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Case Index
Title
Date
A G STEELS Vs. DY COMMISSIONER C EX DIVN
November 1, 2000
A K GAUR Vs. CENTRAL BANK OF INDIA
November 30, 2000
A K VERMA Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
September 12, 2000
A S ADVERTISING CO MEERUT Vs. NAGAR NIGAM MEERUT
December 1, 2000
AARIF KHAN Vs. FAMILY COURT MEERUT
November 23, 2000
ABDUL GAFFUR Vs. 1ST ADDITIONAL JUDGE, SMALL CAUSES COURT, KANPUR NAGAR AND OTHERS
August 29, 2000
ABDUL HAMID Vs. SPECIAL JUDGE (NDPS)/ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
November 14, 2000
ABDUL JABBAR SHAH Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
March 3, 2000
Abdul Majeed Vs. Shamimul-Haq
September 15, 2000
ABDUL RAHIM KHAN Vs. IIIRD ADDL DISTRICT JUDGE SHAHJAHANPUR
May 10, 2000
ABDUL RASHEED Vs. ANWAR AHMAD
September 6, 2000
ABDUL RASHID Vs. DISTRICT JUDGE ALMORA
October 18, 2000
ABDUL RAZZAQ Vs. STATE
February 21, 2000
ABDUL SALAM Vs. STATE OF U P
April 22, 2000
ABDUL WAHID Vs. STATE OF U P
May 12, 2000
ABDULLA KHAN MAQSOOD AHMAD Vs. COMMISSIONER SALES TAX
July 27, 2000
ABHA AGARWAL Vs. SUNIL AGARWAL
August 28, 2000
ABHIJEET DAS Vs. STATE OF U P
May 25, 2000
ABHINANDAN SINGH Vs. MAHESH KUMAR MISHRA
October 4, 2000
ABHISHEK MATHUR Vs. CENTRAL BOARD OF SECONDARY EDU
April 17, 2000
ABID Vs. UNION OF INDIA
May 9, 2000
ABUL KALAM Vs. PRESCRIBED AUTHORITY
July 24, 2000
ACHAL MEHROTRA Vs. STATE OF U P
October 20, 2000
ADARSH GAHMAR SADHAN SAHKARI SAMITI LTD Vs. LABOUR COURT U P VARANASI
July 24, 2000
ADMINISTRATOR GENERAL U P ALLAHABAD Vs. NARENDRA PAL SINGH DECD
July 19, 2000
ADVOCATES ASSOCIATION HIGH COURT ALLAHABAD Vs. STATE OF UTTAR PRADESH
September 26, 2000
AFTAB Vs. PRESCRIBED AUTHORITY/JUDGE, SMALL CAUSE COURT
December 21, 2000
AGEMO LEATHER COMPONENTS P LTD Vs. UNION OF INDIA UOI
August 18, 2000
AGRA DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER AGRA
January 5, 2000
AHMAD SAYED Vs. SPECIAL JUDGE (SC AND ST ACT CASES)
August 29, 2000
AHSAN ULLAH Vs. BOARD OF REVENUE. U P, AT ALLAHABAD AND OTHERS
January 7, 2000
AISHA Vs. MOHD SALIM
April 3, 2000
AJAI BANSAL Vs. VIRENDRA KUMAR
February 4, 2000
AJAI KUMAR AND COMPANY Vs. COMMISSIONER OF SALES TAX
August 4, 2000
AJAI KUMAR GUPTA Vs. IIIRD ADDL DISTRICT JUDGE FARUKKHABAD
March 16, 2000
AJAI MALVIYA Vs. STATE OF UTTAR PRADESH
July 6, 2000
AJAY KUMAR Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
May 22, 2000
AJAY KUMAR SHARMA Vs. STATE GOVERNMENT OF U P
January 10, 2000
AJAY KUMAR SINGH Vs. ZILA PANCHAYAT BAHRAICH
January 11, 2000
AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
February 14, 2000
AJEET SINGH ALIAS MURAHA Vs. STATE OF UTTAR PRADESH
August 22, 2000
AJIT DATT Vs. ETHEL WALTERS
September 28, 2000
AJIT KUMAR AGARWAL Vs. STATE OF U P
March 8, 2000
AJMAL KHAN Vs. STATE OF U P
April 10, 2000
AKBAR HUSSAIN Vs. IX ADDL DISTRICT JUDGE BAREILLY
September 11, 2000
AKHTAR HUSAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
