGH @ KULDEEP S/O NAVRANG R/O VILLAGE RANHOLLA, NANGLOI, DELHI Vs. STATE (GOVT OF N C T OF DELHI)
February 2, 2010
AKANKSHA DOKANIA Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY
October 28, 2010
AKHLAQ AHMAD Vs. STATE OF NCT OF DELHI AND ORS.
March 2, 2010
AKHLAQUE AHMAD KHAN Vs. JAMIA MILLIA ISLAMIA
September 14, 2010
AKHTARI KHATOON Vs. RAJESHWARI DEVI
July 19, 2010
AKRAM ALIAS CHITI Vs. STATE
March 22, 2010
AKSHAY CHAUDHARY Vs. UNIVERSITY OF DELHI
September 8, 2010
AKSHAY KUMAR Vs. RAM PRASAD MALIK
February 2, 2010
AKTIEBOLAGET VOLVO Vs. KISHORE PUROHIT
December 13, 2010
ALAGENDIRAA APPAELS Vs. TERRA MANUFACTURING AND SALES
June 4, 2010
ALBERTO CO Vs. R K VIJAY
January 11, 2010
ALBERTO CULVER CO. Vs. PIONEER PRODUCTS BA
August 27, 2010
ALCARI S A Vs. M M T C
January 22, 2010
ALCATAL LUCENT INTERNATIONAL Vs. ASSTT. DIRECTOR OF INCOME TAX AND ORS.
May 3, 2010
ALCHEMIST LIMITED Vs. ALCHEMIST FOODS LIMITED
November 1, 2010
ALI JAAN Vs. STATE
June 2, 2010
ALIGARH ROLLER FLOUR MILLS PVT LTD Vs. PARVINDER KHANNA
August 30, 2010
ALIZAN Vs. STATE
May 11, 2010
ALKA JAIN Vs. STATE NCT OF DELHI
July 7, 2010
ALL HEAVENS RESORTS INDIA LTD Vs. GAON SABHA KHERA KHURD
January 29, 2010
ALL INDIA ASSOCIATION FOR CHRISTIAN HIGHER EDUCATION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
May 3, 2010
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANR. Vs. ROMINDER RANDHAWA & ORS.
February 23, 2010
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. VIKRANT BHURIA
December 22, 2010
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. MOHAN LAL
March 12, 2010
ALL INDIA J.D. EDUCATIONAL SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX DELHI
November 19, 2010
ALL INDIA MOTOR UNION CONGRESS Vs. BHAI TRILOCHAN SINGH
October 6, 2010
ALL INDIA RADIO Vs. UNIBROS
February 25, 2010
ALL INDIA RESEARCHERS COORDINATION COMMITTEE Vs. UNION OF INDIA
December 6, 2010
ALL INDIA WOMENS CONFERENCE Vs. RAJ KARAN
April 5, 2010
ALL INDIA WOMENS CONFERENCE Vs. JAGAT SINGH
April 5, 2010
ALLIANCE INFRASTRUCTURE Vs. VINAY MITTAL
January 18, 2010
ALLIANCE INFRASTRUCTURE PROJECT PVT LTD Vs. VINAY MITTAL
January 28, 2010
ALLIANCE PAINTS AND VARNISH WORKS PVT. LTD Vs. HARI KISHAN GUPTA
February 10, 2010
ALOK GUPTA Vs. RUBFILA INTERNATIONAL LIMITED
December 22, 2010
ALOK KUMAR Vs. STATE
August 9, 2010
ALOK SHUKLA Vs. UNION OF INDIA & OTHERS
September 13, 2010
ALOYS WOBBEN Vs. YOGESH MEHRA
December 6, 2010
ALPINE AGENCIES PVT. LTD. Vs. COMMISSIONER OF VALUE ADDED TAX AND ORS.
September 14, 2010
AMA HOSPITALITY PVT LTD Vs. GNCT OF DELHI
December 3, 2010
AMAN RESORTS LIMITED Vs. MR. DEEPAK NARULA AND ANR.
November 19, 2010
AMAR DEV SHASTRI Vs. STATE AND ORS.
January 6, 2010
AMAR LAL ARORA Vs. VICE CHANCELLOR DELHI UNIVERSITY
December 1, 2010
AMAR PAL YADAV Vs. STATE
February 17, 2010
AMAR SINGH Vs. CBI
July 22, 2010
AMAR SINGH SHARMA Vs. ANAND KUMAR SHARMA
May 26, 2010
AMAR TAXI SERVICE AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
February 15, 2010
AMARAVATI Vs. DHARAMRAJ
October 18, 2010
AMARJEET Vs. MCD AND ANR.
March 17, 2010
AMARPAL Vs. STATE
May 26, 2010
AMARPREET ENTERPRISES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
June 4, 2010
AMBUJA HOTELS & REAL ESTATES (P) LTD Vs. INDIAN RAILWAY CATERING & TOURISM CORPORAITON LTD
September 6, 2010
AMERICAN INSTITUTE OF INDIAN STUDIES Vs. RAJESH KAUSHIK
August 19, 2010
AMIR CHAND JAGDISH KUMAR EXPORTS LTD Vs. HINDUSTAN HING SUPPLYING CO
November 26, 2010
AMIR CHAND SINGLA Vs. LAND ACQUISITION COLLECTOR SOUTH WEST
December 24, 2010
AMIT Vs. STATE
February 5, 2010
AMIT Vs. STATE
July 15, 2010
AMIT BHATIA Vs. COMMISSIONER OF CUS., ICD
May 4, 2010
AMIT GOEL AND ANR. Vs. STATE BANK OF INDIA AND ORS.
March 16, 2010
AMIT JAIN Vs. STATE
July 22, 2010
AMIT JAIN Vs. UNION OF INDIA
March 16, 2010
AMIT KHANNA Vs. PRIYANKA KHANNA
September 1, 2010
AMIT KHERA Vs. GOVT OF NCT OF DELHI
August 11, 2010
AMIT KUMAR Vs. STATE OF NCT OF DELHI
April 8, 2010
AMIT KUMAR Vs. DHARA SINGH
December 3, 2010
AMIT NARAIN MISRA Vs. STATE
September 29, 2010
AMIT PODDAR Vs. STATE
August 2, 2010
AMIT SHARMA Vs. STATE
August 6, 2010
AMIT SINGHAL & ORS Vs. CHAIRMAN, DSSSB & ANR
May 26, 2010
AMITABH DHAR DUBEY Vs. NISHI MISHRA
November 10, 2010
AMITAVA BHOWMICK Vs. UNION OF INDIA & ORS
May 25, 2010
AMMONIA SUPPLIES CORPN P LTD Vs. REGISTRAR OF COMPANIES
November 9, 2010
AMOLAK RAM Vs. RAM PRASAD
October 27, 2010
AMRESH KUMAR YADAV Vs. UOI
November 11, 2010
AMRIK SINGH Vs. STATE
November 12, 2010
AMRIT BANASPATI CO. LTD Vs. GOINDWAL, SAHIB VANASPATI MILLS
October 8, 2010
AMRIT LAL MADAN AND ANR. Vs. K.D. AHUJA AND ORS.
February 8, 2010
AMRIT PREET SINGH Vs. STATE
July 21, 2010
ANAND J DATWANI Vs. GEETI BHAGAT DATWANI
July 1, 2010
ANAND PRAKASH Vs. RAM KALA
February 4, 2010
ANAND PRAKASH Vs. RAM MURTI DEVI
May 3, 2010
ANAND SINGH BISHT Vs. ANAND KUMAR GAUTAM
October 8, 2010
ANAND SINGH NEGI Vs. UNION OF INDIA
March 23, 2010
ANAND SINGH YESSONG Vs. UOI & ORS.
February 5, 2010
ANANT RAJ AGENCIES P LTD Vs. REGIONAL DIRECTOR ESI CORPORATION
December 7, 2010
ANANT RAJ AGENCIES PROPERT Vs. STATE BANK OF PATIALA
January 21, 2010
ANANT RAJ AGENCIES PVT LTD Vs. HARWINDER SINGH SAINI
April 21, 2010
ANAR SINGH Vs. UNION OF INDIA (UOI) AND ANR.
February 15, 2010
ANDALEEB SEHGAL Vs. UNION OF INDIA
September 28, 2010
ANGOORI DEVI Vs. DEPUTY COMMISSIONER SOUTH WEST DISTT
July 15, 2010
ANIL Vs. STATE
December 14, 2010
ANIL AGGARWAL Vs. SMR ELECTRONICS P LTD
August 10, 2010
ANIL ALIAS GUDDU Vs. STATE
March 19, 2010
ANIL ANAND Vs. STATE
August 3, 2010
ANIL BEARINGS Vs. STATE MOTORS
February 19, 2010
ANIL BHALLA Vs. INDIAN AIRLINES COOPERATIVE GROUP HOUSING SOCIETY LTD
December 2, 2010
ANIL CHUTTANI Vs. OIL AND NATURAL GAS CORPORATION
April 26, 2010
ANIL DHINGRA Vs. COMMISSIONER MCD
December 24, 2010
ANIL GOEL Vs. S.S. PAWAR
October 7, 2010
ANIL GULIA Vs. STATE
March 17, 2010
ANIL JAIN Vs. UNION OF INDIA (UOI) AND ANR.
February 4, 2010
ANIL KHATRI Vs. DIRECTOR/EXAMINATION BRANCH & ORS.
April 8, 2010
ANIL KHOSLA Vs. MAHESH KUMAR
February 19, 2010
ANIL KUMAR Vs. SEEMA THAKUR
January 12, 2010
ANIL KUMAR Vs. UNION OF INDIA
January 29, 2010
ANIL KUMAR Vs. MANISHA
March 10, 2010
ANIL KUMAR Vs. UOI & ANR.
July 16, 2010
ANIL KUMAR Vs. DDA
April 5, 2010
ANIL KUMAR Vs. STATE
July 9, 2010
ANIL KUMAR ALIAS SUNNY Vs. STATE
November 22, 2010
ANIL KUMAR BANSAL Vs. SHANTI DEVI BANSAL
July 14, 2010
ANIL KUMAR GOYAL Vs. STATE
April 9, 2010
ANIL KUMAR GUPTA Vs. N C T OF DELHI
August 20, 2010
ANIL KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
September 22, 2010
ANIL KUMAR JAIN Vs. BANK OF BARODA
December 7, 2010
ANIL KUMAR KANOOJIA Vs. UNION OF INDIA AND ORS
August 9, 2010
ANIL KUMAR MAHAJAN Vs. UOI
September 21, 2010
ANIL KUMAR PRABHAKAR Vs. TELECOMMUNICATIONS CONSULTANT INDIA LTD
April 5, 2010
ANIL KUMAR RAJPAL Vs. STATE
July 30, 2010
ANIL KUMAR SINHA Vs. RNJANA SHARMA
January 21, 2010
ANIL PANDEY Vs. IDBI BANK LTD
September 27, 2010
ANIL SAXENA Vs. STATE
July 13, 2010
ANIL SETH Vs. DELHI COMMISSION FOR WOMEN
September 22, 2010
ANIL SINGH Vs. M L AHUJA
February 25, 2010
ANIRUDDHA BAHAL Vs. STATE
September 24, 2010
ANIRUDH AGARWAL Vs. STATE OF N C T OF DELHI
November 24, 2010
ANIRUDH KUMAR Vs. M C D & ORS
October 5, 2010
ANIT KUMAR Vs. CHAIRMAN TARIFF AUTHORITY
March 18, 2010
ANITA Vs. BIJENDER SINGH
November 10, 2010
ANITA AGGARWAL Vs. KHARANAND
October 29, 2010
ANITA AGGARWAL Vs. KHARANAND AND ORS.
April 6, 2010
ANITA DEVI Vs. SHAMSHER SINGH
January 27, 2010
ANITA KHOSLA Vs. STATE
October 21, 2010
ANITA MEHRA Vs. D K CHABLANI
April 6, 2010
ANJALI AGGARWAL Vs. STATE
September 22, 2010
ANJANA Vs. ESTATE OFFICER
March 11, 2010
ANJU Vs. UNIVERSITY OF DELHI
August 20, 2010
ANJU NAIR Vs. NATIONAL INSURANCE CO. LTD. & ORS.
March 25, 2010
ANJU SHARMA Vs. DELHI UNIVERSITY
February 11, 2010
ANJU SINGH Vs. GREENFIELDS PUBLIC SCHOOL AND ANR.
February 22, 2010
ANJUM AND ORS. Vs. RAKESH JAIN AND ORS.
March 23, 2010
ANKUR EXPORTS PVT LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
March 26, 2010
ANKUR KUMAR JAIN Vs. CBI
September 15, 2010
ANNAPURNA INDUSTRIAL RESOURCES LIMITED AND ORS. Vs. REGISTRAR OF COMPANIES
May 21, 2010
ANOKHEY LAL KARDAM Vs. MAITREY BUDH VIHAR PRABANDHAK SAMITI
February 2, 2010
ANOOP JAIN Vs. SONIA GUPTA
March 3, 2010
ANOOP KUMAR KAILA Vs. SOMA DEVI
May 4, 2010
ANSAL PROPERTIES & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
November 19, 2010
ANSHOO PANDEY Vs. UOI
October 21, 2010
ANSHUL KATHURIA Vs. PUNJAB NATIONAL BANK AND ANR.
May 17, 2010
ANSHUMALEE SOOD Vs. SUDARSHANA KUMARI BLAGAN AND ANR.
April 21, 2010
ANSUL INDUSTRIES Vs. VINEET KUMAR
July 20, 2010
ANSUL INDUSTRIES Vs. VINEET KUMAR
March 26, 2010
ANTAR RAJYA BUS ADDA SAMACHAR Vs. GOVT NCT OF DELHI
February 26, 2010
ANTRA RAJYA BUS ADDA SAMACHAR PATRA VIKRETA UPBHOOKTA CO-OPERATIVE STORE SOCIETY LTD Vs. NATIONAL CAPITAL TERRITORY OF DELHI
November 23, 2010
ANU AHLUWALIA AND ORS. Vs. BENNETT COLEMAN AND CO. LTD. AND ANR.
April 23, 2010
ANUJ GOEL Vs. S.S. BAKSHI
April 16, 2010
ANUP SINGH Vs. DIRECTOR GENERAL, BSF AND ANR.
September 7, 2010
ANUPAM GARG Vs. DISTRICT JUDGE OFFICE OF DISTRICT SESSIONS JUDGE
May 26, 2010
ANURADHA SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
October 8, 2010
ANURAG KUMAR GANGWAR ALIAS DEEPU Vs. STATE
March 26, 2010
ANUVIND METAL PRODUCTS PVT. LTD. Vs. THE REGISTRAR OF COMPANIES
September 8, 2010
ANWAR AHSAN Vs. MUNICIPAL CORPORATION OF DELHI
December 22, 2010
APEEJAY SCHOOL Vs. DARBARI LAL
May 28, 2010
APOLLO TYRES LTD Vs. UNION OF INDIA
April 20, 2010
APPOLLO PAPER MILLS LTD. Vs. CENTRAL WAREHOUSING CORPORATION AND ORS.
February 26, 2010
APURVA Vs. UNION OF INDIA
September 7, 2010
AQUARIUS SECURITIES PRIVATE LIMITED Vs. COMBITIC GLOBAL CAPLET PRIVATE LIMITED
December 7, 2010
ARADHANA VIKRAM SINGH Vs. SANTOSH T.V.
December 16, 2010
ARATI BHARGAVA AND ANR. Vs. MADHUR BHARGAVA AND ORS.
May 15, 2010
ARBIND KUMAR Vs. STATE (NCT OF DELHI)
March 4, 2010
ARCHIE COMIC PUBLICATIONS Vs. PURPLE CREATIONS PVT LTD
September 10, 2010
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. INLAND WATERWAYS AUTHORITY OF INDIA AND ANR.
October 5, 2010
ARIZONA PRINTERS & PACKERS LTD Vs. STATE BANK OF PATIALA
March 8, 2010
ARJU RANI Vs. SANJEEV KUMAR
February 23, 2010
ARMAN Vs. SAKEELA BEGUM
February 23, 2010
ARSH ELECTRONICS PVT LTD Vs. TELEMATICA STAR LTD
July 23, 2010
ARSHAD ALIAS ASHRAF Vs. STATE
May 17, 2010
ARTLIFE WELLNESS PRODUCTS PVT. LTD. Vs. DR. (MRS.) NIRMALA TANEJA AND ANR.
September 22, 2010
ARUN Vs. SAFDARJUNG HOSPITAL & ANR
April 19, 2010
ARUN ALIAS KHADAK SINGH Vs. STATE
August 5, 2010
ARUN BATRA Vs. BIMAL DEVI THRU
July 20, 2010
ARUN BATRA Vs. BIMLA DEVI THRU LRS
July 2, 2010
ARUN GROVER Vs. RITU GROVER
July 28, 2010
ARUN KUMAR GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 9, 2010
ARUN KUMAR NIGAM Vs. DIG GENL CENTRAL INDUS SECURITY FORCE
July 30, 2010
ARUN KUMAR RAO ALIAS ARUN KUMAR ROY Vs. STATE OF NCT OF DELHI
February 25, 2010
ARUN KUMAR SHARMA Vs. ROSHNI QURESHI
August 5, 2010
ARUN KUMAR SRIVASTAV AND ORS. Vs. STATE OF HARYANA AND ORS.
May 24, 2010
ARUN KUMAR TANDON Vs. AKASH TELECOM PRIVATE LIMITED
March 2, 2010
ARUN SEHGAL Vs. JAI RAM VASHISHT
December 10, 2010
ARUNIMA CHANDEL Vs. UNIVERSITY OF DELHI
August 31, 2010
ARVIND KEJRIWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER
July 30, 2010
ARVIND KUMAR Vs. GNCT OF DELHI
November 1, 2010
ARVIND KUMAR Vs. DIRECTORATE OF EDUCATION
December 22, 2010
ARVIND KUMAR Vs. STATE N C T OF DELHI
July 2, 2010
ARVIND KUMAR Vs. GOVT OF NCT OF DELHI
April 23, 2010
ARVIND KUMAR & ORS Vs. HIGH COURT OF DELHI
May 21, 2010
ARVIND KUMAR ADUKIA Vs. STATE OF NCT OF DELHI
September 27, 2010
ASCENT CONSTRUCTIONS PVT. LTD. Vs. STANDARD SALES AGENCIES
September 28, 2010
ASGHAR ALI KHAN Vs. STATE
August 20, 2010
ASHA JAIN Vs. ANIL KUMAR JAIN
May 26, 2010
ASHA KAPOOR Vs. HARI OM SHARDA
August 5, 2010
ASHA KIRAN Vs. CHAIRMAN DELHI SUBORDINATE SERVICES SELECTION BOARD
March 3, 2010
ASHA RAM Vs. FOOD CORPORATION OF INDIA
December 6, 2010
ASHA RANI Vs. SANDEEP
November 24, 2010
ASHAPURA MINECHEM LTD Vs. UNION OF INDIA
October 28, 2010
ASHARFI LAL Vs. MANAGEMENT OF DELHI CLOTH MILLS
November 19, 2010
ASHHAR MUSHARIB FIRDAUSI Vs. UNIVERSITY OF DELHI AND ORS.
August 11, 2010
ASHIMA SECURITIES PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
January 27, 2010
ASHISH Vs. STATE
February 16, 2010
ASHISH GOEL AND ORS. Vs. PREM CHAND GUPTA AND ANR.
April 8, 2010
ASHISH KUMAR Vs. BSES RAJDHANI POWER LTD
February 16, 2010
ASHISH NANDY Vs. STATE OF GUJARAT
September 1, 2010
ASHIT KUMAR JAIN Vs. NEW DELHI MUNICIPAL COUNCIL
March 3, 2010
ASHIT KUMAR JAIN S/O LATE SHRI BIMAL PRASAD JAIN Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRPERSON AND ESTATE OFFICER, NDMC
April 7, 2010
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July 22, 2010
ASHOK AGGARWAL Vs. REENA AGGARWAL
September 16, 2010
ASHOK AND ORS. Vs. STATE
April 15, 2010
ASHOK ARORA Vs. COMMISSIONER OF INCOME TAX
January 19, 2010
ASHOK BABU Vs. PURAN MAL
November 22, 2010
ASHOK BISWAL Vs. MOHD JAFFAR
September 17, 2010
ASHOK CHOPRA Vs. SYNDICATE BANK
March 26, 2010
ASHOK KAMAL CAPITAL BUILDERS PVT LTD Vs. REGISTRAR OF COMPANIES
September 28, 2010
ASHOK KHATRI Vs. STATE
February 3, 2010
ASHOK KUMAR Vs. STATE OF NCT OF DELHI
February 2, 2010
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January 15, 2010
ASHOK KUMAR Vs. STATE OF DELHI
January 4, 2010
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December 7, 2010
ASHOK KUMAR Vs. A D KUMAR
March 22, 2010
ASHOK KUMAR Vs. STATE DELHI ADMIN
September 24, 2010
ASHOK KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
August 31, 2010
ASHOK KUMAR Vs. STATE
May 11, 2010
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April 19, 2010
ASHOK KUMAR Vs. UNION OF INDIA & ORS.
July 15, 2010
ASHOK KUMAR Vs. STATE
October 19, 2010
ASHOK KUMAR Vs. D.D.A.
January 19, 2010
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April 16, 2010
ASHOK KUMAR AGGARWAL Vs. SMT. CHANDRA KANTA YADAV
October 25, 2010
ASHOK KUMAR ALIAS BUDDHA Vs. STATE
February 18, 2010
ASHOK KUMAR ARYA Vs. AIRPORT AUTHORITYOF INDIA
April 19, 2010
ASHOK KUMAR BAGGA Vs. ASHOK KUMAR ARORA AND ANR.
April 27, 2010
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July 23, 2010
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April 5, 2010
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August 19, 2010
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November 10, 2010
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November 1, 2010
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June 1, 2010
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April 22, 2010
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January 20, 2010
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August 2, 2010
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August 5, 2010
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April 23, 2010
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July 1, 2010
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April 21, 2010
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September 13, 2010
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February 9, 2010
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September 15, 2010
ASHOK LALWANI Vs. INCOME TAX OFFICER
September 16, 2010
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July 14, 2010
ASHOK NARAIN KHANNA Vs. VISVANATH
February 19, 2010
ASHOK SARIN Vs. OIL INDIA LTD. AND ORS.
May 17, 2010
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April 22, 2010
ASHOK SHARMA Vs. LT GOVERNOR OF DELHI & ORS
April 12, 2010
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October 6, 2010
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December 20, 2010
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September 27, 2010
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May 24, 2010
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March 22, 2010
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April 12, 2010
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January 29, 2010
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December 14, 2010
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December 16, 2010
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March 9, 2010
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March 25, 2010
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February 16, 2010
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January 22, 2010
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October 8, 2010
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February 16, 2010
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April 19, 2010
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February 22, 2010
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July 19, 2010
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September 15, 2010
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November 22, 2010
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October 26, 2010
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March 5, 2010
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September 24, 2010
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February 3, 2010
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May 13, 2010
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June 3, 2010
ATIQ Vs. PRESIDING OFFICER LABOUR COURT IX
March 4, 2010
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March 26, 2010
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October 5, 2010
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April 13, 2010
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February 26, 2010
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April 7, 2010
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October 21, 2010
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January 6, 2010
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January 14, 2010
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July 21, 2010
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February 3, 2010
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September 8, 2010
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February 17, 2010
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March 22, 2010
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December 10, 2010
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August 4, 2010
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August 27, 2010
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February 16, 2010
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July 28, 2010
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March 9, 2010
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December 7, 2010
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March 8, 2010
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July 12, 2010
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October 28, 2010
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May 4, 2010
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March 3, 2010
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January 14, 2010
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May 25, 2010
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March 12, 2010
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March 18, 2010
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April 15, 2010
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May 20, 2010
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March 8, 2010
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October 4, 2010
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November 2, 2010
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April 23, 2010
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September 28, 2010
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March 12, 2010
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January 18, 2010
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April 21, 2010
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July 2, 2010
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March 9, 2010
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March 17, 2010
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March 26, 2010
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February 1, 2010
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February 22, 2010
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December 10, 2010
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July 30, 2010
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December 24, 2010
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April 27, 2010
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August 18, 2010
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December 24, 2010
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August 30, 2010
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October 19, 2010
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September 8, 2010
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March 26, 2010
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March 26, 2010
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April 27, 2010
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March 18, 2010
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August 31, 2010
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November 29, 2010
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May 24, 2010
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September 28, 2010
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October 18, 2010
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November 30, 2010
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March 25, 2010
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March 11, 2010
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May 7, 2010
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November 15, 2010
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February 17, 2010
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May 26, 2010
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September 22, 2010
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June 1, 2010
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December 16, 2010
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October 8, 2010
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March 8, 2010
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March 9, 2010
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March 8, 2010
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July 14, 2010
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July 7, 2010
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January 13, 2010
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January 28, 2010
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November 16, 2010
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March 8, 2010
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March 11, 2010
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June 3, 2010
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August 30, 2010
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September 10, 2010
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December 9, 2010
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September 9, 2010
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August 2, 2010
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March 17, 2010
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October 21, 2010
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October 25, 2010
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March 16, 2010
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February 25, 2010
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February 25, 2010
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September 27, 2010
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September 8, 2010
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July 6, 2010
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April 27, 2010
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July 16, 2010
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February 1, 2010
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May 24, 2010
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March 17, 2010
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December 24, 2010
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February 9, 2010
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September 20, 2010
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January 21, 2010
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February 17, 2010
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February 8, 2010
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August 19, 2010
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November 24, 2010
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July 16, 2010
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July 8, 2010
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May 21, 2010
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March 3, 2010
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September 15, 2010
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September 22, 2010
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June 2, 2010
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September 30, 2010
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August 26, 2010
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February 16, 2010
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September 23, 2010
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December 13, 2010
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January 20, 2010
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February 26, 2010
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October 25, 2010
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August 17, 2010
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December 6, 2010
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February 16, 2010
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March 10, 2010
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March 25, 2010
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December 22, 2010
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March 15, 2010
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March 10, 2010
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April 23, 2010
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December 22, 2010
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February 5, 2010
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March 12, 2010
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August 6, 2010
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December 22, 2010
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April 28, 2010
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September 10, 2010
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April 15, 2010
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March 23, 2010
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October 4, 2010
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January 22, 2010
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September 22, 2010
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January 18, 2010
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August 25, 2010
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February 15, 2010
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April 21, 2010
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March 22, 2010
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April 30, 2010
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June 3, 2010
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June 3, 2010
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October 8, 2010
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November 23, 2010
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January 27, 2010
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March 26, 2010
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February 22, 2010
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July 16, 2010
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January 15, 2010
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July 30, 2010
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October 26, 2010
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November 30, 2010
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February 10, 2010
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June 4, 2010
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December 3, 2010
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January 21, 2010
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March 22, 2010
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October 5, 2010
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April 7, 2010
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November 19, 2010
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March 22, 2010
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August 26, 2010
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February 5, 2010
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April 13, 2010
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March 10, 2010
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March 26, 2010
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July 30, 2010
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January 8, 2010
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March 10, 2010
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January 10, 2010
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February 9, 2010
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May 4, 2010
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April 29, 2010
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August 3, 2010
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February 16, 2010
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March 25, 2010
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February 25, 2010
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August 31, 2010
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October 8, 2010
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November 2, 2010
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August 12, 2010
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February 15, 2010
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October 19, 2010
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March 5, 2010
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February 4, 2010
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May 25, 2010
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May 20, 2010
BRAHAM SINGH BHATI Vs. STATE
December 21, 2010
BRAHLER ICS INDIA PVT LTD Vs. UNION OF INDIA
August 16, 2010
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October 8, 2010
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May 4, 2010
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March 5, 2010
BRAHMA NAND Vs. STATE OF NCT OF DELHI
November 29, 2010
BRAHMA STEYR TRACTORS LTD Vs. UNION OF INDIA
October 6, 2010
BRIG RETD UJJAL DASGUPTA Vs. CABINET SECRETARIAT
July 2, 2010
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February 9, 2010
BRIJ BHUSHAN Vs. STATE
March 22, 2010
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November 18, 2010
BRIJ BHUSHAN Vs. STATE (THROUGH PFA DEPARTMENT)
December 14, 2010
BRIJ FERTILIZERS PVT LTD Vs. UNION OF INDIA
September 7, 2010
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May 10, 2010
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December 10, 2010
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January 13, 2010
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May 14, 2010
BRIJ PAL SINGH Vs. PRESIDING OFFICER
July 1, 2010
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December 21, 2010
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August 10, 2010
BRIJESH KUMAR Vs. STATE
May 17, 2010
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January 27, 2010
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February 16, 2010
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December 24, 2010
BSES RAJDHANI POWER LTD Vs. STATE N C T OF DELHI
November 25, 2010
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May 14, 2010
BSES RAJDHANI YAMUNA POWER LTD Vs. UNION OF INDIA
July 28, 2010
BSES RPL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 9, 2010
BSNL Vs. MODA NAND THAKUR
December 16, 2010
BSNL AND ORS. Vs. SHUSHIL KUMAR
September 20, 2010
BUDDHADEV MAITY Vs. UNION OF INDIA
May 14, 2010
BUDH RAM Vs. MOHD. ALI
March 8, 2010
BUDH RAM @ PAPPU AND ORS. Vs. STATE
June 3, 2010
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July 2, 2010
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March 5, 2010
BYCELL TELECOMMUNICATIONS INDIA PVT LTD Vs. UNION OF INDIA
April 16, 2010
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March 5, 2010
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March 25, 2010
C D SUKHIJA Vs. B S E S YAMUNA POWER LTD
February 18, 2010
C E CONSTRUCTIONS LTD Vs. DURGA BUILDERS PVT LTD
September 10, 2010
C G KHANNA Vs. RAJINDER KUMAR
March 26, 2010
C K SINHA Vs. UNION OF INDIA
November 12, 2010
C RAMA KRISHNAN AND ANR Vs. ORIENTAL BANK OF COMMERCE AND ORS
February 8, 2010
C S AGARWAL Vs. STATE
November 11, 2010
C.G. KHANNA Vs. RAJINDER KUMAR
March 26, 2010
C.G. PILLAI Vs. SWARAN DHAWAN
November 19, 2010
C.R.PARK M, N & P BLOCKS RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
January 21, 2010
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September 29, 2010
CADRE ESTATE PVT LTD Vs. SALOCHNA GOYAL
October 5, 2010
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October 29, 2010
CANARA BANK Vs. RAJIV TYAGI AND ASSOCIATES
January 12, 2010
CANARA BANK Vs. UNION OF INDIA
April 29, 2010
CANARA BANK Vs. M.D. OVERSEAS
January 20, 2010
CANARA BANK Vs. HARPREET FASHIONS PVT. LTD. AND ORS.
