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Case Index
Title
Date
A K GUPTA and CO Vs. S R BIDI COMPANY
April 19, 2000
A M QURESHI Vs. SHAKTI PICTURES CIRCUIT LIMITED AMRAVATI
April 6, 2000
ABDUL HAMEED KHAN Vs. ABDUL WAHEED KHAN
January 20, 2000
ABDUL ZAHIR KHAN Vs. TARRANUM ARA
November 2, 2000
ABHAY KUMAR KOTHARI Vs. ARUN KUMAR JAIN
August 8, 2000
ABHAY KUMAR NATTHU LAL JAIN Vs. SANTOSH KUMAR MADANLAL NAIK
March 14, 2000
ADHARTAL SHIKSHA SAMITI Vs. STATE OF MADHYA PRADESH
February 29, 2000
ADITYA VALLABH TRIPATHI Vs. STATE OF M P
November 24, 2000
Agarwal Vs. Arya Vidya Sabha
June 21, 2000
AGRAWAL CARBON RIBBON PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 15, 2000
AGRAWAL KRISHI SEWA KENDRA Vs. HINDUSTAN FERTILIZER CORPORATION LTD
March 27, 2000
AJAB RAO Vs. DEVI LAL SHARMA
September 25, 2000
AJAY Vs. GENERAL MANAGER, M P S R T C , BHOPAL & ANR
May 4, 2000
AJAY AHUJA Vs. MANJU AHUJA
May 11, 2000
AJAY BRAHME Vs. CHAIRMAN
February 28, 2000
AJAY JOHARI Vs. MUNICIPAL COUNCIL
September 15, 2000
AJAY PRATAP SINGH Vs. STATE OF M.P.
October 17, 2000
AJAY SHRIVASTAVA Vs. STATE
August 29, 2000
AJIT KUMAR CHOUDHARY Vs. LIFE INSURANCE CORPORATION OF INDIA, BOMBAY
October 19, 2000
AJIT SINGH Vs. SDO CUM RETURNING OFFICER
March 27, 2000
AKBAR ALI FAROOQI Vs. MANN KHAN
September 25, 2000
AKBARALI Vs. NEW LAXMI TRANSPORT SERVICE
October 16, 2000
AKHTAR ALI Vs. STATE OF MADHYA PRADESH
February 10, 2000
AKRAM Vs. STATE OF MADHYA PRADESH
February 7, 2000
AMANULLA Vs. ZAHEER KHAN
September 5, 2000
AMBARAM Vs. STATE OF M.P.
November 10, 2000
AMBARAM Vs. PRAVEEN PURI
July 21, 2000
AMBIKESH TIWARI Vs. STATE OF M.P.
May 12, 2000
AMBUJA CEMENT EASTER LTD Vs. INDUSTRIAL COURT BENCH RAIPUR
July 12, 2000
AMEEN Vs. STATE OF MADHYA PRADESH
December 11, 2000
AMOLIN BAI Vs. STATE OF M.P.
May 9, 2000
AMRENDRA SINGH Vs. STATE OF M P
April 8, 2000
AMRITLAL KESHARWANI Vs. COMMISSIONER
March 7, 2000
ANAND KUMAR DUBEY Vs. UNIO OF INDIA
August 2, 2000
ANAND SINGH Vs. STATE OF MP
October 12, 2000
ANAND SINGHAL Vs. RAMKATORI DEVI
September 22, 2000
ANIL KUMAR DUBEY Vs. STATE OF M P
April 11, 2000
ANIL KUMAR SINHA Vs. STATE BANK OF INDIA
April 6, 2000
ANJALI KEVLARMANI Vs. KESHAVRAM
April 4, 2000
ANJANI Vs. ACHENNA
August 19, 2000
ANJANI KUMAR Vs. STATE OF M P
September 5, 2000
ANKUR AGRAWAL Vs. STATE OF MADHYA PRADESH
July 7, 2000
ANOKHILAL BHAGIRATH SHARMA AND ORS Vs. PAHADIYA VANIJYA PRIVATE LTD. AND ANR.
September 12, 2000
ANURAG DWIVEDI Vs. SONALI DWIVEDI
August 28, 2000
ARCHANA KUMAR Vs. PURENDU PRAKASH MUKHERJEE
April 6, 2000
ARIF RASID KHAN Vs. SABIHA BANO
August 30, 2000
ARISTOCRAFT INTERNATIONAL PVT LIMITED Vs. UNION OF INDIA
April 3, 2000
ARJUN LAL PATEL Vs. STATE OF M P
March 16, 2000
Arjuns Vs. State of M P
March 13, 2000
ARUN KUMAR BHAGAVA Vs. STATE OF MP
December 1, 2000
Arun Kumar Sonone Vs. State of M.P.
August 24, 2000
ARVIND KUMAR Vs. STATE OF MADHYA PRADESH
June 23, 2000
ASHABAI Vs. MOTILAL
June 27, 2000
ASHOK Vs. RAMSEWAK
May 10, 2000
ASHOK Vs. STATE OF M P
June 20, 2000
Ashok Agarwal Vs. State of Madhya Pradesh
February 7, 2000
ASHOK KUMAR Vs. STATE OF M.P.
August 9, 2000
ASHOK KUMAR Vs. M P STATE COOPERATIVE OILSEED
November 23, 2000
ASHOK KUMAR DATTO CHOUDHARY Vs. SHANKERLAL
August 16, 2000
ASHOK KUMAR SAWADIYA Vs. STATE OF M.P.
August 28, 2000
ASHOK KUMAR TIWARI Vs. STATE OF M.P.
October 20, 2000
ASHOK MALKANI Vs. BANK OF BARODA AND ANR.
August 1, 2000
ASMANIYA BAI Vs. STATE OF M.P.
January 18, 2000
ASSISTANT COLLECTOR Vs. RAIPUR WIRE AND STEEL LTD.
April 26, 2000
ASSISTANT SALES TAX OFFICER Vs. CENTRAL STORES
August 17, 2000
Associated Cement Companies Ltd. Vs. M.P. Electricity Board
September 29, 2000
ATMARAM Vs. STATE OF M P
January 4, 2000
AVNISH PAWAR Vs. SUNITA PAWAR
April 26, 2000
AVTAR SINGH NARANG Vs. M.P. VITTA NIGAM AND ORS.
October 10, 2000
AWADH NARAYAN SHRIVASTAVA Vs. UNION OF INDIA
February 29, 2000
AZEEM Vs. BADRI PRASAD
October 3, 2000
B. B. VERMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, SOUTH EASTERN COALFIELDS LTD.
July 27, 2000
BABLU ALIAS RAMADHAR Vs. MUNNI BAI
March 15, 2000
BABOO ALI Vs. MUSHTAK AHMAD AND ANOTHER
August 30, 2000
BABOO LAL SHIVHARE Vs. MUNICIPAL CORPORATION GWALIOR
May 9, 2000
BABU KHAN Vs. STATE OF M.P.
December 6, 2000
BABULAL Vs. CHATURIYA
February 28, 2000
BADRI NARAYAN Vs. SAVITRI
January 29, 2000
BADRI PRASAD Vs. URMILA MAHOBIYA
September 6, 2000
BADRILAL Vs. STATE OF M P
October 30, 2000
BAGWATI BAI Vs. SEWA SAHAKARI SAMSTHA
March 28, 2000
BAHADUR SINGH Vs. SIDDANATH
June 19, 2000
BAI KEWAT Vs. GULAB SINGH
August 29, 2000
BAIJANTI BAI Vs. STATE OF MADHYA PRADESH
March 29, 2000
BAIJNATH MATSYA SAHAKARI SAMITI Vs. SHIVSHANKAR MATSYODYOG SAHKARI SAMITI
June 12, 2000
Baijnath Mishrilal Kachhi Vs. Harishanker s/o Mishrilal
October 9, 2000
BAJRANG Vs. STATE OF M.P.
May 5, 2000
BAJRANGLAL Vs. UMESH KUMAR
March 15, 2000
BALDEV SINGH BHATIA Vs. COMMISSIONER NAGAR PALIKA NIGAM
June 30, 2000
BALKISHAN Vs. KUUSHAL SINGH
August 18, 2000
BALKRISHNA NAIK Vs. STATE OF MADHYA PRADESH
August 29, 2000
BALMUKUND PANDEY Vs. STATE OF M P
August 8, 2000
BALRAM Vs. GOPI BAI
August 31, 2000
BALRAM Vs. ASWANI KUMAR YADAV
September 4, 2000
BALRAM SINGH Vs. STATE OF M P
March 7, 2000
Balram Singh Vs. State of M.P.
May 1, 2000
BALU Vs. BAHADUR & ORS
April 25, 2000
BANK EMPLOYEES Vs. JAGDISH
June 28, 2000
BANNA Vs. PURSHOTTAM
August 29, 2000
BANNE SINGH Vs. PROPRIETOR AMBAR HAWAI CHHAPPAL
August 31, 2000
BANSHI Vs. STATE OF M P
October 13, 2000
BANWARILAL Vs. NARAYAN SINGH
November 23, 2000
BAPOOLAL @ CHEN SINGH KIRAD Vs. GOKUL PRASAD
March 30, 2000
BAPURAO Vs. ASSISTANT DIRECTOR OF INCOME TAX
July 3, 2000
BASANT SINGH Vs. ROMAN CATHOLIC MISSION
September 13, 2000
BASANTA Vs. LAXMIBAI
January 4, 2000
BENGAL TRADING SYNDICATE Vs. UNION OF INDIA
May 3, 2000
BENU RAM Vs. STATE OF M.P.
March 27, 2000
BESHAMLAL Vs. STATE OF M.P.
August 17, 2000
BHAGATRAM GANDHI Vs. MOHAN GUPTA
September 18, 2000
Bhagchandra Rajput Vs. State of M.P.
August 16, 2000
BHAGWAN DAS TIWARI Vs. RATNI BAI
March 9, 2000
BHAGWAN SINGH DHAKAD Vs. STATE OF M.P.
October 12, 2000
BHAGWANDAS Vs. STATE OF M.P.
March 13, 2000
Bhagwandas Vs. State of M.P.