February 1, 2000
ALACS HOUSING AND CONSTRUCTION (P.) LTD. CORPORATION (M/S.) Vs. SARDAR SINGH AND OTHERS
November 9, 2000
ALEEM KHAN Vs. STATE OF U P
February 18, 2000
ALEEM KHAN Vs. STATE OF U P
February 15, 2000
ALISHABBIR Vs. STATE OF U.P. AND OTHERS
March 1, 2000
ALKA COAL TRADERS Vs. COMMISSIONER TRADE TAX, U P LUCKNOW AND OTHERS
November 13, 2000
ALLAHABAD PATRIKA P LTD Vs. PRESIDING OFFICER
May 24, 2000
ALOK SINHA Vs. STATE OF U P
December 6, 2000
AMAR KUMAR KUNDU Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
May 17, 2000
AMAR NATH AND ANOTHER Vs. CHAMAN LAL
August 2, 2000
AMAR NATH JAIN Vs. GANGA RAM SHAKYA
May 15, 2000
AMAR NATH SWAMI Vs. RAMDEO
January 28, 2000
AMAR NATH YADAV Vs. PRINCIPAL,MOTILAL NEHRU MEDICAL COLLEGE,ALLAHABAD
November 17, 2000
Amar Singh Vs. Raghu raj Singh
December 29, 2000
AMBIKA INDUSTRIES Vs. CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL
July 13, 2000
AMIN AHMAD KHAN Vs. STATE OF U P
January 27, 2000
AMIR HUSSAIN Vs. ABDUL MAJEED
February 18, 2000
AMIR JAHAN Vs. DISTRICT JUDGE RAMPUR
March 30, 2000
AMIRA Vs. HABIB
January 21, 2000
AMIT KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND JANOTHER
November 21, 2000
AMOL SINGH Vs. STATE OF U P
July 6, 2000
AMOLAK CHAND Vs. STATE OF U P
May 22, 2000
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P
January 2, 2000
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P
February 1, 2000
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 25, 2000
AMRIT BANASPATI COMPANY LTD Vs. COMMR APPEALS C EX
January 19, 2000
AMRIT LAL Vs. STATE OF UTTAR PRADESH
May 10, 2000
ANAMIKA Vs. STATE OF U P
November 9, 2000
ANAMIKA Vs. STATE OF U P & OTHERS
October 9, 2000
ANAND BABU alias ANAND SWAROOP Vs. IIIRD ADDITIONAL DISTRICT JUDGE JALAUN
February 8, 2000
ANAND KUMAR DUBEY Vs. STATE OF U P
August 3, 2000
ANAND KUMAR DUBEY Vs. D M SULTANPUR
December 5, 2000
ANAND MOHAN Vs. SRI BHAGWAN VERMA AND OTHERS
August 31, 2000
ANAND VERMA Vs. STATE OF U P
July 5, 2000
Anarath Vs. L.M.C.
October 12, 2000
ANEES AHMAD Vs. STATE OF U P
May 10, 2000
ANGAD SINGH Vs. STATE OF U P
July 28, 2000
ANGSHULA SARKAR Vs. STATE OF U P
April 17, 2000
ANIL KUMAR Vs. STATE OF U P
May 15, 2000
ANIL KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER
December 21, 2000
ANIL KUMAR CHAUDHARY Vs. COLLECTOR DISTRICT ELECTION OFFICER PANCHAYAT SIDDHARTHNAGAR
September 11, 2000
ANIL KUMAR RAMESH CHANDRA GLASS WORKS Vs. STATE OF UTTAR PRADESH
February 4, 2000
ANIL PUKHARIA Vs. UNION OF INDIA
November 27, 2000
ANIRUDDHA KUMAR AND ASHWINI KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY UTTAR PRADESH ALLAHABAD
July 19, 2000
ANIS AHMAD Vs. STATE OF U P
December 22, 2000
ANISA Vs. STATE OF UTTAR PRADESH
May 9, 2000
ANITA BHANDARI SMT Vs. DIRECTOR OF BAL VIKAS EVAM PUSTAHAR
August 22, 2000
ANOOP BARANWAL THEKMA Vs. U P PUBLIC SERVICE COMMISSION
May 10, 2000
ANURADHA Vs. DIRECTOR U P RAJYA SHIKSHAK ANUSANDHAN EVAM PRAKASHAN SANSTHAN
December 15, 2000