September 21, 2010
CAPT. PRAVEEN DAVAR (RETD.) AND ANR. Vs. HARVANSH KUMARI AND ORS.
August 27, 2010
CAPT. SWATI SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
January 29, 2010
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October 8, 2010
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July 9, 2010
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March 19, 2010
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October 6, 2010
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March 9, 2010
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November 15, 2010
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December 22, 2010
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January 15, 2010
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May 31, 2010
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January 11, 2010
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October 25, 2010
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March 23, 2010
CENTRAL COLLIERIES COMPANY LTD Vs. UNION OF INDIA
April 16, 2010
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDI AND SIDHA Vs. RAKESH AGARWAL
March 17, 2010
CENTRAL ECONOMIC INTELLIGENCE BUREAU Vs. STATE OF DELHI
September 30, 2010
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July 1, 2010
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May 26, 2010
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April 28, 2010
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April 6, 2010
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March 12, 2010
CENTURY 21 REAL ESTATE L.L.C. Vs. CENTURY 21 MAIN REALTY PVT LTD
January 11, 2010
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July 16, 2010
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September 23, 2010
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July 21, 2010
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July 12, 2010
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February 4, 2010
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February 11, 2010
CHAMELA Vs. STATE
April 13, 2010
CHAMELI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
July 12, 2010
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October 19, 2010
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August 17, 2010
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March 5, 2010
CHAND LAL SURANA AND ANR. Vs. DHARAMBIR SAINI AND ANR.
March 12, 2010
CHAND MIYAN Vs. STATE OF NCT OF DELHI
November 10, 2010
CHAND MIYAN ALIAS SONU Vs. STATE
April 29, 2010
CHAND RAM Vs. GOVT OF NCT OF DELHI
October 29, 2010
CHAND RAM Vs. STATE
July 15, 2010
CHANDAN Vs. UNION OF INDIA
February 4, 2010
CHANDAN Vs. STATE
July 2, 2010
CHANDANA KEDIA SOLE PROPRIETOR, ADINATH INDUSTRIES Vs. UNION OF INDIA (UOI) AND ANR.
February 18, 2010
CHANDER Vs. UNION OF INDIA (UOI) AND ANR.
April 19, 2010
CHANDER BATI Vs. OM PRAKASH
February 2, 2010
CHANDER BHAN Vs. UNION OF INDIA
January 11, 2010
CHANDER BHAN Vs. UOI
September 15, 2010
CHANDER KALA Vs. BANARASI DAS
March 3, 2010
CHANDER KANTA Vs. ANJUM ISHNA ASHARIYA
January 8, 2010
CHANDER KUMAR Vs. STATE N C T OF DELHI
July 23, 2010
CHANDER PAL Vs. DELHI TRANSPORT CORPORATION
January 12, 2010
CHANDER PAL Vs. DELHI TRANSPORT CORPORATION
November 12, 2010
CHANDER PRAKASH Vs. STATE
July 12, 2010
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September 15, 2010
CHANDER PRAKASH Vs. STATE OF NCT OF DELHI
December 9, 2010
CHANDER PRAKASH Vs. STATE
July 2, 2010
CHANDER SEKHAR SETHI Vs. GOVT OF NCT OF DELHI
September 30, 2010
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December 13, 2010
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November 29, 2010
CHANDRA PRABHA Vs. SATISH CHAND SHARMA & ORS
February 23, 2010
CHANO BEGUM Vs. AHMAD SAEED
December 16, 2010
CHARAN SINGH Vs. U O I
March 3, 2010
CHARAN SINGH Vs. UNION OF INDIA
February 15, 2010
CHARAN SINGH BHANVARIYA Vs. UOI & ORS.
July 28, 2010
CHARANJIT GROVER Vs. STATE
July 23, 2010
CHARANJIT SINGH Vs. RAJ KUMARI
November 1, 2010
CHARANJIT THUKRAL Vs. DEEPAK THUKRAL
July 29, 2010
CHARMINAR JOINTING PVT LTD Vs. JAGRITI PLASTICS LTD
October 21, 2010
CHARTED FINANCIAL ANALYSIS INSTITUTE Vs. INSTITUTE OF CHARTED FINANCIAL ANALYSTS OF INDIA
April 5, 2010
CHATTAR PAL SINGH Vs. STATE
February 2, 2010
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March 23, 2010
CHATURANAN INDUSTRIES LIMITED Vs. KAMDHENU ENTERPRISES LIMITED
October 29, 2010
CHELA RAM CHOPRA Vs. RAMO DEVI
July 5, 2010
CHEMICAL CENTRE INDIA Vs. COMMISSIONER OF CUSTOMS
December 22, 2010
CHET RAM Vs. THE STATE (GOVT. OF NCT OF DELHI)
October 20, 2010
CHET RAM MAURYA Vs. BHUSHAN KUMAR
November 30, 2010
CHHOTA KHAN Vs. STATE
March 3, 2010
CHHOTE LAL Vs. GOVT OF NCT OF DELHI
March 4, 2010
CHIEF ENGG FLOOD CONTROL WING DELHI ADMINISTRATION Vs. KULDIP SINGH
February 26, 2010
CHIEF SECRETARY OF GOVERNMENT OF NCT OF DELHI AND Vs. JAI BHAGWAN
April 28, 2010
CHIKOO AND ANR. Vs. RAKESH JAIN AND ORS.
March 23, 2010
CHINTU MALHOTRA Vs. STATE
February 11, 2010
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January 20, 2010
CHIRANJI LAL Vs. STATE OF NCT OF DELHI
November 12, 2010
CHOLAMANDALAM M S GENERAL INS CO LTD Vs. MANOJ
March 5, 2010
CHORION RIGHTS LIMITED Vs. ISHAN APPAREL
April 15, 2010
CHOTTE LAL Vs. DDA
March 18, 2010
CHOUDHARY ALI ZIA KABIR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR.
August 18, 2010
CHRONICLE PUBLICATIONS P LTD Vs. CHRONICLE ACADEMY PVT LTD
April 13, 2010
CHUNNI KUMARI Vs. BALWANT
February 1, 2010
CHUNNI LAL RAJNISH KUMAR Vs. UOI
May 10, 2010
CHURCHÏ¿½S AUXILIARY FOR SOCIAL ACTION Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) NEW DELHI
January 22, 2010
CISCO TECHNOLOGY, INC. Vs. YAMEEN AND ANR.
February 2, 2010
CIT Vs. SPL INDUSTRIES LTD
July 7, 2010
CIT Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE
September 13, 2010
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August 2, 2010
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December 24, 2010
CIT Vs. LIQUID INVESTMENT & TRADING CO.
October 5, 2010
CIT Vs. DENSO HARYANA (P) LTD
May 3, 2010
CITIFINANCIAL HOME FINANCE INDIA LTD. Vs. CITIFINANCIAL CONSUMER FINANCE I. LTD.
November 23, 2010
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September 30, 2010
CIVTECH ENGINEERS PVT. LTD Vs. M.N SECURITIES (P) LTD
September 1, 2010
CLASSIC FURNITURE MANUFACTURING CO PVT LTD Vs. DHL LEMUIR LOGISTICS PVT LTD
August 6, 2010
CMC LTD Vs. BALWANT SINGH DHARMARAIT
January 13, 2010
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July 8, 2010
CNA EXPORTS PVT LTD Vs. JASKIRAT DATWANI
July 26, 2010
COGENT VENTURES (INDIA) LTD Vs. RAJ KARAN
October 1, 2010
COL SAWAI BHAWANI SINGH Vs. UNION OF INDIA
April 28, 2010
COLLECTOR ALIAS D M ALIAS NAWAB SINGH Vs. STATE
March 19, 2010
COMMISSIONER INCOME TAX Vs. BLB LTD.
December 3, 2010
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January 19, 2010
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September 16, 2010
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October 29, 2010
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February 1, 2010
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September 29, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZER CO LTD
January 12, 2010
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October 4, 2010
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February 23, 2010
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July 29, 2010
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November 26, 2010
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September 17, 2010
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September 17, 2010
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September 17, 2010
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September 20, 2010
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September 10, 2010
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September 10, 2010
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October 4, 2010
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October 18, 2010
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October 5, 2010
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July 26, 2010
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July 27, 2010
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August 6, 2010
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August 6, 2010
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August 6, 2010
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August 2, 2010
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August 3, 2010
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August 3, 2010
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August 2, 2010
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July 14, 2010
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July 13, 2010
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July 13, 2010
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July 15, 2010
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July 15, 2010
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July 22, 2010
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July 22, 2010
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July 16, 2010
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July 16, 2010
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July 19, 2010
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July 19, 2010
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September 7, 2010
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September 7, 2010
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September 7, 2010
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September 9, 2010
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September 9, 2010
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September 8, 2010
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September 7, 2010
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August 31, 2010
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August 31, 2010
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August 30, 2010
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August 30, 2010
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August 18, 2010
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August 11, 2010
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December 24, 2010
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December 24, 2010
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February 19, 2010
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April 12, 2010
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May 19, 2010
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June 3, 2010
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January 7, 2010
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July 5, 2010
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November 29, 2010
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July 20, 2010
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September 1, 2010
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August 13, 2010
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July 21, 2010
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November 23, 2010
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December 14, 2010
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January 20, 2010
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August 30, 2010
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January 22, 2010
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January 25, 2010
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January 15, 2010
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January 15, 2010
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September 14, 2010
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September 14, 2010
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August 16, 2010
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February 16, 2010
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April 27, 2010
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August 16, 2010
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February 24, 2010
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February 24, 2010
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August 20, 2010
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May 7, 2010
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February 18, 2010
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November 29, 2010
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November 29, 2010
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October 29, 2010
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September 6, 2010
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April 26, 2010
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November 29, 2010
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December 24, 2010
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October 19, 2010
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May 6, 2010
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November 15, 2010
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February 10, 2010
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January 18, 2010
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February 1, 2010
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February 8, 2010
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January 11, 2010
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August 13, 2010
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July 19, 2010
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September 6, 2010
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February 18, 2010
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November 18, 2010
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August 17, 2010
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November 19, 2010
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April 9, 2010
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May 7, 2010
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May 12, 2010
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May 3, 2010
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April 6, 2010
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May 4, 2010
COMMISSIONER OF INCOME TAX Vs. VIJAY SINGH
April 9, 2010
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May 3, 2010
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May 4, 2010
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April 26, 2010
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February 11, 2010
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September 20, 2010
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February 16, 2010
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September 23, 2010
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January 14, 2010
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May 17, 2010
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DELHI TRANSPORT CORPORATION Vs. RAM KANWAR & ORS
April 16, 2010
DELHI TRANSPORT CORPORATION Vs. SH. DEVENDER SINGH
February 22, 2010
DELHI TRANSPORT CORPORATION Vs. JAI PAL SINGH
February 16, 2010
DELHI TRANSPORT CORPORATION AND ANR Vs. BHIM SINGH
April 29, 2010
DELHI TRANSPORT CORPORATION, NEW DELHI Vs. SH. KAMAL KUMAR AHUJA
April 9, 2010
DELKON INDIA PVT. LTD Vs. BHARAT HEAVY ELECTRICALS LTD
November 22, 2010
DELTON CABLES LTD Vs. KISHORE KUMAR SHARMA
July 21, 2010
DELTON CABLES LTD Vs. KISHORE KUMAR SHARMA
February 24, 2010
DENEL (PROPRIETARY LIMITED) SOUTH AFRICA Vs. LORD GORDON
September 27, 2010
DENEL PROPRIETARY LTD Vs. UNION OF INDIA
March 22, 2010
DEPARTMENT OF CUSTOMS Vs. LUKE ANTONY KOCHERRY
September 27, 2010
DEPARTMENT OF CUSTOMS Vs. SHYAM SUNDER
September 6, 2010
DEPUTY COMMISSIONER OF POLICE Vs. D.K. SHARMA
December 15, 2010
DEPUTY SECRETARY (SERVICES) & ORS Vs. SAROJ KUMARI
April 16, 2010
DESH DEEPAK MALHOTRA Vs. STATE AND OTHERS
July 21, 2010
DESH RAJ GUPTA Vs. STATE
July 14, 2010
DESH RAJ GUPTA Vs. STATE
April 29, 2010
DESHRAJ GUPTA Vs. SHIVRAJ GUPTA
December 2, 2010
DEUTSCHE RANCO GMBH Vs. MOHAN MURTI
November 30, 2010
DEV NANDAN TATI Vs. BABU LAL
July 1, 2010
DEV RAJ ALIAS POLAR Vs. STATE GOVT OF NCT OF DELHI
April 9, 2010
DEVELOPMENT COMMISSIONER, GNCTD AND ANR. Vs. HAR PRASAD
May 11, 2010
DEVENDER KUMAR Vs. BISHNO DEVI AND ORS.
March 2, 2010
DEVENDER KUMAR AGGARWAL Vs. STATE NCT OF DELHI
April 12, 2010
DEVENDER MOHAN Vs. UOI
November 23, 2010
DEVENDRA MISHRA Vs. UNIVERSITY OF DELHI
February 16, 2010
DEVESH KUMAR Vs. STATE
February 10, 2010
DEVI DAYAL MEHTA Vs. MADHU BALA JAIN AND ANR
December 8, 2010
DEVINDER Vs. INSTITUTE FOR THE PHYSICALLY HANDICAPPED
July 1, 2010
DEVKI NANDAN AGGARWAL Vs. NORTH DELHI POWER LTD
March 16, 2010
DEVKI NANDAN GOEL Vs. MAHAVIR PRASAD AND ANR.
November 12, 2010
DEVSONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 19, 2010
DEVYANI INTERNATIONAL LIMITED Vs. MCD
July 13, 2010
DEWAN SINGH Vs. GOVERNMENT OF NCT OF DELHI
November 18, 2010
DG ALL INDIA RADIO Vs. G S BEDI
September 23, 2010
DHALL TRADERS PVT. LTD Vs. UNITED BREWERIES LTD
March 17, 2010
DHANANJAY JOHRI Vs. NAVEEN SEHGAL
November 24, 2010
DHANESH GUPTA AND CO Vs. COMMISSIONER OF INCOME TAX
May 25, 2010
DHANNO DEVI Vs. STATE
August 11, 2010
DHANPATI Vs. GOVT. OF NCT OF DELHI
July 5, 2010
DHARAM CHAND HANDA Vs. STATE AND ORS.
April 13, 2010
DHARAM CHAND KHATTER Vs. STATE OF NCT OF DELHI
May 26, 2010
DHARAM PAL Vs. UOI
December 3, 2010
DHARAM RAJ Vs. UNION OF INDIA AND ANR
December 20, 2010
DHARAM SINGH Vs. ASHOK KUMAR
March 3, 2010
DHARAM SINGH Vs. ASHOK KUMAR
March 5, 2010
DHARAMPAL S/O SHIV LAL SINGH Vs. STATE OF NCT OF DELHI
February 2, 2010
DHARAMVEER Vs. STATE OF DELHI
August 13, 2010
DHARAMVIR Vs. STATE
October 8, 2010
DHARAMVIR SHARMA Vs. ASSTT LABOUR COMMISSIONER, GOVT OF N C T OF DELHI
May 24, 2010
DHARAMWATI Vs. SATBIR
July 1, 2010
DHARMENDER @ BINDU Vs. STATE
November 8, 2010
DHARMENDRA KR. LILA Vs. REGISTRAR OF COMPANIES
September 23, 2010
DHAWAN ENGINEERING WORKS Vs. P BALKRISHNA
April 26, 2010
DHEERAJ Vs. STATE
January 12, 2010
DHEERAJ KUMAR Vs. N D M C
August 20, 2010
DHEERAJ SINGH Vs. GOVT. OF NCT OF DELHI
January 19, 2010
DHIYAN SINGH Vs. UNION OF INDIA & OTHERS
May 19, 2010
DHOOT DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
October 8, 2010
DHRUV GOEL Vs. ANAND PARKASH GOYAL
March 19, 2010
DHRUV SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR.
October 18, 2010
DHUPENDER SINGH MEHRA AND ANR. Vs. STATE (NCT OF DELHI) AND ANR.
October 8, 2010
DIAMOND COPY HOUSE Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
June 1, 2010
DIAMOND COPY HOUSE Vs. MS ORIENTAL INSURANCE COMPANY LTD & ORS
June 1, 2010
DIESEL ENGINEERING CO. PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
November 19, 2010
DIESEL SERVICE CENTRE Vs. BHARAT PETROLEUM CORPORATION LTD
July 22, 2010
DIESEL SERVICE CENTRE Vs. BHARAT PETROLEUM CORPORATION LTD.
August 26, 2010
DILBAGH SINGH Vs. UNION OF INDIA AND ANR.
May 11, 2010
DILBHAG SINGH Vs. DTC
June 3, 2010
DILIP Vs. STATE
July 2, 2010
DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
April 20, 2010
DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
April 27, 2010
DIMPLE PRAKASH SHAH Vs. UNION OF INDIA
December 31, 2010
DIN DAYAL KAYAN Vs. SMC GLOBAL SECURITIES LTD
July 12, 2010
DINA NATH BAKSHI Vs. MADAN MOHAN LAL MAJHU
December 8, 2010
DINESH Vs. STATE
December 2, 2010
DINESH Vs. STATE OF DELHI
January 15, 2010
DINESH ADHLAK Vs. PRITAM SINGH
January 15, 2010
DINESH AGGARWAL Vs. SANJEEV KUMAR GUPTA
December 24, 2010
DINESH ATTRI Vs. STATE
December 20, 2010
DINESH CHANDRA VAGHANI Vs. UNION OF INDIA
January 19, 2010
DINESH KUMAR Vs. STATE
March 19, 2010
DINESH KUMAR Vs. U O I
February 25, 2010
DINESH KUMAR Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA AND ANR.
July 19, 2010
DINESH KUMAR SACHDEVA Vs. STATE NCT OF DELHI
March 12, 2010
DINESH KUMARI MISHRA Vs. RANJANA MISHRA
November 30, 2010
DINESH YADAV Vs. CBI
September 15, 2010
DIPEN SUNIL NAYAK THROUGH HIS FATHER SUNIL K. NAYAK Vs. CENTRAL BOARD OF SECONDARY SCHOOL AND ANR.
August 17, 2010
DIRECTOR EDUCATION, DIRECTORATE OF EDUCATION Vs. RANI DEVI AND ORS
April 13, 2010
DIRECTOR GENERAL (PRISON) Vs. SATBIR SINGH
October 20, 2010
DIRECTOR GENERAL (PRISON) Vs. SH. HARI SHANKAR
April 26, 2010
DIRECTOR GENERAL DOORDARSHAN Vs. DHARAM SINGH
July 12, 2010
DIRECTOR GENERAL I C F R E Vs. RAM PRAKASH
September 10, 2010
DIRECTOR GENERAL OF AUDIT CENTRAL EXPENDITURE Vs. PANKAJ JOSHI
July 5, 2010
DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE Vs. MURARILAL HARISHCHANDRA JAISWAL PVT. LTD. AND ORS.
September 17, 2010
DIRECTOR OF ACCOUNTS Vs. ANIL KUMAR MEHRA
September 10, 2010
DIRECTOR OF ACCOUNTS Vs. AJAY KUMAR GOYAL
August 30, 2010
DIRECTOR OF EDUCATION Vs. BABOO LAL SHARMA
October 4, 2010
DIRECTOR OF INCOME TAX Vs. MAHARAJA AGARSEN TECHNICAL EDUCATION SOCIETY
October 8, 2010
DIRECTOR OF INCOME TAX Vs. MANAV BHARTI INSTITUTE OF CHILD EDUCATION AND CHILD PSYCHOLOGY
July 13, 2010
DIRECTOR OF INCOME TAX Vs. DHARAMSHILA CANCER FOUNDATION AND RESEARCH CENTRE
July 19, 2010
DIRECTOR OF INCOME TAX Vs. ACME EDUCATIONAL SOCIETY
July 28, 2010
DIRECTOR OF INCOME TAX Vs. RAGHUVANSHI CHARITABLE TRUST
July 27, 2010
DIRECTOR OF INCOME TAX Vs. BAGRI FOUNDATION
July 2, 2010
DIRECTOR OF INCOME TAX Vs. SOCIETY FOR WORLDWIDE INTER BANK FINANCIAL, TELECOMMUNICATIONS
April 13, 2010
DIRECTOR OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPORATION LTD
February 19, 2010
DIRECTOR OF INCOME TAX Vs. JACABS CIVIL INCORPORATED
August 30, 2010
DIRECTOR OF INCOME TAX Vs. HELP AGE INDIA
July 13, 2010
DIRECTOR OF INCOME TAX Vs. SHREE VISHESHWAR NATH MEMORIAL PUBLIC
August 18, 2010
DIRECTOR OF INCOME TAX Vs. SNC LAVALIN INTERNATIONAL INC.
September 22, 2010
DIRECTOR OF INCOME TAX Vs. INDIAN NATIONAL SCIENCE ACADEMY
January 22, 2010
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. PRADAN PROPERTY HOLDING TRUST
August 16, 2010
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. DELHI INTERNATIONAL FOOTBALL LEAGUE
September 24, 2010
DIRECTOR OF INCOME TAX NEW DELHI Vs. LG CABLE LTD
December 24, 2010
DIRECTORATE OF REVENUE INTELLIGENCE Vs. SUNIL GULATI
December 22, 2010
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHD ANWAR
October 25, 2010
DIWAN RANJAN SAWHNEY Vs. CHHOTU RAM
July 14, 2010
DIWAN SINGH Vs. STATE
September 14, 2010
DIWAN SINGH Vs. GOVT OF NCT OF DELHI
December 14, 2010
DKM CASSETTE P LTD Vs. UNION OF INDIA
October 21, 2010
DLF LIMITED Vs. EMIRATES
May 4, 2010
DLF LTD Vs. UNION OF INDIA
December 24, 2010
DLF UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX
September 1, 2010
DOMINANT OFFSET LTD. Vs. ADAMOVSKE STROJIRNY A.S. AND ORS.
April 9, 2010
DOOSAN BABCOCK ENGINEERING AND SERVICES INDIA PRIVATE LIMITED Vs. DOOSAN PROJECTS INDIA PRIVATE LIMITED
December 20, 2010
DOST MOHD Vs. STATE
February 1, 2010
DR ZAKIR HUSAIN MEMORIAL COOPERATIVE GROUP HOUSING Vs. REGISTRAR COOPERATIVE SOCIETIES & ANR
May 21, 2010
DR. (SMT.) ALAKA NANDA DASH Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2010
DR. A.K. BELWAL Vs. UOI & ORS.
July 16, 2010
DR. A.K. BELWAL Vs. UNION OF INDIA & ORS.
April 27, 2010
DR. ARVIND KUMAR PANDEY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 22, 2010
DR. FRITSCH MACHINES AND POWDERS PVT. LTD. Vs. OCTAHEDRON SUPERABRASIVES PVT. LTD.
October 25, 2010
DR. I.P. SINGH Vs. SHRI M.P. JAIN
February 1, 2010
DR. JAGVEER SINGH AND ORS. Vs. THE CHAIRPERSON, COUNSELLING COMMITTEE, ACADEMIC SECTION, AIIMS AND ANR.
August 19, 2010
DR. JHAMMAN LAL Vs. STATE (DELHI ADMINISTRATION)
December 24, 2010
DR. S. RAMAKRISHNA Vs. ENFORCEMENT DIRECTORATE AND ORS.
April 21, 2010
DR. S.B.P. SINGH Vs. UNION OF INDIA (UOI) AND ORS.
November 9, 2010
DR. SAHADEVA SINGH Vs. UNION OF INDIA (UOI) AND ANR.
April 20, 2010
DR. SALMA KHATOON Vs. SECRETARY, GOVT. OF INDIA, DEPARTMENT OF AYUSH AND ORS.
May 18, 2010
DR. SATYENDRA KUMAR GUPTA Vs. UOI & ORS.
March 26, 2010
DR. SAURABH GAUR AND ANR. Vs. VICE CHANCELLOR, GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
September 6, 2010
DR. SIMA YADAV AND ORS. Vs. SOCIETY OF DELHI INSTITUTE OF HERITAGE RESEARCH AND MANAGEMENT AND ORS.
November 26, 2010
DR. SUBRAMANIAN SWAMY Vs. DR. MANMOHAN SINGH AND ANR.
August 18, 2010
DR. UMESH KUMAR Vs. JAMIA MILLIA ISLAMIA AND ANR.
June 3, 2010
DR. VIKRAM KUMAR JAIN Vs. DR. AJAY KUMAR JAIN
May 7, 2010
DR. VINEET RELHAN S/O SHRI N.D. RELLHAN Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND UNION OF INDIA (UOI) MINISTRY OF HEALTH AND FAMILY WELFARE
January 13, 2010
DRJ Vs. BAHADUR SINGH
August 11, 2010
DROPTI DEVI Vs. UNION OF INDIA
March 18, 2010
DTC Vs. SATISH CHAND
July 6, 2010
DTC Vs. KULDEEP SINGH
March 4, 2010
DTC Vs. VIJENDER SINGH
May 3, 2010
DTC ENGINEERS ASSOCIATION Vs. D T C
February 23, 2010
DUKE FASHIONS INDIA LTD Vs. GIRISH HOSIERY
July 2, 2010
DULI CHAND Vs. P O LABOUR COURT VIII
March 3, 2010
DURGA DEVI Vs. LALITA RAKYAN
September 9, 2010
DURGA PARSHAD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 26, 2010
DURGA PRASAD Vs. M C D
March 16, 2010
DURGA PRASHAD Vs. PREMWATI
November 1, 2010
DUSHYANT VARMA Vs. STATE OF NCT OF DELHI
June 22, 2010
DUSHYANT VERMA Vs. STATE OF NCT OF DELHI
December 21, 2010
DVR SHIV KUMAR SINGH Vs. MINISTRY OF HOME AFFAIRS
January 25, 2010
DWARIKADHISH JEWELS PVT LTD AND ORS Vs. DWARIKADHISH FINANCE AND INVESTMENT COMPANY PVT LT
November 2, 2010
DY DIRECTOR OF EDUCATION Vs. VEENA SHARMA
August 16, 2010
EDWARD KEVENTER (SUCCESSORS) PVT. LTD. Vs. UNION OF INDIA AND ANR.
May 6, 2010
EICHER LTD. Vs. UNION OF INDIA (UOI) AND ORS.