October 11, 2000
BHAGWANDAS JAIN Vs. DEPUTY COMMISSIONER OF WEALTH TAX
January 25, 2000
BHAGWANDAS SHOBHALAL JAIN Vs. COMMISSIONER OF INCOME TAX
August 24, 2000
Bhagwat Prasad Shrivas Vs. Pranbai Samaru Jaiswal
April 26, 2000
BHAIYALAL Vs. BASANTI BAI
September 26, 2000
BHAIYALAL Vs. KASHI BAI
October 14, 2000
BHAKTIN BAI Vs. JARNAIL SINGH
March 27, 2000
BHALARIYUS MINJ Vs. STATE OF M P
April 11, 2000
BHANWAR BAI Vs. SHIVKUMAR
April 18, 2000
BHARAT Vs. STATE OF M P
January 11, 2000
BHARAT AHIRWAR Vs. NAYAK NARENDRA AND ANOTHER
October 17, 2000
BHARAT KUMAR SHARMA Vs. ASHOK LEYLAND FINANCE LTD
December 15, 2000
BHAROSLLAL Vs. STATE OF M P
July 27, 2000
BHATIYA INTERNATIONAL Vs. BULK TRADING S A
December 8, 2000
BHAWANI TRADERS Vs. STATE OF M P
June 29, 2000
BHAWARLAL Vs. DEVI AHILYA VISHWAVIDHYALAY INDORE
September 29, 2000
BHAWARLAL Vs. DEVI AHILYA VISHWAVIDHYALAYA
September 28, 2000
BHELKA Vs. STATE OF M.P.
August 25, 2000
BHERULAL AND OTHERS Vs. BANK OF INDIA
March 2, 2000
BHERULAL BHATT Vs. KAMAL SINGH
December 5, 2000
BHIKAMCHAND GOLCHA Vs. ABDUL LATIF
September 5, 2000
BHILAI NAGRIK BANK Vs. VIRENDRA CLOTH STORE
April 5, 2000
BHOLARAM @ MURARILAL Vs. DHRUVLAL
May 8, 2000
Bhooraji Vs. State of M P
December 8, 2000
BHOPAL CO OPERATIVE BANK LTD Vs. RAMESHCHAND SAXENA
June 22, 2000
BHURI BAI Vs. KARAMJEET SINGH
September 5, 2000
BIBIYANA KHALKO Vs. ASSTT. NARCOTICS COMMISSIONER
September 19, 2000
BIHARILAL Vs. DISTRICT CO OP CENTRAL BANK SATNA
June 24, 2000
BIJBASI LIME WORKS Vs. ASSTANT PROVIDENT FUND COMMR
August 1, 2000
BIMAL KUMAR GUPTA Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
September 29, 2000
BIMLA BAI Vs. BAIJNATH SINGH CHANDEL
March 14, 2000
BIRSINGH Vs. GHANSRAM
April 19, 2000
BISESAR Vs. GOVIND OIL MILL
February 29, 2000
BOARD OF DIRECTOR Vs. COMMISSIONER AND REGISTRAR CO OP SOCIETIES
November 2, 2000
BOARD OF SECONDARY EDUCATION Vs. NEHRU SMARAK JANTA H.S.S.
January 7, 2000
BODHIRAM Vs. RAMPRASAD
January 18, 2000
BRAJENIA Vs. STATE OF MP
August 11, 2000
BRANCH MANAGER ORIENTAL INSUANCE CO LTD Vs. NAFESSA BEGUM
April 26, 2000
BRIJ MOHAN SHARMA Vs. JAWAHAR LAL NEHRU KRISHI VISHVAVIDHYALAYA JABALPUR
March 28, 2000
BUDDHI RAM PRASAD Vs. STATE OF MP
July 25, 2000
BUNESHWAR SINGH Vs. DISTRICT COOP CENTRAL BANK LTD
December 15, 2000
C C E Vs. APPELLATE AUTHORITY FOR INDL AND FINANCIAL RECONST
February 29, 2000
CAPTAIN P K REKWAL Vs. STATE OF M P
May 3, 2000
CENTRAL BANK OF INDIA Vs. SHARAD KALA SHARMA AND OTHERS
May 8, 2000
CENTRAL BANK OF INDIA Vs. PRAJAPAT SINGH
August 30, 2000
Century Textiles And Industries Limited Vs. State of M.P.
June 26, 2000
CH CHANDRA SHEKHAR Vs. STATE OF M P
April 24, 2000
CHAIRMAN GRAMIN VIDYUT SAHKARI SAMITI MARYADIT Vs. RAJESH KUSHWAHA
February 24, 2000
CHAIRMAN M P A K V NIGAM Vs. STATE INDUSTRIAL COURT
November 17, 2000
CHAMAR SINGH S/O SURJIT SINGH Vs. STATE OF M.P.
May 11, 2000
CHAMPA SONI Vs. STATE OF M.P.
March 25, 2000
CHANDARSINGH Vs. NANIBAI
June 23, 2000
CHANDMAL Vs. JHAMAKLAL
June 19, 2000
CHANDRA KANTA Vs. STATE OF MP
July 19, 2000
CHANDRA NARAYAN MAJOR Vs. COMMISSIONER MUNICIPAL CORPORATION BHOPAL AND ANOTHER
November 2, 2000
CHANDRA PRAKASH LADKANI Vs. STATE OF M P
March 8, 2000
CHANDRA SHEKHAR Vs. STATE OF M.P.
April 28, 2000
CHANDRABHAN SINGH Vs. UDAL SINGH
November 28, 2000
CHANDRASHEKHAR SHRIVASTAVA Vs. STATE OF M P
March 29, 2000
CHANDRIKA PRASAD TIWARI Vs. STATE OF M P
March 24, 2000
CHANKYPURI GRAHA MIRMAN SAHAKARI SANSTHA MARYADIT Vs. PRITPALSINGH S O MALAKSINGH
August 19, 2000
CHARAN SINGH Vs. UNION OF INDIA
May 4, 2000
CHARANSINGH Vs. UNION OF INDIA
May 9, 2000
CHATRA PRATAP SINGH Vs. TULSI PRASAD
February 7, 2000
Cherkin Bai w/o Bhaiyaram Sahu Vs. Radhelal Madan Soni
September 5, 2000
CHHATISGARH MINES and MINERALS Vs. MANAGING DIRECTOR
October 11, 2000
CHHAYA MISHRA Vs. ORIENTAL INSURANCE CO LTD
November 21, 2000
CHHOTE Vs. STATE OF M.P.
July 19, 2000
CHHOTELAL Vs. MANOJ KUMAR
October 10, 2000
CHHOTIBAI Vs. DOMA SINGH
September 29, 2000
CHIEF OF ARMY STAFF Vs. R P TIWARI
February 3, 2000
CHITTAR SINGH Vs. GRAM PANCHAYAT BARWAI
December 21, 2000
COL ARUN KUMAR BHARGAVA Vs. STATE OF M P
December 1, 2000
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH NATHUSINGH HATPIPLA
May 2, 2000
COMMISSIONER OF INCOME TAX Vs. SATISH TRADERS
September 18, 2000
COMMISSIONER OF INCOME TAX Vs. S T I BIPLUS TUBING INDIA LIMITED
September 20, 2000
COMMISSIONER OF INCOME TAX Vs. RAJESHREE CINEMA PRIVATE LIMITED
September 21, 2000
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
July 28, 2000
D P SHARMA Vs. DEPUTY REGISTRAR CO OP SOCIETY
November 25, 2000
D.M. CLASSIC HOTELS P LTD Vs. INDORE MUNICIPAL CORPORATION
May 10, 2000
DAMODAR PRASAD Vs. STATE OF M P
March 24, 2000
DANIEL RAVINDRA KUMAR Vs. JOINT REGISTRAR
June 29, 2000
DASHRATH SINGH Vs. SUB DIVISIONAL OFFICER
May 5, 2000
DATTATREYA Vs. COMPETENT AUTHORITY
December 4, 2000
Daulat @ Babu Sonkar Vs. Kunti Sonkar
June 21, 2000
Daya Ram Vs. Ramesh Chandra Goyal
April 19, 2000
DAYARAM Vs. DAULAJI
June 20, 2000
DEELIP CHHOTELAL DUBEY Vs. STATE OF M P
March 1, 2000
DEENDAYAL KHAIRWAL Vs. MAHESH PRASAD SHAH
May 10, 2000
DEEPAK Vs. RANI
July 10, 2000
DEEPAK KUMAR BHARATDWAJ Vs. SEEMA BHARATDWAJ
July 24, 2000
DENA BANK Vs. MEGHRAJ CONTRACTOR AND OTHERS
January 29, 2000
DEORA WIRE AND WIRES Vs. GENERAL MANAGER DIC
December 5, 2000
DEOVARAT KHICHI Vs. MUNICIPAL COUNCIL
January 20, 2000
DEV SHARMA Vs. M P E B
October 16, 2000
DEVA Vs. MUDRIKA PRASAD
December 8, 2000
DEVAKINANDAN YADAV Vs. STATE BANK OF INDORE, SAGAR
January 12, 2000
DEVI DAS SINDHI Vs. JAGDISH VISHWAKARMA
September 18, 2000
DEVI SINGH Vs. GAJRAJ SINGH
July 12, 2000
DEVILAL Vs. KANTABAI
April 7, 2000
DEVRAM BIRLA Vs. ASSTT REGISTRAR CO OP SOCIETY
September 19, 2000
DEWAN GOND Vs. STATE OF M P
February 8, 2000
DHANESHWAR SHARMA Vs. NAGAR PANCHAYAT JAURA
March 20, 2000
DHANIRAM Vs. KUSMA BAI
February 16, 2000
DHANNA Vs. NANUDI
January 20, 2000
DHANRAJ Vs. JEEWAN SINGH
March 30, 2000
DHANYA KUMAR JAIN Vs. MATA PRASAD GUPTA AND ANOTHER
June 27, 2000
DHARAM CHANDRA KATARE Vs. PARVATIYA
March 2, 2000
DHARMU Vs. STATE OF M P
May 12, 2000
DHARTIPAKAD MADAN LAL AGRAWAL Vs. STATE OF MP
August 24, 2000
DHUMANIYA Vs. HARISINGH
October 14, 2000
DHYAN SINGH Vs. RAMAN LAL
July 11, 2000
DIGAMBAR JAIN ATISHAYA KSHETRA THUWANJI TRUST Vs. MINTULAL
September 28, 2000
DIGVIJAY SINGH Vs. ARVIND SINGH BHADORIYA
September 4, 2000
DILIP DESHLEHRA Vs. VARSHA GYANWANI
January 6, 2000
Dilip Parasram Vs. Kamal Nath
September 22, 2000
DINANATH SHARMA Vs. TARUN PRASAD CHATTERJEE
February 20, 2000
DINESH CHANDRA SHARMA Vs. YASHVEER SINGH GHURAIYA
July 21, 2000
DINESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
July 26, 2000
Dinesh Seth Vs. Union of India
September 21, 2000
DISTRICT CO OP CENTRAL BANK Vs. JOINT REGISTRAR
October 19, 2000
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. RAMCHARAN
November 8, 2000
DISTRICT CO OPERATIVE LAND DEVELIOMENT BANK Vs. JALAL UDDIN QURESHI
April 6, 2000
DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. NATHURAM
December 14, 2000
DISTT CO OP CENTRAL BANK Vs. GYAN CHAND JAIN
July 6, 2000
DISTT CO OP CENTRAL BANK LTD Vs. PRABHULAL
March 8, 2000
DISTT CO OPERATIVE CENTRAL BANK LTD Vs. MOHD SHAIKH HUSSAIN
March 16, 2000
DOGAR TOOLS PRIVATE LTD Vs. MADHYA PRADESH FINCNCIAL CORPORATION
August 4, 2000
DULARI Vs. COLLECTOR RAIPUR
June 22, 2000
DURGA BUS SERVICE Vs. STATE OF M P
December 6, 2000
DURGA PRASAD Vs. SARJOO PRASAD
January 11, 2000
DURYODHAN Vs. STATE OF MADHYA PRADESH
September 6, 2000
E S I CORPN Vs. DAVE GRIHA UDYOG
June 19, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. T CHOTHRAM
April 28, 2000
FACTORY MANAGER INDORE TEXTILES Vs. RAVISHANKAR
January 7, 2000
Fosa Vs. Moja
September 5, 2000
G N RAO Vs. M P LAGHU UDYOG NIGAM LTD
February 11, 2000
G.H. CHANDWANI Vs. UNION OF INDIA AND OTHERS
January 17, 2000
GABBAR Vs. STATE OF MP
July 27, 2000
GAJANAN SAW MILL Vs. GOPAL PD. AGRAWAL
September 26, 2000
GAJANAND Vs. RAMNATH
October 13, 2000
GAJJU @ GAJENDRA Vs. STATE OF M.P.