ANWAR ALI Vs. STATE OF UTTAR PRADESH
February 11, 2000
ANWARI BEGUM Vs. STATE OF U P
September 27, 2000
ARCHANA SRIVASTAVA Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD
April 25, 2000
ARIF ALI Vs. STATE OF U P
April 10, 2000
ARJUN SINGH Vs. SANATAN DHARM SABHA KAUSHALPUR SOCIETY
July 7, 2000
ARJUN SINGH Vs. STATE OF U P
October 11, 2000
ARUN KUMAR Vs. THAKURJI MAHARAJ
September 7, 2000
ARUN KUMAR Vs. STATE OF U P
March 16, 2000
ARUN KUMAR BAJPAI Vs. STATE OF U P
April 28, 2000
ARUN KUMAR GUPTA Vs. STATE OF U P
August 25, 2000
ARUN KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
March 7, 2000
ARUN KUMAR SOOD Vs. STATE OF U P
November 24, 2000
ARVIND KUMAR Vs. CEGAT
August 16, 2000
ASGAR Vs. SALIM AKHTAR
January 6, 2000
ASHA RAM Vs. KRANT KUMAR
February 23, 2000
Asha Ram Vs. Barkau
October 16, 2000
ASHA RANI Vs. DISTRICT JUDGE, MEERUT AND OTHERS
July 18, 2000
ASHA SAHU Vs. XII ADDL DISTRICT JUDGE ALLAHABAD
May 11, 2000
ASHEESH KUMAR SRIVASTAVA Vs. STATE OF U P
February 14, 2000
ASHOK HARIT Vs. MUKESH GUPTA
May 2, 2000
ASHOK KUMAR BANSAL Vs. IIND ADDITIONAL DISTRICT JUDGE MATHURA
February 28, 2000
ASHOK KUMAR BHATIA AND ANOTHER Vs. SMT. KAMLA DEVI AND OTHERS
July 20, 2000
ASHOK KUMAR SOOD Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, RISHIKESH AND OTHERS
July 4, 2000
ASHOK KUMAR TIWARI Vs. STATE OF U P
December 7, 2000
ASHOK KUMAR; MOTI LAL SEN Vs. STATE OF U P
April 28, 2000
ASHOK PANDEY ADVOCATE Vs. UNION OF INDIA
August 29, 2000
ASHOK RANA Vs. HOME SECRETARY U P
September 8, 2000
ASHRAF ALI Vs. STATE OF UTTAR PRADESH
December 7, 2000
ASHRAF ZAKARIA ISLAMIA HIGHER SECONDARY SCHOOLCOMMITTEE OF MANAGEMENT Vs. ADDITIONAL DISTRICT JUDGE II THE DISTRICT INSPECTOR OF SCHOOLS
February 15, 2000
ASHWANI DHINGRA Vs. CENTRAL BUREAU OF INVESTIGATION
December 12, 2000
ASMAT JAHAN BEGUM Vs. MUMTAZ HUSAIN ALIAS KABBAN
November 3, 2000
ASSOCIATION OF ASSISTANT TEACHERS OF PRIMARY SCHOOLS OF BLOCK DEOKALI Vs. STATE OF U P
August 25, 2000
ASSOCIATION OF DEAD PEOPLE AZAMGARH Vs. STATE OF U P
January 7, 2000
ASTIK KUMAR PANDEY Vs. DIRECTOR CHAIRMAN BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION
January 9, 2000
ATAR SINGH Vs. RAJENDRA KUMAR
February 19, 2000
ATAR SINGH Vs. JASODA
May 5, 2000
ATMA STEEL PVT LTD Vs. COMMISSIONER OF SALES TAX
September 4, 2000
ATUL KRISHNA GOEL Vs. SPECIAL ADDITIONAL DISTRICT JUDGE MATHURA
September 5, 2000
AUTAR SINGH Vs. GAON SABHA
May 29, 2000
AVADHESH KUMAR PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER
September 13, 2000
AVINASH KUMAR YADAV Vs. EXECUTIVE DIRECTOR I T I LTD
September 8, 2000
AWADESH KUMAR Vs. STATE OF U P
March 29, 2000
AWADHESH KUMAR SHARMA Vs. UNION OF INDIA
January 24, 2000
Ayodhya Vs. Yashoda
July 24, 2000
B D PANDEY Vs. STATE OF U P
May 3, 2000
Baba Khan Vs. State of U P
March 1, 2000
BABLOO ALIAS MOHAMMAD HANEEF Vs. DISTRICT MAGISTRATE LUCKNOW
January 13, 2000
BABU Vs. STATE OF UTTAR PRADESH
April 27, 2000
Babu Vs. State of U.P.