December 16, 2010
EIDER PW1 PAGING LIMITED AND PW1 COMMUNICATIONS LTD Vs. UNION OF INDIA
February 3, 2010
ELDER FINANCIAL Vs. PASUPATI FABRICS LTD
March 25, 2010
ELECTRO STEEL CASTINGS LTD Vs. UNION OF INDIA
August 18, 2010
ELLAR TRADERS Vs. MCD
February 10, 2010
ELLORA PAPER MILLS LTD. Vs. UNION OF INDIA (UOI)
January 22, 2010
EMAAR MGF CONSTRUCTION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. ALL INDIA EMPLOYEES STATE INSURANCE CORPORATION EMPLOYEES FEDERATION
August 11, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. SEA HAWK CARGO CARRIERS PVT LTD
September 21, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. NIRANJAN INDUSTRIES
September 24, 2010
ENFORCEMENT DIRECTORATE Vs. DEVASHISH BHATTACHARYA
September 27, 2010
EQUIPMENT CONDUCTORS AND CABLES LTD Vs. KIRAN SUNEJA
December 15, 2010
ERA CONSTRUCTIONS INDIA LTD Vs. COMMISSIONER WORKMEN COMPENSATION
November 12, 2010
ERA INFRA ENGINEERING LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 8, 2010
EROS HOSPITALITY PVT LTD. Vs. HOTEL EXCELSIOR LTD.
November 22, 2010
ESCORTS LTD Vs. RAMA MUKHERJEE
November 8, 2010
ESI CORPORATION Vs. SURENDER KUMAR
July 14, 2010
ESIC Vs. VIJAY GROVER
November 25, 2010
ESIC Vs. INDUST AND ENGG PROJECTS P LTD
February 23, 2010
ESS AAR UNIVERSAL PVT. LTD. AND ORS. Vs. SHRI GIRISH MEHRA
September 20, 2010
ESS ESS COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
November 1, 2010
ESSAR STEEL LIMITED Vs. GAIL I LTD
July 16, 2010
ESTER INDUSTRIES LIMITED Vs. SUBHASH CHAND PRABHASH CHAND
December 16, 2010
EUREKA FORBES LIMITED Vs. KENT RO SYSTEMS
May 17, 2010
EURO GRAIN LIMITED. AND ORS. Vs. AURO SUGAR PVT. LTD.
November 30, 2010
EVENEET SINGH Vs. PRASHANT CHAUDHRI
December 20, 2010
EVEREADY INDUSTRIES INDIA LTD Vs. SANAJAY CHADHA
December 22, 2010
EVOKE BUILDING CONCEPTS PVT LTD Vs. HINDWARE HOME RETAIL PVT LTD
November 8, 2010
EX CONSTABLE HARISH CHANDER Vs. COMMISSIONER OF POLICE
July 5, 2010
EX CONSTABLE RAM KUMAR Vs. UNION OF INDIA
September 7, 2010
EX L NK MAHABIR PRASAD Vs. UOI
August 26, 2010
EX SEPOY DRIVER MAHESH KUMAR Vs. UNION OF INDIA
March 8, 2010
EX SEPOY/GD ANMOL KUMAR Vs. UOI & ANR.
July 16, 2010
EX-CONST VIJENDER SINGH Vs. UNION OF INDIA
October 1, 2010
EX-CT NARDEV Vs. UNION OF INDIA (UOI) AND ORS.
December 15, 2010
EX. CONSTABLE SHRIMANT Vs. GOVT. OF NCT OF DELHI AND ORS.
May 31, 2010
EX. CPL. ASHOK KUMAR Vs. A.F.G.I.S. AND ORS.
December 13, 2010
EX. CT. RAJENDER SINGH Vs. UNION OF INDIA
January 19, 2010
EX. CT. RAJESH KUMAR Vs. UNION OF INDIA AND ORS.
January 25, 2010
EX. L/NK VIMAL KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 31, 2010
EX. N.K. KRISHNAN KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 23, 2010
EX. SEPOY/G.D. SUNIL KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
August 10, 2010
EXECUTIVE ENGINEER Vs. SHREE RAM CONSTRUCTION CO
November 12, 2010
EXIDE INDUSTRIES LTD. Vs. EXIDE CORPORATION USA AND ORS.
April 6, 2010
EXPEDITORS INTERNATIONAL INDIA PVT LTD Vs. INDUSIND BANK LTD
March 26, 2010
EXPORT PROMOTION COUNCIL FOR HANDICRAFTS Vs. DIRECTOR GENERAL OF INCOME TAX
May 11, 2010
EXXONMOBIL LUBRICANTS P. LTD. Vs. STAR GLOW SIGNS & ORS.
January 19, 2010
FAQIR CHAND Vs. STATE
July 2, 2010
FARIDA JALAL Vs. STATE
August 12, 2010
FAST TRAX FOOD PVT LTD Vs. ELENA NORMAN
March 9, 2010
FATEH SINGH Vs. STATE
March 25, 2010
FERRERO SPA Vs. MAA DISTRIBUTION INDIA PVT LTD
October 29, 2010
FIITJEE LIMITED Vs. NITIN JAIN
May 28, 2010
FILO INTERIOR DECORATIONS P LTD Vs. L K MODI
August 25, 2010
FINANCIAL TIMES LTD Vs. BENNETT COLEMAN AND CO LTD
December 15, 2010
FINITE INFRATECH LTD Vs. IFCI
July 9, 2010
FITTYDENT INTERNATIONAL GMBH Vs. BRAWN LABORATORIES LTD.
May 11, 2010
FLIGHT CENTER TRAVELS PVT. LTD. Vs. RAHUL NATH AND ORS.
September 10, 2010
FLORA BOSE Vs. SUPROTI BOSE
August 20, 2010
FOCUS BRANDS TRADING INDIA PVT LTD Vs. CAMPARI INTERNATIONAL S A M
August 20, 2010
FOOD CORPORATION OF INDIA Vs. KRISHAN KUMAR SODHI
September 27, 2010
FOOD CORPORATION OF INDIA Vs. SHANTI CEREALS (P) LTD.
April 30, 2010
FOOD CORPORATION OF INDIA Vs. MAHESH KUMAR AND ANR.
April 23, 2010
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
April 26, 2010
FORBES GOKAK LTD. Vs. CENTRAL WAREHOUSING CORPORATION
February 1, 2010
FOUNTAINHEAD MOTELS PVT LTD Vs. UNION OF INDIA
November 12, 2010
FRANCO INDIAN PHARMACEUTICALS LTD Vs. UNION OF INDIA
August 19, 2010
FRICK INDIA LIMITED Vs. MANMOHAN KAUR AND ORS.
March 9, 2010
FRIENDS COLOUR IMAGES PVT. LTD. Vs. FRIENDS PHOTO COPY CENTRE & ORS.
May 20, 2010
FRITSCH MACHINES & POWDERS PVT. LTD Vs. OCTAHEDRON SUPERABRASIVES PVT. LTD
October 25, 2010
FRONTIER BISCUIT FACTORY P LTD Vs. NITIN SETHI
January 20, 2010
FURKAN Vs. STATE
January 11, 2010
FUSION TOONZ Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT. LTD.
September 24, 2010
G SHIRIL SAROJ Vs. VINAY KANODIA
November 24, 2010
G. RUNGHEN AND CO. Vs. S.N. GOENKA AND CO. PVT. LTD. AND ANR.
March 25, 2010
GA ARIFE @ ARTI SHARMA Vs. GOPAL DUTT SHARMA
August 13, 2010
GAGANDEEP KAUR Vs. GOVT. OF NCT OF DELHI AND ORS.
October 20, 2010
GAIL (INDIA) LTD. Vs. BELL CERAMICS PVT. LTD AND ORS.
March 10, 2010
GAIL INDIA LTD Vs. PARAMOUNT LTD
April 30, 2010
GAJRAJ SINGH Vs. BALRAJ SINGH
December 7, 2010
GANESH Vs. STATE OF NCT OF DELHI
August 20, 2010
GANESH CHANDRA GUPTA Vs. UNION OF INDIA (UOI)
October 21, 2010
GANESH POLYTEX LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2010
GANGA Vs. LOKESH GARMENT (P) LTD
April 16, 2010
GANGA MAHESH KATIHAR Vs. SUDERSHAN KHANNA
September 27, 2010
GANGA PRASAD SHARMA Vs. BENI PRASAD SHARMA
July 9, 2010
GANPAT RAM Vs. UNION OF INDIA
September 17, 2010
GAS AUTHORITY INDIA LTD Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LTD
February 18, 2010
GAS AUTHORITY OF INDIA Vs. PCP INTERNATIONAL LTD
March 5, 2010
GAS AUTHORITY OF INDIA LIMITED Vs. KALYANI MUKUND LIMTIED
April 16, 2010
GAS AUTHORITY OF INDIA LTD Vs. BANSAL CONTRACTORS INDIA LTD
October 18, 2010
GAS AUTHORITY OF INDIA LTD Vs. THERMAX LTD AND ANR
April 30, 2010
GAURAV DHINGRA Vs. STATE
December 6, 2010
GAURAV GULATI Vs. GITA PRAVIN
April 20, 2010
GAURAV GUPTA Vs. NIDHI BANSAL
December 15, 2010
GAURAV KAPOOR AND ANR. Vs. SHIV KUMAR
November 24, 2010
GAURAV KAPOOR AND ORS. Vs. UNION OF INDIA
February 18, 2010
GAURAV KUMAR SINGH Vs. STATE OF NCT OF DELHI
December 22, 2010
GAURAV SAURAV PLAST Vs. DELHI FINANCIAL CORPORATION
August 9, 2010
GAURAV SHARMA Vs. CANARA BANK
January 28, 2010
GAURE LAL Vs. STATE OF DELHI
August 12, 2010
GAURI SHANKER Vs. UNION OF INDIA
December 10, 2010
GAUTAM BHOWMICK Vs. PREM CHAND
January 25, 2010
GAUTAM CABLE INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 18, 2010
GAUTAM KANT NIMAAN Vs. GNCT OF DELHI
October 29, 2010
GAUTAM SAPRA Vs. STATE GOVT OF NCT OF DELHI
November 29, 2010
GAYATRI DEVI Vs. TERSAM SINGH
February 3, 2010
GAYATRI DEVI Vs. UNION OF INDIA
November 19, 2010
GEETA BHUTANI Vs. SAT NARAIN GUPTA AND SONS
March 2, 2010
GEETA PARASHAR Vs. UNITED INDIA INSURANCE CO LTD
March 4, 2010
GENERAL ELECTRIC INC CANADA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
May 18, 2010
GENERAL MANAGER MTNL Vs. JAGDISH KUMAR
October 28, 2010
GENERAL TAXI STAND ASSOCIATION Vs. NEW DELHI MUNICIPAL COUNCIL
July 5, 2010
GENESIS PRINTERS Vs. RATI RAM JATAV PRESIDING OFFICERS
October 27, 2010
GEO MILLER & CO. PVT. LTD Vs. INDIAN OIL CORPORATION LIMITED
March 5, 2010
GHALIB APARTMENTS RESIDENTS WELFARE ASSOCIATION Vs. REGISTRAR COOP SOCIETIES
July 14, 2010
GHANSHYAM DAS Vs. SHIV KUMAR VIG
October 19, 2010
GHANSHYAM DASS Vs. STATE
August 18, 2010
GHANSHYAM DASS Vs. C.B.I. AND ORS.
September 21, 2010
GHANSHYAM DASS VASWANI Vs. UNION OF INDIA
February 18, 2010
GIAN CHAND Vs. D T C
January 19, 2010
GIAN SINGH Vs. DELHI JAL BOARD
February 11, 2010
GIANENDER Vs. UOI
December 22, 2010
GIANI RAM Vs. UNION OF INDIA AND ANR
April 19, 2010
GILLETTE INDIA LIMITED Vs. OFFICE OF THE CHIEF CONTROLLER OF ACCOUNTS
January 12, 2010
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March 26, 2010
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INDIAN COFFEE BOARD Vs. PRESIDING OFFICER LABOUR COURT NO X
April 20, 2010
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November 25, 2010
KARAN RAGHAV EXPORT P LTD Vs. COMMISSIONER OF INCOME TAX
November 1, 2010
KARAN SINGH Vs. UNION OF INDIA & ANR.
April 16, 2010
KARAN SINGH YADAV Vs. UNION OF INDIA (UOI) AND ORS.
September 17, 2010
KARM KUMAR Vs. UNION OF INDIA
August 3, 2010
KARMYOGI SHELTERS PVT LTD Vs. BENARSI KRISHNA COMMITTEE
May 4, 2010
KARNAIL SINGH Vs. UOI
July 1, 2010
KARTAR SINGH SAUKEEN Vs. STATE
September 15, 2010
KARTARI DEVI Vs. D.T.C.
January 21, 2010
KARUN RAJ NARANG Vs. ICICI BANK LIMITED
December 8, 2010
KAS MOVIE MAKERS PVT LTD Vs. COMMISSIONER OF INCOME TAX II
April 19, 2010
KASHI MANDAL Vs. STATE
July 15, 2010
KASHI NATH ROY Vs. STATE OF BIHAR
May 6, 2010
KASHMIRA SINGH Vs. STATE
January 22, 2010
KASHMIRI LAL Vs. UNION OF INDIA
October 8, 2010
KASHMIRI LAL Vs. FINANCIAL COMMISSIONER OF DELHI AND ORS.
December 13, 2010
KASHWI AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD
March 26, 2010
KAUSHALYA DEVI Vs. K L BANSAL
March 5, 2010
KAVERI Vs. NEEL SAGAR
October 25, 2010
KB COMPUTER FORMS Vs. YK GOEL & ANOTHER
January 19, 2010
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April 19, 2010
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July 19, 2010
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January 15, 2010
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September 1, 2010
KENDRIYA VIDYALAYA SANGATHAN Vs. NEELU BHATIA
July 16, 2010
KENDRIYA VIDYALAYA SANGATHAN Vs. SHANTI ACHARYA SISINGI
November 16, 2010
KENNETH BUILDERS AND DEVELOPERS LTD Vs. UOI
July 30, 2010
KERALA STATE MKTG FED LTD Vs. UNION OF INDIA
August 25, 2010
KESHAV AGGARWAL Vs. SUDARSHAN KUMAR BANGA
October 20, 2010
KESHO LAL KHULLAR MEMORIAL SOC Vs. D.D.A. AND ANR.
October 1, 2010
KESINGA PAPER MILLS PRIVATE LIMITED Vs. MINISTRY OF CORPORATE AFFAIRS REGISTRAR OF COMPANIES
June 4, 2010
KESSELS ENGINEERING WORKS PVT. LTD. AND ANR. Vs. THE REGISTRAR OF COMPANIES
September 15, 2010
KETAN DESAI Vs. STATE
June 4, 2010
KEWAL KISHAN Vs. KHURANA KAJ HOUSE
October 6, 2010
KHAGOTI DEVI Vs. UNION OF INDIA
January 8, 2010
KHARAK SINGH Vs. STATE OF DELHI
December 21, 2010
KHARATI RAM KHANNA AND SONS Vs. KRISHNA LUTHRA
September 15, 2010
KHEM CHAND Vs. TIKA RAM
April 7, 2010
KHEM CHAND Vs. STATE
May 17, 2010
KHEM SINGH Vs. ORIENTAL BANK OF COMMERCE
November 8, 2010
KHURSHID Vs. STATE NCT OF DELHI
April 23, 2010
KHURVESH @ PAPPU @ PAHALWAN Vs. STATE
January 25, 2010
KHUSHI RAM DECEASED THR. LRS & ORS. Vs. UNION OF INDIA & ANR.
April 16, 2010
KIMSUK KRISHNA SINHA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
April 9, 2010
KIRAN Vs. VEENA KUMARI
December 13, 2010
KIRAN BALA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 18, 2010
KIRAN BEGHRAJ Vs. STATE
March 8, 2010
KIRAN BHARDWAJ AND ANR. Vs. RELIANCE GEN. INSURANCE CO. LTD. AND ORS.
June 1, 2010
KIRAN DEVI Vs. SURJEET YADAV
January 18, 2010
KIRAN HASIJA Vs. ESCORTS SECURITIES LTD. AND ANR.
April 21, 2010
KIRAN HAZRATI Vs. MEENA CHANDNA
January 29, 2010
KIRAN KUMAR Vs. STATE OF DELHI
September 22, 2010
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February 26, 2010
KIRAN MOHINI KUMAR & ORS Vs. ANIL KUMAR BHALLA & ORS
June 1, 2010
KIRAN SOOD Vs. HANSRAJ SINGH
March 5, 2010
KIRORIMAL KASHIRAM MARKETING AND AGENCIES PVT LTD Vs. SITA CHAWAL UDYOG MILL TOLLY VILL
August 30, 2010
KISHAN Vs. UOI
May 5, 2010
KISHAN CHAND Vs. GOVT. OF N.C.T. AND ORS.
March 12, 2010
KISHAN CHAND SAINI Vs. KRISHAN SINGH SAINI
June 3, 2010
KISHAN PAL Vs. STATE
April 16, 2010
KISHAN SINGH Vs. STATE
February 2, 2010
KISHORE KUMAR Vs. L CHUNI LAL KIDARNATH
January 12, 2010
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February 15, 2010
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December 9, 2010
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November 23, 2010
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November 23, 2010
KITCHNRAMA FOOD SERVICE EQUIPMENT PVT. LTD. AND ORS. Vs. FOOD INSPECTOR, GOVT. OF NCT OF DELHI
November 9, 2010
KLA BHARAT COTTAGE INDUSTRIES Vs. U P COOPERATIVE FEDERATION LTD AND ANR
December 8, 2010
KLAS TAPE COMPANY Vs. VINOD HARDWARE STORE
May 4, 2010
KOTAK MAHINDRA BANK LTD Vs. HERMONITE ASSOCIATES LTD
December 22, 2010
KRANTI ARORA Vs. BIRLA VXL LTD
December 7, 2010
KRISHAK BHARTI CO OPERATIVE LTD Vs. RAMESH CHANDER BAWA
May 14, 2010
KRISHAN CHANDER Vs. SHIVSHANKAR MENON
March 12, 2010
KRISHAN CHANDER Vs. SHIV SHANKAR MENON AND ANR.
February 8, 2010
KRISHAN KUMAR Vs. GOVT OF NCT OF DELHI
December 20, 2010
KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER
February 5, 2010
KRISHAN LAL Vs. R N BAKSHI
May 19, 2010
KRISHAN LAL DUTTA Vs. ISHWER CHAND
December 22, 2010
KRISHAN MURARI Vs. STATE
February 11, 2010
KRISHAN PAL Vs. UNION OF INDIA
July 12, 2010
KRISHAN PAL AND ORS. Vs. MCD AND ORS.
May 5, 2010
KRISHAN SINGH Vs. UNION OF INDIA (UOI) AND ANR.
October 28, 2010
KRISHNA Vs. LALA RAM
December 20, 2010
KRISHNA BASRA Vs. M C D
March 22, 2010
KRISHNA DEVI Vs. ABRAR AHMAD
January 27, 2010
KRISHNA DEVI Vs. ESTATE OFFICER IV & ORS
September 14, 2010
KRISHNA GEARS PVT LTD Vs. GULAB SINGH
February 19, 2010
KRISHNA KUMARI Vs. RAM SINGH
August 20, 2010
KRISHNA VACHHAR Vs. HIGH COURT OF DELHI
October 29, 2010
KRISHNAN MOHAN Vs. CBI
September 15, 2010
KSB AKTIENGESELLSCHAFT Vs. KSB GLOBAL LIMITED
June 4, 2010
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December 22, 2010
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February 9, 2010
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March 3, 2010
KULDEEP SINGH HOODA Vs. NARENDER MEHLAWAT
October 25, 2010
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May 10, 2010
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June 3, 2010
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August 18, 2010
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February 5, 2010
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June 1, 2010
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March 23, 2010
KUMARI JYOTI GUPTA Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
August 17, 2010
KUMARI SEHEJ GUPTA Vs. M L GUPTA
August 25, 2010
KUMARI UZMA BANO Vs. GOVT OF NCT OF DELHI
August 5, 2010
KUMKUM Vs. STATE
September 6, 2010
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February 11, 2010
KUNAL BOSE Vs. SMT. ANITA BOSE
May 19, 2010
KUNAL KISHOR Vs. LT. GOVERNOR
May 21, 2010
KUNDAN INFRASTRUCTURES Vs. NDMC
October 20, 2010
KUNJ Vs. REGIONAL PROVIDENT FUND
January 21, 2010
KUNSTOCOM INDIA LTD Vs. IKEA TRADING INDIA LTD
March 22, 2010
KUNTH SECURITIES PVT LTD Vs. PUNJAB AND SIND BANK LTD
September 7, 2010
KUNTI DEVI Vs. SHEHNAZ MANSOOR
July 26, 2010
KUREY Vs. DALIP
July 1, 2010
KUSUM RANJAN Vs. RAJESH KUMAR
December 6, 2010
L AND T TRANSPORTATION INFRASTRUCTURE LTD Vs. MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
March 26, 2010
L C SHARMA Vs. P C SHARMA AND CO
October 8, 2010
L G ELECTRONICS Vs. COMMISSIONER OF TRADE AND TAXES
January 29, 2010
L I C OF INDIA Vs. SHANTA GUPTA
December 10, 2010
L M MADHAN Vs. MCD
July 23, 2010
L.K. INDIA PRIVATE LIMITED AND Vs. SCHNEIDER ELECTRIC INDIA PRIVATE LIMITED
October 18, 2010
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December 13, 2010
LABH CHAND JAIN Vs. SHRI SUGAN CHAND JAIN
July 2, 2010
LABHU LAL Vs. SANDHYA GUPTA
September 28, 2010
LACHHMAN DASS Vs. UOI
May 4, 2010
LACHMAN DASS BHATIA Vs. COMMISSIONER OF INCOME TAX
October 28, 2010
LACHMAN DASS BHATIA HINGWALA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 24, 2010
LACOSTE AND ANR. Vs. GLOBAL IMPEX INDIA
December 6, 2010
LADDAN STEEL WARE MFG. CO. Vs. C.C. (IMPORT & GENERAL), NEW DELHI
September 7, 2010
LADLEY MOHAN Vs. UNION OF INDIA (UOI) AND ORS.
May 4, 2010
LAJPAT RAI MADAN Vs. NEW INDIA ASSURANCE CO LTD
March 12, 2010
LAJPAT RAI SOBTI Vs. GOVT. OF NCT OF DELHI
September 20, 2010
LAKHANI RUBBER WORKS Vs. RITZY POLYMERS
January 19, 2010
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February 1, 2010
LAKHI RAM SOLANKI Vs. ONKAR NATH
March 10, 2010
LAKHMINDER SINGH BRAR Vs. UOI
September 16, 2010
LAL CHAND THR LRS Vs. UNION OF INDIA AND ANR.
May 11, 2010
LAL DEV PARSAD Vs. STATE
March 25, 2010
LAL PRATAP SINGH Vs. KANWAR LAL
August 9, 2010
LAL SINGH Vs. STATE NCT OF DELHI
November 18, 2010
LALA SRI KISHAN DAS GUPTA Vs. VED PRAKASH GUPTA
December 1, 2010
LALIT Vs. GOVT OF NCT
May 7, 2010
LALIT BENIWAL Vs. STATE
August 18, 2010
LALIT BHASIN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
March 17, 2010
LALIT GARG Vs. STATE
September 21, 2010
LALIT GULATI Vs. GOVERNMENT OF NCT OF DELHI
December 2, 2010
LALIT JAIN Vs. STATE
March 23, 2010
LALIT KUMAR Vs. STATE
February 11, 2010
LALIT KUMAR Vs. ANIL KUMAR
September 24, 2010
LALIT KUMAR Vs. MAMTA
May 11, 2010
LALIT KUMAR @ SONU Vs. STATE OF NCT OF DELHI
September 20, 2010
LALIT KUMAR MALHOTRA Vs. JASBIR KAUR SOHAL
February 15, 2010
LALIT KUMAR MALHOTRA Vs. JASBIR KAUR SOHAL
February 16, 2010
LALIT KUMAR VIMAL Vs. SECRETARY HEALTH
November 29, 2010
LALOO ALIAS LALOO GHAI Vs. STATE
March 4, 2010
LANCE NAIK BANWART LAL Vs. UNION OF INDIA (UOI) AND ORS.
December 23, 2010
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
September 8, 2010
LARSEN AND TOUBRO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 19, 2010
LARSEN AND TOURBO LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 14, 2010
LATA CHAUHAN Vs. L S BISHT
July 20, 2010
LATE BRIJ KISHORE THROUGH VISHNU SAXENA Vs. ASSISTANT COMMISSIONER (SOUTH), DEPARTMENT OF FOOD AND SUPPLY AND ANR.
December 14, 2010
LATE SH RAVI ARYA Vs. MEENAKSHI
August 5, 2010
LATHA VENKATARAMAN Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD
December 2, 2010
LAXMAN OVERSEAS Vs. UNION OF INDIA
January 25, 2010
LAXMI Vs. STATE
September 28, 2010
LAXMI CABLE CO Vs. STATE
August 25, 2010
LAXMI COOP GROUP HOUSING SOCIETY LTD Vs. REGISTRAR COOP SOCIETY
July 6, 2010
LAXMI MANDAL Vs. DEEN DAYAL HARINAGAR HOSPITAL
June 4, 2010
LAXMI VISHNU TEXTILES Vs. INDIABULLS CREDIT SERVISES LTD
February 24, 2010
LEATHER TECH Vs. GOVT OF NCT OF DELHI & ORS
May 31, 2010
LEELA DEVI Vs. SARLA GARG
August 6, 2010
LEELA SHARMA Vs. DIRECTOR OF EDUCATION
March 8, 2010
LEELA SHARMA Vs. GOVT OF NCT OF DELHI
June 2, 2010
LEENA JOSEPH Vs. FAZIL
March 12, 2010
LEKH RAJ SINGH Vs. UOI & ORS.
June 1, 2010
LEMON EXIM PRIVATE LIMITED Vs. VINTON HEALTHCARE LIMITED
December 15, 2010
LIAKAT ALI Vs. AFSAR KHAN
August 19, 2010
LLOYD INSULATIONS (INDIA) Vs. AGM BMD DIVISION
May 12, 2010
LODHI PROPERTY COMPANY LTD. Vs. UNDER SECRETARY, DEPARTMENT OF REVENUE
April 16, 2010
LOTUS TRANS TRAVELS P. LTD Vs. COMMISSIONER OF INCOME TAX
December 24, 2010
LOUIS VUITTON MALLETIER Vs. ATUL JAGGI
May 13, 2010
LOVE JAIN Vs. MANAK CHAND JAIN
October 19, 2010
LOVELEENA (INDIA) AND ORS. Vs. SYNDICATE BANK
May 13, 2010
LT GEN C K KAPUR Vs. GURUJI KA ASHRAM
January 6, 2010
LT. CDR. NARENDER Vs. MS. SMITA
October 20, 2010
LT. COL. ASHOK M. CHACKO RETD. Vs. UOI & ORS.
June 2, 2010
LT. COL. NAFE SINGH BHARDWAJ Vs. LT. GOVERNOR OF DELHI AND ORS.
October 20, 2010
LT. GOVERNOR OF DELHI Vs. S.C. GUPTA AND ORS.
September 29, 2010
LUCAS INDIAN SERVICES LTD Vs. SANJAY KUMAR AGARWAL
August 25, 2010
LUSH HAIR AND BEAUTY CLINIC Vs. SUNITA HOODA
February 5, 2010
LUXMI Vs. MOHINDER PRASAD
March 8, 2010
M B PAHARI Vs. UNION OF INDIA
March 3, 2010
M C AGGRAWAL Vs. INDIAN INSTITUTE OF TECHNOLOGY
December 22, 2010
M DANIEL GNANAM Vs. DELHI SEHAKARI NAGRIK BANK LTD
April 13, 2010
M K BAINIWAL Vs. UOI
February 18, 2010
M K BAINIWAL Vs. UNION OF INDIA
March 11, 2010
M K BAINIWAL Vs. UNION OF INDIA
March 26, 2010
M K GUPTA Vs. CBI
September 15, 2010
M K MODI Vs. U K MODI
May 19, 2010
M K PLASTIC Vs. GOVT OF NCT OF DELHI
August 30, 2010
M K SHARMA Vs. UOI
September 23, 2010
M K TYAGI Vs. K L AHUJA
August 5, 2010
M L BANGA Vs. CHIEF GENERAL MANAGER
March 11, 2010
M L GUPTA Vs. DCM FINANCIAL SERVICES LTD
January 20, 2010
M L MEENA Vs. STATE
June 2, 2010
M M CHHABRA AND SONS Vs. COLOUR PLUS FASHIONS LTD
July 28, 2010
M M SHARMA Vs. DIRECTORATE OF EDUCATION
July 1, 2010
M M T C LTD Vs. BELECOM J V
February 17, 2010
M P SETHI (RETD ) AND ORS Vs. UNION OF INDIA AND ANR
July 12, 2010
M R CHAWLA Vs. UNIVERSITY OF DELHI
February 22, 2010
M S YADAV Vs. OM PRAKASH
November 2, 2010
M T Z INDUSTRIES LTD Vs. K C KHOSLA
July 6, 2010
M. AGARWAL PROCESSING INDUSTRIE Vs. UOI & ANR.
April 26, 2010
M.K. AHUJA Vs. SYNDICATE BANK
September 23, 2010
M.L. MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
April 26, 2010
M.M. RAI KHANNA AND ANR. Vs. THE STATE AND ANR.