May 12, 2000
GAJRAJ SINGH Vs. KRISHNAPAL SINGH
September 22, 2000
GAJRAJSINGH Vs. STATE OF MADHYA PRADESH
May 12, 2000
GANDHI ASHRAM Vs. HARI PRASAD AGRAWAL
January 11, 2000
GANESH VIDYA MANDIR HIGHER SECONDARY SCHOOL Vs. R P F COMMR
October 13, 2000
GANGA NARAYAN MISHRA Vs. STATE BANK OF INDIA
March 3, 2000
GANGA RAM Vs. CHOUDHARY JAI KUMAR JAIN
August 17, 2000
GANGADEVI Vs. RUKMANIDEVI
July 10, 2000
GANGARAM Vs. DOLA
December 7, 2000
GANPAT Vs. GANGA BAI
February 29, 2000
GAPPULAL MEENA Vs. GAJANAND
November 17, 2000
GAUS MOHD Vs. STATE OF M P
June 26, 2000
GEETA DEVI NAPIT Vs. KRISHNA GUPTA
March 13, 2000
GEETA SAHU Vs. DISTRICT MAGISTRATE
March 29, 2000
GEETABAI Vs. SAYNARAYAN
February 22, 2000
GENERAL MANAGER, M.P.S.R.T.C. Vs. SUJANMAL JAIN
October 18, 2000
GHANASHYAM Vs. BAL MUKUND
October 12, 2000
GHANASHYAM PRASAD KURMI PATEL Vs. YASHWANT SINGH
February 16, 2000
GHANSHYAMDAS VYAS Vs. UNION OF INDIA
February 28, 2000
GHANSHYAMSINGH Vs. STATE OF M P
February 8, 2000
GILT PACK LIMITED Vs. COMMR APPEALS C EX AND CUS
January 20, 2000
GIRDHARILAL KESHARWANI Vs. STATE OF MADHYA PRADESH
January 4, 2000
Girish Vs. State of M P
August 8, 2000
GIRRAJ Vs. STATE OF M.P.
September 12, 2000
GIRRAJ KISHORE Vs. KAMLA BAI
October 12, 2000
GOPAL Vs. STATE OF M.P.
July 27, 2000
GOPAL SETH Vs. DINESH JAISWAL
December 4, 2000
GOPAL SINGH Vs. SURAJBHAIN SINGH
July 11, 2000
GORA BAI AND ANOTHER Vs. SUSHIL AND ANOTHER
August 2, 2000
GOURISHANKAR BILWAN Vs. BOARD OF REVENUE
July 11, 2000
GOVERDHANDAS S/O HASMATRAI Vs. SHYAMLAL S/O HASMATRAI
February 29, 2000
GOVIND Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 7, 2000
GOVIND DAS Vs. SEWA SAHKARI SAMITI
November 30, 2000
GOVIND KANDELWAL Vs. R S SOMANI
August 14, 2000
GOVIND SINGH Vs. STATE OF M P
December 7, 2000
GOVT EMPLOYEES Vs. STATE OF M P
August 16, 2000
GOWARDHAN Vs. GHASIRAM
September 6, 2000
Guddu Rakesh Vs. State of M P
August 10, 2000
GULABRANI Vs. MUNNALAL
January 6, 2000
GURUDARSHAN SINGH SAINI Vs. SWARNAKAUR
April 27, 2000
GWALIOR WHOLESALE CLOTH MARKET HOUSING SOCIETY Vs. RAMSEWAK GUPTA
October 30, 2000
GYAN SINGH Vs. STATE OF M P
March 29, 2000
GYANKALI Vs. COMPETENT AUTHORITY
April 3, 2000
H E EDUCATION SOC Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
July 20, 2000
HABIB Vs. STATE OF M P
March 2, 2000
HAFIZ KHAN Vs. STATE OF M P
May 11, 2000
HAFIZ MUJAHID ALI Vs. GYARSI LAL
May 12, 2000
HAJARIA Vs. RAJENDRA SINGH
June 30, 2000
Hajarilal Vs. State of Madhya Pradesh
March 24, 2000
HAJI AJAIB HUSSAIN Vs. AALISHAN BUILDERS
November 17, 2000
HARDAYAL Vs. ARAM SINGH
October 13, 2000
HARI NARAYAN SAKYA Vs. STATE OF M.P. AND OTHERS
April 24, 2000
HARI NARAYAN SAKYA Vs. STATE OF M P
April 25, 2000
HARI RAM Vs. MUNICIPAL COUNCIL, GANJ BASODA
October 11, 2000
HARI SHANKAR DUBEY Vs. CHARUCHANDRA DWIVEDI
August 28, 2000
HARI SINGH Vs. ANWAR KHAN
September 13, 2000
HARICHARAN Vs. M. OJHA
May 12, 2000
HARIOM TRADING COMPANY Vs. SALES TAX OFFICER
November 20, 2000
HARIPRAKASH RATHORE Vs. RAJGARH KSHETRIYA GRAMIN BANK
January 24, 2000
HARISH ARORA Vs. DISTRICT MAGISTRATE SHAHDOL
December 14, 2000
HARISH CHANDRA BANSAL Vs. STATE OF M.P.
February 17, 2000
HARISINGH Vs. STATE OF M.P.
March 7, 2000
HAROON RASHID Vs. STATE OF MADHYA PRADESH
November 23, 2000
HARPRASAD Vs. SOHAN SINGH ALIAS SOHAN LAL
May 9, 2000
HASMUKH RUPANI Vs. UNION OF INDIA
March 29, 2000
HASSAN KHAN Vs. STATE OF M P
September 15, 2000
HAZARI Vs. STATE OF M.P.
September 5, 2000
HAZI YASIN Vs. COMMISSIONER
January 20, 2000
HELEN EKKA Vs. ANIL SHARMA
September 5, 2000
HEMA Vs. NARAYAN
January 18, 2000
HEMANT SONI Vs. STATE OF M P
November 3, 2000
HEMRAJ Vs. STATE OF M P
May 1, 2000
HIND SYNTEX LTD Vs. MEMBER SECRETARY STATE LEVEL COMMITTEE HIND FILTERS LTD
July 31, 2000
HINDUSTAN COPPER LIMITED Vs. STATE OF MADHYA PRADESH
April 28, 2000
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BALBIR KAUR
May 8, 2000
HIRALAL Vs. STATE OF M P
April 10, 2000
HOPE TEXTILES LTD Vs. UNION OF INDIA
February 16, 2000
HRIDYANAND TIWARI Vs. STATE OF MADHYA PRADESH
August 10, 2000
Hukumchand Vs. Dheer Ji
November 30, 2000
IBRAHIM HAJI MOHAMMADALI MALEKWALA Vs. COMMISSIONER OF SALES TAX
February 8, 2000
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June 22, 2000
IMRATLAL KUSHWAHA Vs. JANKIBAI
August 3, 2000
INDORE DEVELOPMENT AUTHORITY INDORE Vs. INDORE DEVELOPMENT AUTHORITY DAILY WAGES SUB-ENGINEERS UNION INDORE AND
April 26, 2000
INDRA BAI Vs. KESHAVRAM DHOBI
September 5, 2000
INSURANCE CO. LTD Vs. PRABHAKAR DOBDHE & THREE
September 5, 2000
IQUBAL Vs. M P BOARD OF REVENUE
March 28, 2000
ISHAQ MOHAMMAD Vs. SHAKOOR MOHAMMAD
September 15, 2000
ISHAR ALLOY STEEL LTD. Vs. STATE BANK OF INDORE AND ANOTHER
April 18, 2000
ISLAM Vs. STATE OF M P
August 16, 2000
J D SURYAVANSHI Vs. STATE OF M P
August 7, 2000
J.P. Srivastava and Sons (Rampur) Pvt. Ltd. Vs. Gwalior Sugar Co. Ltd
June 30, 2000
JAGANNATH Vs. JAGANNATH SINGH
July 19, 2000
JAGANNATH Vs. DHARAM JEET
November 17, 2000
JAGDISH Vs. RAJKUMAR
November 29, 2000
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August 9, 2000
JAGDISH AND Vs. M P
August 1, 2000
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March 7, 2000
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October 4, 2000
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September 18, 2000
JAGDISH RAM SAHU Vs. STATE OF M P
July 31, 2000
JAGJIVAN LAL Vs. STATE OF MADHYA PRADESH
May 12, 2000
JAGRAN Vs. BASANTI BAI
June 19, 2000
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January 3, 2000
JAHIDA BI AND Vs. CENTRAL NARCOTICS BUREAU
September 19, 2000
JAI PRAKASH GIRI Vs. V S GUPTA
November 20, 2000
JAIDEEP NEEMA Vs. COLLECTOR MANDSAUR
December 4, 2000
JAIRAJ SINGH Vs. STATE OF M P
August 16, 2000
JARHARAM THAKUR & ANR Vs. UNITED INDIA INSURANCE CO & ORS
April 4, 2000
JASHODABAI Vs. COMPETENT AUTHORITY
August 10, 2000
JASWANT SINGH Vs. CHIEF MUNICIPAL OFFICER
November 15, 2000
JASWINDER KAUR Vs. RICHHPAL SINGH
October 31, 2000
JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA Vs. PRESIDING OFFICER LABOUR COURT REWA
October 9, 2000
JAYANT VITAMINS LTD Vs. EMPLOYEES STATE INSURANCE CORPN
November 16, 2000
JAYANT VITAMINS LTD Vs. GOVERNMENT OF MADHYA PRADESH
August 1, 2000
JAYANTI BAI Vs. GORE LAL
March 16, 2000
JAYASWALS NECO LIMITED Vs. ISHER ALLOY STEELS LTD
July 6, 2000
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April 29, 2000
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January 3, 2000
JEERA BAI Vs. SWATANTRA KUMAR
March 22, 2000
JILA PANCHAYAT, BALAGHAT Vs. COMMISSIONER, JABALPUR
January 23, 2000
JITENDRA SINGH ALIAS JITTU VERMA Vs. STATE OF M P
June 20, 2000
JITENDRA SINGH FLORA Vs. RAVIKANT TALWAR
August 8, 2000
JOHARA DAYAL Vs. STATE OF M P
March 31, 2000
JUDGEMENT_527_TLMPH0_2000 Vs. STATE
October 19, 2000
JUHARMAL JHAMAKLAL Vs. MAHAVEER CLOTH AND GENERAL MERCHANT
September 5, 2000
JUNG BAHADUR SINGH YADAV Vs. STATE OF M.P.