March 9, 2000
BABU AND Vs. STATE OF UTTAR PRADESH
March 9, 2000
BABU KHAN Vs. STATE OF U P
March 1, 2000
BABU LAL Vs. STATE OF U P
April 21, 2000
BABU LAL Vs. STATION OFFICER, POLICE STATION, FAZALGANJ AND OTHERS
July 6, 2000
BABU LAL Vs. STATE OF U P
November 6, 2000
BABU NANDAN Vs. IIND A.D.J.
January 18, 2000
BABU RAM Vs. STATE OF U P
October 20, 2000
BABU YADAV Vs. STATE OF UTTAR PRADESH
July 7, 2000
BABUWA Vs. STATE OF UTTAR PRADESH
July 25, 2000
BACHAI GIR Vs. STATE OF U P
November 29, 2000
BACHCHA LAL Vs. PRESCRIBED AUTHORITY AND OTHERS
July 28, 2000
Bachoo Lal Vs. Mewa Lal
May 10, 2000
Badalua Vs. STATE OF U P
September 27, 2000
BADRI PRASAD Vs. STATE OF U P
December 20, 2000
BAHADUR Vs. CHANDRA BHUSHAN
February 7, 2000
BAHADUR ALIAS RAJ BAHADUR Vs. STATE OF U P
April 19, 2000
BAHADUR V K Vs. S B I
March 1, 2000
Bahau Vs. Mani Ram
November 1, 2000
BAIA PRASAD Vs. STATE OF U P
July 10, 2000
BAIJ NATH Vs. VISHWANATH PANDEY
May 12, 2000
Baijnath Vs. Om Prakash
May 1, 2000
BAIKUNTHA NATH Vs. STATE
February 11, 2000
BAJRANG PRASAD SRIVASTAVA Vs. U P PARIYOJANA PRABANDHAK
May 4, 2000
Bal Krishna Vs. Ram Khelawan
January 7, 2000
BAL KRISHNA DASS Vs. STATE OF U P
May 10, 2000
BAL MUKUND Vs. VII ADDL DISTT JUDGE MEERUT
September 6, 2000
Bala Prasad and Others Vs. State of U.P.and Others
July 10, 2000
BALAJI TRADING COMPANY Vs. COMMISSIONER OF SALES TAX
March 6, 2000
BALBIR Vs. SATVIR
January 5, 2000
BALDEV SINGH Vs. TAHSILDAR
August 25, 2000
BALESHWAR Vs. STATE OF U P
August 24, 2000
BALGOVIND BHADAURIYA Vs. SMT. RAM RATI AGARWAL AND OTHERS
August 3, 2000
Balister Vs. Chameli Devi
February 14, 2000
BALJORE Vs. STATE OF UTTAR PRADESH
May 15, 2000
BALRAM TIWARI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI
February 11, 2000
BANAJEET SINGH Vs. STATE OF UTTAR PRADESH
February 7, 2000
BANAJEET SINGH Vs. STATE OF U P
July 2, 2000
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH
February 1, 2000
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH
January 2, 2000
BANNE ALIAS BAIJNATH Vs. STATE
February 1, 2000
BANNEY Vs. CHHUTKA
May 29, 2000
BANSAL CHEMICAL CORPORATION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI AND
January 24, 2000
BANVEER SINGH ALIAS GUDRU SINGH Vs. STATE OF U P
January 19, 2000
BASHEER Vs. SHAKOOR
January 19, 2000
BASHIR AHMAD Vs. IST ADDITIONAL DISTRICT JUDGE SAHARANPUR
July 26, 2000
BATA INDIA LIMITED Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
August 18, 2000
BATAULI Vs. VI ADDL DISTRICT JUDGE MEERUT
May 10, 2000
BECHAN Vs. JUGAL KISHORE
August 31, 2000
BEDAR AHMAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR
February 25, 2000
BEENA KHARE Vs. VIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 6, 2000
Behari Vs. Tullu
October 31, 2000
BELA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR
May 20, 2000
BENI Vs. STATE OF U P
July 12, 2000
BENI PRASAD Vs. FIRST ADDL DISTRICT JUDGE JHANSI
March 1, 2000
BETU PRASAD Vs. STATE OF U P
November 21, 2000
BHADAI Vs. STATE U P
February 19, 2000
BHAGWAN DASS Vs. STATE OF U.P.