August 31, 2010
M.M.T.C. LIMITED Vs. MUKTA SONS
March 15, 2010
M.R. MAURYA Vs. TRIBAL-CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD. (TRIFFED) AND ORS.
October 26, 2010
M/S DARSHMESH TOURIST TAXI SER. Vs. KANTA PRASAD SHARMA & ORS.
May 5, 2010
M/S. SPLENDOR LAND BASE LIMITED Vs. M/S. MIRAGE INFRA LIMITED AND ANOTHER
February 8, 2010
M/S. VIJAY TRADING & TRANSPORT CO. Vs. CENTRAL WAREHOUSING CORPORATION
February 19, 2010
MACE PLASTRONICS PVT LTD Vs. REGISTRAR OF COMPANIES
September 28, 2010
MACHINE TOOLS INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 26, 2010
MADAN LAL Vs. RAM PRATAP
December 2, 2010
MADAN LAL Vs. STATE N.C.T. OF DELHI
March 22, 2010
MADAN LAL MAURYA Vs. PRATAP SINGH
February 16, 2010
MADAN MOHAN Vs. JAWAHAR LAL
December 2, 2010
MADAN MOHAN Vs. PREM LATA MALHOTRA
May 10, 2010
MADAN MOHAN SARASWAT ALIAS SHARMA Vs. SANTOSH AGARWAL AND ANR
December 14, 2010
MADHU BALA Vs. SHRIRAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION
December 21, 2010
MADHU BALA Vs. PREM BAHADUR SAXENA
July 19, 2010
MADHU MEHRA Vs. PRITPAL SINGH
June 1, 2010
MADHU RANI Vs. GAGAN TYAGI
April 28, 2010
MADHU SHARMA Vs. RAM AVADH YADAV
February 1, 2010
MADHURKAR GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
November 25, 2010
MADHWI SHARMA AHLUWALIA Vs. STATE
November 29, 2010
MAGNOSTAR TELECOMMUNICATIONS Vs. KOTAK MAHINDRA BANK LTD
March 8, 2010
MAGNUM AVIATION PVT LTD Vs. STATE
August 27, 2010
MAHABIR PRASAD Vs. STATE
September 27, 2010
MAHABIR SINGH Vs. DELHI TRANSPORT CORPORATION
August 9, 2010
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February 4, 2010
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January 7, 2010
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December 6, 2010
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December 6, 2010
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March 18, 2010
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February 16, 2010
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October 19, 2010
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April 15, 2010
MAHARAJDIN Vs. STATE OF DELHI
April 21, 2010
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June 1, 2010
MAHAVEER PRASAD SHARMA Vs. CBI
November 22, 2010
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March 15, 2010
MAHAVIR PARSHAD LAMBORIA Vs. JOGINDER KAUR
March 12, 2010
MAHAVIR SINGH Vs. GOVT OF NCT OF DELHI
February 1, 2010
MAHENDER Vs. TULI RAM
July 2, 2010
MAHENDER KUMAR Vs. STATE
September 13, 2010
MAHENDER KUMAR Vs. STATE
September 9, 2010
MAHENDER SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
February 26, 2010
MAHENDER SINGH Vs. STATE
May 17, 2010
MAHENDER SINGH Vs. DELHI TRANSPORT CORPORATION & ANR
May 12, 2010
MAHENDER SINGH SACHDEVA Vs. KAILASH RANI WADHWAN
October 8, 2010
MAHENDRA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 10, 2010
MAHENDRA SINGH Vs. UOI
September 15, 2010
MAHESH ALIAS DABBU Vs. STATE GOVT OF NCT OF DELHI
December 8, 2010
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October 29, 2010
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May 31, 2010
MAHESH CHANDER Vs. STATE
April 7, 2010
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July 26, 2010
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March 2, 2010
MAHESH KUMAR Vs. KAMAL KANTA SHARMA
April 16, 2010
MAHESH KUMAR Vs. LEARNED DISTRICT AND SESSIONS JUDGE AND ORS.
April 26, 2010
MAHESH KUMAR RATHI Vs. STATE
July 23, 2010
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February 22, 2010
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April 19, 2010
MAHIKA ENTERPRISES Vs. STATE (NCT OF DELHI)
October 1, 2010
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June 4, 2010
MAHINDER KUMAR JAIN Vs. GURU CO OP G H SOCY
February 26, 2010
MAHINDER PAL Vs. DELHI TRANSPORT CORP
September 13, 2010
MAHINDER PAL GUPTA Vs. NARENDER PAL MAHAJAN
December 13, 2010
MAHINDER SINGH Vs. FINANCIAL COMMISIONER
February 25, 2010
MAHINDER SINGH Vs. STATE
October 29, 2010
MAHIPAL SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 11, 2010
MAJ GEN V K SINGH Vs. UNION OF INDIA
December 8, 2010
MAJOR ALOK SHUKLA Vs. UNION OF INDIA
September 13, 2010
MAJOR DHAN SINGH Vs. UNION OF INDIA
December 1, 2010
MAJOR GENERAL KAPIL MEHRA Vs. UNION OF INDIA
December 24, 2010
MAJOR MUKUL BAJPAI Vs. UOI
February 10, 2010
MAKSOOD Vs. COMMISSIONER SECRETARY LAND AND BUILDING DEPARTMENT
August 30, 2010
MALA TANDON THUKRAL Vs. DIRECTOR OF EDUCATION
January 28, 2010
MALANPUR STEEL LIMITED Vs. SPICE JET LIMITED
July 14, 2010
MALIK BHUPINDER SINGH Vs. RAJ GUPTA
June 4, 2010
MALIK MOHAMMED TAHSEEN Vs. SYED AIJAZ HASAN
December 20, 2010
MAM KAUR Vs. STATE
December 3, 2010
MAMEET KAUR ANAND Vs. PAWANDEEP SINGH
January 6, 2010
MAMTA GUPTA Vs. SUNIL JINDAL
February 8, 2010
MANAGEMENT OF ASHOK HOTEL Vs. DELHI ADMINISTRATION & ORS
April 16, 2010
MANAGEMENT OF ASHOK HOTEL Vs. DELHI ADMINISTRATION & ORS
May 10, 2010
MANAGEMENT OF D T C Vs. KISHAN LAL
May 17, 2010
MANAGEMENT OF DELHI TRANSPORT CORPORATION Vs. SUKHBIR SINGH
December 23, 2010
MANAGEMENT OF ECE INDUSTRIES LTD Vs. KAMAL KUMAR PURI
February 24, 2010
MANAGEMENT OF FLOOD CONTROL DEPARTMENT Vs. S K MANOCHA AND ANR
October 25, 2010
MANAGEMENT OF GARRISON ENGINEER Vs. BACHHU SINGH
February 24, 2010
MANAGEMENT OF HPL INDIA LTD Vs. SECRETARY (LABOUR), GOVT OF NCT OF DELHI & ANOTHER
May 24, 2010
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February 26, 2010
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March 26, 2010
MUNICIPAL CORPORATION OF DELHI Vs. R L CHUGH
July 8, 2010
MUNICIPAL CORPORATION OF DELHI Vs. HOLISTIC FARMS PVT. LTD
May 5, 2010
MUNICIPAL CORPORATION OF DELHI & OTHERS Vs. RANI DEVI & ANOTHER
April 12, 2010
MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISS Vs. LMN INVESTMENTS & AGRICULTURE PVT LTD
May 5, 2010
MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISS Vs. B&G CAF PVT LTD
May 5, 2010
MUNISH BHALLA Vs. STATE
November 25, 2010
MUNISH MEHRA Vs. RATNA MEHRA
February 22, 2010
MUNISH OHRI Vs. VIMLA MANCHANDA
May 4, 2010
MUNNA ALIAS MUNNA KHAN Vs. STATE
November 24, 2010
MUNNA LAL Vs. OM PRAKASH KAPOOR
September 30, 2010
MURALIDHAR CHANDRAKANT BHANDARE Vs. UNION OF INDIA
July 5, 2010
MURARI LAL Vs. SUNDER SINGH
September 24, 2010
MURARI LAL CHAUDHARY Vs. STATE
February 9, 2010
MUSADDI KHAN Vs. UNION OF INDIA
March 22, 2010
MUSHARRAT ALI Vs. RAIS AZAM
April 22, 2010
MUSHTAK Vs. STATE
January 14, 2010
MUTALLIB Vs. SUNIL JAIN
October 6, 2010
N BALAKRISHNAN Vs. NEHRU MEMORIAL MUSEUM AND LIBRARY SOCIETY
October 25, 2010
N D M C Vs. RAKESH KUMAR SHUKLA
January 7, 2010
N D TIWARI Vs. ROHIT SHEKHAR
November 12, 2010
N G NANDA Vs. GURBAX SINGH
October 18, 2010
N K KRISHNAN KUMAR AND ORS Vs. UNION OF INDIA (UOI) AND ORS
December 23, 2010
N L MANCHANDA Vs. CENTRAL BUREAU OF INVESTIGATION
December 22, 2010
N T P C LTD Vs. MOHD SAMAD KHAN
March 9, 2010
N THUKHANKHUP Vs. NCB
November 23, 2010
N. KIRPAL SINGH Vs. S. HARCHAN
November 15, 2010
N. USHA Vs. DIRECTOR OF EDUCATION AND ORS.
October 29, 2010
N.D.M.C. Vs. AFTAB SINGH
November 23, 2010
N.T.P.C. LTD. Vs. MOHD. SAMAD KHAN
March 9, 2010
NAEEM ALIAS ABID Vs. STATE
November 2, 2010
NAFED Vs. STATE
November 30, 2010
NAGESHWAR PANDEY Vs. STATE
September 9, 2010
NAGRIK SANGARSH SAMITI Vs. UNION OF INDIA
March 26, 2010
NAHATA TRADERS AND BUILDERS PVT LTD Vs. DIRECTOR GENERAL ARCHAEOLOGICAL SURVEY OF INDIA
October 26, 2010
NAIB SUBEDAR K C JENA Vs. UNION OF INDIA
February 1, 2010
NAIK JAGANNATH PAL Vs. UNION OF INDIA (UOI) AND ORS.
February 1, 2010
NAIK JAIVIR Vs. UNION OF INDIA (UOI) AND ORS.
August 27, 2010
NAIK RAMESH CHANDER Vs. UNION OF INDIA (UOI) AND ORS.
November 25, 2010
NAKUL KOHLI Vs. STATE
July 9, 2010
NALBIR Vs. STATE GOVT OF NCT OF DELHI
February 4, 2010
NAMGYAL DOLKAR Vs. GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS
December 22, 2010
NAMGYAL INSTITUTE FOR RESEARCH ON LADAKHI ART AND CULTURE AND ANR. Vs. TURNER MORRISON LTD.
January 15, 2010
NAND KISHORE Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
July 7, 2010
NAND KISHORE @ NANDA Vs. STATE OF DELHI
April 20, 2010
NANDAN SINGH MANRAL Vs. STATE
September 24, 2010
NANDITA CHAUDHARY Vs. SURAT SINGH RAO
February 2, 2010
NANDJI Vs. RENUTROL LIMITED
March 12, 2010
NANKO DAVI Vs. STATE
December 6, 2010
NANNU GUPTA @ BABLU Vs. STATE
January 18, 2010
NANNU MAL JAIN Vs. ISHWAR SINGH
January 29, 2010
NARAIN DASS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
February 24, 2010
NARAIN SINGH Vs. SHANTI DEVI
February 24, 2010
NARAYAN DASS Vs. ASHOK KUMAR ALIAS AGASTYA
October 21, 2010
NARAYAN DIWAKAR Vs. UOI
August 30, 2010
NARAYAN KUMAR Vs. STATE (N.C.T. OF DELHI)
February 24, 2010
NARCOTIC CONTROL BUREAU Vs. NARESH KUMAR JAIN
July 16, 2010
NARCOTICS CONTROL BUREAU Vs. NARESH KUMAR JAIN
November 2, 2010
NARCOTICS CONTROL BUREAU Vs. NAFE SINGH
September 29, 2010
NARCOTICS CONTROL BUREAU Vs. AMIT KOHLI
September 29, 2010
NARCOTICS CONTROL BUREAU Vs. ALLAUDDIN ALIAS MIR ALIAS MALIK
December 16, 2010
NARENDER KUMAR Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
December 14, 2010
NARENDER MANN Vs. STATE (GOVT. OF N.C.T. OF DELHI)
January 25, 2010
NARENDER NATH NANDA Vs. STATE
July 1, 2010
NARENDER SINGH ARORA Vs. STATE GOVT OF NCT DELHI
September 1, 2010
NARESH Vs. STATE NCT OF DELHI
May 12, 2010
NARESH Vs. STATE (N.C.T. OF DELHI)
March 22, 2010
NARESH BATRA Vs. UOI
November 2, 2010
NARESH JAIN Vs. KRISHNA RANI
December 14, 2010
NARESH KUAMR Vs. STATE
August 18, 2010
NARESH KUMAR Vs. UNION OF INDIA
July 14, 2010
NARESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
February 24, 2010
NARESH KUMAR Vs. STATE
November 25, 2010
NARESH KUMAR Vs. DAYA NAND
March 25, 2010
NARESH KUMAR Vs. GOVT. OF NCT OF DELHI
March 4, 2010
NARESH KUMAR JAIN Vs. UNION OF INDIA
May 21, 2010
NARESH SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
March 16, 2010
NARESH YADAV Vs. STATE
July 16, 2010
NARGIS AND ORS. Vs. DDA AND ORS.
May 24, 2010
NARINDER Vs. JAI LAL
August 30, 2010
NARVADA AGGARWAL ALIAS NISHU DALAL Vs. MADAN LAL GOEL
July 5, 2010
NASEEM Vs. ALI MOHD
July 23, 2010
NASEEM BEGUM Vs. DELHI TRANSPORT CORPORATION
January 21, 2010
NASEERUDDIN Vs. STATE OF ANDHRA PRADESH AND ANR.
August 5, 2010
NATASHA KOHLI Vs. MON MOHAN KOHLI
September 24, 2010
NATASHA KOHLI Vs. MAN MOHAN KOHLI
April 21, 2010
NATHI RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
November 18, 2010
NATHU LAL VAISHI Vs. G S KAMAL ADVOCATE
January 12, 2010
NATHU RAM JAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 21, 2010
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. ALIMENTS S A
September 6, 2010
NATIONAL AGRICULTURE Vs. UNION OF INDIA
March 4, 2010
NATIONAL AIRPORTS AUTHORITY Vs. SUDERSHAN KUMAR
July 1, 2010
NATIONAL AVIATION COMPANY OF INDIA LTD. (ERSTWHILE VAYUDOOT LIMITED) Vs. ASHOK KUMAR PARMAR AND ANR.
November 9, 2010
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. ANTIA ELECTRICALS PVT LTD
July 9, 2010
NATIONAL COOPERATIVE UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III
March 2, 2010
NATIONAL DAIRY DEVELOPMENT BOARD Vs. UNION OF INDIA AND THE COMPTROLLER AND AUDITOR GENERAL
January 27, 2010
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ITD CEMENTATION INDIA LTD.
January 22, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UNITECH NCC JOINT VENTURE
March 8, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UNITECH NCC JOINT VENTURE
August 30, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BSC RBM PATI
July 14, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL
January 14, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ANDHRA EXPRESSWAY LIMITED
January 29, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. OSE-GIL J.V.
March 11, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ANDHRA EXPRESSWAY LIMITED
April 29, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. YOU ONE-MAHARIA
February 22, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. YOU ONE MAHARIA J.V.
September 21, 2010
NATIONAL HYDRO ELECTRIC POWER CORP. Vs. CIMCO BIRLA LTD
January 19, 2010
NATIONAL HYDROELECTRIC POWER CORP. LTD. Vs. KARAM CHAND THAPAR AND BROS (CS) LTD. AND ANR.
February 11, 2010
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. INDUSTRIAL TRIBUNAL NO. 1 AND ANR.
April 26, 2010
NATIONAL INSURANCE CO LTD Vs. ANSHU GUPTA
June 1, 2010
NATIONAL INSURANCE CO LTD Vs. RANJITA GHOSH
June 4, 2010
NATIONAL INSURANCE CO LTD Vs. PUSHPA
June 2, 2010
NATIONAL INSURANCE CO LTD Vs. RAJESH JHA
September 9, 2010
NATIONAL INSURANCE CO LTD Vs. MUKESH TEMPO SERVICE
November 23, 2010
NATIONAL INSURANCE CO LTD Vs. KAVITA CHOPRA
March 8, 2010
NATIONAL INSURANCE CO LTD Vs. KALAWATI BHATT
March 10, 2010
NATIONAL INSURANCE CO LTD Vs. SANTOSH TIRKEY
February 24, 2010
NATIONAL INSURANCE CO LTD Vs. GURUDEV
January 11, 2010
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR SAR & ANR
May 31, 2010
NATIONAL INSURANCE CO. LTD. Vs. SANJU BALA AND ORS.
April 20, 2010
NATIONAL INSURANCE CO. LTD. Vs. SHAKUNTALA AND ORS.
January 11, 2010
NATIONAL INSURANCE CO. LTD. Vs. SUSHIL KUMAR & ORS.
January 14, 2010
NATIONAL INSURANCE CO. LTD. Vs. NIRMAL KAUR AND ORS.
May 24, 2010
NATIONAL INSURANCE CO. LTD. Vs. KANWALJEET KAUR & ORS.
July 16, 2010
NATIONAL INSURANCE COMPANY Vs. ATAM PARKASH & ORS
May 24, 2010
NATIONAL INSURANCE COMPANY LTD Vs. SHRIKANT
February 26, 2010
NATIONAL INSURANCE COMPANY LTD Vs. LALLOO RAM
February 16, 2010
NATIONAL INSURANCE COMPANY LTD Vs. ALL INDIA GENERAL INSURANCE SC ST EMPLOYEES WELFARE PARISHAD
July 23, 2010
NATIONAL INSURANCE COMPANY LTD Vs. R.P. SHARMA
August 11, 2010
NATIONAL INSURANCE COMPANY LTD Vs. AKHILESH
December 10, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMARI & ORS.
June 4, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. ANITA AHUJA & ORS.
May 25, 2010
NATIONAL INSURANCE COMPNAY LTD Vs. URMILLA JAIN
June 3, 2010
NATIONAL PANASONIC INDIA LTD. Vs. DEVENDRA MALVIYA PROP.
May 4, 2010
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. SHARMA & ASSOCIATES CONTRACTORS (P) LTD
February 4, 2010
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. NEC ENGINEERING PVT. LTD.
February 26, 2010
NATIONAL SMALL INDUSTRIES CORP LTD Vs. SHRISHTI AUTO ENGG P LTD
September 8, 2010
NATIONAL SMALL INDUSTRIES CORP. LTD. Vs. SHRI DIL KISHORE AND ANR
November 29, 2010
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SINGER INDIA LTD
August 30, 2010
NATIONAL STOCK EXCHANGE OF INDIA LTD. Vs. CENTRAL INFORMATION COMMISSION
April 15, 2010
NATIONAL TEXTILE CORPORATION DP AND R LTD Vs. PUNJAB NATIONAL BANK
August 25, 2010
NATIONAL TEXTILE CORPORATION LIMITED Vs. KUNJ BEHARI LAL
August 16, 2010
NATIONAL TEXTILE CORPORATION LTD Vs. ASHVAL VADERAA
February 9, 2010
NATIONAL WATER DEVELOPMENT AGENCY AND ANR. Vs. T.M. SAMPATH
May 12, 2010
NATRAJ PLAST INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2010
NAV BHARAT IMPEX Vs. UNION OF INDIA
May 13, 2010
NAV BHARAT REFRIGERATION & INDUSTRIES LTD Vs. PRESIDING OFFICER, LABOUR COURT-III & ORS
May 5, 2010
NAV NIRMAN COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. A K MURARKA
October 1, 2010
NAVEEN CHAUHAN ALIAS CHUSSI Vs. STATE
July 30, 2010
NAVEEN KUMAR PEER Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
July 7, 2010
NAVEEN VYAS Vs. THE SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION AND ANR.
October 25, 2010
NAVENDRA KUMAR Vs. M T N L
January 29, 2010
NAVIAR INTERNATIONAL PVT. LTD. Vs. SUNITA SAREEN
November 2, 2010
NAVJEET ALIAS PRINCE Vs. STATE
September 27, 2010
NAVNEET KAUSHAL RAJNI KAUSHAL Vs. UOI MINISTRY OF DEFENCE DELHI
January 21, 2010
NAVNEET LAL Vs. DEEPAK SAWHNEY
October 27, 2010
NAVPREET SINGH SANDHU Vs. UNION OF INDIA (UOI) AND ORS.
May 19, 2010
NAVSHAKTI INDUSTRIES P. LTD Vs. COMMISSIONER OF CUSTOMS
March 3, 2010
NAVSHAKTI INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
May 11, 2010
NAZEER AHMAD KHAN Vs. STATE
February 5, 2010
NAZIR HUSSAIN Vs. NEETA GOEL
February 22, 2010
NCERT & ANR Vs. SURINDER NATH & ANR
June 4, 2010
NDTV STUDIOS LTD. AND ORS. Vs. NEW DELHI TELEVISION LIMITED
November 8, 2010
NEELAM KUMARI KAPOOR Vs. SMT. NIRMAL SAREEN AND ORS.
March 9, 2010
NEELAM SIBAL Vs. STATE
August 11, 2010
NEELU MEHTA Vs. STATE
February 2, 2010
NEENA SHAD Vs. MCD
November 2, 2010
NEERA AGGARWAL Vs. Y K GOEL
November 22, 2010
NEERAJ GUPTA Vs. COMMISSIONER OF INCOME TAX
July 5, 2010
NEERAJ KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2010
NEERAJ KUMAR Vs. JOINT COMMISSIONER NAVODAYA VIDLAYA RESPONDENT SAMITI
March 3, 2010
NEETA TREHAN Vs. GOPAL KRISHAN
May 17, 2010
NEETU SHARMA Vs. DELHI UNIVERSITY
August 2, 2010
NEHRU MEMORIAL MUSEUM & LIBRARY SOCIETY Vs. N BALAKRISHNAN
October 25, 2010
NEMI CHAND MITTAL Vs. ZONAL MANAGER N FCI
April 7, 2010
NEO SPORTS BROADCAST PRIVATE LTD Vs. NEW SANJAY CABLE NETWORK
October 21, 2010
NESTLE INDIA LIMITED Vs. MOOD HOSPITALITY PRIVATE LIMITED
February 10, 2010
NET RAM Vs. STATE DELHI ADMN
June 2, 2010
NET RAM Vs. STATE DELHI ADMN
July 2, 2010
NET RAM Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 2010
NEW DELHI MUNICIPAL COUNCIL Vs. DORI LAL
January 7, 2010
NEW DELHI MUNICIPAL COUNCIL Vs. RAM KUMAR
May 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. SUMITA
March 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. ISHWARI PRASAD
February 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. SIBARAM MANDAL
March 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. NANUA
October 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. MUNESH
March 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. PREET PAL SINGH
July 2, 2010
NEW INDIA ASSURANCE CO LTD Vs. AKSHAY SHARMA
June 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. MUKESH CHAND
June 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. ANITA SURI
June 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. KANTA DEVI
June 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. SURAIYA BEGUM
June 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. ROHINEE MICHIGAN
May 10, 2010
NEW INDIA ASSURANCE CO LTD Vs. SUMINDER KAUR
April 28, 2010
NEW INDIA ASSURANCE CO LTD Vs. NARENDER KUMAR
May 4, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTLA BIRBAL & ORS
May 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. WAHID KHAN & ORS
May 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. VINOD MASSEY & ORS
May 31, 2010
NEW INDIA ASSURANCE CO LTD Vs. ASHA SEHGAL & ORS
March 25, 2010
NEW INDIA ASSURANCE CO. LTD Vs. SURENDER KUMAR
February 18, 2010
NEW INDIA ASSURANCE CO. LTD Vs. UNION OF INDIA
May 24, 2010
NEW INDIA ASSURANCE CO. LTD Vs. OMWATI AND ORS.
November 18, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. GANGA DEVI AND ORS.
January 20, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. BALI RAM BANSAL AND ORS.
April 26, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR & ORS.
July 18, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. ROHINEE MICHIGAN
March 10, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. RAMAN ROADWAYS & ORS.
October 27, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. KUNTI DEVI AND ORS.
November 29, 2010
NEW PREMIER INSURANCE CO. LTD. Vs. PHOOLWATI AND ORS.
May 19, 2010
NEW VIKAS COOPERATIVE INDUSTRIAL SOCIETY LTD Vs. UNION OF INDIA
December 22, 2010
NIAZ MOHAMMAD Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ANR.
September 1, 2010
NIDHI MAHAJAN Vs. STATE
September 7, 2010
NIHAL AKHTAR ALIAS CHUN CHUN Vs. STATE NCT OF DELHI
November 19, 2010
NIHARIKA ELECTRONIKS P LTD Vs. UNITED BANK OF INDIA
January 21, 2010
NIHARIKA ELECTRONIKS P LTD Vs. UNITED BANK OF INDIA
January 29, 2010
NIKHIL PARASAR Vs. STATE GOVT NCT OF DELHI
February 1, 2010
NIKHIL SHARMA Vs. UNIVERSITY OF DELHI
July 23, 2010
NIKITA GUPTA AND ORS. Vs. DELHI SUBORINATE SERVICES SELECTION BOARD
December 13, 2010
NILIMA GHOSH Vs. HARJEET KAUR
December 21, 2010
NIRANJAN KUMAR Vs. POONAM CHAWLA
March 8, 2010
NIRANJAN KUMAR Vs. POONAM CHAWLA
March 12, 2010
NIRMA LIMITED Vs. NIMMA INTERNATIONAL
January 7, 2010
NIRMAL INDUSTRIES Vs. DHANJU RAM AND ANR.
April 26, 2010
NIRMAL KAUR Vs. SURJIT KAUR
June 4, 2010
NIRMAL SINS Vs. HARINDER SINGH GROVER
May 6, 2010
NIRMALA Vs. GOVERNMENT OF NCT OF DELHI
June 4, 2010
NIRU KUMARI Vs. STATE
October 29, 2010
NISCHINT ARORA Vs. UNITED INTERNATIONAL
July 7, 2010
NISHA SHARMA AND ORS. Vs. DEO NATH MISHRA AND ORS.
March 25, 2010
NISHIKANT KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
October 5, 2010
NISIMAN MINOR Vs. UNION OF INDIA
April 15, 2010
NITIN KATARIA Vs. D.D.A.
May 10, 2010
NITIN SAXENA Vs. STATE
September 9, 2010
NITISH KUMAR @ PINKU @ BABLU Vs. STATE
February 1, 2010
NITU AGGARWAL Vs. GIREESH GUPTA
November 19, 2010
NNE PHARMAPLAN INDIA LTD. Vs. CGMP PHARMAPLAN PVT. LTD.
February 18, 2010
NOBLE MOULDS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2010
NOEL SUDHAKAR SINGH Vs. UNION OF INDIA
February 15, 2010
NOOR ALAM Vs. STATE
May 10, 2010
NOOR JAHAN Vs. STATE OF NCT OF DELHI
January 12, 2010
NORTH DELHI POWER LTD Vs. AAR ESS INDUSTRIES
November 9, 2010
NORTH EAST PURE DRINKS PRIVATE LTD. Vs. VARUN BEVERAGES (INTERNATIONAL) LTD.
December 20, 2010
NORTH EASTERN CARRYING CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
April 20, 2010
NOVA VISION ELECTRONICS PVT LTD Vs. STATE
July 15, 2010
NOVARTIS A G Vs. WANDER PVT LTD
August 9, 2010
NOVELTY CINEMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 27, 2010
NRIBHAY ESTATES P. LTD. Vs. DLF UNIVERSAL LTD.
September 27, 2010
NTPC BADARPUR THERMAL POWER STATION Vs. UMESH KUMAR MISHRA
February 9, 2010
NTPC LTD Vs. DECONAR SERVICES PVT LTD
April 9, 2010
NU TECH SECURITY PRINTERS Vs. SANTHI AGENCY
December 21, 2010
NUNHEMS INDIA PVT LTD Vs. SEED INSPECTOR
December 8, 2010
NUSRAT PARVEEN ALIAS PARVEEN KHAN Vs. MUNICIPAL CORPORATION OF DELHI
July 14, 2010
NUTECH SECURITY PRINTERS Vs. ASHOK KUMAR AND ORS.