September 20, 2000
JYOTI CHOURASIYA Vs. PUSHPA CHOURASIYA
July 20, 2000
JYOTI TALKIES Vs. M P FILM DEVELOPMENT CORPORATION LTD
December 1, 2000
K C BHARGAVA Vs. SURYAKANT
February 29, 2000
K K RAO Vs. LOKESH KUMAR
November 6, 2000
K P SHARMA Vs. K L MISHRA
February 24, 2000
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August 3, 2000
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August 18, 2000
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November 6, 2000
Kailash Chandra Trivedi Vs. Punjab National Bank Ltd.
April 26, 2000
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September 15, 2000
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October 30, 2000
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August 21, 2000
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April 6, 2000
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October 12, 2000
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April 27, 2000
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March 27, 2000
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November 21, 2000
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August 21, 2000
KANHAI Vs. STATE OF M P
June 23, 2000
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August 29, 2000
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December 1, 2000
KANIRAM Vs. STATE OF M P
March 3, 2000
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January 4, 2000
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October 20, 2000
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September 5, 2000
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September 28, 2000
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July 7, 2000
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September 13, 2000
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December 14, 2000
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December 6, 2000
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August 22, 2000
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August 22, 2000
KEDILA DISTILLERIES LTD Vs. CHHATTISGARH CHEMICAL MILL MAZDOOR
February 18, 2000
KESARI BAI Vs. PARWATI
January 1, 2000
KESARI BAI AND ORS. Vs. PARWATI AND ORS.
December 25, 2000
KHAITAN CHEMICALS AND FERTILIZERS LTD Vs. REGIONAL PROVIDENT FUND COMMR
September 22, 2000
KHANCHAND Vs. STATE OF MP
August 7, 2000
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January 11, 2000
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August 19, 2000
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October 10, 2000
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December 22, 2000
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October 16, 2000
KHUMAN SINGH Vs. STATE OF M P
August 29, 2000
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September 4, 2000
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September 20, 2000
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September 18, 2000
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November 7, 2000
KIRTI MISHRA Vs. KRISHNA MISHRA AND ANOTHER
May 12, 2000
Kishanlal Vs. State of M.P.
May 10, 2000
KISHANLAL KUSHWAHA Vs. STATE OF M P
November 30, 2000
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October 18, 2000
KISNA Vs. HIRALAL
October 12, 2000
KOMALCHAND Vs. STATE OF M P
February 29, 2000
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February 9, 2000
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November 3, 2000
KRISHAN KUMAR Vs. STATE OF M P
January 11, 2000
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July 27, 2000
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August 29, 2000
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August 10, 2000
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August 17, 2000
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May 2, 2000
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February 3, 2000
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January 6, 2000
KU RACHANA DUBEY Vs. PITAMBAR DAS BHOJUMAL
November 23, 2000
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December 11, 2000
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March 1, 2000
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April 6, 2000
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February 4, 2000
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April 24, 2000
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August 29, 2000
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March 28, 2000
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March 30, 2000
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August 3, 2000
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November 21, 2000
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March 23, 2000
LAKME LTD Vs. PLETHICO PHARMACEUTICALS LTD
March 7, 2000
LALA ALIAS AHMED Vs. STATE OF MADHYA PRADESH
April 26, 2000
LALARAM Vs. STATE OF MP
July 3, 2000
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April 28, 2000
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June 20, 2000
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August 29, 2000
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May 12, 2000
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January 24, 2000
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May 12, 2000
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July 27, 2000
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September 23, 2000
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November 23, 2000
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May 11, 2000
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January 19, 2000
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May 12, 2000
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September 14, 2000
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September 19, 2000
LEELA Vs. GOPAL SINGH
March 6, 2000
LEELADHAR BALMUKUND JAIN Vs. STATE OF M P
February 15, 2000
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July 4, 2000
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June 20, 2000
LONGABAI Vs. PREM CHAND
September 13, 2000
M K Beg Vs. Nikhilesh Banerjee
July 6, 2000
M P ALL INDIA TOURIST PERMIT OWNERS Vs. STATE OF M P
August 9, 2000
M P ASHOK HOTEL CORPORATION LIMITED Vs. APPELLATE AUTHORITY
October 16, 2000
M P S R T C Vs. MATHURA PRASAD UPADHYAYA
September 20, 2000
M P S R T C., BHOPAL Vs. SWAMLATA SAXENA
October 13, 2000
M P STATE CO-OPERATIVE MARKETING FEDERATION LIMITED BHOPAL Vs. UNION OF INDIA
August 1, 2000
M P STATE ROAD TRANS Vs. RAJNIKAT
February 22, 2000
M P STATE ROAD TRANSPORT CORPORATION Vs. RAMBAGAS
March 8, 2000
M P STATE ROAD TRANSPORT CORPORATION Vs. SUDHIR KUMAR JAIN
March 30, 2000
M P STATE ROAD TRANSPORT CORPORATION Vs. DEVI DAYAL
July 5, 2000
M P STATE WEAVERS COOPERATIVE FEDERATION LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
November 29, 2000
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August 1, 2000
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August 28, 2000
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September 7, 2000
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November 3, 2000
M/S. PURUSHOTTAM IRON & STEEL AND ORS Vs. PUNJAB NATIONAL BANK AND ORS.
May 4, 2000
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May 3, 2000
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June 29, 2000
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February 2, 2000
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May 10, 2000
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February 22, 2000
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October 18, 2000
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August 1, 2000
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April 28, 2000
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May 12, 2000
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January 17, 2000
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March 9, 2000
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November 30, 2000
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March 8, 2000
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May 8, 2000
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May 19, 2000
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February 29, 2000
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August 3, 2000
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June 29, 2000
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May 3, 2000
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February 3, 2000
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September 30, 2000
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March 24, 2000
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August 24, 2000
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July 24, 2000
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June 19, 2000
MANDAVI MARINE PVT LTD Vs. BANK OF INDIA
May 12, 2000
MANGAL Vs. STATE OF MP
April 10, 2000
MANGIBAI Vs. SURESH S O KISHAN PATEL
February 29, 2000
MANHARAN Vs. STATE OF M P
April 25, 2000
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April 7, 2000
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November 30, 2000
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September 30, 2000
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August 25, 2000
MANISH TIWARI Vs. STATE OF M P
November 15, 2000
MANJU PALOD Vs. UNION OF INDIA
June 29, 2000
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October 3, 2000
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May 2, 2000
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January 28, 2000
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October 9, 2000
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August 1, 2000
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August 30, 2000
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August 29, 2000
Manoj Kumar Sharma Vs. Mahadev Prasad
March 2, 2000
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January 13, 2000
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April 8, 2000
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December 6, 2000
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April 3, 2000
MATA PRASAD SAHU Vs. STATE OF M P
April 25, 2000
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June 22, 2000
MAYA DEVI Vs. SHANKARLAL RAJAK
November 14, 2000
MAYA OM PRAKASH SHARMA Vs. SHASHI MAHESH CHAND GOYAL
February 3, 2000
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July 24, 2000
Media Distilleries Ltd. Vs. General Secretary, Chhattisgarh Chemical Mill Mazdoor Sangh
February 18, 2000
MEGHSINGH Vs. STATE OF M P
January 7, 2000
MEHTARU RAM DEWAGAN Vs. PRESIDENT CO OP MARKETING SAMITI LTD
September 19, 2000
MEMDIWALA OIL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF SALES TAX
March 14, 2000
METHODEX SYSTEMS LTD Vs. UNION OF INDIA
January 19, 2000
MID INDIA INDUSTRIES LTD. Vs. UNION OF INDIA
August 8, 2000
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December 13, 2000
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May 12, 2000
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May 9, 2000
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November 21, 2000
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August 21, 2000
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March 30, 2000
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November 2, 2000
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June 25, 2000
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September 13, 2000
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February 2, 2000
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January 6, 2000
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March 27, 2000
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May 22, 2000
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December 7, 2000
MOHAR SINGH Vs. TRILOK CHAND
February 2, 2000
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July 4, 2000
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February 22, 2000
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December 19, 2000
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February 10, 2000
MOHD. SALEEM Vs. STATE BANK OF INDORE
January 21, 2000
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November 10, 2000
MOHIT RAM CHOUHAN Vs. STATE OF M P
May 11, 2000
MOIRA WIRES LTD Vs. M P FINANCIAL CORPORATION
March 29, 2000
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March 2, 2000
MUBARAK Vs. DARSHANSINGH
April 27, 2000
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July 21, 2000
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March 23, 2000
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December 11, 2000
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February 15, 2000
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August 24, 2000
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March 29, 2000
MUKUND MAROTIRAO KHANTI Vs. STATE OF MADHYA PRADESH
April 25, 2000
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April 8, 2000
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January 4, 2000
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February 28, 2000
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April 28, 2000
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July 27, 2000
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August 9, 2000
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April 25, 2000
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December 6, 2000
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May 11, 2000
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August 19, 2000
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August 31, 2000
MUNNI BAI Vs. ORIENTIL FIRE and GENL INS CO LTD
April 11, 2000
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October 12, 2000
MUNNU KHAN Vs. NAGAR PALIKA PARISHAD, SANWER
October 9, 2000
MURLIDHAR Vs. MATHURA PRASAD
September 4, 2000
N T C LTD Vs. MOHANSINGH SISODIYA
February 7, 2000
NAGAR PANCHAYAT Vs. ASHOK KUMAR GUPTA
March 30, 2000
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May 9, 2000
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July 14, 2000
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July 25, 2000
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November 28, 2000
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September 13, 2000
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October 9, 2000
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October 17, 2000
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October 11, 2000
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October 3, 2000
NARAYAN RAO RAJA RAGHUNATH RAO KHER Vs. STATE OF M.P.