October 18, 2000
BHAGWAS DAS DECD Vs. ADDITIONAL DISTRICT JUDGE AGRA
July 13, 2000
BHAGWATI DEVI Vs. SPECIAL JUDGE
December 20, 2000
BHAIYA LAL Vs. STATE OF U. P.
July 20, 2000
BHAIYA LAL VERMA Vs. STATE OF U P
June 20, 2000
Bharat Vs. Lakhander
September 11, 2000
BHARAT BHUSHAN PANDEY Vs. STATE OF U P
February 28, 2000
BHARAT HEAVY ELECTRICALS LTD Vs. INDUSTRIAL TRIBUNAL LABOUR COURT
August 1, 2000
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS
August 3, 2000
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS
September 5, 2000
BHARTHARI PRASAD Vs. STATE OF U P
February 15, 2000
BHASKARANAND ALIAS BABULLEY Vs. DISTRICT MAGISTRATE MIRZAPUR
March 15, 2000
BHAWANI SHANKAR GAUTAM DECD Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER JHANSI
March 27, 2000
BHOLA YADAV Vs. STATE OF UTTAR PRADESH
September 20, 2000
BHOOREY TEWARI ALIAS KAMLESH KUMAR Vs. STATE OF UTTAR PRADESH
May 4, 2000
BHUNESHWAR RAI Vs. RENT CONTROL AND EVICTION OFFICER
August 30, 2000
BHUPENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
November 24, 2000
BHUPENDRA TIWARI ALIAS GUDDU Vs. STATE OF U P
January 21, 2000
BHURI SINGH Vs. STATE
January 17, 2000
BHUSHAN KUMAR ARORA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY)/DELEGATED AUTHORITY
February 23, 2000
Bideshi Vs. Jharihag & Ors.
December 4, 2000
BIHARI LAL Vs. STATE
July 21, 2000
BIMLA DEVI Vs. STATE OF U P
January 20, 2000
Binda Prasad Vs. Garib Prasad
November 30, 2000
BIRAN DEVI Vs. SECHU LAL
September 8, 2000
BIRENDRA KUMAR PANDEY Vs. DISTRICT JUDGE ALLAHABAD
February 14, 2000
BISHAMBAR DAYAL Vs. STATE OF U P
September 4, 2000
BISHAMBHAR NATH Vs. VI ADDL DISTRICT JUDGE BAREILLY
April 21, 2000
BISHAN PAL SINGH Vs. GIRIRAJ SINGH
April 24, 2000
BISHAN SINGH NEGI Vs. STATE OF U P
April 24, 2000
BISMILLA IDRISI Vs. STATE OF UTTAR PRADESH
July 6, 2000
BITHOORI LAL Vs. STATE OF U P
August 2, 2000
BOARD OF MANAGEMENT DAYANAND COLLEGE OF LAW KANPUR NAGAR Vs. STATE OF U P
December 7, 2000
BOBBY Vs. DEV SWAROOP
January 19, 2000
BOBBY ALIAS PREMVEER Vs. STATE OF UTTAR PRADESH
February 16, 2000
BRAHM DEO PRASAD KUSHWAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 24, 2000
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW
April 3, 2000
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW
March 4, 2000
BRAHMA DUTTA SHARMA Vs. STATE OF U P
December 11, 2000
BRAJESH KUMAR SINGH Vs. STATE OF U P
November 16, 2000
BRIJ BEHARI LAL BUDHOLIYA Vs. IVTH ADDITIONAL DISTRICT JUDGE, JALAUN AT ORAI AND OTHERS
May 24, 2000
BRIJ BHUSHAN LAL Vs. ASHOK KUMAR GOEL AND ANOTHER
November 8, 2000
BRIJ BHUSHAN LAL AND SONS Vs. DESIGNATED AUTHORITY
February 2, 2000
BRIJ BHUSHAN SHARMA Vs. STATE OF UTTAR PRADESH
December 19, 2000
BRIJ GOPAL SRIVASTAVA Vs. IVTH ADDL DISTT JUDGE KANPUR
July 20, 2000
BRIJ KISHORE Vs. GAON SABHA
August 31, 2000
BRIJ KISHORE RASTOGI Vs. IVTH ADDL DISTRICT JUDGE SHAHJAHANPUR
August 30, 2000
BRIJ KISHORE TIWARI Vs. RAM RATAN @ DULI CHAND AND OTHERS
December 19, 2000
BRIJ RAJ MEENA Vs. STATE OF UTTAR PRADESH
January 5, 2000
BRIJ RANI SINGH Vs. STATE OF U P
March 16, 2000
BRIJENDRA KUMAR GUPTA Vs. STATE OF U P
February 3, 2000