March 25, 2010
O P BHALLA Vs. JAGAT SINGH ARYA
November 23, 2010
O P CHHABRA Vs. STATE
November 19, 2010
O P KAIM Vs. STATE & ANR
March 12, 2010
O P KHULLAR Vs. MCD
December 20, 2010
O P SHARMA Vs. UNION OF INDIA (UOI) AND ANR
July 21, 2010
O P TOMAR Vs. STATE OF DELHI
September 15, 2010
O.C. JOSE Vs. DTC THR ITS CHAIRMAN
January 14, 2010
O.E. SEBASSTIAN Vs. HDFC LTD
February 3, 2010
O.S. BAJPAI Vs. ADMINISTRATOR
May 28, 2010
OIL AND NATURAL GAS CORPORATION LTD Vs. SANTOSH KUMAR SHARMA
February 16, 2010
OM KUMAR Vs. SURESH CHANCHAL
March 22, 2010
OM PARKASH Vs. KALU RAM
February 15, 2010
OM PARKASH Vs. CBI
August 2, 2010
OM PARKASH Vs. SATVIR SINGH
June 4, 2010
OM PARKASH Vs. GOVERNMENT OF NCT OF DELHI
August 9, 2010
OM PATI Vs. DTC
April 23, 2010
OM PRAKASH Vs. UNION OF INDIA
April 9, 2010
OM PRAKASH Vs. G P TIWARI
September 7, 2010
OM PRAKASH Vs. PREM JEWELLERS
November 11, 2010
OM PRAKASH Vs. LAMBA PLASTICS
March 10, 2010
OM PRAKASH Vs. GIAN CHAND
December 2, 2010
OM PRAKASH Vs. MCD
January 12, 2010
OM PRAKASH Vs. VIPIN KUMAR GUPTA
January 25, 2010
OM PRAKASH Vs. PREM JEWELLERS
October 7, 2010
OM PRAKASH GUPTA Vs. GOVT OF NCT OF DELHI
January 28, 2010
OM PRAKASH JAT CONSTABLE Vs. UNION OF INDIA (UOI) AND ORS.
November 9, 2010
OM PRAKASH POPLAI Vs. UNIVERSITY OF DELHI
December 21, 2010
OM PRAKASH S/O SH. SHER SHINGH (SINCE DECEASED) THROUGH L.RS. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2010
OM PRAKASH SINGH Vs. UNION OF INDIA
July 13, 2010
OM PRAKASH VERMA Vs. SECRETARY MINISTRY OF HOME AFFAIRS
February 22, 2010
OM PRAKSH Vs. ROHTAS SINGH TYAGI
February 18, 2010
OMAN INTERNATIONAL BANK Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 5, 2010
OMKAR Vs. CHANDER PAL
November 2, 2010
OMKAR AND ORS Vs. STATE AND ANR.
July 21, 2010
ONEIDA LTD. Vs. SH. PANKAJ JAIN AND ANR.
January 8, 2010
ONKAR NATH BHASKAR Vs. S S BAKSHI
June 3, 2010
OPERA GLOBAL PVT. LTD Vs. TRAVEL PLANNERS PVT LTD
April 13, 2010
ORG INFORMATICS LTD Vs. MTNL
July 12, 2010
ORIENTAL BANK OF COMMERCE Vs. RAM PRAKASH SEHRAWAT
November 12, 2010
ORIENTAL FIRE & GENERAL INSURANCE CO. LTD. Vs. ARJUN THAPA & ORS.
June 1, 2010
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May 4, 2010
ORIENTAL INSURANCE CO LTD Vs. KULDEEP GANGWANI
July 2, 2010
ORIENTAL INSURANCE CO LTD Vs. KULWANT KAUR
March 4, 2010
ORIENTAL INSURANCE CO LTD Vs. PANKAJ SHARMA
February 9, 2010
ORIENTAL INSURANCE CO LTD Vs. PYARE LAL
February 10, 2010
ORIENTAL INSURANCE CO LTD Vs. VIJAY KUMAR MITTAL
March 8, 2010
ORIENTAL INSURANCE CO LTD Vs. SUMITRA
March 9, 2010
ORIENTAL INSURANCE CO LTD Vs. MADHU
December 6, 2010
ORIENTAL INSURANCE CO. LTD. Vs. SAMLA DEVI AND ORS.
March 23, 2010
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April 21, 2010
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May 25, 2010
ORIENTAL INSURANCE CO.LTD Vs. DARSHNA DEVI
February 19, 2010
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April 7, 2010
OTIK HOTELS AND RESORTS PVT LTD Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
April 28, 2010
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April 8, 2010
OZONE SPA PVT LTD Vs. OZONE CLUB
January 13, 2010
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July 2, 2010
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October 6, 2010
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September 8, 2010
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September 15, 2010
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May 26, 2010
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November 30, 2010
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October 26, 2010
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April 21, 2010
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September 15, 2010
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February 11, 2010
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January 13, 2010
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April 16, 2010
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January 20, 2010
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May 31, 2010
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August 11, 2010
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August 27, 2010
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April 21, 2010
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April 21, 2010
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March 17, 2010
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March 3, 2010
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October 20, 2010
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January 25, 2010
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January 25, 2010
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September 17, 2010
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February 10, 2010
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March 23, 2010
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February 11, 2010
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October 4, 2010
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November 2, 2010
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October 28, 2010
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August 10, 2010
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June 3, 2010
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December 21, 2010
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January 22, 2010
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January 11, 2010
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December 21, 2010
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November 9, 2010
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February 22, 2010
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May 5, 2010
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March 12, 2010
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March 15, 2010
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February 25, 2010
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November 12, 2010
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July 6, 2010
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August 20, 2010
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April 26, 2010
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December 13, 2010
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March 5, 2010
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March 15, 2010
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July 5, 2010
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April 20, 2010
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April 15, 2010
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January 11, 2010
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May 5, 2010
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February 19, 2010
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March 16, 2010
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March 17, 2010
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September 7, 2010
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January 13, 2010
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September 29, 2010
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September 24, 2010
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September 15, 2010
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July 27, 2010
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November 11, 2010
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August 20, 2010
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May 4, 2010
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March 18, 2010
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February 11, 2010
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October 20, 2010
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December 9, 2010
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July 20, 2010
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August 11, 2010
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June 3, 2010
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March 11, 2010
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August 9, 2010
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July 30, 2010
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September 29, 2010
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September 21, 2010
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February 15, 2010
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March 22, 2010
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August 11, 2010
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November 19, 2010
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March 26, 2010
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July 7, 2010
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October 20, 2010
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March 9, 2010
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September 13, 2010
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December 3, 2010
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March 12, 2010
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July 22, 2010
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February 9, 2010
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April 23, 2010
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November 29, 2010
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April 19, 2010
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March 2, 2010
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March 19, 2010
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April 7, 2010
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January 20, 2010
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December 24, 2010
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May 20, 2010
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May 13, 2010
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March 22, 2010
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January 6, 2010
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March 5, 2010
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August 26, 2010
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February 4, 2010
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August 2, 2010
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March 22, 2010
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December 8, 2010
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August 5, 2010
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July 13, 2010
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September 16, 2010
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May 13, 2010
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October 20, 2010
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December 13, 2010
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September 21, 2010
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February 24, 2010
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April 8, 2010
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September 14, 2010
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January 12, 2010
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May 18, 2010
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September 30, 2010
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January 11, 2010
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April 6, 2010
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March 6, 2010
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January 18, 2010
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February 19, 2010
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August 2, 2010
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January 28, 2010
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February 9, 2010
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February 5, 2010
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November 25, 2010
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April 13, 2010
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September 7, 2010
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July 2, 2010
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September 22, 2010
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January 27, 2010
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September 8, 2010
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August 12, 2010
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October 6, 2010
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February 5, 2010
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February 5, 2010
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January 8, 2010
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February 5, 2010
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May 18, 2010
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September 21, 2010
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May 18, 2010
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January 19, 2010
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May 20, 2010
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April 6, 2010
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December 16, 2010
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August 5, 2010
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November 12, 2010
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February 10, 2010
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August 30, 2010
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October 5, 2010
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February 5, 2010
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March 25, 2010
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November 29, 2010
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February 19, 2010
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February 8, 2010
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November 30, 2010
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October 5, 2010
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July 8, 2010
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August 12, 2010
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April 15, 2010
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July 8, 2010
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July 6, 2010
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November 10, 2010
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October 25, 2010
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April 30, 2010
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January 15, 2010
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February 5, 2010
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January 21, 2010
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March 5, 2010
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August 6, 2010
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September 15, 2010
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January 21, 2010
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June 11, 2010
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January 29, 2010
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March 26, 2010
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June 1, 2010
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July 21, 2010
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January 22, 2010
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January 13, 2010
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December 14, 2010
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January 7, 2010
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February 4, 2010
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December 13, 2010
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February 23, 2010
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December 15, 2010
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March 25, 2010
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July 6, 2010
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December 20, 2010
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November 20, 2010
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August 27, 2010
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May 21, 2010
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July 27, 2010
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September 1, 2010
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March 15, 2010
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December 24, 2010
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March 12, 2010
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December 6, 2010
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December 21, 2010
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September 10, 2010
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January 28, 2010
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November 15, 2010
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April 8, 2010
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February 25, 2010
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September 16, 2010
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December 24, 2010
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August 10, 2010
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February 25, 2010
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February 15, 2010
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October 5, 2010
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July 22, 2010
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February 17, 2010
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February 15, 2010
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February 19, 2010
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August 13, 2010
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January 27, 2010
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January 28, 2010
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February 16, 2010
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July 20, 2010
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May 12, 2010
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October 19, 2010
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March 16, 2010
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September 9, 2010
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September 6, 2010
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February 26, 2010
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May 14, 2010
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July 22, 2010
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July 6, 2010
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May 31, 2010
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November 24, 2010
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September 27, 2010
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April 19, 2010
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October 26, 2010
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April 7, 2010
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October 6, 2010
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June 2, 2010
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February 22, 2010
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January 20, 2010
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January 6, 2010
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February 16, 2010
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July 27, 2010
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September 24, 2010
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July 21, 2010
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August 13, 2010
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March 3, 2010
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March 8, 2010
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February 11, 2010
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January 20, 2010
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July 16, 2010
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May 14, 2010
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October 28, 2010
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April 12, 2010
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January 28, 2010
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November 24, 2010
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July 2, 2010
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April 19, 2010
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January 14, 2010
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October 18, 2010
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May 5, 2010
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March 19, 2010
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April 13, 2010
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November 22, 2010
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April 26, 2010
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May 12, 2010
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May 28, 2010
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August 3, 2010
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May 19, 2010
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January 20, 2010
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November 11, 2010
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August 30, 2010
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March 19, 2010
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January 19, 2010
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January 10, 2010
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May 10, 2010
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May 12, 2010
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July 1, 2010
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February 8, 2010
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July 1, 2010
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November 22, 2010
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RADHEY SHYAM Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
April 12, 2010
RADHEY SHYAM GARG Vs. MUNICIPAL CORPORATION OF DELHI
March 12, 2010
RADIANT OVERSEAS PVT LTD Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
September 21, 2010
RAGESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULE CASTES
September 15, 2010
RAGHBIR SINGH (DECD) THR LRS Vs. UNION OF INDIA AND ANOTHER
February 15, 2010
RAGHU NATH Vs. STATE NCT OF DELHI
February 4, 2010
RAGHU NATH Vs. STATE NCT OF DELHI
February 8, 2010
RAGHU THAKUR Vs. GOVT OF NCT
September 6, 2010
RAGHUBIR MODI Vs. REGISTRAR CO OPERATIVE SOCIETIES
March 4, 2010
RAGHUBIR SINGH Vs. FINANCIAL COMMISSIONER
February 15, 2010
RAGHUBIR SINGH Vs. STATE OF HARYANA
December 2, 2010
RAGHUNANDAN SHARMA Vs. TARUN KUMAR
February 1, 2010
RAGHURAJ SINGH Vs. COL. A.K. YADAV (C.O.) AND ORS.
September 28, 2010
RAHEJA BUILDERS PVT LTD Vs. RATHI FERROUS TRADING P LTD
November 12, 2010
RAHIS Vs. STATE (NCT) OF DELHI
May 5, 2010
RAHISUDDIN Vs. GAMBIT LEASING AND FINANCE
January 15, 2010
RAHUL KATHURIA Vs. REGISTRAR, COOPERATIVE SOCIETIES
October 6, 2010
RAHUL KUMAR MISHRA Vs. UNION OF INDIA
July 13, 2010
RAIL COACH FACTORY MENS UNION Vs. UNION OF INDIA (UOI)
March 3, 2010
RAINBOW TRAVELS Vs. NEW HIGH FLYING TRAVELS PVT LTD
September 14, 2010
RAJ BAHADUR AND ANR. Vs. JASWINDER KAUR AND ORS.
February 2, 2010
RAJ BAHADUR SINGH Vs. MANAGEMENT OF M/S SAWHNEY GAS AGENCY
September 8, 2010
RAJ BOKARIA Vs. MEDICAL COUNCIL OF INDIA
November 25, 2010
RAJ CHAWLA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
January 12, 2010
RAJ KAPUR Vs. STATE
August 13, 2010
RAJ KISHORE Vs. SHYAM SUNDER SHARMA NOW REPRESENTED BY RAMESH CHAND SHARMA
September 27, 2010
RAJ KUMAR Vs. STATE
November 1, 2010
RAJ KUMAR Vs. PARVATI
January 28, 2010
RAJ KUMAR Vs. STATE(N C T ) OF DELHI
December 14, 2010
RAJ KUMAR & ORS Vs. UOI & ANR
May 26, 2010
RAJ KUMAR @ PETAL Vs. THE STATE (GOVT. OF NCT OF DELHI)
March 12, 2010
RAJ KUMAR @ RAJU Vs. STATE
January 28, 2010
RAJ KUMAR ALIAS RAJU Vs. STATE
May 18, 2010
RAJ KUMAR ALIAS RAJU Vs. STATE
October 28, 2010
RAJ KUMAR AND ANR. Vs. STATE AND ORS.
December 13, 2010
RAJ KUMAR BARI Vs. SHIV RANI
September 6, 2010
RAJ KUMAR BHUTANI Vs. UNION OF INDIA
November 25, 2010
RAJ KUMAR DUA Vs. NARESH ADHLAKHA
July 29, 2010
RAJ KUMAR GAUR Vs. NARAIN DASS KAPOOR
November 29, 2010
RAJ KUMAR MANGLA Vs. COMMISSIONER OF INCOME TAX
May 5, 2010
RAJ KUMAR ROHILLA Vs. STATE
August 18, 2010
RAJ KUMAR SHAH Vs. GOVERNMENT OF N C T OF DELHI
November 30, 2010
RAJ KUMAR SHARMA Vs. UNION OF INDIA
June 1, 2010
RAJ KUNWAR Vs. DELHI JAL BOARD
February 1, 2010
RAJ KUNWAR Vs. DELHI JAL BOARD THROUGH ITS CHAIRMAN
October 29, 2010
RAJ LONSANE Vs. RUCHI LONSANE
April 19, 2010
RAJ NATH YADAV Vs. GUPTA ENGINEERING WORKS
November 1, 2010
RAJ PAL MANCHANDA Vs. KAMAL KISHORE MANCHANDA
August 10, 2010
RAJ PRODUCTS Vs. STATE (GOVT. OF NCT OF DELHI)
October 19, 2010
RAJ RANI SHARMA Vs. GAYATRI KUKREJA
September 20, 2010
RAJ SINGH Vs. BHUP SINGH
August 4, 2010
RAJ SINGH Vs. DHARAM PAL
December 7, 2010
RAJ SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
April 15, 2010
RAJ SINGH GEHLOT Vs. PARDIAM EXPORTS PVT LTD
October 8, 2010
RAJ TRAVELS & TOURS LTD Vs. DESTINATION OF THE WORLD (SUBCONTINENT) PRIVATE LIMITED
September 23, 2010
RAJAN BEHL Vs. STATE
August 16, 2010
RAJAN GUPTA Vs. COMMISSIONER OF INCOME TAX
July 5, 2010
RAJAN KHARBANDA Vs. STATE NCT OF DELHI
February 24, 2010
RAJAN MAYOR Vs. PANALPINA WORLD TRANSPORT
July 12, 2010
RAJASTHAN FOILS PVT. LTD Vs. REGISTRAR OF COMPANIES, NCT OF DELHI
October 8, 2010
RAJASTHAN ROADWAYS TRANSPORT CORPORATION Vs. MUKESH
December 7, 2010
RAJBALA Vs. NATIONAL INSURANCE CO LTD
March 2, 2010
RAJDEV KUMAR YADAV Vs. STATE
April 23, 2010
RAJDHANI CO OPERATIVE GROUP HOUSING SOCIETY LTD Vs. PRESIDING OFFICER
August 4, 2010
RAJEEV KUMAR Vs. UNION OF INDIA
June 2, 2010
RAJEEV KUMAR ALIAS SONU Vs. STATE
March 17, 2010
RAJEEV RASTOGI Vs. STATE
January 6, 2010
RAJENDER ALIAS RAJESH ALIAS RAJU Vs. STATE OF NCT OF DELHI
January 19, 2010
RAJENDER DECD. THR. LRS. Vs. LAKSHMI CHAND AND ORS.
January 21, 2010
RAJENDER GUPTA Vs. STATE OF NCT OF DELHI
November 22, 2010
RAJENDER KISHAN GUPTA Vs. PREM CHAND GUPTA
February 9, 2010
RAJENDER RANA Vs. N.C.T. OF DELHI
February 5, 2010
RAJENDER SINGH Vs. UNION OF INDIA
February 26, 2010
RAJENDER SINGH Vs. STATE
February 23, 2010
RAJENDER SINGH Vs. STATE OF NCT OF DELHI
January 7, 2010
RAJENDER SONI Vs. MAHABIR PRASAD AND ANR.
November 18, 2010
RAJENDRA KUMAR GUPTA Vs. SHIVRAJ GUPTA
May 28, 2010
RAJENDRA KUMAR SHARMA Vs. FINANCIAL COMMISSIONER
March 16, 2010
RAJESH Vs. STATE
November 11, 2010
RAJESH Vs. STATE
March 17, 2010
RAJESH @ BOBBY Vs. STATE (N.C.T. OF DELHI)
May 17, 2010
RAJESH AGARWAL Vs. STATE
July 28, 2010
RAJESH AGARWAL Vs. UNION OF INDIA
February 16, 2010
RAJESH ALIAS RAJBIR Vs. STATE
March 11, 2010
RAJESH ALIAS SUKHAI Vs. STATE NCT OF DELHI
December 20, 2010
RAJESH BHAGWATI Vs. GOVT OF N C T OF DELHI
July 26, 2010
RAJESH BHALLA Vs. STATE NCT OF DELHI
December 23, 2010
RAJESH BHUTANI Vs. UOI
September 24, 2010
RAJESH KHANA Vs. STATE (GOVT. OF NCT OF DELHI)
October 26, 2010
RAJESH KHANNA Vs. ASHA MEHRA
May 14, 2010
RAJESH KUMAR Vs. MADAN LAL
November 23, 2010
RAJESH KUMAR Vs. STATE
March 19, 2010
RAJESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
March 23, 2010
RAJESH KUMAR Vs. STATE
January 25, 2010
RAJESH KUMAR & ANR. Vs. UNITED INDIA INSURANCE CO. LTD.
January 13, 2010
RAJESH KUMAR CHOPRA Vs. NATIONAL INSURANCE CO LTD
June 4, 2010
RAJESH KUMAR GAMBHIR Vs. TRILOK KUMAR GAMBHIR
September 13, 2010
RAJESH KUMAR GUPTA Vs. PREMLATA
July 6, 2010
RAJESH KUMAR GUPTA Vs. SHRI AJAY SALUJA AND ANR.
February 2, 2010
RAJESH KUMAR SUNIL KUMAR AND CO Vs. UNION OF INDIA
November 18, 2010
RAJESH PARASHAR Vs. CBI NEW DELHI
September 15, 2010
RAJESH PURI Vs. STATE
August 6, 2010
RAJESH RANA Vs. STATE
August 16, 2010
RAJESH SEHGAL AND ORS Vs. CH KARAN SINGH AND ORS
December 15, 2010
RAJESH SHARMA Vs. CBI
September 15, 2010
RAJESH SHARMA Vs. SUSHIL AHUJA
May 5, 2010
RAJESH SHARMA Vs. D.D.A.
February 5, 2010
RAJESH SHARMA ALIAS RAJU Vs. STATE N C T OF DELHI
December 13, 2010
RAJESH SINHA Vs. UNION OF INDIA
March 4, 2010
RAJESH SON OF DEVI DAYAL Vs. THE STATE (NCT OF DELHI)
February 8, 2010
RAJESH TYAGI & ORS. Vs. JAIBIR SINGH & ORS.
February 15, 2010
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
September 24, 2010
RAJESH TYAGI AND ORS. Vs. JAIBIR SINGH AND ORS.
January 15, 2010
RAJESH YADAV Vs. STATE
February 23, 2010
RAJESHWAR BAL Vs. STATE
July 16, 2010
RAJESHWAR SARAN Vs. MUNNA KHAN
May 10, 2010
RAJESHWAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 25, 2010
RAJESHWAR TEWARI Vs. DELHI JAL BOARD
April 28, 2010
RAJINDER BAWA DIRECTOR Vs. REGISTRAR OF COMPANIES
April 27, 2010
RAJINDER KAUR Vs. STATE
January 7, 2010
RAJINDER KUMAR Vs. STATE
February 24, 2010
RAJINDER KUMAR Vs. STATE
March 3, 2010
RAJINDER KUMAR AGGARWAL Vs. LIEUTENANT GOVERNER OF DELHI
March 26, 2010
RAJINDER KUMAR SHARMA Vs. LT GOVERNOR
August 9, 2010
RAJINDER PAL CHADHA Vs. UNION OF INDIA AND ANR
December 14, 2010
RAJINDER PARSHAD GUPTA Vs. HARI RAM GUPTA
August 27, 2010
RAJINDER SINGH Vs. BHARAT SINGH
September 8, 2010
RAJINDER SINGH Vs. STATE NCT OF DELHI
July 28, 2010
RAJINDER SINGH Vs. MINISTRY OF RAILWAYS
February 8, 2010
RAJINDER SINGH Vs. BELTEK APPLIANCES LTD
June 2, 2010
RAJINDER SINGH Vs. GOVT OF DELHI
September 14, 2010
RAJINDER SINGH RANA Vs. UOI
September 8, 2010
RAJIV BAKSHI Vs. C B I
March 15, 2010
RAJIV BALI Vs. NARENDER KUMAR
February 3, 2010
RAJIV KHOSLA Vs. UNION OF INDIA
April 7, 2010
RAJIV LUTHRA Vs. NEENA LUTHRA
November 8, 2010
RAJIVA KUMAR TIWARI Vs. UNION OF INDIA
September 27, 2010
RAJKUMAR INDORIA Vs. GOVT OF N C T OF DELHI
August 9, 2010
RAJKUMAR INDORIA Vs. NCT OF DELHI NEW DELHI
August 18, 2010
RAJNEESH KUMAR Vs. STATE GOVT OF NCT DELHI
July 22, 2010
RAJO DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 10, 2010
RAJPAL KUMAR Vs. FOOD CORPORATION OF INDIA
January 20, 2010
RAJPAL KUMAR Vs. FOOD CORPORATION OF INDIA
August 16, 2010
RAJPAL SINGH Vs. ORIENTAL BANK OF COMMERCE
November 15, 2010
RAJU Vs. STATE
October 19, 2010
RAJU Vs. STATE
January 15, 2010
RAJU @ BATTU Vs. STATE OF DELHI
January 29, 2010
RAJU @ IKHLAQ Vs. STATE (G N C T) OF DELHI
March 15, 2010
RAJU @ SOMNATH Vs. THE STATE (NCET OF DELHI)
September 17, 2010
RAJU GUSIA Vs. CBI
September 15, 2010
RAJU SHARMA Vs. UNION OF INDIA
November 22, 2010
RAJVIR Vs. STATE
November 19, 2010
RAJWANTI Vs. GOVT OF NCT OF DELHI
February 10, 2010
RAJWINDER KAUR Vs. YOGINDER SINGH SAGAR
April 19, 2010
RAKESH Vs. STATE
May 28, 2010
RAKESH Vs. STATE OF N C T OF DELHI
November 18, 2010
RAKESH Vs. STATE OF NCT OF DELHI
July 20, 2010
RAKESH BAJAJ Vs. THE REGISTRAR COOPERATIVE SOCIETIES
April 23, 2010
RAKESH BALA ANEJA Vs. J S SOOD
July 30, 2010
RAKESH BHAN Vs. BAWA KRIPAL SINGH
February 19, 2010
RAKESH DHAWAN Vs. COMMISSIONER OF POLICE
August 6, 2010
RAKESH JAIN Vs. N D M C
March 2, 2010
RAKESH JAIN Vs. VINOD KUMAR BHOLA
May 21, 2010
RAKESH JAIN Vs. NDMC & ORS
March 15, 2010
RAKESH KR GOEL Vs. BHARAT RASAYAN FINANCE LTD
April 23, 2010
RAKESH KUMAR Vs. SHREE RAM PALACE
March 2, 2010
RAKESH KUMAR Vs. STATE OF DELHI
March 11, 2010
RAKESH KUMAR Vs. STATE
July 16, 2010
RAKESH KUMAR Vs. SHREE RAM PALACE
March 5, 2010
RAKESH KUMAR Vs. STATE
May 13, 2010
RAKESH KUMAR Vs. STATE (G.N.C.T.) OF DELHI
May 17, 2010
RAKESH KUMAR Vs. THE CHAIRMAN, STAFF SELECTION COMMISSION AND ANR.
May 10, 2010
RAKESH KUMAR Vs. THE STATE OF DELHI
May 4, 2010
RAKESH KUMAR GUPTA Vs. CENTRAL BANK OF INDIA
February 23, 2010
RAKESH KUMAR KOLI Vs. CBI
September 15, 2010
RAKESH KUMAR SHARMA Vs. STATE (GOVT. OF NCT DELHI)
November 22, 2010
RAKESH KUMAR SINGH Vs. UNION OF INDIA
November 26, 2010
RAKESH LIKHAR Vs. INDIAN NURSING COUNCIL AND ANR.
September 15, 2010
RAKESH MEHTA Vs. PUNJAB AND SIND BANK
July 1, 2010
RAKESH SHARMA Vs. USHA
March 2, 2010
RAKESH SINGH Vs. DELHI TRANSPORT CORPORATION
April 19, 2010
RAKOOR INDUSTRIES (P) LTD. Vs. R.L. BALI, INCOME TAX OFFICER
May 3, 2010
RAM ALIAS RAM DASS Vs. STATE OF DELHI
July 26, 2010
RAM ASHREY Vs. M/S DELITE PLASTIC INDUSTRIES
February 26, 2010
RAM AVADH Vs. GOVT OF INDIA STATIONERY OFFICE AND ORS
October 26, 2010
RAM AVTAR Vs. STATE
March 9, 2010
RAM AVTAR Vs. STATE
April 30, 2010
RAM AVTAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
May 18, 2010
RAM AVTAR SAINI Vs. STATE NCT OF DELHI
November 22, 2010
RAM AVTAR SINGH Vs. THAKUR RATTAN SINGH
August 6, 2010
RAM AWADH PANDEY Vs. PIYUSH
July 15, 2010
RAM BABU SHARMA Vs. SANTOSH KUMARI
December 14, 2010
RAM BADAN Vs. OFFICIAL LIQUIDATOR
November 18, 2010
RAM BHAJ BANSAL Vs. CBI
September 15, 2010
RAM BILAS Vs. STATE
January 25, 2010
RAM CHAND ALIAS RAJU Vs. STATE
August 12, 2010
RAM CHAND ALIAS RAJU Vs. STATE NCT OF DELHI
January 25, 2010
RAM CHANDER Vs. MOTI RAM
December 3, 2010
RAM CHANDER Vs. UNION OF INDIA
August 2, 2010
RAM CHANDER RATHI Vs. RAJINDER PARSHAD
August 26, 2010
RAM CHANDER SINGH Vs. CBI
November 2, 2010
RAM CHARAN AGRAWAL Vs. RAM GOPAL AND ORS.
August 30, 2010
RAM CHET Vs. RENUTROL LIMITED AND ANR
April 28, 2010
RAM DAS Vs. STATE NCT OF DELHI
July 2, 2010
RAM DASS Vs. THAKURDWARA RADHA KRISHAN
September 9, 2010
RAM DULARI THRU. L.RS. Vs. OM PARKASH GUPTA AND ANR.