January 3, 2000
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March 1, 2000
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July 31, 2000
Narendra Kumar Vs. Madanmohan
February 18, 2000
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December 21, 2000
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February 21, 2000
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December 29, 2000
NARHARI PRASAD Vs. STATE OF M.P.
March 4, 2000
Narinder Singh Poonia Vs. S.M. Dasgupta
December 5, 2000
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August 7, 2000
NATHOO BADAI Vs. STATE OF M P
December 5, 2000
NATHOOLAL PATEL Vs. NAYAK NARENDRA
October 12, 2000
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January 27, 2000
NATIONAL INSURANCE CO LTD Vs. BHAGWATI BAI
January 4, 2000
NATIONAL INSURANCE CO LTD Vs. PAWAN KUMAR
January 14, 2000
NATIONAL INSURANCE CO LTD Vs. SHYAM SUNDER DIXIT
July 17, 2000
NATIONAL INSURANCE CO LTD Vs. TAARABAI
June 19, 2000
NATIONAL INSURANCE CO LTD Vs. JAGARNATH
June 21, 2000
NATIONAL INSURANCE CO LTD Vs. KANS RAM
September 5, 2000
NATIONAL INSURANCE CO LTD Vs. MOHANLAL TAMRAKAR
August 18, 2000
NATIONAL INSURANCE CO LTD Vs. SANTOSH KUMAR
August 10, 2000
NATIONAL INSURANCE CO LTD Vs. B RAMA RAO
August 17, 2000
NATIONAL INSURANCE CO. LTD Vs. GULABSINGH
September 5, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHAKAR
March 27, 2000
NATIONAL STEEL INDUSTRIES LTD Vs. UNION OF INDIA
September 6, 2000
NAV BHARAT PRESS P LTD Vs. STATE OF M P
February 1, 2000
NEELIMA SINGH Vs. STATE OF M P
October 30, 2000
Neeraj Darbari Vs. Manoj Shukla
May 9, 2000
NEHRU ALIAS JAWAHAR Vs. STATE OF MADHYA PRADESH
May 5, 2000
NEHRU ALIAS JAWAHAR Vs. STATE OF M P
May 15, 2000
NEMI CHAND GANGWAL Vs. HARISH KUMAR JHANWAR
March 23, 2000
NEMICHAND BANSAL Vs. STATE OF M P
February 15, 2000
NEO SACK LTD Vs. COMMISSIONER APPEALS C EX
January 3, 2000
NEPA LIMITED Vs. RANA TIMBER TRADERS
August 18, 2000
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI PARAG
August 28, 2000
NEW INDIA ASSURANCE CO LTD Vs. BANESINGH
August 29, 2000
NEW INDIA ASSURANCE CO LTD Vs. SOHANBAI
June 29, 2000
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH KUMAR RATHORE
July 18, 2000
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD BHATT
July 11, 2000
NEW INDIA ASSURANCE CO LTD Vs. RAMILA
January 4, 2000
NEW INDIA ASSURANCE CO LTD Vs. DALIBAI
January 4, 2000
NEW INDIA ASSURANCE CO LTD Vs. INDER SINGH
February 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. MUNNI BAI
March 22, 2000
NEW INDIA ASSURANCE CO LTD Vs. KIRAN JAIN
April 26, 2000
NEW INDIA ASSURANCE CO LTD Vs. RAJNI BAI
March 8, 2000
NEW INDIA ASSURANCE CO LTD Vs. SHANTA BAI
October 17, 2000
NEW INDIA ASSURANCE CO LTD Vs. BHAGWAN DAS
October 18, 2000
NEW INDIA ASSURANCE CO LTD Vs. PHOOLAN BAI
September 30, 2000
NEW INDIA ASSURANCE CO LTD Vs. PRADIP KUMAR
December 5, 2000
NEW INDIA ASSURANCE CO LTD Vs. MALLOBAI
August 17, 2000
NEW INDIA ASSURANCE CO. Vs. KU. AKHTARI
October 18, 2000
NEW INDIA ASSURANCE CO. LIMITED Vs. YATENDRASINGH
January 4, 2000
NEW INDIA ASSURANCE COMPANY Vs. SHAKUR ALI
June 1, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEGHNATH
April 8, 2000
NEW INDIA INSURANCE CO LTD Vs. CHHANDI KHANGAR
January 4, 2000
NEW INDIA INSURANCE CO LTD Vs. PRITILATA
September 19, 2000
NEW INDIA INSURANCE CO LTD Vs. NEELABAI
October 31, 2000
NEW INDIA INSURANCE COMPANYLIMITED BHOPAL Vs. RAFEEKA SULTANA
September 26, 2000
NIMA CHEMICAL PRIVATE LTD Vs. SECRETARY NEPA LTD
June 19, 2000
NIRANJAN SINGH Vs. STATE OF MADHYA PRADESH
April 6, 2000
NIRMAL SURYAJI MORE Vs. STATE OF M P
January 12, 2000
NIRMALABAI Vs. HUKAMSINGH
June 30, 2000
NOORBANO Vs. IBRAHIM KHAN
August 4, 2000
OM PRAKASH SHARMA Vs. STATE OF M.P.
April 8, 2000
OMPRAKASH Vs. INDORE PREMIER CO OPERATIVE BANK LTD
November 4, 2000
OMPRAKASH SATYAPAL Vs. M P ELECTRICITY BOARD
August 1, 2000
OMPRAKASH VED PRAKASH Vs. DAYALAL MEGHJI & CO
August 10, 2000
OPTEL TELECOMMUNICATIONS LIMITED Vs. UNION OF INDIA
August 25, 2000
ORIENTAL INSURANCE CO LTD Vs. GINDABAI
August 25, 2000
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
August 24, 2000
ORIENTAL INSURANCE CO LTD Vs. AGURAM
August 24, 2000
ORIENTAL INSURANCE CO LTD Vs. HIRA TRIPATI
August 4, 2000
ORIENTAL INSURANCE CO LTD Vs. JAMUNA PRASAD
August 29, 2000
ORIENTAL INSURANCE CO LTD Vs. AYODHYABAI
November 2, 2000
ORIENTAL INSURANCE CO LTD Vs. VIMLA BAROLE
August 29, 2000
ORIENTAL INSURANCE COMPANY LIMITED ITARSI Vs. SUSHEELA BAI
October 9, 2000
P K JAISWAL AND CO Vs. STATE OF MADHYA PRADESH
December 13, 2000
P S METAL WORKS Vs. REZWAN ALI
October 4, 2000
P.C. JAIN Vs. VIMLA JAIN
May 8, 2000
P.S. METAL WORKS Vs. REZWAN ALI
October 14, 2000
PADAM BAI Vs. STATE OF M.P.
December 7, 2000
PANAMA CHEMICAL WORKS Vs. COMMISSIONER SALES TAX
January 4, 2000
PANCH RAM BARAT Vs. STATE OF M P
August 11, 2000
PANDEY AND COMPANY Vs. POWER GRID CORPORATION OF INDIA LTD
March 28, 2000
PANNALAL Vs. DILIP KUMAR
April 26, 2000
PANNALAL KESHARWANI Vs. RAM AVTAR MITTAL
February 22, 2000
PAPPU ALIAS MOHAMMAD ZALIL Vs. STATE OF MADHYA PRADESH
August 3, 2000
PAPPU BAI Vs. SAJAN DAS
July 24, 2000
PARAM LAL BURMAN Vs. RAVI KUMAR SHARMA
April 26, 2000
PARAS RAM SONI Vs. COMMISSIONER FOR WORKMENS COMPENSATION
February 18, 2000
PARDA STEELS (P) LIMITED Vs. M.P. FINANCIAL CORPORATION
March 29, 2000
PARMANAND Vs. SHRIMANT GOSWAMI
August 11, 2000
PARWATI DEVI Vs. MANAGER ORE MINING COMPANY
May 4, 2000
PASHU CHIKITSA VIBHAGIYA SAHKARI NIRMAN SAMITI MARYADIT Vs. STATE OF M P
March 14, 2000
PATAKA BIRI MANUFACTURING CO LTD Vs. STATE OF M P
January 5, 2000
PAVITRABAI Vs. ARUN KUMAR
April 24, 2000
PAWAN KUMAR JAIN Vs. SUNITA JAIN
January 11, 2000
Phool Kunwar Vs. Deepchand
July 7, 2000
PITAMBERDAS DULICHAND Vs. COMMISSIONER OF INCOME TAX
January 19, 2000
PITHAMBARDAS DULICHAND Vs. UNION OF INDIA
April 6, 2000
PIYARE LAL Vs. SHEIKH MEHMOOD
March 14, 2000
POLE CHAND Vs. HUKUM CHAND
February 24, 2000
POSHRAM PATEL Vs. STATE OF M P
April 19, 2000
Prabha Vs. State of M P
August 22, 2000
PRABHABATI Vs. BEERU
August 29, 2000
Pradeep Mittal Vs. Chandrabhan Singh Raghuvanshi
May 29, 2000
PRADEEP SHRIVASTAVA Vs. BARKATULLAH UNIVERSITY
January 25, 2000
PRAHLAD Vs. ABDUL REHMAN
December 7, 2000
PRAKASH CHANDRA Vs. NAND KISHORE
January 6, 2000
PRAKASH DRAVID Vs. STATE OF M P
March 28, 2000
PRAKASH JAIN Vs. VIJAY SAXENA AND ANOTHER
August 24, 2000
PRAKASH SINGH THAKUR Vs. BHARTI
May 12, 2000
PRAMILA BAI Vs. MUSTAFA KHAN
October 10, 2000
PRAMOD KUMAR SHRIVASTAVA Vs. SOUTH EASTERN COALFIELDS LTD
May 11, 2000
PRAMOD PANDEY Vs. REGIONAL DIRECTOR ESI CORPORATION
September 26, 2000
Prashant Agrawal Vs. Professional Examination Board
December 15, 2000
PREM KUMAR Vs. KANHYALAL TANYA HIRALAL ALIAS HARIRAM
March 15, 2000
PREM PRAKASH AMBEDKAR Vs. UNION OF INDIA
September 26, 2000
PREMA Vs. M P STATE ROAD TRANS CORPN
April 10, 2000
PREMNARAYAN Vs. STATE OF M P
December 6, 2000
PRESIDENT DISTT COOP CENTRAL BANK LTD Vs. B L GAUTHAM
December 7, 2000
PRESTIGE METALS P LTD Vs. CEGAT NEW DELHI
May 2, 2000
PRIMO PICK N PACK LTD Vs. UNION OF INDIA
December 15, 2000
PRINCES USHA TRUST Vs. INCOME TAX OFFICER
October 9, 2000
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. C C AND C EX
June 10, 2000
PUNJAB NATIONAL BANK Vs. LAXMICHAND RAI
January 27, 2000
PUNPRATAP SINGH Vs. STATE OF M P
July 12, 2000
PURSHOTTAM Vs. RAJENDRA KUMAR SEN
January 14, 2000
PURUSHOTTAM LAL TAMRAKAR Vs. STATE OF M P
July 31, 2000
PUSHPABAI Vs. RAMOTIBAI
September 4, 2000
PUSHPABAI Vs. PRATAP SINGH
November 1, 2000
PYARE Vs. KRIPASHANKAR
January 13, 2000
R C NAYAK Vs. ADDITIONAL REGISTRAR
November 22, 2000
R K JAIN Vs. MILK CO OPERATIVE SOCIETY
November 25, 2000
R L VERMA Vs. DIRECTOR GENERAL DR BABASAHEB AMBEDKAR NATIONAL INSTITUTE OF SOCIAL SCIENCES
December 8, 2000
R RAJAN Vs. STATE OF M P
May 2, 2000
R S KUSHWAHA Vs. MASJID GANGA SAGAR
March 22, 2000
R.C. BANSAL Vs. HON'BLE HIGH COURT OF M.P.