BRIJESH KUMAR GUPTA Vs. I A C M ALIASVIALIAS DELEGATED AUTHORITY KANPUR NAGAR
August 22, 2000
BRIJESH KUMAR SHARMA Vs. WALIUDDIN
December 5, 2000
BRIJESH KUMAR SINGH Vs. STATE OF U P
April 24, 2000
BRIJESH KUMAR SINGH Vs. STATE OF U P
March 16, 2000
BRIJIENDRA SINGH YADAV Vs. STATE OF U P
March 2, 2000
Brindaban Vs. Bhagwan Dass
December 12, 2000
BRITISH INDIA CORPORATION LIMITED Vs. B P GUPTA INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
December 13, 2000
BUDDHU Vs. STATE OF U P
March 31, 2000
BULAND MOTOR AND LAND FINANCE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2000
BUNDI (SMT.) AND OTHERS Vs. 2ND UPPER DISTRICT JUDGE, SAHARANPUR AND OTHERS
April 22, 2000
C O M R T S VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS MANIPURI
October 1, 2000
C.M. GHOSH TRUST Vs. R.C.E.O. I., ALLAHABAD AND OTHERS
September 8, 2000
CAMPHOR FACTORY KARAMCHARI SANGH Vs. STATE OF U P
January 17, 2000
CANARA BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR NAGAR AND
July 27, 2000
CH BADRI DASS DECD Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
May 10, 2000
CHANAI Vs. STATE OF U P
May 24, 2000
CHAND OIL MILL Vs. COMMISSIONER OF SALES TAX
August 22, 2000
CHANDAN SINGH Vs. THE CONSOLIDATION OFFICER, ANTARIM ABHILEKH, KATRA
November 17, 2000
CHANDRA BHUSHAN Vs. DISTRICT MAGISTRATE FATEHPUR
October 18, 2000
CHANDRA BHUSHAN TIWARI Vs. STATE OF U P
December 6, 2000
CHANDRA GUPTA Vs. STATE OF U P
April 11, 2000
CHANDRA JEOTI WELFARE SOCIETY Vs. GOPI RAM SHARMA
November 6, 2000
CHANDRA PAL SINGH Vs. UDAI PAL SINGH
November 7, 2000
CHANDRA PAL SINGH Vs. PRESCRIBED AUTHORITY 1ST ADDITIONAL CIVIL JUDGE
May 10, 2000
Chandra Prakash Vs. Umrao Singh
March 28, 2000
CHANDRA PRAKASH GUPTA Vs. STATE OF U P
September 29, 2000
CHANDRA PRAKASH TRIVEDI Vs. DISTRICT JUDGE AGRA
August 22, 2000
CHANDRA PRATAP SINGH Vs. STATE OF U P
July 10, 2000
CHANDRA SHEKHAR PRASAD Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE BALLIA
May 10, 2000
CHANDRA SHEKHAR SINGH Vs. STATE OF U P
December 20, 2000
CHANDRABHAN ETC Vs. BAL SWAROOP
January 25, 2000
CHANDRAKANTA KUKSHAL Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
July 10, 2000
CHANDRAPATI Vs. DISTRICT INSPECTOR OF SCHOOL AMBEDKAR NAGAR
January 31, 2000
Chandrawati Vs. Omwati
September 8, 2000
CHANDRIKA PRASAD PANDEY Vs. KANTI PANDEY
March 7, 2000
CHATURBHUJ AGRAWAL Vs. ARUN BHATIA
February 8, 2000
CHET RAM Vs. GAON SABHA
August 29, 2000
CHETAN PRAKASH Vs. THE CIVIL JUDGE
August 24, 2000
CHHADAMI Vs. UMA SHANKAR
July 21, 2000
CHHANGUR RAM Vs. SHEO NATH
April 17, 2000
CHHANNOO LAL Vs. STATE OF UTTAR PRADESH
February 24, 2000
CHHATA SUGAR CO LTD Vs. COMMISSIONER TRADE TAX
July 18, 2000
CHHITAR Vs. STATE OF U P
October 19, 2000
CHHOTAI RAM YADAV Vs. STATE OF U P
November 29, 2000
CHHOTE LAL MISRA Vs. GENERAL MANAGER U P FINANCIAL CORPORATION KANPUR
September 22, 2000
CHIEF OF THE ARMY STAFF Vs. LAXMAN GIRI EX HAVALDAR NO 9212544
January 10, 2000
CHIEF PROJECT OFFICER Vs. STATE OF U P
March 9, 2000
Chinni Vs. Ayodhya
May 10, 2000
Chintoley Vs. Gaon Sabha
November 8, 2000
CHIRANJI LAL Vs. MOOL CHAND
January 31, 2000
CHOB SINGH Vs. STATE OF U P
February 17, 2000
CHOTE LALA Vs. STATE OF U.P.