April 9, 2010
RAM DUTT Vs. DEV DUTT
December 1, 2010
RAM GOPAL Vs. UNION OF INDIA
January 27, 2010
RAM HER & ORS Vs. RAM CHANDER & ORS
December 22, 2010
RAM KISHAN SHARMA Vs. LAYAK RAM SHARMA
July 2, 2010
RAM KISHAN YADAV Vs. UNION OF INDIA
March 10, 2010
RAM KRISHAN & ORS Vs. D T C
May 26, 2010
RAM KRISHAN AND SONS CHARITABLE TRUST Vs. SHAURYA EDUCATIONAL INSTITUTE SOCIETY
October 20, 2010
RAM KRISHAN AND SONS CHARITABLE TRUST Vs. IILM BUSINESS SCHOOL
July 2, 2010
RAM KRISHNA SHARMA Vs. U.O.I.
January 18, 2010
RAM KUMAR Vs. STATE
February 25, 2010
RAM KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 2010
RAM KUMAR GUPTA Vs. BEGUM SHAHZADI & ORS
March 12, 2010
RAM KUMAR SINGH AND ANR. Vs. DELHI JAL BOARD AND ORS.
April 22, 2010
RAM LAL Vs. MIRACLES AIR FREIGHT PVT LTD & ANR
May 17, 2010
RAM MAHESH YADAV Vs. THE STATE
September 27, 2010
RAM MEHAR Vs. UNION OF INDIA AND ANR.
May 11, 2010
RAM MOHAN MAHESHWARI Vs. PREM INDERJIT KHURANA AND ORS.
September 28, 2010
RAM MOHAN UPADHYAY Vs. KALA DEVI ALIAS KAMLA DEVI
March 9, 2010
RAM MURTI Vs. STATE NCT OF DELHI
November 11, 2010
RAM MURTY PYARA LAL Vs. CENTRAL BANK OF INDIA
November 1, 2010
RAM NARAIN SHARMA Vs. CANARA BANK
July 5, 2010
RAM NARESH MUDGAL Vs. MUNESH CHAND GUPTA
August 13, 2010
RAM NATH Vs. LAXMI DEVI
July 22, 2010
RAM NIWAS Vs. UOI
October 20, 2010
RAM NIWAS Vs. DELHI TRANSPORT CORPORATION
March 4, 2010
RAM NIWAS Vs. UNION OF INDIA
March 3, 2010
RAM NIWAS Vs. UOI
February 15, 2010
RAM NIWAS GUPTA Vs. CBI
September 15, 2010
RAM NIWAS SHARMA & ANR. Vs. CHANDER PAL & ANR.
June 4, 2010
RAM PAL Vs. PRESIDING OFFICER LABOUR COURT NO 1 DELHI
October 27, 2010
RAM PAL Vs. BANWARI LAL
January 18, 2010
RAM PARVESH ALIAS KABARI Vs. STATE OF NCT OF DELHI
February 23, 2010
RAM PHOOL Vs. TEJ SINGH
February 19, 2010
RAM PRAKASH Vs. AMITOSH MOITRA
April 19, 2010
RAM PRAKASH KESHARWANI Vs. UNION OF INDIA
August 19, 2010
RAM PRASHAD Vs. KRISHAN KUMAR VERMA
April 8, 2010
RAM RATTAN SINGH NAMDHARI Vs. INDER KAUR
November 2, 2010
RAM SAGAR Vs. NEW INDIA ASSURANCE CO LTD
July 7, 2010
RAM SAHAI MEENA Vs. UNION OF INDIA
March 18, 2010
RAM SAROOP NADKARNI Vs. LARSON & TOUBRO LTD
December 21, 2010
RAM SHANKAR Vs. INDUSTRIAL TRIBUNAL NO II
April 9, 2010
RAM SHANKAR SHUKLA Vs. UOI
September 1, 2010
RAM SHANKER Vs. STATE
March 9, 2010
RAM SINGH Vs. GENERAL MANAGER NORTHERN RAILWAYS
December 1, 2010
RAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
June 3, 2010
RAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 2010
RAM SINGH Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 2010
RAM SINGH AND ORS. Vs. SOHINDER SINGH BEDI
August 25, 2010
RAMA CONSTRUCTION COMPANY Vs. HIGH COURT OF DELHI
July 13, 2010
RAMAN KUMAR GAMBHIR AND ORS. Vs. SANGEE COMMUNICATIONS PVT. LTD.
March 9, 2010
RAMAN KUMAR JUNEJA Vs. STATE NCT OF DELHI
August 13, 2010
RAMAN SHARMA Vs. D.D.A.
February 8, 2010
RAMBIR SINGH Vs. BALWANT KAUR CHOUDHARY
April 19, 2010
RAMBIR SINGH Vs. STATE OF NCT OF DELHI
November 22, 2010
RAMDHAN Vs. DELHI JAL BOARD
September 27, 2010
RAMESH Vs. STATE
August 3, 2010
RAMESH Vs. STATE
January 22, 2010
RAMESH BEHL Vs. RAMJEE DASS
August 2, 2010
RAMESH CHAND Vs. ARIHANT POLYMERS PVT LTD
February 23, 2010
RAMESH CHAND Vs. THE REGISTRAR, DELHI HIGH COURT AND ANR.
May 20, 2010
RAMESH CHAND GOYAL Vs. GOVT OF NCT OF DELHI
March 8, 2010
RAMESH CHAND GOYAL Vs. GOVT. OF NCT OF DELHI
March 12, 2010
RAMESH CHANDER Vs. N P JAYANANDAN
February 22, 2010
RAMESH CHANDER Vs. RAM SINGH
August 20, 2010
RAMESH CHANDER Vs. DTC
May 5, 2010
RAMESH CHANDER AGGARWAL, S/O R R AGGARWAL Vs. RAM PAL, S/O TEK CHAND
January 12, 2010
RAMESH CHANDER GUPTA Vs. IQBAL SINGH AND ORS.
March 2, 2010
RAMESH CHANDER VIJ & ANR Vs. SUSHMA BHASIN & ORS
January 21, 2010
RAMESH GROVER Vs. D.D.A.
February 2, 2010
RAMESH KUMAR Vs. STATE
March 19, 2010
RAMESH KUMAR ALIAS SONU Vs. STATE NCT OF DELHI
September 9, 2010
RAMESH KUMAR CHAWLA Vs. RITA BEDI
May 19, 2010
RAMESH KUMAR JAIN Vs. SANDEEP JAIN AND ORS.
February 17, 2010
RAMESH KUMAR JATAV Vs. UNION OF INDIA (UOI) AND ORS.
September 27, 2010
RAMESH MOHAN MITTAL Vs. SURESH KUMAR ARORA
July 29, 2010
RAMESH SAXENA Vs. CHAIRMAN MANAGING DIRECTOR ITPO
July 1, 2010
RAMESHWAR Vs. UNION OF INDIA AND ANR
April 19, 2010
RAMESHWAR DAYAL GUPTA Vs. ABASKAR CONSTRUCTION P LTD
July 8, 2010
RAMESHWAR VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO 1, DELHI
May 17, 2010
RAMESHWARI Vs. DELHI TRANSPORT CORPORATION
June 1, 2010
RAMJAG SINGH Vs. RATTAN METAL CORPORATION
February 22, 2010
RAMPAL Vs. STATE
May 13, 2010
RAMPHAL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
May 20, 2010
RAMU Vs. STATE
July 23, 2010
RAMU ALIAS RAJU Vs. STATE
December 3, 2010
RAMVIR SINGH Vs. UNIVERSITY OF DELHI
December 21, 2010
RAMWATI Vs. MAHABIR SINGH
January 18, 2010
RANA STEELS Vs. RAN INDIA STEELS PVT LTD
January 14, 2010
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA
November 22, 2010
RANBAXY LABORATORIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
May 10, 2010
RANBIR KUMAR GUGNEJA Vs. CONTINENTAL ENGINES LTD
December 24, 2010
RANBIR SINGH Vs. UNION OF INDIA
January 21, 2010
RANDHIR SINGH Vs. STATE NCT OF DELHI
July 2, 2010
RANDHIR SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2010
RANI Vs. STATE OF NCT OF DELHI
December 2, 2010
RANI AND ATHORS Vs. SOHAN LAL AND ATHORS
July 22, 2010
RANJAN KUMAR AND MANOJ KUMAR, ADVS Vs. H C AHJUA, S/O LATE SH G D AHUJA
November 10, 2010
RANJAN KUMAR SINGH Vs. ANGOORI SINGH
March 11, 2010
RANJIT SINGH Vs. UNION PUBLIC SERVICE COMMISSION
August 12, 2010
RANJIT SINGH Vs. PARKASH DEVI
April 20, 2010
RANJOD SINGH Vs. LADY SHRI RAM COLLEGE FOR WOMEN
January 15, 2010
RANVEER SINGH AND ANR. Vs. POONAM REVRI AND ORS.
November 29, 2010
RANVIR Vs. STATE GNCT OF DELHI
November 29, 2010
RAO O P M COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 8, 2010
RASHMI PAUL Vs. UNION OF INDIA
January 25, 2010
RASHMI PURI Vs. N D M C
December 24, 2010
RASHMI SINGHAL Vs. MANISH SINGHAL
February 15, 2010
RATAN SINGH Vs. ABDUL MANNAN
March 3, 2010
RATHI GRAPHIC AND TECHNOLOGIES LTD Vs. SUNIL K JAIN
March 15, 2010
RATTAN LAL GUPTA Vs. UOI
August 9, 2010
RATTAN LAL PRAJAPATI Vs. MCD & ORS.
April 28, 2010
RATTAN PAL Vs. STATE OF NCT OF DELHI
August 25, 2010
RAVI CHADHA Vs. BANK OF MAHARASHTRA
March 23, 2010
RAVI KUMAR @ SONU AND ORS Vs. STATE AND ORS
October 5, 2010
RAVI SHANKAR Vs. STATE NCT OF DELHI
April 6, 2010
RAVI SOOD AND ANR. Vs. STATE AND ORS.
September 14, 2010
RAVINDER AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
March 18, 2010
RAVINDER KAUR AND ORS Vs. STATE
May 11, 2010
RAVINDER KUMAR Vs. GOVT OF NCT OF DELHI
March 23, 2010
RAVINDER KUMAR Vs. NCT OF DELHI STATE
July 2, 2010
RAVINDER KUMAR JAIN Vs. DTC
November 9, 2010
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August 9, 2010
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September 7, 2010
RAVINDER MAAN Vs. STATE
July 6, 2010
RAVINDER NATH JAIN Vs. DDA
January 29, 2010
RAVINDER RAJ Vs. MUNICIPAL CORPORATION OF DELHI
February 16, 2010
RAVINDER SINGH Vs. MEDICAL COUNCIL OF INDIA
February 22, 2010
RAVINDER SINGH Vs. CHUCKLES KOHLI
December 3, 2010
RAVINDER SINGH AND ANR. Vs. GIAN CHAND PANWAR AND ANR.
November 30, 2010
RAVINDER SINGH CHAUHAN Vs. STATE OF NCT OF DELHI
January 19, 2010
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January 8, 2010
RAVINDER SINGH SANDHU Vs. RAVNEET KAUR SANDHU
September 23, 2010
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February 9, 2010
RAWEL SINGH Vs. NANGI
August 27, 2010
RAZIA BEGUM Vs. STATE NCT OF DELHI
October 4, 2010
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February 1, 2010
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December 13, 2010
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August 20, 2010
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October 8, 2010
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December 8, 2010
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February 22, 2010
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July 29, 2010
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March 26, 2010
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February 23, 2010
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October 8, 2010
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October 1, 2010
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May 14, 2010
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March 12, 2010
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October 27, 2010
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November 30, 2010
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April 6, 2010
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May 18, 2010
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October 8, 2010
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November 1, 2010
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October 27, 2010
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September 23, 2010
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July 3, 2010
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July 2, 2010
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January 29, 2010
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August 18, 2010
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September 27, 2010
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August 16, 2010
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February 22, 2010
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April 23, 2010
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August 2, 2010
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February 8, 2010
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February 8, 2010
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September 20, 2010
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December 20, 2010
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February 19, 2010
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September 20, 2010
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November 29, 2010
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January 27, 2010
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December 24, 2010
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March 26, 2010
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July 8, 2010
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February 5, 2010
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March 17, 2010
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November 22, 2010
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August 25, 2010
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April 30, 2010
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March 15, 2010
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January 21, 2010
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February 9, 2010
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August 25, 2010
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March 17, 2010
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December 23, 2010
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October 29, 2010
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October 25, 2010
ROLEX PROCESSORS (P) LTD. Vs. TEXTILE COMMITTEE
May 12, 2010
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February 8, 2010
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May 17, 2010
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February 15, 2010
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February 23, 2010
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October 8, 2010
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July 1, 2010
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October 1, 2010
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February 17, 2010
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April 8, 2010
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November 22, 2010
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March 3, 2010
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March 17, 2010
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October 27, 2010
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December 14, 2010
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March 5, 2010
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January 15, 2010
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March 2, 2010
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May 14, 2010
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March 25, 2010
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January 14, 2010
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August 11, 2010
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June 4, 2010
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November 12, 2010
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September 15, 2010
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August 2, 2010
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April 28, 2010
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February 17, 2010
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December 21, 2010
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January 22, 2010
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July 2, 2010
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December 10, 2010
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February 19, 2010
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August 11, 2010
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August 5, 2010
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August 27, 2010
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July 20, 2010
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December 20, 2010
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October 26, 2010
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October 26, 2010
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July 1, 2010
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August 2, 2010
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July 23, 2010
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November 24, 2010
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April 7, 2010
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April 21, 2010
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October 29, 2010
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February 23, 2010
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April 5, 2010
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September 17, 2010
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October 8, 2010
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November 29, 2010
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November 30, 2010
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April 21, 2010
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October 4, 2010
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April 26, 2010
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May 12, 2010
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December 20, 2010
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October 18, 2010
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October 26, 2010
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May 17, 2010
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February 2, 2010
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February 22, 2010
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March 9, 2010
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January 14, 2010
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May 24, 2010
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April 28, 2010
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April 15, 2010
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February 19, 2010
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July 9, 2010
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January 19, 2010
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December 21, 2010
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February 3, 2010
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January 7, 2010
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January 11, 2010
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January 11, 2010
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September 10, 2010
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September 27, 2010
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May 26, 2010
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December 6, 2010
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December 3, 2010
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February 8, 2010
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September 30, 2010
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July 19, 2010
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February 28, 2010
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February 26, 2010
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April 30, 2010
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November 26, 2010
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March 26, 2010
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December 22, 2010
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July 29, 2010
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January 29, 2010
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May 18, 2010
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October 25, 2010
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May 28, 2010
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April 15, 2010
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March 22, 2010
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April 9, 2010
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November 9, 2010
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October 25, 2010
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February 16, 2010
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March 25, 2010
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May 31, 2010
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February 16, 2010
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April 9, 2010
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August 5, 2010
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August 30, 2010
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December 2, 2010
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November 2, 2010
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December 9, 2010
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March 23, 2010
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November 12, 2010
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February 19, 2010
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December 13, 2010
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May 13, 2010
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January 18, 2010
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February 23, 2010
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November 16, 2010
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August 27, 2010
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May 6, 2010
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March 23, 2010
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August 27, 2010
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February 8, 2010
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August 3, 2010
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November 10, 2010
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September 13, 2010
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November 29, 2010
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August 9, 2010
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January 20, 2010
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January 25, 2010
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July 12, 2010
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July 2, 2010
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May 3, 2010
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August 9, 2010
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August 19, 2010
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December 24, 2010
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February 22, 2010
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January 29, 2010
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December 24, 2010
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September 7, 2010
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August 11, 2010
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March 8, 2010
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September 21, 2010
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July 26, 2010
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July 26, 2010
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May 19, 2010
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January 20, 2010
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November 18, 2010
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September 16, 2010
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September 22, 2010
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March 8, 2010
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March 18, 2010
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February 24, 2010
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November 23, 2010
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December 8, 2010
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November 25, 2010
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April 8, 2010
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May 24, 2010
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February 16, 2010
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August 6, 2010
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February 2, 2010
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August 17, 2010
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July 13, 2010
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September 7, 2010
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June 3, 2010
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February 3, 2010
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July 15, 2010
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February 10, 2010
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December 13, 2010
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February 24, 2010
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September 10, 2010
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August 30, 2010
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June 4, 2010
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January 11, 2010
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September 30, 2010
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July 15, 2010
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September 14, 2010
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November 9, 2010
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November 9, 2010
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July 15, 2010
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April 19, 2010
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September 29, 2010
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May 6, 2010
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October 28, 2010
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January 12, 2010
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April 8, 2010
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March 12, 2010
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April 26, 2010
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December 9, 2010
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December 22, 2010
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May 7, 2010
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March 22, 2010
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March 4, 2010
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September 15, 2010
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August 19, 2010
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February 9, 2010
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November 22, 2010
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April 28, 2010
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July 2, 2010
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June 1, 2010
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May 17, 2010
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June 3, 2010
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September 30, 2010
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October 18, 2010
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February 5, 2010
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November 12, 2010
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February 26, 2010
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January 20, 2010
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November 10, 2010
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March 15, 2010
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January 29, 2010
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December 20, 2010
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March 17, 2010
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April 21, 2010
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August 19, 2010
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March 26, 2010
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March 10, 2010
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February 16, 2010
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December 2, 2010
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February 4, 2010
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February 1, 2010
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May 11, 2010
SATINDER KUMAR Vs. LT GOVERNOR NCT OF DELHI
October 26, 2010
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July 16, 2010
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February 22, 2010
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May 17, 2010
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July 28, 2010
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May 3, 2010
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February 11, 2010
SATISH KUMAR KUKREJA Vs. ADD SECRETARY MINISTRY OF HRD
May 31, 2010
SATISH KUMAR MARWAH Vs. UNION OF INDIA
March 16, 2010
SATISH MOHAN AGARWAL Vs. UOI
November 30, 2010
SATISH NARAIN SOOD Vs. KANCHAN BALA SOOD AND ANR.
November 26, 2010
SATNAM SINGH AND ORS. Vs. PAMELA MANMOHAN SINGH AND ORS.
January 14, 2010
SATPAL Vs. RATTAN LAL AGGARWAL & ORS
April 28, 2010
SATPAL SINGH Vs. STATE NCT OF DELHI
January 6, 2010
SATPAL SINGH SETHI Vs. GURSEV KAUR
March 25, 2010
SATWANT SINGH DEVGAN Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2010
SATYA PAL Vs. CHIEF ENGINEER IRRIGATION AND FLOOD CONTROL DEPARTMENT
January 29, 2010
SATYA PAL GUPTA Vs. CBI
September 15, 2010
SATYA PAL SINGH Vs. THE MANAGEMENT OF MCD AND ANR.
May 17, 2010
SATYA PARKASH AND BROS PVT LTD Vs. SANJIV JAIN
December 8, 2010
SATYA PARKASH GUPTA AND ANR Vs. VIKAS GUPTA AND ORS
February 9, 2010
SATYA PRAKASH Vs. STATE
December 6, 2010
SATYANAND Vs. JAGDISH SINGH
October 1, 2010
SATYAVIR SINGH Vs. GOVT OF NCTD
February 2, 2010
SATYAVOL VENKAT KRISHNA RAO Vs. UNION OF INDIA
September 13, 2010
SATYENDER TEWARI Vs. STATE
December 20, 2010
SATYENDRA KUMAR JAIN Vs. STATE
July 1, 2010
SAURABH Vs. GNCT OF DELHI
July 22, 2010
SAURABH Vs. STATE
July 2, 2010
SAVITA BHANOT Vs. LT COL V D BHANOT
March 22, 2010
SAVITA PANDEY Vs. M.C.D.
January 29, 2010
SAVITRI Vs. MOHAN SINGH
January 20, 2010
SAVITRI DEVI Vs. BHARPAI
February 22, 2010
SAVITRI DEVI Vs. GUNJA DEVI
December 10, 2010
SAVITRI DEVI AND ORS. Vs. RAM KISHAN AND ORS.
April 26, 2010
SAVITRI SHARMA Vs. UNION OF INDIA
March 18, 2010
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA
December 21, 2010
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA (UOI)
January 21, 2010
SAYED MOHAMMED RAFEY Vs. MUMTAZ AHMAD AND ORS.
July 20, 2010
SAYEED AHMAD Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
October 8, 2010
SAYYED AHMAD Vs. STATE
February 1, 2010
SAZID @ MENU Vs. STATE
April 22, 2010
SCAN BIOTEK INDIA AND ANR. Vs. SMT. BRIJLATA PROP. OF SCAN BIOTECH INDIA
January 29, 2010
SCANDIA SHIPBROKERING AND AGENCY LTD Vs. MMTC LIMITED
January 8, 2010
SCANTEL (P) LTD Vs. LATHAM INDIA LTD
March 17, 2010
SCHENKER INDIA PVT LTD Vs. SIRPUR PAPER MILLS LTD
February 2, 2010
SCHREDER S A Vs. TRILOK CHAND AND SONS PVT LTD
November 9, 2010
SDB CONSULTANTS P. LTD. Vs. GMT INSTITUTE OF MANAGEMENT AND TECHNOLOGY
December 9, 2010
SEAGRAM INDIA PVT. LTD Vs. VIPIN SOHANLAL SHARMA
April 5, 2010
SECRETARY Vs. P K SUBASH
January 12, 2010
SECRETARY EDUCATION Vs. PURAN SINGH KHATKAR
September 20, 2010
SECRETARY GENERAL SUPREME COURT OF INDIA Vs. SUBHASH CHANDRA AGARWAL
January 12, 2010
SECRETARY MINISTRY OF URBAN DEVELOPMENT Vs. M ANNAMALAI
July 14, 2010
SEP. ROHITASH KUMAR Vs. CHIEF OF ARMY STAFF AND ORS.
September 14, 2010
SERVEWELL PRODUCTS PVT LTD Vs. DOLPHIN
April 9, 2010
SESAMA FOODS PRIVATE LIMITED Vs. UNION OF INDIA
February 2, 2010
SETH PAL SINGH Vs. UNION OF INDIA
November 10, 2010
SH B N WADHWANI SOLE PROP OF JEEWAN DIESELS DELHI Vs. CALCOM ELECTRONICS LTD
July 6, 2010
SH CHANDGI RAM Vs. CHHOTO DEVI
July 15, 2010
SH CHANDRANSH PANDEY Vs. UOI & ORS
November 19, 2010
SH DEV DUTT SHARMA Vs. MANAGING SOCIETY NATIONAL PUBLIC SCHOOL
July 2, 2010
SH JITENDER KUMAR SHARMA Vs. STATE
August 11, 2010
SH PARVEEN KUMAR Vs. SH SHAILENDER AGGARWAL
July 27, 2010
SH RAM SUNDER BHATIA Vs. SHARBATI DEVI
July 15, 2010
SH SATISH CHAND KAPOOR Vs. FINANCIAL COMMISSIONER DELHI
September 20, 2010
SH VASDEV S/O SH BHAGWAN DASS Vs. RATTAN LAL @ PINKI S/O SH BHAGWAN DASS
October 7, 2010
SH VASUDEV Vs. GEETA DEVI AND ANR
July 30, 2010
SH. AJIT SINGH Vs. STATE (GOVT. OF N.C.T. OF DELHI)
February 2, 2010
SH. ANIL KUMAR SANGHI AND ANR. Vs. SH. HARI KISHAN SANGHI AND ORS.
September 20, 2010
SH. ARUN KUMAR RAO Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 2010
SH. ASHOK KUMAR Vs. BANK OF INDIA
October 21, 2010
SH. B.N. MAHAJAN Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 2010
SH. BHAGMAL AND ORS. Vs. GAON SABHA AYA NAGAR AND ORS.
September 16, 2010
SH. BHOLA NATH AND ANR. Vs. SH. KAMAL AND ORS.
August 13, 2010
SH. BHOLA NATH AND ANR. Vs. SH. KISHAN LAL
August 13, 2010
SH. BHOLA NATH AND ANR. Vs. SMT. BHAGGO AND ORS.
August 13, 2010
SH. BRIJBIR SINGH AHLAWAT Vs. INDIAN OIL CORPORATION LTD
January 13, 2010
SH. C. BALAKRISHNAN THROUGH LRS. Vs. UNION OF INDIA (UOI) AND ANR.
September 22, 2010
SH. DURGA PRASAD Vs. THE GOVT. OF NCT OF DELHI AND ORS.
September 24, 2010
SH. HARBIR SINGH Vs. SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI AND ORS.
April 23, 2010
SH. HARISH BHANDARI Vs. UNION OF INDIA (UOI) AND ORS.
April 16, 2010
SH. ISHWAR P. PUJARA AND ORS. Vs. MR. RAKESH KUMAR DAVER AND ORS.
February 19, 2010
SH. J.K. PALI Vs. UNION OF INDIA (UOI) AND ORS.
July 28, 2010
SH. JAI RAM Vs. UNION OF INDIA (UOI) AND ORS.
May 12, 2010
SH. JIYA RAM Vs. UNION OF INDIA (UOI) AND ORS.
February 1, 2010
SH. K.K. SANGAL Vs. UNION OF INDIA & OTHERS
May 24, 2010
SH. MADAN LAL (SINCE DECEASED SMT. RAMRAMESHWARI DEVI W/O SH. MADAN LAL AND ORS.), Vs. SH. RAM PARSHAD (SINCE DECEASED THROUGH HIS LEGAL HEIRS. SMT. NIRMALA DEVI (WIFE) AND ORS.)
September 1, 2010
SH. MAHENDER SINGH AND ORS. Vs. UNION OF INDIA (UOI)
April 13, 2010
SH. MAHENDRA VERMA S/O LATE SH. RAJA RAM Vs. SH. SURESH T. KAILACHAND S/O SH. TULSI DASS KALICHAND
April 16, 2010
SH. N.D. SHARMA Vs. CENTRAL BANK OF INDIA AND ORS.
December 16, 2010
SH. NET RAM Vs. UNION OF INDIA (UOI) AND ORS.
February 1, 2010
SH. O.P. KAUSHIK Vs. THE MANAGEMENT OF INDIAN RED CROSS SOCIETY AND ORS.
April 22, 2010
SH. PRAKASH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 20, 2010
SH. R. VIJAYANANDAN REDDY Vs. SH. PRADEEP K. DHINGRA AND ORS.
September 9, 2010
SH. R.P. GULATI Vs. PUNJAB NATIONAL BANK AND ANR.
May 20, 2010
SH. RAJ KUMAR GAUR Vs. R.U. BUILDERS PVT. LTD.
November 29, 2010
SH. RAJ KUMAR SHARMA AND ORS. Vs. REGISTRAR OF COMPANIES
November 29, 2010
SH. RAJIV KUMAR GUPTA Vs. SH. SUNIL SHAKT AND ORS.
August 31, 2010
SH. RAM KISHAN Vs. RENUTROL LIMITED AND ANR.
May 12, 2010
SH. RAM RAJ SETHI Vs. NDMC
January 14, 2010
SH. RAMPAT AZAD Vs. UNION OF INDIA & OTHERS
April 27, 2010
SH. S.S. BHAL Vs. DELHI TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LTD.
February 3, 2010
SH. SUBHASH CHANDER GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
December 10, 2010
SH. SUBHASH CHANDER VOHRA Vs. SH. HANS RAJ AND ORS.
September 28, 2010
SH. SURENDER JOSHI Vs. AMARDEEP MANTAJ SINGH
August 16, 2010
SH. SUSHIL RANA Vs. NEW DELHI TUBERCULOSIS CENTRE AND ORS.
October 25, 2010
SHABAHAT HUSSAIN @ SHABBU Vs. STATE
February 19, 2010
SHAHEED BHAGAT SINGH MARG, NEW DELHI Vs. NEW DELHI MUNICIPAL COUNCIL A STATUTORY BODY CONST
August 10, 2010
SHAHID ALI Vs. TOTA RAM
July 2, 2010
SHAHID PARVEZ Vs. UNION OF INDIA
October 27, 2010
SHAHID RIZA ALIAS RAJU Vs. STATE
September 30, 2010
SHAILENDER Vs. STATE GOVT OF NCT OF DELHI
April 12, 2010
SHAILENDER SAXENA Vs. STATE AND ANR
July 30, 2010
SHAILENDRA SINGH Vs. COMMISSIONER OF POLICE
January 6, 2010
SHAILESH SINGH Vs. UOI
August 10, 2010
SHAKEEL Vs. STATE
April 19, 2010
SHAKEEL AHMAD Vs. FAIZ AHMAD AND ANR.