February 28, 2000
R.D. VYAS Vs. C.K. SHRIVASTAVA
July 18, 2000
RADHAKISHAN OZA Vs. STATE OF M P
June 20, 2000
Radharaman Agarwal Vs. State of M.P.
February 29, 2000
RADHELAL @ RADHESHYAM Vs. BAJRANG LAL
June 19, 2000
RADHESHYAM Vs. KALANI ASBESTOS CEMENT P LTD
December 8, 2000
RADHESHYAM Vs. STATE OF M P
July 31, 2000
RADHESHYAM Vs. CHHOGALAL
June 26, 2000
RADHEY SARAN NIGAM Vs. JYOTI SHRIVASTAVA
September 28, 2000
RAFIK SHAH Vs. FARIDA BI
January 31, 2000
RAGHUBIR YADAV Vs. PURNIMA KHARGA YADAV
September 18, 2000
RAHISH MOHAMMAD QURESHI Vs. STATE OF M P
May 1, 2000
RAHUL MISHRA Vs. STATE OF MADHYA PRADESH
August 11, 2000
RAJ DHAR Vs. STATE OF M P
June 23, 2000
RAJ KUMAR DAWAR Vs. STATE OF MADHYA PRADESH
November 13, 2000
RAJARAM Vs. STATE OF M.P.
August 3, 2000
RAJENDRA KUMAR DALKE Vs. STATE OF M P
July 24, 2000
RAJENDRA KUMAR JAIN Vs. SHRIKANT NIGAM
November 27, 2000
RAJENDRA KUMAR VERMA Vs. STATE OF M P
May 11, 2000
Rajendra Prasad Vs. Mahendra Singh Bargahi
December 14, 2000
RAJENDRA SINGH TOMER Vs. STATE OF M P
September 20, 2000
RAJENDRASINGH Vs. NANDRAM
March 8, 2000
RAJESH GOEL Vs. MULLO
May 4, 2000
RAJESH GUPTA Vs. RAMRAJI
February 28, 2000
RAJESH KUMAR Vs. KUNWAR SINGH
March 27, 2000
RAJESH KUMAR DHIMOLE Vs. L I C CORPORATION OF INDIA
February 1, 2000
RAJESH SHARMA Vs. AATIK AHMED
August 17, 2000
RAJESH SHUKLA Vs. MEMBER JUDGE STATE INDUSTRIAL COURT
March 27, 2000
RAJESHWARI Vs. BALCHAND JAIN
March 27, 2000
RAJJU Vs. STATE OF M P
July 31, 2000
RAJKUMAR Vs. STATE OF MADHYA PRADESH
January 18, 2000
RAJKUMAR Vs. STATE OF M.P.
December 7, 2000
RAJKUMAR PATNI Vs. MANORAMA PATNI
July 14, 2000
RAJKUMAR SHIVHARE Vs. ANAND KUMAR TIWARI
May 10, 2000
RAJKUMARI PANDEY Vs. SANJAY KUMAR JAIN
July 25, 2000
RAJU ALIAS ROHITASHVA DUBEY Vs. UNION OF INDIA
November 24, 2000
RAKESH CHANDANI Vs. M.P. ELECTRICITY BOARD
February 28, 2000
RAKESH PANDEY Vs. UNION OF INDIA
August 7, 2000
Rakesh Shyamlal Samaiya Vs. Ajay Kumar Babulal Jain
May 11, 2000
RAM GOPAL Vs. STATE OF M P
April 10, 2000
RAM KHILAWAN VERMA Vs. RIKHIRAM
February 11, 2000
RAM KISHAN Vs. HARBAGAS AHIRWAR
July 27, 2000
RAM KISHAN JAIN Vs. STATE OF MADHYA PRADESH
February 10, 2000
RAM KUMAR ALIAS RAJ KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
February 8, 2000
RAM KUMAR GOUTAM Vs. STATE OF MADHYA PRADESH
March 10, 2000
RAM PYARI BAI Vs. STATE OF M.P.
July 7, 2000
RAM RAGHAV CHATURVEDI Vs. STATE OF M P AND ANOTHER
December 5, 2000
RAM RATAN DHRUV Vs. VINAY KUMAR SINGH
February 22, 2000
RAM SANEHI SINGH Vs. STATE OF MADHYA PRADESH
April 7, 2000
RAM SINGH Vs. TEKWATI BAI
January 7, 2000
RAM SINGH Vs. GULAB RANI
October 12, 2000
RAM SINGH AND ANR. Vs. STATE BANK OF INDIA
August 29, 2000
RAM SINGH SAHU Vs. RAM DAYAL GANGARAM MAHESHWARI
January 6, 2000
RAMBAI Vs. STATE OF M P
July 12, 2000
RAMDAYAL SHARMA Vs. GWALIOR DISTRICT
January 14, 2000
RAMESH Vs. STATE OF M.P.
May 4, 2000
RAMESH Vs. RAJU SHARMA
November 14, 2000
RAMESH CHANDRA Vs. STATE OF M P
November 30, 2000
RAMESH JAIN Vs. STATE OF M.P.
August 11, 2000
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
May 10, 2000
Ramesh Prasad Rajak Vs. Ramrati
August 1, 2000
RAMESHCHAND SRIVASTAVA Vs. SHAKUNTALA DEVI
September 13, 2000
RAMESHCHANDRA Vs. STATE OF M.P.
August 29, 2000
RAMESHCHANDRA RATHORE Vs. UNION BANK OF INDIA
July 17, 2000
RAMESHWAR Vs. GUKUL
September 14, 2000
RAMESHWAR DAYAL UPADHYAY Vs. JOINT REGISTRAR
November 15, 2000
RAMESHWARI PALIYA Vs. RAAJESH KUMAR JAISWAL
February 28, 2000
RAMFOOL MINA Vs. JAGRATI
October 19, 2000
RAMGOPAL BHADORIYA Vs. SECRETARY BOARD OF SECONDARY EDUCATION
February 24, 2000
RAMKALI Vs. MAHILA SHYAMWATI
May 4, 2000
RAMKISHAN Vs. STATE
November 30, 2000
RAMKISHAN Vs. STATE OF M P
January 3, 2000
RAMKUMAR ALIAS CHHOTA Vs. STATE OF MADHYA PRADESH
May 12, 2000
RAMNARESH PRASAD Vs. STATE OF M P
April 27, 2000
Ramnath Pathak Vs. State of M P
August 25, 2000
RAMPYARE Vs. KAMLESH
March 23, 2000
RAMPYARI BAI Vs. UNION OF INDIA
September 26, 2000
RAMPYARIBAI Vs. PANNALAL
December 7, 2000
RAMRATAN YADAV Vs. KENDRIYA VIDYALAYA SANGTHAN
July 25, 2000
RAMSAI KAIVART Vs. SHANKAR VISWAS
July 31, 2000
RAO VEERBHADRA SINGH Vs. SHAREEF PATEL
September 11, 2000
RASHIDA BEGUM Vs. STATE OF MADHYA PRADESH
February 11, 2000
RATAN SINGH Vs. SHALIGRAM
April 5, 2000
RATAN SINGH Vs. RATANLAL
July 13, 2000
RATAN SINGH Vs. DY REGISTRAR
December 20, 2000
RATLAM WIRES PRIVATE LIMITED Vs. UNION OF INDIA
January 3, 2000
RAVINDRA CHOUDHARY Vs. SHRIVASTAVA
August 9, 2000
RAVINDRA KUMAR SHIVHARE Vs. DHANNOBAI
October 13, 2000
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDENT PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI
November 21, 2000
REGL DIR E S I CORPN Vs. RAM SINGH
September 7, 2000
REKHA SHARMA Vs. RAMESH CHANDRA SHARMA
April 27, 2000
RELSINGH Vs. STATE OF M.P.
April 7, 2000
RESHAM BAI Vs. SHAKUNTALABAI
July 21, 2000
RESHAMLAL Vs. STATE OF M P
August 17, 2000
REVTI BAI Vs. GUBRA ALIAS GOVARDHAN YADAV
October 17, 2000
RIKHIKESH Vs. LAXMI TRADING CO
August 3, 2000
RITUBALA SONI Vs. STATE OF MADHYA PRADESH
July 4, 2000
ROJALIN LAL Vs. BHEL UPABHOKTA BHANDAR
December 7, 2000
RURAL ENTITLEMENT AND LEGAL SUPPORT CENTRE (REGD.), BHOPAL, BRANCH GWALIOR Vs. STATE OF M.P.