May 10, 2000
CHUNNO Vs. STATE OF U P
July 28, 2000
COMMERCIAL MOTORS Vs. COMMISSIONER OF INCOME TAX
January 13, 2000
COMMISSIONER OF INCOME TAX Vs. RAJEEV MAHESHWARI HUF
January 11, 2000
COMMISSIONER OF INCOME TAX Vs. ELECTRA INDIA LTD
January 21, 2000
COMMISSIONER OF INCOME TAX Vs. AQUEOUS VICTUALS P LTD
August 16, 2000
COMMISSIONER OF INCOME TAX Vs. SHARWAN KUMAR AGARWAL
December 21, 2000
COMMISSIONER OF SALES TAX Vs. KASHI PRASAD RAM CHANDRA LAL
July 31, 2000
COMMISSIONER OF TRADE TAX Vs. HUKUM CHANDRA
September 1, 2000
COMMISSIONER OF TRADE TAX Vs. SHIV SHANKER MURTI FOUNDRY
October 10, 2000
COMMISSIONER SALES TAX Vs. S R PAPER CORES
September 29, 2000
COMMISSIONER SALES TAX Vs. VED TRADERS
August 25, 2000
COMMISSIONER SALES TAX Vs. GORAKHPUR SPUN PIPE
August 25, 2000
COMMISSIONER TRADE TAX Vs. MALTI DEVI
February 16, 2000
COMMITTE OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
January 12, 2000
COMMITTEE FO MANAGEMENT SRI RAM JANKI INTERMEDIATE COLLEGE Vs. DIRECTOR OF EDUCATION
November 13, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION WOMEN ALLAHABAD
October 23, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
March 8, 2000
COMMITTEE OF MANAGEMENT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
April 20, 2000
COMMITTEE OF MANAGEMENT Vs. ADDITIONAL REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
July 10, 2000
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION BASTI
April 28, 2000
COMMITTEE OF MANAGEMENT A K COLLEGE SHIKOHABAD Vs. STATE OF U P
January 10, 2000
COMMITTEE OF MANAGEMENT ASHOK INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS CHANDAULI
May 24, 2000
COMMITTEE OF MANAGEMENT BAL VIDYALAYA ALLAHABAD Vs. DISTRICT SOCIAL WELFARE OFFICER ALLAHABAD
August 28, 2000
COMMITTEE OF MANAGEMENT BALIKA UCHCHATAR MADHYAMIK VIDYALAYA Vs. VIIITH ADDITIONAL DISTRICT JUDGE DEORIA
February 18, 2000
COMMITTEE OF MANAGEMENT CHAUDHARY C R P G COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
May 2, 2000
COMMITTEE OF MANAGEMENT FAIZ-E-AM INTER COLLEGE NAGLA MEWATI TAJGANJ AGRA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
November 8, 2000
COMMITTEE OF MANAGEMENT GANGADIN RAM KUMAR INTER COLLEGE Vs. DEPUTY DIRECTOR JOINT DIRECTOR OF EDUCATION VTH REGION
July 25, 2000
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE GORAI Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
December 18, 2000
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
November 30, 2000
COMMITTEE OF MANAGEMENT LAKSHMI NARAIN INTER COLLEGE MEJA ALLAHABAD AND Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
September 7, 2000
COMMITTEE OF MANAGEMENT MADARSA DAIRATUL ISHLAH CHIRAGH EULOOM Vs. DISTRICT MINORITY WELFARE OFFICER VARANASI
February 1, 2000
COMMITTEE OF MANAGEMENT NEHRU SMARAK VIDYALAYA KHEOPUR FARRUKHABAD Vs. STATE OF U P
August 8, 2000
COMMITTEE OF MANAGEMENT OF CROSTHWAITE GIRLS COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLSII ALLAHABAD