December 8, 2010
SHAKTI SHARAN TRIPATHI Vs. AIRPORT AUTHORITY OF INDIA
August 31, 2010
SHAKUNTALA Vs. STATE
January 27, 2010
SHAKUNTLA Vs. RAVINDER KUMAR
January 13, 2010
SHAKUNTLA DEVI Vs. UNION OF INDIA
February 26, 2010
SHALIMAR GAS (THROUGH ITS PARTNERS), MRS. ARUNA NANDA AND Vs. INDIAN OIL CORPORATION LTD., BANDRA (EAST), MUMBAI AND
May 6, 2010
SHALLA LIMBU Vs. STATE OF NCT OF DELHI
February 3, 2010
SHALU KATARIA Vs. DIRECTOR OF EDUCATION
December 3, 2010
SHAM KISHORE Vs. REGISTRAR COOPERATIVE SOCIETIES
July 8, 2010
SHAMA SETHI Vs. STATE
January 21, 2010
SHAMBHAVI SHARMA Vs. NATIONAL BOARD OF EXAMINATIONS AND ANR.
December 13, 2010
SHAMBHU DUTT Vs. UNION OF INDIA
March 16, 2010
SHAMBHU MISHRA Vs. AIRPORT AUTHORITY OF INDIA LTD
September 15, 2010
SHAMSHUDDIN Vs. MUSTAFA
March 16, 2010
SHANKAR Vs. STATE N C T OF DELHI
July 7, 2010
SHANKAR ADAWAL Vs. C B I
October 8, 2010
SHANKAR KUMAR Vs. STATE N C T OF DELHI
July 15, 2010
SHANKAR LAL Vs. UOI
November 9, 2010
SHANKARA NAND JHA MEMORIAL CHARITABLE TRUST REGD Vs. M C D AND ANR
February 15, 2010
SHANKER RAJU Vs. UNION OF INDIA & ORS.
April 27, 2010
SHANKER SAHANI Vs. STATE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
January 25, 2010
SHANTI Vs. STATE
July 21, 2010
SHANTI COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
July 8, 2010
SHANTI DEVI Vs. GHASIA KACHHAP
March 3, 2010
SHANTI SARUP Vs. UOI
April 21, 2010
SHANTI SWAROOP KRISHAN LAL AND CO Vs. SH BADRI PRASHAD SHARMA
July 1, 2010
SHARAD KUMAR PANDEY Vs. MAMTA PANDEY
September 1, 2010
SHARAD SINGHAL Vs. UNION OF INDIA (UOI) AND ORS.
January 7, 2010
SHARDA JAIN Vs. STATE
February 15, 2010
SHARDA SINGH Vs. CBI
September 15, 2010
SHAREX ACTING VINOD KUMAR CHADHA Vs. SUDERSHAN SURI
June 4, 2010
SHARP KABUSHIKI KAISHA Vs. SUNIL GROVER AND ORS.
October 6, 2010
SHASHI BHUSHAN Vs. GOVERNMENT OF N C T OF DELHI
November 30, 2010
SHASHI KANTA SHARMA Vs. MCD
July 22, 2010
SHASHI SHARMA Vs. BIMLA YADAV
December 24, 2010
SHATRUGHAN Vs. STATE (GOVT. OF NCT OF DELHI)
April 20, 2010
SHAUKAT ALIAS MUSHIR Vs. STATE
November 22, 2010
SHEFALI VERMA Vs. REGISTRAR OF COMPANIES
November 1, 2010
SHEIKH RAZIUDDIN Vs. BABY TANZILA
July 7, 2010
SHELL BRANDS INTERNATIONAL AG Vs. GAGAN CHANANA
August 2, 2010
SHELL BRANDS INTERNATIONAL AG Vs. PRADEEP JAIN
February 1, 2010
SHELL BRANDS INTERNATIONAL AG AND ANR Vs. PRADEEP JAIN
September 14, 2010
SHEMSHER SINGH Vs. S. REGUNTHAN CHIEF SECRETARY
March 2, 2010
SHEO RAJ Vs. HANS RAJ
August 2, 2010
SHEOPAL Vs. GNCT OF DELHI
July 7, 2010
SHER SINGH Vs. UOI & ANR
February 24, 2010
SHER SINGH DECD. THR. LRS Vs. UNION OF INDIA & ANR.
April 28, 2010
SHER SINGH NAINWAL Vs. HIGH COURT OF DELHI
October 29, 2010
SHERA Vs. FINANCIAL COMMISSIONER
May 20, 2010
SHIDDHI GOPAL DIXIT ALIAS SIDDH Vs. SIYA RAM
March 3, 2010
SHIIV NARAYAN Vs. UNION OF INDIA & ORS.
February 9, 2010
SHIKHA BHATIA Vs. GAURAV BHATIA
May 13, 2010
SHISH PAL Vs. STATE
January 25, 2010
SHISHIR BAJAJ Vs. INDIA YOUTH CENTRES TRUST
July 26, 2010
SHISHIR KUMAR ALIAS CHUNNU Vs. STATE
May 31, 2010
SHISHWATI Vs. RAM GOPAL
February 4, 2010
SHIV DUTT ALIAS TITU Vs. STATE
February 23, 2010
SHIV KESH Vs. UOI
November 11, 2010
SHIV KUMAR Vs. HANSITA
May 17, 2010
SHIV KUMAR VERMA Vs. MANOJ PANDEY
October 6, 2010
SHIV NARAIN Vs. ESTATE OFFICER
January 27, 2010
SHIV S SHARMA Vs. UNION OF INDIA
April 9, 2010
SHIV SHAKTI BRICK KIN OWNERS ASSOCIATION Vs. UNION OF INDIA
March 17, 2010
SHIV SHANKAR MURADA Vs. STATE
June 2, 2010
SHIVANI HANDLOOM WCS LTD Vs. UNION OF INDIA
May 31, 2010
SHIVRAJ GUPTA AND ANR. Vs. RAJENDRA GUPTA AND ORS.
March 11, 2010
SHOBHA Vs. STATE
May 5, 2010
SHOBHA CHAND Vs. DY. COMMISSIONER (SW) AND ORS.
September 24, 2010
SHOBHA GULHAR Vs. RAM PAL
March 8, 2010
SHOBHA GULHAR AND ORS. Vs. RAM PAL AND ORS.
April 7, 2010
SHOBHA YADAV Vs. ANITA VERMA
December 3, 2010
SHOES EAST LTD Vs. R N MITTAL AND CO
December 6, 2010
SHOES EAST LTD Vs. SUBHASH B DALAL
December 6, 2010
SHOKEEN Vs. STATE
May 13, 2010
SHOLAY MEDIA AND ENTERTAINMENT PVT LTD Vs. AJIT SIPPY
January 8, 2010
SHOLAY MEDIA AND ENTERTAINMENT PVT. LTD Vs. INDUS VIDEO PVT. LTD
April 6, 2010
SHOLAY MEDIA ENTRTAINMENT Vs. YOGESH PATEL
January 27, 2010
SHRADHANJALI SAHOO @ LINA Vs. SURENDRA NATH SAHOO
July 28, 2010
SHREE RAJ TRAVELS AND TOURS LTD Vs. DESTINATION OF THE WORLD SUBCONTINENT PRIVATE LIMITED
September 23, 2010
SHRI ANIL GOYAL Vs. SMT. ANUPAMA GOYAL
September 22, 2010
SHRI ANIL NARENDRA, MANAGING DIRECTOR, VIR ARJUN NEWSPAPER PVT. LTD. Vs. THE STATE (GOVT. OF N.C.T. OF DELHI) AND SH. SHIVJI PRASAD, ENFORCEMENT OFFICER
March 9, 2010
SHRI BHAGWAN KISHAN GUPTA Vs. SMT. RANI GUPTA AND ORS.
October 28, 2010
SHRI BHARAT BHUSHAN Vs. DELHI TRANSPORT CORPORATION
December 16, 2010
SHRI BIJENDRA PATHAK Vs. RAM KISHAN SHARMA
August 5, 2010
SHRI BRIJ PAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
August 27, 2010
SHRI CHANDERPAL SINGH Vs. SMT. SWARAN LATA DHOBHAL & ANR.
May 6, 2010
SHRI CHHOTE LAL @ CHOTA LAL AND ORS. Vs. THE STATE AND ANR.
September 1, 2010
SHRI DEVI DAYAL MEHTA Vs. MADHU BALA JAIN
December 8, 2010
SHRI DHARAMPAL ARORA Vs. SHARE TIPS,
March 22, 2010
SHRI HANS RAJ Vs. SHRI BHAJAN SINGH
December 23, 2010
SHRI HANUMAN MAL BOTHRA Vs. SHRI SURAJ MAL JAIN
February 8, 2010
SHRI HARI OM MAHESHWARI Vs. SHRI SANJAY KUMAR JALAN & ANR.
January 29, 2010
SHRI JUGVEER Vs. MUNICIPAL CORPORATION OF DELHI
November 11, 2010
SHRI KISHAN CHAND SHARMA Vs. GIAN PRAKASH SHARMA
August 30, 2010
SHRI KRISHAN LAL NAGPAL Vs. SHRI DESH RAJ
October 7, 2010
SHRI MANGAT RAM AND ANR. Vs. SHRI RAM NARAIN GUPTA AND ANR.
April 5, 2010
SHRI NATH Vs. STATE
April 13, 2010
SHRI OM PRAKASH SABHARWAL Vs. UOI & ANR.
July 20, 2010
SHRI P.D. CHATTERJEE AND ORS. Vs. SHRI RASHPAL SINGH
November 29, 2010
SHRI P.K. GUPTA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD.
October 6, 2010
SHRI POONYA RAM THROUGH LRS. Vs. SHRI DURGA PRASAD (SUBSTITUTED BY SHRI JAGDISH PRASAD AWASTHI)
August 17, 2010
SHRI PRAKASH G. DUDANI Vs. UNION OF INDIA (UOI) AND ORS.
May 18, 2010
SHRI R.K. MINOCHA Vs. UNION OF INDIA (UOI) AND ORS.
January 20, 2010
SHRI RAM AVADH Vs. GOVT. OF INDIA STATIONERY OFFICE AND ORS.
October 26, 2010
SHRI RAM HER Vs. RAM CHANDER
December 22, 2010
SHRI RAM PAL Vs. DELHI TRANSPORT CORPORATION & ORS
October 21, 2010
SHRI RAM SAROOP NADKARNI Vs. LARSON AND TOUBRO LTD
December 21, 2010
SHRI RAM SINGH Vs. D.D.A AND ORS.
October 27, 2010
SHRI RAMESHWAR VERMA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 1 AND ANR.
May 17, 2010
SHRI REHMAT ULLAH (DECEASED) THRU. L.RS. Vs. MST. HASSAN BANO AND ORS.
March 12, 2010
SHRI RISHI KUMAR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
November 16, 2010
SHRI ROHIT SHEKHAR Vs. SHRI NARAYAN DUTT TIWARI AND ANR.
August 13, 2010
SHRI SHYAM BABU Vs. GOVT. OF NCT OF DELHI
January 14, 2010
SHRI SURINDER SINGH BHASIN Vs. UNITED INDIA INSURANCE COMPANY LTD.
December 20, 2010
SHRI TEJPAL SINGH Vs. THE GOVT. OF NCT OF DELHI AND ORS.
May 5, 2010
SHRI TEK CHAND Vs. ESTATE OFFICER, DELHI JAL BOARD AND ANR.
December 6, 2010
SHRI. PUNEET KALRA (WORKMAN) Vs. THE LABOUR COURT NO. VII, DELHI & ORS.
February 25, 2010
SHRIKANT KAUSHIKA Vs. STATE
November 19, 2010
SHRIKANT PRAJAPATI Vs. UNION OF INDIA
March 19, 2010
SHRIOM DALAL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
December 6, 2010
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November 23, 2010
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July 21, 2010
SHUBHNIT HANS Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 23, 2010
SHUBHRA CHIT FUND P LTD Vs. RAM KUMAR SHASTRI
June 3, 2010
SHUKLA CHAKRABORTY Vs. SUDEEP MITRA
September 14, 2010
SHUMITA DIDI SANDHU Vs. SANJAY SINGH SANDHU
October 26, 2010
SHYAM BABU Vs. GOVT OF NCT OF DELHI
August 25, 2010
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August 17, 2010
SHYAM DEV YADAV Vs. STATE N C T OF DELHI
March 15, 2010
SHYAM KUMAR Vs. SANDEEP KUMAR
July 5, 2010
SHYAM LAL Vs. UNION OF INDIA (UOI) AND ORS
September 16, 2010
SHYAM MALIK Vs. BSES RAJDHANI POWER LTD.
December 20, 2010
SHYAM PRASAD Vs. DAYAVATI
January 14, 2010
SHYAM SUNDER Vs. KRISHNA KUMAR
July 2, 2010
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March 12, 2010
SHYAM SUNDER MALHOTRA Vs. NATIONAL SMALL SCALE INDUSTRIES CORP. LTD.
March 22, 2010
SHYAM TELECOM LTD Vs. ICOMM LTD
March 19, 2010
SHYAMA PRASAD MUKHERJI COLLEGE (FOR WOMEN) Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR.
July 19, 2010
SHYAMBIR Vs. STATE
January 7, 2010
SHYAMO Vs. PIPAL SINGH
July 2, 2010
SI SOBHAN BARAIK Vs. GOVERNMENT OF NCT OF DELHI
January 13, 2010
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August 30, 2010
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September 14, 2010
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March 23, 2010
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March 4, 2010
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December 20, 2010
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September 23, 2010
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April 7, 2010
SIMA YADAV & ORS Vs. SOCIETY OF DELHI INSTITUTE OF HERITAGE RESEARCH AN
November 26, 2010
SIMARAN KAUR Vs. VICE CHANCELLOR
July 6, 2010
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January 7, 2010
SIMPLEX CONCRETE PILES (INDIA) LTD. Vs. VENKATESH COKE AND POWER LTD.
May 3, 2010
SIMPLEX CONCRETE PILES INDIA LTD Vs. UNION OF INDIA
February 23, 2010
SIMPLEX INFRASTRUCTURE LTD. Vs. UNION OF INDIA
December 13, 2010
SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 4, 2010
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December 3, 2010
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November 9, 2010
SINGER INDIA LTD Vs. SECRETARY LABOUR GOVT OF NCT OF DELHI
March 3, 2010
SINGER INDIA LTD. Vs. (SECRETARY) LABOUR, GOVT. OF NCT OF DELHI AND ANR.
May 3, 2010
SIR SOBHA SINGH AND SONS AND ORS. Vs. BIMLA DEVI AND ORS.
March 2, 2010
SIRI FORT ROAD RESIENTS WELFARE ASS. Vs. MCD
January 14, 2010
SIRI RAM SYAL AND SONS (P) LTD. Vs. IRCON INTERNATIONAL LTD. AND ANR.
January 28, 2010
SITA RAM Vs. STATE
February 25, 2010
SITA RAM AND SONS Vs. MAHANAGAR TELEPHONE NIGAM LTD
December 13, 2010
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July 15, 2010
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July 19, 2010
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July 9, 2010
SKOL BREWERIES Vs. UNISAFE TECHNOLOGIES
August 25, 2010
SMITHS DETECTION ASIA PACIFIC PTE LTD Vs. UNION OF INDIA
July 12, 2010
SMRITI SHARMA THR. HER NATURAL GUARDIAN Vs. MANAGEMENT OF VIVEKANAND SCHOOL AND ORS.
April 7, 2010
SMRITI SHARMA THR. HER NATURAL GUARDIAN(FATHER) SH. DELIP SHARMA Vs. MANAGEMENT OF VIVEKANAND SCHOOL & ORS.
January 8, 2010
SMT. AMARAVATI AND SH. RAM BRIKSH PANDEY (SINCE DECEASED) THROUGH LRS Vs. SH. DHARAMRAJ AND ORS.
November 23, 2010
SMT. BEENA DEVI WIFE OF SHRI SURESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN,
April 7, 2010
SMT. BIMLA DEVI Vs. UNDER SECRETARY (ADMN.)
May 17, 2010
SMT. CHANDAN DEVI KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
December 14, 2010
SMT. GANGA DEVI Vs. UNION OF INDIA (UOI) AND ANR.
July 23, 2010
SMT. HARPREET SURI Vs. GOVT. OF NCT OF DELHI AND ORS.
January 15, 2010
SMT. KAMLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 21, 2010
SMT. KANTA RANI Vs. THE DISTRICT AND SESSIONS JUDGE
May 21, 2010
SMT. KIRAN W/O LATE SHRI PRADEEP KUMAR KAUSHIK D/O LATE SH. CHANDER KISHORE Vs. SH. MAHINDER PAL KAUSHIK S/O SH. NAYADER SINGH AND SH. JUGAL KISHORE SHARMA S/O LATE SH. CHANDER KISHORE
August 26, 2010
SMT. KRISHNA MITTAL Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
May 21, 2010
SMT. LEELA DHAMEJA Vs. SMT. BELA DHAMEJA
April 22, 2010
SMT. NARGIS AND ORS. Vs. DDA AND ANR.
August 16, 2010
SMT. NEETA RANI Vs. DDA
May 4, 2010
SMT. OM WATI Vs. GOVT. OF NCT OF DELHI & ANR.
May 4, 2010
SMT. PARBHA MONGHA AND ORS. Vs. SH. BHARAT SAHDEV
May 18, 2010
SMT. PARVEEN SURI Vs. MCD AND ANR.
October 8, 2010
SMT. POONAM MANCHANDA Vs. THE PRESIDING OFFICER AND ORS.
March 2, 2010
SMT. PREM MEHTA Vs. THE PRESIDING OFFICER, LABOUR COURT NO. VI AND ANR.
May 28, 2010
SMT. PROMILA DIXIT Vs. GOVT. OF NCT OF DELHI AND ORS.
November 26, 2010
SMT. RAJ WADHWA Vs. GLAXO INDIA LTD. AND ORS.
October 5, 2010
SMT. RAJESHWARI KAUSHIK Vs. SHRI KULDEEP SINGH
April 13, 2010
SMT. RAJO GARG (RAJO GUPTA) Vs. DELHI CANTONMENT BOARD AND ORS.
September 22, 2010
SMT. RAMESH KUMARI AND ANR. Vs. ALAKNANDA PROPERTIES (P) LTD.
December 14, 2010
SMT. RAMPYARI AND ORS. Vs. MS. KAMLESH
March 9, 2010
SMT. SARASWATI (SINCE DECEASED REPRESENTED THROUGH HER L.RS. SH. MAHIPAL SINGH) AND SH. RAKESH KUMAR S/O LATE SH. SOHAN LAL Vs. SMT. SUSHILA RANI W/O LATE SH. KISHORE CHAND GUPTA
August 31, 2010
SMT. SHAKUNTALA Vs. DELHI TRANSPORT CORPORATION
May 21, 2010
SMT. SHAKUNTALA DEVI AND ORS. Vs. MADADGAR CHIT FUND PVT. LTD.
October 19, 2010
SMT. SHANTI DEVI Vs. DELHI TRANSPORT CORPORATION
March 5, 2010
SMT. SHANTI DEVI W/O LATE SH. OM PRAKASH AND ORS. Vs. MOHD. FURMAN S/O ABDUL SALAM
October 25, 2010
SMT. SUDHA SHARMA AND ORS. Vs. SMT. SWADESH BHASKAR AND ORS.
December 20, 2010
SMT. SUMAN Vs. SHRI ANIL KUMAR
March 2, 2010
SMT. SUNITA @ SHEETAL SATIJA Vs. SH. RAM KISHAN SATIJA
January 8, 2010
SMT. VINITA ARORA Vs. ESCORTS SECURITIES LTD. AND ANR.
April 21, 2010
SNEH PRABHA BANSAL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 14, 2010
SNEHLATA C GUPTE Vs. UNION OF INDIA
July 15, 2010
SOBAT SINGH Vs. RAMESH CHANDRA GUPTA
February 23, 2010
SOBAT SINGH Vs. RAMESH CHANDRA GUPTA
January 27, 2010
SOBHAGYA ADVERTISING SERVICE Vs. SARASWATI DEVI
March 15, 2010
SOCIETY OF THE HOLISTIC CHILD DEVELOPMENT INDIA Vs. CHURCH OF NORTH INDIA SYNOD
January 29, 2010
SOCIETY OF THE HOLISTIC CHILD DEVELOPMENT INDIA Vs. CHURCH OF NORTH INDIA SYNOD
January 20, 2010
SOHAN @ SONU Vs. STATE (GOVT OF N C T OF DELHI)
February 16, 2010
SOHAN DEVI & ANR Vs. ABDUL QAYAAM & ORS
May 10, 2010
SOHAN LAL Vs. NEW DELHI MUNICIPAL COUNCIL
August 6, 2010
SOHAN LAL (DECEASED) THROUGH LRS Vs. UOI & ANR
May 13, 2010
SOHAN SINGH Vs. LABOUR COMMISSIONER
February 10, 2010
SOHAN THAKUR Vs. ANIL KUMAR
December 6, 2010
SOM BROTHERS AND CO Vs. BREAD HOUSE
April 15, 2010
SOM NATH JAGGI Vs. ONKAR AGGARWAL
March 16, 2010
SOM SUGANDH INDUSTRIES LTD Vs. UOI
February 8, 2010
SOMESH GUPTA Vs. STATE OF THE NCT OF DELHI
January 11, 2010
SOMPAL Vs. STATE N C T OF DELHI
March 15, 2010
SONA RANI Vs. RAM RATTAN SINGH NAMDHARI
January 19, 2010
SONA RANI Vs. RAM RATTAN SINGH NAMDHARI
February 1, 2010
SONAL JAIN Vs. DIRECTOR AIIMS
December 6, 2010
SONIA KHOSLA Vs. VIKRAM BAKSHI
February 15, 2010
SONIA SAHAYE Vs. VIKRAMAJIT SINGH SAHAYE
April 8, 2010
SONIA SINGH Vs. MANMOHIN KAUR AND ORS.
March 22, 2010
SONITEK COMPUTERS PRIVATE LIMITED Vs. ATMA RAM GUPTA
November 19, 2010
SONU Vs. STATE OF NCT DELHI
March 17, 2010
SONU ARORA Vs. STATE
July 21, 2010
SONU MALIK Vs. STATE NCT OF DELHI AND ORS.
October 7, 2010
SONU S/O. SH. D. VENKAT RAO Vs. STATE
February 25, 2010
SONU SETH Vs. SURESH SETH
July 2, 2010
SONYA GHOSH Vs. UNION OF INDIA (UOI) AND ORS.
April 9, 2010
SOPHISTICATED MARBLES & GRANITE INDUSTRIES Vs. UNION OF INDIA
March 4, 2010
SORAN SINGH Vs. STATE
March 16, 2010
SOUTH ASIA HUMAN RIGHTS DOCUMENTATION TRUSTS Vs. SUHAS CHAKMA
January 8, 2010
SOUTH DELHI MATERNITY AND NURSING HOME (P) LTD. Vs. MCD
October 28, 2010
SOUTH INDIA SHIPPING AND EXPORT CO Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
December 24, 2010
SPLENDOR LANDBASE LIMITED Vs. MIRAGE INFRA LIMITED
April 9, 2010
SPLENDOR LANDBASE LIMITED Vs. MIRAGE INFRA LIMITED AND ANR
February 8, 2010
SPLENDOR LANDBASE LTD Vs. DELHI POLLUTION CONTROL COMMITTEE
September 30, 2010
SPORTS AUTHORITY OF INDIA SAI Vs. VIJAY KUMAR
January 18, 2010
SREI VENTURE CAPITAL LTD Vs. VIJAY GOPAL JINDAL
March 16, 2010
SREL INFRASTRUCTURE FINANCE LTD Vs. HOTLINE GLASS LTD
August 31, 2010
SRI KRISHNA Vs. MCD
March 12, 2010
SRIDHAR GUPTA Vs. N D M C
January 19, 2010
SRINIVAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST (RE Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
June 2, 2010
SRINIVAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST REGD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 2, 2010
SRIPRAKASH AGGARWAL Vs. C.B. SINGH, SR. INTELLIGENCE OFFICER OF DGCEI
July 8, 2010
SRISHTI SOLKAR Vs. MAHAVIR SR MODEL SCHOOL
December 6, 2010
SRIVASTAVA PROVES Vs. STATE
March 22, 2010
STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
September 20, 2010
STANDARD CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
December 15, 2010
STAR BAZAAR PVT. LTD. Vs. TRENT LTD. AND ANR.
February 25, 2010
STARTEK PLANTATIONS AND RESORTS LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
December 20, 2010
STATE Vs. SUKHLAL
December 21, 2010
STATE Vs. RAHUL
December 22, 2010
STATE Vs. KAMLESH KUMAR
December 7, 2010
STATE Vs. RANBIR SINGH
January 15, 2010
STATE Vs. SOBAT SINGH
January 27, 2010
STATE Vs. VINOD KUMAR GUPTA
March 12, 2010
STATE Vs. SHIV SHANKAR
March 9, 2010
STATE Vs. RAJESH GUPTA ALIAS TITU
March 16, 2010
STATE Vs. SHIBBU
February 16, 2010
STATE Vs. RAMESH CHAND
March 4, 2010
STATE Vs. MUKESH KUMAR GUPTA
March 4, 2010
STATE Vs. NEERAJ SHARMA
September 15, 2010
STATE Vs. NEETU
September 30, 2010
STATE Vs. VIJAY
September 30, 2010
STATE Vs. AMEERUDDIN ALIAS AMEERA
September 30, 2010
STATE Vs. RAVI SINGH
November 11, 2010
STATE Vs. MUKESH
November 9, 2010
STATE Vs. RAVINDER CHHABRA
July 27, 2010
STATE Vs. ASHOK KUMAR
July 27, 2010
STATE Vs. PREM SINGH ALIAS KALE AND DWARKA NATH ALIAS RAKESH ALIAS DEENA
August 25, 2010
STATE Vs. PANKAJ ALIAS SONU
September 8, 2010
STATE Vs. KIRAN
May 12, 2010
STATE Vs. RANJEET
May 7, 2010
STATE Vs. YOGESH
November 26, 2010
STATE Vs. AMIT TRIPATHI
December 20, 2010
STATE Vs. SURESH KUMAR AND ANR.
December 15, 2010
STATE Vs. RAJENDER AND ANR.
December 15, 2010
STATE Vs. RAKESH MALIK & ORS
October 6, 2010
STATE Vs. RAM PRAKASH @ LALIE
April 20, 2010
STATE Vs. RAKESH RAM AND ANR.
December 14, 2010
STATE Vs. RAVI VERMA AND ORS.
September 24, 2010
STATE Vs. TANVIR
September 9, 2010
STATE Vs. SUBHASH CHAND
September 29, 2010
STATE Vs. PRADEEP
March 28, 2010
STATE Vs. RAM NIWAS AND ORS.
September 14, 2010
STATE Vs. MEHRUNISA AND ORS.
September 10, 2010
STATE Vs. BADRUL AND ORS.
October 21, 2010
STATE (GOVT. OF NCT OF DELHI) Vs. RAJNISH KUMAR SINGHAL AND ORS.
March 12, 2010
STATE (NCT OF DELHI) Vs. SAMIALAM @ SAMIA AND ANR.
September 22, 2010
STATE (NCT OF DELHI) Vs. SHER KHAN AND ANR.
September 9, 2010
STATE BANK OF HYDERABAD Vs. NEHRU PLACE HOTELS AND ORS.
January 28, 2010
STATE BANK OF INDIA Vs. C P KANAK
July 1, 2010
STATE BANK OF INDIA Vs. SUNRISE DATA PREPARATION CENTRE
August 2, 2010
STATE BANK OF INDIA Vs. HONBLE DEBTS RECOVERY APPELLATE TRIBUNAL
February 5, 2010
STATE BANK OF INDIA Vs. KHUSHAL SINGH TANWAR
December 7, 2010
STATE BANK OF INDIA Vs. JAGDISH PRASAD JAIN
September 6, 2010
STATE BANK OF INDIA Vs. RANBIR SINGH
April 19, 2010
STATE BANK OF INDIA Vs. SHAMBHU DAYAL VERMA
October 18, 2010
STATE BANK OF INDIA Vs. MOHD SHAHJAHAN
July 9, 2010
STATE BANK OF PATIALA Vs. ROHINI TIMES
December 14, 2010
STATE DELHI ADMN Vs. SHARAD DOGRA
July 2, 2010
STATE GNCT OF DELHI Vs. JASPREET SINGH
August 25, 2010
STATE GOVT OF NCT DELHI Vs. RAJESH
August 12, 2010
STATE GOVT OF NCT OF DELHI Vs. TAHIR ALIAS YAMIN
April 6, 2010
STATE N C T OF DELHI Vs. SONU
March 23, 2010
STATE OF HARYANA Vs. A C AGGARWAL
March 18, 2010
STATE OF NCT DELHI Vs. RAJENDER ALIAS JINDER ALIAS DANCER
November 10, 2010
STATE OF NCT OF DELHI Vs. AMIT KUMAR @ MOHAN
August 31, 2010
STATE OF NCT OF DELHI Vs. JAVED @ SONU AND ANR.