October 17, 2000
S C VERMA Vs. UNION OF INDIA
August 10, 2000
S FAISAL NABI Vs. STATE OF MADHYA PRADESH
August 9, 2000
S K GARG Vs. DAYANAND
January 11, 2000
S K GOYAL OIL MILL Vs. KRISHI UPAJ MANDI SAMITI INDORE
February 8, 2000
S K S DHANRAJAN Vs. DEPUTY REGISTRAR
November 24, 2000
S P ANAND Vs. STATE OF M P
July 4, 2000
S P ANAND Vs. STATE OF M P
July 14, 2000
SABIR Vs. RAMESH
September 30, 2000
SABRA BEGUM Vs. CHIEF MUNICIPAL OFFICER GUNA
October 12, 2000
SABRA BEGUM Vs. CHIEF MUNICIPAL OFFICER
December 10, 2000
SADHU Vs. MAHESH PRASAD SONI
March 30, 2000
Safex India PvtLTD Vs. State of M P
November 17, 2000
SAGAR ENTERPRISES, INDORE Vs. INDORE DEVLOPMENT AUTHORITY
September 18, 2000
SAGARBAI Vs. PARMANAND
June 26, 2000
SAHAKARI SAMSTHA KARMACHARI SANGH Vs. REGISTRAR COOP SOCIETIES
October 18, 2000
SAJAN KUMAR RASIA Vs. ROOP SINGH
March 31, 2000
SAKINABAI Vs. STATE OF M P
July 19, 2000
Salik Ram Boloram Mehar Vs. Guruvachan Kaur
September 30, 2000
SALMA AGA Vs. SEWAK SHARAN GUPTA
September 13, 2000
SAMEERAN ROY Vs. LEENA ROY
June 19, 2000
SAMRACHANA GRIH NIRMAN SAHAKARI Vs. M P AWAS SANGH
December 21, 2000
SAMSUDDIN Vs. JAGDISH
July 13, 2000
SANDHYA SHARMA Vs. SHIV KUMAR SHARMA
May 8, 2000
SANGEETA Vs. SANJAY KUMAR
January 6, 2000
SANJAY Vs. STATE
April 17, 2000
SANJAY KUMAR DUBEY Vs. UNION OF INDIA
October 12, 2000
SANJAY KUMAR JAIN Vs. MAYA JAIN
January 28, 2000
SANJAY KUMAR KHARE Vs. REWA RAM GANGAREKAR
April 11, 2000
SANJAY TIWARI Vs. STATE OF M P
December 1, 2000
Sanju alias Sanjay Vs. State of M P
July 25, 2000
SANTOSH KUMAR Vs. STATE OF M P
August 28, 2000
SANTOSH KUMAR DEY DECD Vs. INCOME TAX OFFICER
May 11, 2000
SANTOSH KUMAR RIMJHA Vs. RANI DURGAVATI UNIVERSITY JABALPUR
December 13, 2000
SANTOSH SINGH Vs. STATE OF M P
July 24, 2000
SAPHI MOHAMMAD Vs. RAM JIYAWAN
August 24, 2000
SARDAR BHUPENDRA SINGH Vs. JASBIR KOUR
March 9, 2000
SARDAR HARBANS SINGH Vs. SHAILESH CHAND GUPTA
August 19, 2000
SARVJIT SINGH Vs. COAL INDIA LIMITED
August 16, 2000
SATISH TIWARI Vs. STATE OF MADHYA PRADESH
December 6, 2000
SATPAL Vs. STATE OF M P
August 9, 2000
SATYA BHAN SINGH NARWARIYA Vs. STATE OF M P
June 28, 2000
SATYABHAN SINGH Vs. STATE OF M P
January 25, 2000
SATYNARAYAN Vs. VINETELAR
March 27, 2000
SAVITRI BAI Vs. SANDEEP KUSHWAH
December 14, 2000
SAVITRI DEVI Vs. NARESH KUMAR
August 17, 2000
SAYEED MOHD. AND ORS. Vs. HUKUMCHAND
May 8, 2000
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. PRESIDING OFFICER LABOUR COURT
August 9, 2000
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. PRESIDING OFFICER
August 19, 2000
SETH RATILAL Vs. GANGA BAI
April 3, 2000
SHABBIR HUSSAIN Vs. MPSRTC
November 6, 2000
SHABBIR HUSSAIN Vs. M.P.S.R.T.C.
September 6, 2000
SHAKUR KHAN Vs. STATE OF M P
May 9, 2000
SHANKAR LAL Vs. ONKARLAL & ORS
April 27, 2000
SHANTI DEVI SHARMA Vs. RADHEY SHYAM PALOD
January 13, 2000
SHANTI DEVI SHARMA Vs. RADHESHYAM PALOD
January 14, 2000
SHANTIBAI Vs. ASLAM KHAN
February 2, 2000
SHANTILAL JAIN Vs. STATE OF MP
September 4, 2000
SHARAD CHANDRA ALIAS MAHIPAL Vs. STATE OF M.P.
May 12, 2000
SHASHIKANT Vs. STATE OF M P
August 2, 2000
SHASHIKANT MALVIYA Vs. PARVATI MALVIYA
February 17, 2000
SHEIKH IBRAHIM Vs. SHAMEEM BEGUM
April 26, 2000
SHETANBAI Vs. AJAY KUMAR
September 26, 2000
SHISHUPAL SINGH Vs. STATE OF M P
June 28, 2000
SHIV MOHAN GOYAL Vs. MUNICIPAL CORPORATION GWALIOR
February 4, 2000
SHIV PRASAD TIWARI Vs. JAGDISH PRASAD PATEL
June 30, 2000
SHIVA Vs. SUMIT RANJAN
February 4, 2000
SHIVCHARAN LAL Vs. MUNICIPAL CORPORATION
September 13, 2000
Shivdayal Vs. State of M P
July 25, 2000
SHIVKUMAR Vs. PADUM
August 3, 2000
Shivram Enterprises Vs. State of M.P.
May 12, 2000
SHIVSHANKAR Vs. SARJEET SINGH
August 30, 2000
SHOBHA SOYA OIL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
August 24, 2000
SHOUKILAL Vs. STATE OF M.P.
June 29, 2000
SHREERAM Vs. PEERULAL
September 7, 2000
SHRIKANT Vs. SAROJ
April 8, 2000
SHRIKANT PANDEY Vs. STATE OF M P
September 6, 2000
SHRIRAM Vs. KHKHILAL
October 12, 2000
SHRIRAM Vs. STATE OF M P
October 31, 2000
SHYAM BABU MUNDHRA Vs. STATE OF M P
November 15, 2000
SHYAM WINDING FACTORY Vs. STATE OF MADHYA PRADESH
January 3, 2000
Shyamlal Mathuralal Vs. State of M. P.
March 8, 2000
SIDDHAR Vs. KAMLA
August 4, 2000
SIKANDAR KAUR Vs. MUKHTYAR SINGH
April 4, 2000
SIRMUL Vs. ANNAPURNA DEVI
February 23, 2000
SIROMANI SINGH Vs. STATE OF MP
February 11, 2000
SITA DEVI Vs. STATE OF M P
August 8, 2000
SITABAI Vs. ISHAK HUSSAIN
September 22, 2000
SITABAI KATARIA Vs. STATE OF M P
July 17, 2000
SITARAM DUA Vs. SARASWATI DEVI SAINY
January 6, 2000
SNEHLATA SHARMA Vs. MOHAMMAD ALI
August 17, 2000
SONERAM Vs. STATE OF M P
August 30, 2000
SOUTH EASTERN COAL FIELDS Vs. SUKRITA BAI
March 27, 2000
SOUTH EASTERN COALFIELD LTD Vs. ASHA MADAN
March 28, 2000
SOVINDA Vs. STATE OF M P
February 15, 2000
SRINATH BULLION REFINERY Vs. COMMISSIONER OF INCOME TAX
July 11, 2000
STANLEY WARD Vs. COAL INDIA LIMITED
January 13, 2000
STATE BANK OF INDORE Vs. MUNNALAL
July 10, 2000
STATE BANK OF INDORE Vs. PURSHOTTAM AND ONE ANOTHER
June 19, 2000
STATE BANK OF INDORE, SARANGPUR Vs. NIRMAL AND ANOTHER
May 9, 2000
STATE BANK OF SAURASHTRA Vs. NEW NATRAJ STEEL INDUSTRIES AND ORS.
July 12, 2000
STATE OF M P Vs. BRIJNARAYAN AND ANOTHER
December 14, 2000
STATE OF M P Vs. BHAGWANDAS
August 31, 2000
STATE OF M P Vs. BALVEER SINGH
May 16, 2000
STATE OF M P Vs. GEETA BAI
September 6, 2000
STATE OF M P Vs. RAMKRISHNA
June 19, 2000
STATE OF M P Vs. HEMA
December 5, 2000
STATE OF M P Vs. PRADEEP MESHRAM
November 17, 2000
STATE OF M P Vs. SOMLA
December 1, 2000
STATE OF M P Vs. SHANKAR LAL SAHU
November 24, 2000
STATE OF M P Vs. CHAMPA SONI AND ANOTHER
July 14, 2000
STATE OF M P Vs. ANANA SHUKLA
August 7, 2000
STATE OF M P Vs. PAWAN KUMAR
August 30, 2000
STATE OF M P Vs. T N VERMA AND ANOTHER
August 16, 2000
STATE OF M P Vs. S S BHADAURIA
August 10, 2000
STATE OF M P Vs. GANESH
February 9, 2000
STATE OF M P Vs. JAISINGH
February 22, 2000
STATE OF M P Vs. SHRIRAM
March 30, 2000
STATE OF M. P. Vs. RAMKRISHNA AND OTHERS
November 30, 2000
State of M.P. Vs. Vanshrakhan Gupta
May 5, 2000
State of M.P. Vs. Madan Singh
August 28, 2000
State of M.P. Vs. Medical Council of India
June 29, 2000
State of M.P. Vs. Mangilal
May 9, 2000
STATE OF M.P. Vs. ELLORA PAPER MILLS LTD., NAGPUR
May 3, 2000
STATE OF M.P. Vs. SEEPAT SHARMA
July 10, 2000
STATE OF M.P. Vs. RAMBAGAS
February 1, 2000
STATE OF M.P. Vs. ANAND HINDU ANATHASHRAM
November 27, 2000
STATE OF MADHYA PRADESH Vs. SARNAMSINGH
March 23, 2000
State of Madhya Pradesh Vs. Ram Kumar
February 17, 2000
STATE OF MADHYA PRADESH Vs. VEDRI
August 10, 2000
STATE OF MADHYA PRADESH Vs. RAM LAKHAN LODHI
July 13, 2000
STATE OF MP Vs. JPGENDRA SINGH
December 14, 2000
STATE OF MP Vs. VIRENDRASINGH
August 3, 2000
STATE OF MP Vs. GOPAL
November 6, 2000
STATE PF MP Vs. RAMNIWAS
October 31, 2000
STATIONWARD PRIMARY SAHAKARI CONSUMER STORES Vs. ASSTT REGISTRAR
March 29, 2000
STERLITE INDUSTRIES (INDIA) LIMITED, AURANGABAD Vs. UNION OF INDIA & ANR.