September 9, 2010
STATE OF NCT OF DELHI Vs. CHANDERPAL AND ORS.
October 26, 2010
STATE THRU C.B.I. Vs. R.P. TIWARI
September 24, 2010
STATE TRADING CORPORATION Vs. PRESTIGE FOOD LIMITED
February 19, 2010
STATE TRADING CORPORATION (INDIA) LTD Vs. KHUSHI RAM BEHARI LAL
March 23, 2010
STEEL AUTHORITY OF INDIA Vs. WESTERN BULK CARRIERS KS
May 4, 2010
STERLING HOLIDAY RESORTS (INDIA) LTD Vs. MANOHAR NIRODY
November 10, 2010
STERLITE INDUSTRIES (INDIA) LIMITED Vs. UNION OF INDIA
February 3, 2010
STICHTING DOEN POSTCODE LOTERIJ Vs. VIN POLY RECYCLERS PVT LTD
February 10, 2010
STOKELY VAN CAMP Vs. HEINZ INDIA PRIVATE LTD
November 10, 2010
STOKELY VAN CAMP, INC Vs. HEINZ INDIA PRIVATE LIMITED
May 31, 2010
STRUCTURAL WATERPROOFING CO PVT LTD Vs. CONTINENTAL FOUNDATION JOINT VENTURE ND CO
February 26, 2010
STUDENTS ISLAMIC MOVEMENT OF INDIA Vs. SECRETARY HOME
March 12, 2010
SUB-INSPECTOR RANVIR SINGH Vs. UNION OF INDIA AND ORS
July 19, 2010
SUBASH CHAND BARJATYA Vs. MADHU MISHRA
February 18, 2010
SUBASH PRASAD YADAV Vs. STATE OF NCT OF DELHI
February 4, 2010
SUBEDAR H L MADAN Vs. U O I
March 15, 2010
SUBHADRA Vs. DELHI DEVELOPMENT AUTHORITY
November 11, 2010
SUBHASH Vs. STATE
March 8, 2010
SUBHASH Vs. LOCAL HEALTH AUTHORITY
December 22, 2010
SUBHASH Vs. STATE AND ORS.
March 22, 2010
SUBHASH ALIAS BIRJU Vs. STATE OF NCT OF DELHI
October 19, 2010
SUBHASH CHAND @ BHASI Vs. STATE
January 29, 2010
SUBHASH CHANDER GARG Vs. GOVT OF NCT OF DELHI
August 20, 2010
SUBHASH CHANDER SHARMA Vs. ANJALI SHARMA
July 14, 2010
SUBHASH CHANDRA Vs. COTTAGE INDUSTRIES EXPOSITION LTD. AND ORS.
November 16, 2010
SUBHASH CHANDRA & OTHERS Vs. UNION OF INDIA & OTHERS
January 28, 2010
SUBHASH GUPTA Vs. STATE
September 27, 2010
SUBHASH KHANNA Vs. CHATAR LAL
March 11, 2010
SUBHASH NIJHAWAN Vs. NORTH DELHI POWER LIMITED
March 16, 2010
SUBHASH SETH Vs. NEW DELHI HOTELS LIMITED
January 11, 2010
SUBHKARAN LUHARUKA Vs. STATE GOVT OF NCT OF DELHI
July 9, 2010
SUBRATA BRAHMA Vs. STATE
March 17, 2010
SUBRATA MUKHERJEE Vs. ACHIN VINAYAK
July 14, 2010
SUDAMA Vs. STATE
March 9, 2010
SUDAMA SINGH Vs. GOVERNMENT OF DELHI
February 11, 2010
SUDARSHAN LOHIA Vs. UOI
January 22, 2010
SUDARSHAN VOHRA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 26, 2010
SUDERSHAN SINGH Vs. AMRIT LATA JHAMB
July 2, 2010
SUDESH KUMAR ARORA Vs. D M SAPOLIA
July 23, 2010
SUDESH KUMAR RANA Vs. STATE GOVT OF NCT OF DELHI
October 21, 2010
SUDESH MADHOK Vs. PAAM ANTIBIOTICS LTD
October 25, 2010
SUDESHNA BHATTACHARYA Vs. KAMAL K DUTTA
September 8, 2010
SUDHA GUPTA Vs. STATE
October 8, 2010
SUDHA TANEJA & ANR Vs. MCD AND ORS
October 6, 2010
SUDHAN Vs. UNION OF INDIA
July 26, 2010
SUDHANSH SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
March 3, 2010
SUDHIR Vs. STATE
October 4, 2010
SUDHIR Vs. STATE GOVT OF NCT OF DELHI
November 15, 2010
SUDHIR ALIAS SONU Vs. STATE OF NCT OF DELHI
November 18, 2010
SUDHIR KAPUR Vs. STATE
August 10, 2010
SUDHIR KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
August 27, 2010
SUDHIR KUMAR MEHRA AND ANR. Vs. THE COMMISSIONER, MCD AND ANR.
October 28, 2010
SUDHIR MEHTA Vs. CBI
September 15, 2010
SUDHIR SHARMA Vs. CBI
December 22, 2010
SUDHIR TYAGI Vs. SUBHASH TYAGI
March 16, 2010
SUGANTHI AND ANR. Vs. KHAIRATI LAL AGAN PAL & ORS.
June 4, 2010
SUJAN SINGH THRU LRS Vs. STATE OF HARYANA
April 13, 2010
SUJATA AGGARWAL Vs. RAVI SHANKAR AGGARWAL
July 15, 2010
SUJATA SHARMA Vs. MANU GUPTA
February 8, 2010
SUKANT PAPERS Vs. OM PRAKASH JAIN
December 20, 2010
SUKEN MANDAL Vs. STATE OF DELHI
April 30, 2010
SUKH DEV SHARMA Vs. SHAMI KAPOOR & ORS
June 1, 2010
SUKHA SINGH Vs. UNION OF INDIA
January 20, 2010
SUKHANSHU SINGH Vs. DELHI TECHNOLOGICAL UNIVERSITY
October 8, 2010
SUKHBIR SINGH Vs. RAM SINGH
November 10, 2010
SUKHBIR SINGH Vs. STATE AND ORS.
January 19, 2010
SUKHBIR SINGH Vs. JITENDER SHARMA AND ANR.
February 22, 2010
SUKHDEV DHILLON Vs. STATE
December 20, 2010
SUKHDEV RAJ ARORA Vs. M K BHARGAVA
January 8, 2010
SUKHDEV SINGH Vs. UOI
September 24, 2010
SUKHDEV TURI ALIAS SAMIM Vs. STATE
April 27, 2010
SUKHMAL CHAND JAIN Vs. STATE
September 10, 2010
SUKHMOHINDER SINGH SANDHU Vs. CBI
July 26, 2010
SUKHVINDRA SINGH RATHORE Vs. STATE
July 22, 2010
SUKRITI UPADHYAY Vs. UNIVERSITY OF DELHI
October 4, 2010
SULTAN SINGH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
September 13, 2010
SUMAN Vs. MAHESH
March 16, 2010
SUMANA BHASIN Vs. NEERAJ BHASIN
February 8, 2010
SUMEET Vs. ANUPAM GUPTA
April 6, 2010
SUMER SINGH SALKAN Vs. REEMA
November 22, 2010
SUMER SINGH SALKAN Vs. ASSTT DIRECTOR
August 11, 2010
SUMIT & ORS Vs. UNION OF INDIA & ANR
April 19, 2010
SUMITOMO CHEMICAL INDIA PVT LTD Vs. UNION OF INDIA
July 26, 2010
SUMITOMO CORPORATION INDIA PVT. LTD Vs. STATE OF UTTAR PRADESH
December 16, 2010
SUMITRA DEVI Vs. BSES RAJDHANI POWER LTD
January 18, 2010
SUNAIR HOTELS LTD Vs. STATE
June 4, 2010
SUNDER Vs. STATE
February 9, 2010
SUNDER @ SANJU Vs. STATE
April 23, 2010
SUNIL Vs. STATE OF NCT OF DELHI
October 29, 2010
SUNIL BHATNAGAR Vs. KENDRIYA VIDHALAYA SANGATHAN
September 10, 2010
SUNIL DUA Vs. THE COMMISSIONER OF INCOME TAX
September 29, 2010
SUNIL GUGLANI AND ORS. Vs. STATE AND ANR.
December 15, 2010
SUNIL GUPTA Vs. POLAR INDUSTRIES LTD
September 6, 2010
SUNIL KAPOOR Vs. HIMMAT SINGH
January 29, 2010
SUNIL KOTHARI Vs. TODAY HOMES AND INFRASTRUCTURE (P.) LTD.
December 13, 2010
SUNIL KUMAR Vs. STATE NCT OF DELHI
December 21, 2010
SUNIL KUMAR Vs. STATE
December 24, 2010
SUNIL KUMAR Vs. STATE NCT OF DELHI
November 9, 2010
SUNIL KUMAR Vs. STATE NCT OF DELHI
October 28, 2010
SUNIL KUMAR Vs. NATIONAL INSURANCE CO. LTD
August 31, 2010
SUNIL KUMAR Vs. STATE NCT OF DELHI
November 30, 2010
SUNIL KUMAR ALIAS SONU Vs. STATE N C T OF DELHI
March 25, 2010
SUNIL KUMAR KAPUR Vs. ANIL KUMAR KAPUR
October 27, 2010
SUNILA WADHAWAN Vs. SILVER SMITH INDIA LTD
March 26, 2010
SUNIT KUMAR SINGH Vs. HOTEL CORPORATION OF INDIA LTD
April 19, 2010
SUNITA AGARWAL Vs. ALLAHABAD BANK
April 27, 2010
SUNITA BUGGA Vs. DIRECTOR OF EDUCATION
July 30, 2010
SUNITA DEVI Vs. OM PRAKASH
October 20, 2010
SUNITA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR
April 28, 2010
SUNITA RAJPUT Vs. YOGENDER RATAWAL
May 31, 2010
SUNITI MADAN Vs. NDMC
August 20, 2010
SUNNY KUMAR Vs. VIRENDER @ MOHAN AND ORS.
November 22, 2010
SUNSTAR OVERSEAS LTD. Vs. RAMESHWAR DASS GARG
December 20, 2010
SUPER CASSETTES INDUSTRIES LTD Vs. BOARD OF FILM CERTIFICATION
November 24, 2010
SUPER CASSETTES INDUSTRIES LTD Vs. UNION OF INDIA
April 22, 2010
SUPER CASSETTES INDUSTRIES LTD Vs. PUNIT GOENKA
January 14, 2010
SUPER CASSETTES INDUSTRIES LTD. Vs. HAMAR TELEVISION NETWORK PVT. LTD.
May 24, 2010
SUPREME COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. FINANCIAL COMMISSIONER
December 15, 2010
SUPRIYA PHARMACEUTICALS LTD. Vs. RAMESH DUGAR AND ORS.
September 24, 2010
SURAJ @ KISHAN Vs. STATE
May 31, 2010
SURAJ BHAN Vs. GOVT OF N C T OF DELHI
March 12, 2010
SURAJ BHAN Vs. BHARAT SINGH
July 15, 2010
SURAJMUKHI Vs. ASHOK KUMAR
May 18, 2010
SURAT SINGH Vs. UNION OF INDIA
May 26, 2010
SURBHI GUPTA Vs. GGSIP UNIVERSITY AND ORS.
September 14, 2010
SURBHI MALHOTRA AND ANR. Vs. PRINCIPAL SECRETARY, DEPTT. OF TRAINING AND TECHNICAL EDUCATION, GNCTD
October 7, 2010
SURBIR SINGH Vs. SURINDER SINGH
March 3, 2010
SUREN INTERNATIONAL LIMITED Vs. UNION OF INDIA
October 20, 2010
SURENDER Vs. ROSHANI
July 27, 2010
SURENDER Vs. STATE OF NCT DELHI
April 19, 2010
SURENDER KUMAR Vs. STATE
January 18, 2010
SURENDER KUMAR Vs. STATE & ORS.
October 1, 2010
SURENDER KUMAR ALIAS RAJA Vs. STATE
January 6, 2010
SURENDER KUMAR ARORA Vs. MANOJ BISLA
June 3, 2010
SURENDER KUMAR GUPTA Vs. MAHENDER KUMAR GUPTA
October 26, 2010
SURENDER KUMAR JAIN Vs. JYOTI
December 24, 2010
SURENDER SINGH Vs. STATE OF DELHI
March 18, 2010
SURENDER SINGH SOOD Vs. THE STATE OF NCT OF DELHI
December 2, 2010
SURENDRA KUMAR Vs. REGISTRAR OF COOPERATIVE SOCIETIES
October 7, 2010
SURENDRA SINGH Vs. COMPETENT AUTHORTY (DELHI LAND)
March 17, 2010
SURENDRI Vs. SATPAL
March 18, 2010
SURESH Vs. STATE
September 20, 2010
SURESH Vs. UNION OF INDIA
July 22, 2010
SURESH Vs. STATE
June 7, 2010
SURESH ALIAS BONA Vs. STATE
October 28, 2010
SURESH ALIAS SURESH SINGH Vs. STATE NCT OF DELHI
March 12, 2010
SURESH C JAIN Vs. MANOJ JAIN
March 25, 2010
SURESH CHAND Vs. SATISH DAYAL
January 28, 2010
SURESH CHAND JAIN Vs. PHALPHOR BUILDERS P. LTD.
December 8, 2010
SURESH CHAND MATHUR Vs. HARISH CHAND MATHUR
November 9, 2010
SURESH GUPTA Vs. SATBIR GUPTA
March 11, 2010
SURESH JINDAL Vs. DELHI FINANCIAL CORPORATION
January 8, 2010
SURESH KUMAR Vs. UOI
September 15, 2010
SURESH KUMAR Vs. PRESIDING OFFICER LABOUR COURT
April 5, 2010
SURESH KUMAR Vs. SATISH MEHRA
March 15, 2010
SURESH KUMAR Vs. KAMAL ARORA
December 14, 2010
SURESH KUMAR Vs. STATE
May 7, 2010
SURESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
December 8, 2010
SURESH KUMAR Vs. UNION OF INDIA & ANR
May 19, 2010
SURESH KUMAR Vs. UNION OF INDIA AND ORS
July 27, 2010
SURESH KUMR PATHRELLA Vs. STATE THROUGH CBI
September 13, 2010
SURESH NANDA Vs. UNION OF INDIA
March 5, 2010
SURESH SINGHAL Vs. STATE DELHI ADMIN
September 1, 2010
SURESH TIWARI Vs. N D P L
February 17, 2010
SURINDER GROVER Vs. SUSHILA SAHNI
February 22, 2010
SURINDER KAUSHIK Vs. GENERAL MANAGER BADARPUR THERMAL POWER STATION
February 9, 2010
SURINDER KUMAR ARORA Vs. BHOLA NATH
September 7, 2010
SURINDER KUMAR CHAWLA Vs. SUDESH PAL CHAWLA
February 24, 2010
SURINDER KUMAR SAND Vs. UNION OF INDIA
January 11, 2010
SURINDER KUMAR SHARMA Vs. STATE GOVT OF NCT
February 8, 2010
SURINDER PAL Vs. STATE
September 15, 2010
SURINDER SINGH Vs. JASBIR SINGH
September 23, 2010
SURINDER SINGH Vs. TILAK RAJ
July 26, 2010
SURINDER SINGH Vs. STATE
January 11, 2010
SURINDER SINGH Vs. UNION OF INDIA
January 21, 2010
SURJE Vs. UNION OF INDIA (UOI) AND ANR.
April 16, 2010
SURJEET SINGH Vs. G E CAPITAL TRANSPORT
January 22, 2010
SURJEET SINGH Vs. STATE
March 10, 2010
SURJEET SINGH Vs. PARAMJEET SINGH
November 11, 2010
SURJEET SINGH UPPAL Vs. RAJESH SOMMAL AND ORS.
February 17, 2010
SURJIT KAUR AND ORS. Vs. SMT. NIRMAL KAUR
February 19, 2010
SURJIT SINGH AND ANR Vs. STATE OF DELHI
April 29, 2010
SURVEER PAL Vs. MESSR. SONA SOUND
November 16, 2010
SURYA CHARITABLE WELFARE SOCIETY Vs. CENTRAL BOARD OF TRUSTEES
July 8, 2010
SURYA KIRAN MAINTENANCE SOCIETY Vs. SHRI SHIV SHARMA & ANR.
July 13, 2010
SUSHANT RAY Vs. DEAN & HEAD, FACULTY OF LAW, UNIVERSITY OF DELHI
February 19, 2010
SUSHIL Vs. STATE
March 22, 2010
SUSHIL AHUJA Vs. STATE BANK OF INDIA OFFICERS
March 26, 2010
SUSHIL KUMAR Vs. IBM INDIA PVT LTD
September 29, 2010
SUSHIL KUMAR Vs. GOVERNMENT NCT OF DELHI
March 22, 2010
SUSHIL KUMAR Vs. ORIENTAL INSURANCE CO. LTD.
October 1, 2010
SUSHIL KUMAR Vs. COMMISSIONER OF POLICE AND ORS.
April 21, 2010
SUSHIL KUMAR NANGIA Vs. UNION OF INDIA (UOI) AND ORS.
October 21, 2010
SUSHIL KUMAR SHARMA Vs. STATE
August 25, 2010
SUSHIL SHARMA Vs. BSES RAJDHANI POWER LTD
December 22, 2010
SUSHILA Vs. RAM SINGH
August 20, 2010
SUSHILA Vs. MAHENDER SHARMA
April 15, 2010
SUSHILA DEVI Vs. VIJAY KUMAR
July 27, 2010
SUSHILA DEVI Vs. STATE NCT OF DELHI
November 1, 2010
SUSHILA DEVI Vs. JOGINDER KUMAR
July 2, 2010
SUSHILA DEVI & ANOTHER Vs. UNION OF INDIA & OTHERS
May 12, 2010
SUSHILA DEVI JAIN Vs. TULSI RAM
July 2, 2010
SUSHILA RANI & ORS Vs. STATE OF HARYANA
June 1, 2010
SUSHMA PAHWA & ORS Vs. ATTAR SINGH & ORS
June 1, 2010
SUSHMA RANI KHURANA & ORS Vs. ATTAR SINGH & ORS
May 10, 2010
SUTTIND SEEDS PVT LTD Vs. SUTTON AND SONS INDIA PVT LTD
July 9, 2010
SWADESH KUMAR BHATIANI Vs. ORIENTAL INSURANCE CO LTD
November 8, 2010
SWADESHI CEMENT LIMITED Vs. ASSET CARE ENTERPRISES LIMITED
April 30, 2010
SWADESHI CEMENT LTD Vs. UOI
May 3, 2010
SWAGAT PROMOTERS PRIVATE LIMITED Vs. SCOPE PROMOTERS PRIVATE LIMITED
November 23, 2010
SWAMINATH MAHATO Vs. MANAGEMENT OF HOTEL KANISHKA
March 10, 2010
SWAPAN KUMAR BHATTACHARYA Vs. INDIAN INSTITUTE OF FOREIGN TRADE
March 18, 2010
SWARAN SEHGAL (SINCE DECEASED) AND ORS. Vs. MEENAKSHI GUPTA
November 29, 2010
SWARAN SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
February 9, 2010
SWARN DARSHAN IMPEX (P) LTD. Vs. COMMISSIONER, VALUE ADDED TAX AND ANR.
June 3, 2010
SWARN SINGH Vs. UNION OF INDIA
March 17, 2010
SWARN SINGH Vs. SURINDER KUMAR
December 22, 2010
SWASTIK SALES CORPORATION Vs. ADVANCED MEDICAL OPTICS I
March 3, 2010
SWATANTAR MUNJAL & ORS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO III & OR
May 5, 2010
SWAWLAMBI EDUCATIONAL TRUST AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
September 7, 2010
SYAM SUNDER Vs. STATE
December 10, 2010
SYED AFI MOAZZAM Vs. NAFEES FATMA
November 11, 2010
SYED ASHRAF HASNAIN RIZVI Vs. UNION OF INDIA (UOI) AND ORS.
April 5, 2010
SYED AZHAR AHMED Vs. NORTHERN RAILWAYS
September 21, 2010
SYED MANZOOR SHAH Vs. ABDUL KALAM
December 3, 2010
SYED NUSRAT ALI Vs. STATE
August 5, 2010
SYED SHABEEB RAZA BILGRAMI Vs. SCHOOL OF PLANNING AND ARCHITECTURE
September 8, 2010
SYEDA AFSHAN RAHMAN Vs. UNION OF INDIA
July 2, 2010
SYLVANIA & LAXMAN KARAMCHARI SANGH AND ORS Vs. SHYAMA AGRAWAL
March 3, 2010
SYNDICATE BANK Vs. B N PANDEY
July 1, 2010
SYNDICATE BANK Vs. MULLANGIE SPINTEX PVT LTD
September 29, 2010
SYNDICATE BANK Vs. BANK OF BARODA
December 21, 2010
SYNERGY STEELS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
September 21, 2010
SYSTEMS INDIA PVT LTD Vs. AISHI RAM BATRA PUBLIC CHARITABLE TRUST
October 28, 2010
T C KAUSHIK Vs. UOI
August 5, 2010
T.M. SAMPATH Vs. THE DIRECTOR GENERAL, NATIONAL WATER DEVELOPMENT AND ORS.
May 12, 2010
TAHIRA BEGUM Vs. SUMITAR KAUR
January 12, 2010
TAJ MAHAL HOTEL Vs. INDUSTRIAL TRIBUNAL
May 14, 2010
TAKKAR INDIA TEA COMPANY Vs. SOONGACHI TEA INDUSTRIES PVT LTD
August 12, 2010
TALLURI SRINIVAS Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
November 22, 2010
TANMAY SRIVASTAVA Vs. DENTAL COUNCIL OF INDIA
January 13, 2010
TANVI YADAV Vs. UNIVERSITY OF DELHI
December 16, 2010
TANYA SHARMA Vs. JUDGE CHAWLA
July 28, 2010
TARA CHAND Vs. UNION OF INDIA (UOI) AND ANR.
May 11, 2010
TARANJIT KAUR Vs. S IQBAL SINGH
December 7, 2010
TARAWATI Vs. SHASHI KUMAR MAHAJAN
April 16, 2010
TARSEM SINGH Vs. GURVINDER SINGH
October 6, 2010
TARUN KAPOOR Vs. UOI
December 1, 2010
TARUN YADAV Vs. B.S.E.S. RAJDHANI POWER LTD.
March 18, 2010
TATA SONS LIMITED Vs. RAMA NERUSU
February 4, 2010
TAYAL PAPER AND TRADERS Vs. SUBHASH CHAND
July 1, 2010
TEJ PAL SINGH Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL DELHI
August 9, 2010
TEJ PAL SINGH BHATIA Vs. UNION OF INDIA
February 5, 2010
TEJ PAL YADAV Vs. UNION OF INDIA
August 13, 2010
TEJ PAL YADAV Vs. UNION OF INDIA
November 29, 2010
TEJ SINGH Vs. UNION OF INDIA (UOI) AND ORS.
November 12, 2010
TEJINDER KAUR Vs. SARLA GOPALAN
February 16, 2010
TEJPAL Vs. STATE
July 16, 2010
TEK CHAND Vs. RATTAN LAL AND ORS.
March 22, 2010
TEK CHAND (SINCE DECEASED) THROUGH HIS L.R. Vs. DELHI DEVELOPMENT AUTHORITY
November 25, 2010
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. UNION OF INDIA
March 11, 2010
TENXC WIRELESS INC Vs. ANDREW LLC
December 22, 2010
TEWARI EXPORTS PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 9, 2010
THAN SINGH Vs. RAM PAL
March 10, 2010
THANESAR SINGH SODHI SON OF SHRI JAGAT SINGH SODHI Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY TO THE
March 26, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. HALDIRAM MARKETING LTD.
October 29, 2010
THE COMMISSIONER OF CUSTOMS Vs. AIR TRAVEL BUREAU LTD.
August 3, 2010
THE COMMISSIONER OF INCOME TAX Vs. MEDSAVE HEALTHCARE LIMITED
September 27, 2010
THE COMMISSIONER OF INCOME TAX Vs. M.G. MOTORS
September 13, 2010
THE COMMISSIONER OF INCOME TAX Vs. NAPCON TURBO CHARGERS LTD.
September 8, 2010
THE COMMISSIONER OF INCOME TAX Vs. INDIAN OIL PANIPAT POWER CONSORTIUM LTD.
September 28, 2010
THE COMMISSIONER OF INCOME TAX Vs. M.M.T.C. LTD.
September 20, 2010
THE COMMISSIONER OF INCOME TAX Vs. LIFE LONG INDIA LTD.
October 1, 2010
THE COMMISSIONER OF INCOME TAX Vs. EVERGROWING IRON AND FINVEST LTD.
October 1, 2010
THE COMMISSIONER OF INCOME TAX Vs. J.J. JINDAL INFIN PVT. LTD.
October 1, 2010
THE COMMISSIONER OF INCOME TAX Vs. MERITON TOWERS PVT. LTD.
September 16, 2010
THE COMMISSIONER OF INCOME TAX Vs. IRIS COMPUTERS LTD.
September 16, 2010
THE COMMISSIONER OF INCOME TAX Vs. C.L. RAE
May 4, 2010
THE COMMISSIONER OF INCOME TAX - III Vs. SONA KOYO STEERING SYSTEMS LIMITED
February 10, 2010
THE COMMISSIONER OF INCOME TAX-V Vs. PEROT SYSTEMS TSI (INDIA) LTD.
September 23, 2010
THE COMMISSIONER OF INCOME TAX-VI Vs. ULTIMATE FASHION MAKER LTD.
January 29, 2010
THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ORS. Vs. SHRI A.K. KAUSHAL
May 10, 2010
THE DIVISIONAL RAILWAY MANAGER Vs. SHRI UMA SHANKER AND ANR.
April 20, 2010
THE GENERAL MANAGER NORTHERN RAILWAYS Vs. DHARAM PAL
May 19, 2010
THE GOVT. OF NCT OF DELHI Vs. SH. RAMA SHANKAR PANDEY AND ANR.
November 22, 2010
THE INDO-BRITISH ENGINEERING CO. PVT. LTD AND ORS. Vs. GLOBE PANEL INDUSTRIES INDIA PRIVATE LIMITED
October 18, 2010
THE MANAGEMENT OF ASHOK HOTEL (ITDC) Vs. SHRI. R.B. BANSAL
February 23, 2010
THE MANAGEMENT OF D.T.C. Vs. KISHAN LAL
May 17, 2010
THE MANAGEMENT OF DTC Vs. THAKUR PRASAD TIWARI AND ORS.
March 17, 2010
THE MANAGEMENT OF FLOOD CONTROL DEPARTMENT Vs. SH. S.K. MANOCHA AND ANR.
October 25, 2010
THE MUNICIPAL CORP. OF DELHI Vs. THE WORKMEN AS REPRESENTED BY DELHI MUNICIPAL KARAMCHARI EKTA UNION AND ANR.
May 19, 2010
THE NAV BHARAT REFRIGERATION AND INDUSTRIES LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT-III AND ORS
May 5, 2010
THE NEW INDIA ASSURANCE CO. LTD. Vs. SUPARO DEVI AND ORS.
February 2, 2010
THE STATE Vs. SHAILENDER KUMAR MISHRA
December 14, 2010
THOUNAOJAM SHYAMKUMAR SINGH Vs. STATE GOVT OF NCT OF DELHI
June 3, 2010
THREE-N-PRODUCTS PVT. LTD. Vs. HOLISTIC HEALTH CARE PVT. LTD.
April 6, 2010
THYSSEN KRUPP WERKSTOFFE GMBH Vs. STEEL AUTHORITY OF INDIA
February 5, 2010
THYSSEN KRUPP WERKSTOFFE GMBH Vs. STEEL AUTHORITY OF INDIA LTD
April 7, 2010
TIGER SINGH Vs. MANJEET KAUR
January 8, 2010
TIKKA BRIJINDER SINGH BEDI Vs. METSO MINERALS NEW DELHI PVT LTD
January 7, 2010
TIKKA SHATRUJIT SINGH Vs. BRIG. SUKHJIT SINGH
November 19, 2010
TILAK Vs. VEENA
July 8, 2010
TILAK RAJ Vs. STATE N C T OF DELHI
February 4, 2010