August 2, 2000
STRESSCRETE PVT LTD Vs. UNION OF INDIA
February 14, 2000
SUBHADRA DEVI SHIVHARE Vs. MUKHTIAR SINGH
November 24, 2000
SUBHASH AGRAWAL Vs. SUB DIVISIONAL FOREST OFFICER
September 30, 2000
SUBHASH AND COMPANY Vs. COMMISSIONER OF SALES TAX
December 6, 2000
SUBHASH CHAND JAIN Vs. CHAIRMAN M P ELECTRICITY BOARD
September 26, 2000
SUBHASH KHARATE Vs. STATE OF MADHYA PRADESH
January 3, 2000
SUBHASH KUMAR Vs. SHANKARLAL
August 7, 2000
SUBHASHCHANDRA BARNASIA Vs. M P E B
October 16, 2000
SUBODH MITTAL Vs. CHAIRMAN AND MANAGING DIRECTOR ALLAHABAD BANK
August 22, 2000
SUDAKSHNA Vs. RAJENDRA
August 30, 2000
SUDARSHAN PRASAD Vs. RAMANUJ
July 13, 2000
SUDHIR KUMAR Vs. PRAMOD KUMAR
July 13, 2000
SUKHIA ALIAS SUSHMA MST Vs. GAMBHIRA
January 24, 2000
SUKHJEET SINGH Vs. SIRAJUNNISA
June 19, 2000
SUKHMANI Vs. JAGARNATH
April 3, 2000
SUKHURAM Vs. STATE OF M P
April 8, 2000
SUKUMAR MANDAL Vs. STATE OF M.P.
May 12, 2000
SULTAN AHMAD Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
February 2, 2000
SUNDARAM FINANCE LIMITED Vs. MOHAMMAD ABDUL WAKEEL
November 18, 2000
SUNDARAM FINANCE LTD Vs. MOHD ABDUL WAKEEL AND ANOTHER
November 28, 2000
SUNDERLAL JAIN Vs. UNION OF INDIA
November 8, 2000
SUNIL Vs. STATE OF MADHYA PRADESH
September 29, 2000
SUNIL KUMAR Vs. STATE OF M P
January 18, 2000
SURAJ PAL Vs. MANDIR MAHADEOJI AND RAM JANKI
July 4, 2000
SURAJLAL Vs. STATE OF M P
December 6, 2000
SURENDRA KUMAR AGARWAL Vs. STATE OF M.P.
November 13, 2000
SURENDRA KUMAR MODI AND ANR. Vs. STATE BANK OF INDIA AND ORS.
March 9, 2000
SURENDRA SINGH Vs. M.P.S.R.T.C.
May 4, 2000
SURESH Vs. NANUBAI
November 1, 2000
SURESH CHANDRA SHARMA Vs. STATE OF M P
May 10, 2000
SURESH GIDWANI Vs. ANIL SOMANI
September 15, 2000
SURESH KUMAR JATAV Vs. UNION OF INDIA
August 3, 2000
SURESH KUMAR VERMA Vs. HEMLATA VERMA
August 4, 2000
SURESH SETH Vs. STATE OF M P
May 8, 2000
SURESHCHANDRA BABULAL MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
December 11, 2000
SURYAKANT CHADRAKAR Vs. STATE OF MADHYA PRADESH
April 25, 2000
SUSHIL KUMAR Vs. STATE OF M.P.
May 12, 2000
SUSHILA Vs. RAJENDRA PRASAD SHUKLA
March 30, 2000
SUSHILA PAHADE Vs. SANJAY PAHADE
September 19, 2000
SUSHILA SHRIVASTAVA Vs. NAFEES AHAMED
October 14, 2000
SWARNJEE SINGH Vs. ASHARAM GAMNE
April 26, 2000
SWETA Vs. DHARMA CHAND
May 12, 2000
SYED BAQAR ALI Vs. SHABBIR
June 20, 2000
SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER
February 29, 2000
T T K PHARMA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
September 8, 2000
THAMAN BARMAIYA Vs. SHASHI KARNA
July 20, 2000
THE ORIENTAL INSURANCE CO. LTD. Vs. RAIS KHAN AND ANOTHER
July 19, 2000
THUMRIBAI Vs. KAMAL URAV
July 20, 2000
TILAK SINGH Vs. HARDAS CHAMAR
January 6, 2000
TILAK SINGH TOMAR Vs. STATE OF MADHYA PRADESH
February 15, 2000
TILLOMAL THADANI Vs. BACHHI BAI
September 19, 2000
TOSHBRO SHIMADZU LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
April 20, 2000
TRILOK SINGH Vs. KARTAR SINGH
February 28, 2000
TRILOKINATH Vs. BHAGWANTI BAI
July 12, 2000
TRIPLE A TRADING AND INVESTMENT PRVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 25, 2000
TRUSTEES OF INDORE CANCER FOUNDATION CHARITABLE TRUST Vs. UNION OF INDIA
October 12, 2000
Tukaram Vs. Ramsingh And Ors.
July 19, 2000
TULSIRAM Vs. STATE OF MADHYA PRADESH
March 24, 2000
UCO BANK GUNA Vs. LAXMI OJHA
September 4, 2000
UJJAIN VIKAS PRADHIKARAN Vs. STATE OF M P
March 2, 2000
UMABAI Vs. KHEMCHAND
April 28, 2000
Umashankar Vs. State of M P
August 3, 2000
UMED CHAND GOLCHA Vs. DAYARAM
October 20, 2000
UMESH FINANCY Vs. NIYANTO INVESTMENT LTD
July 10, 2000
UNION OF INDIA Vs. STATE OF M P
July 24, 2000
UNION OF INDIA Vs. BHOLARAM
May 8, 2000
UNION OF INDIA Vs. SATISH KUMAR
March 23, 2000
UNION OF INDIA Vs. GOPAL KAR
March 3, 2000
UNION OF INDIA Vs. RAJEEV PATHAK
November 24, 2000
UNION OF INDIA Vs. MOHAR SINGH
July 14, 2000
UNION OF INDIA UOI Vs. SHANTI DEVI
January 10, 2000
UNITED INDIA ASSURANCE CO LTD Vs. AWDHESH KUMAR TIWARI
July 17, 2000
UNITED INDIA INSURANCE CO LTD Vs. VIMLA BAI
September 28, 2000
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD JEESHAN
August 11, 2000
UNITED INDIA INSURANCE CO LTD Vs. GOVERDHAN
February 23, 2000
UNITED INDIA INSURANCE CO LTD Vs. MST HEERABAI
August 17, 2000
UNITED INDIA INSURANCE CO. LTD. Vs. LALU
July 19, 2000
UPICA HANDLOOM LTD. Vs. TECHCHAND KESHWANI
January 13, 2000
URMILA GRIH NIRMAN SAHAKARI SAMSTHA Vs. DEPUTY REGISTRAR
November 27, 2000
URMILA PATEL Vs. LAXMIBAI
June 20, 2000
USHA BAI Vs. NIHAL SINGH
November 20, 2000
USHMA GUPTA Vs. BHAGWANTO BAI
October 31, 2000
V K MUNSHI Vs. RAIPUR CO-OPERATIVE HOUSING SOCIETY LIMITED AND ANOTHER
September 13, 2000
VANEETA Vs. SURESH CHAND AND OTHERS
January 21, 2000
VARSHA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
March 3, 2000
VEER SINGH Vs. STATE OF M P
September 21, 2000
VIJAY K. PINGE Vs. STATE
March 16, 2000
VIJAY KUMAR Vs. SUNITA
March 30, 2000
VIJAY KUMAR BHAGWAT Vs. KANT AND ANOTHER
November 2, 2000
Vijay Kumar Jain Vs. Sunita Vijay Kumar Jain
July 26, 2000
VIJAY KUMAR SHARMA Vs. EXECUTIVE ENGINEER PUBLIC HEALTH
February 28, 2000
VIJAY SHARMA Vs. NANAK IKON STORES
November 30, 2000
VIKAS Vs. STATE OF MADHYA PRADESH
May 31, 2000
VILAS WHAGHMARE Vs. UPENDRA SINGH
August 30, 2000
VIMALA Vs. BALVIR SINGH
March 1, 2000
VIMLA DEVI Vs. BUNKAR SAHAKARI SAMITI MARYADIT
August 10, 2000
VINAY SHUKLA Vs. STATE OF M.P.
June 23, 2000
VINAYAK Vs. MEHARBAN & ORS
May 9, 2000
VINEET FOOD PRODUCTS PVT LIMITED JABALPUR Vs. BANK OF INDIA
May 11, 2000
VIRENDRA KUMAR Vs. DASODA DEVI
July 18, 2000
VISHNOO KANT AWASTHI Vs. JAGDEESH PRASAD
December 4, 2000
VYAPARI SANGH, INDIRA GANDHI VYAVASAYIK PARISAR, PANDRI Vs. RAIPUR DEVELOPMENT AUTHORITY
April 17, 2000
WAMAN Vs. BALDEVDAS
February 8, 2000
WESTERN COALFIELDS LTD Vs. CONTROLLING AUTHORITY
January 29, 2000
YASHPAL SINGH THAKUR Vs. ANJANA RAJPUT
May 11, 2000
YASHPAL SINGH THAKUR Vs. ANJANA RAJPUT
May 4, 2000
YASHWANT BIRLA Vs. PT RAVISHANKAR SHUKLA UNIVERSITY
July 24, 2000
YOGENDRA PRASAD Vs. VINOD KUMAR
January 11, 2000
Yogendra Singh Vs. Larsen and Tubro Company Limited
March 30, 2000
YUSUF KHAN Vs. M P ELECTRICITY BOARD
January 31, 2000
ZAFAR HUSSAIN SIDDIQUE Vs. PRINCIPAL SAFIA COLLEGE
March 2, 2000
ZILA SAHAKARI KENDRIYA BANK MARYADIT MANDSAUR Vs. SHANKARSINGH
August 2, 2000
ZILA SAHKARI KENDRIYA BANK LTD Vs. SHANKAR SINGH
August 1, 2000