March 1, 2000
COMMITTEE OF MANAGEMENT OF SWAMI SAHJANAND POST Vs. PURVANCHAL UNIVERSITY
November 8, 2000
COMMITTEE OF MANAGEMENT PINDER PUBLIC JUNIOR HIGH SCHOOL THARALI Vs. BASIC SHIKSHA ADHIKARI CHAMOLI
May 3, 2000
COMMITTEE OF MANAGEMENT PRAMOD INTER COLLEGE SAHSAWAN BADAUN Vs. DISTRICT INSPECTOR OF SCHOOLS
May 23, 2000
COMMITTEE OF MANAGEMENT R B RAO INTERMEDIATE COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
December 6, 2000
COMMITTEE OF MANAGEMENT RAJA TEJ SINGH VIDYALAY Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
January 10, 2000
COMMITTEE OF MANAGEMENT SAHEED BHAWANI DUTT JOSHI ASHOK CHAKRA HIGHER Vs. STATE OF U P
October 24, 2000
COMMITTEE OF MANAGEMENT SAHEED INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
January 11, 2000
COMMITTEE OF MANAGEMENT SHRI SAI SANSTHAN AGRA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS AGRA
December 15, 2000
COMMITTEE OF MANAGEMENT ST CHARLES INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
November 2, 2000
COMTT OF MANAGEMENT DAULAT HUSAIN MUSLIM INDIAN INTER COLLEGE ALLD Vs. JOINT DIRECTOR OF EDUCATION JVJTEGION ALLD
April 17, 2000
CONSTABLE FIROZ KHAN Vs. INSPECTOR GENERAL OF POLICE BAREILLY
September 13, 2000
CONSTABLE NO 860020697 RAMA KANT SHUKLA Vs. UNION OF INDIA
January 20, 2000
COSSUL AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 2000
D C M SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
July 12, 2000
D K JAIN Vs. J N KHATRI
February 8, 2000
D K JOSHI Vs. STATE OF U P
December 20, 2000
D S BOARD INDUSTRIES Vs. STATE BANK OF INDIA BRANCH ROORKEE ROAD MEERUT CANTT
August 3, 2000
DAFEDER Vs. STATE OF U P
July 24, 2000
DAL CHAND Vs. STATE OF UTTAR PRADESH
July 21, 2000
DALJIT LALI Vs. UNION OF INDIA
April 22, 2000
Dalla Vs. Amar Singh
December 15, 2000
DAROGA SINGH ALIAS SRI KRISHNA SINGH Vs. STATE OF U P
May 4, 2000
DASHA MANI SHUKLA Vs. STATE OF U P
September 4, 2000
DAU DAYAL SHARMA Vs. STATE OF U.P. AND OTHERS
September 13, 2000
DAURALA SAHKARI GANNA VIKAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH
May 24, 2000
DAYA RAM Vs. DHANI RAM
July 27, 2000
Daya Ram Vs. Dhani Ram
July 21, 2000
DAYA SHANKAR PANDE Vs. STATE OF U P
December 20, 2000
DAYA SHANKER PANDEY Vs. U P STATE ROAD TRANS CORPN
March 6, 2000
DAYANAND LAI Vs. STATE OF U P
March 7, 2000
DAYANATH PANDEY Vs. STATE OF U P
November 5, 2000
DAYAWATI Vs. STATE OF U P
February 28, 2000
DEBI HARBOLA (SMT.) AND ORS. Vs. ADDL. DISTRICT JUDGE AND ORS.
August 1, 2000
DEEP CHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
March 28, 2000
DEEP CHAND Vs. SUNDER LAL
August 31, 2000
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF U P
August 9, 2000
DEEWAN SINGH Vs. DY. DIRECTOR OF AGRICULTURE (EXTENSION), SHAHJAHANPUR AND OTHERS
December 11, 2000
DEMOCRATIC BAR ASSOCIATION ALLAHABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 23, 2000
Deo Narain Vs. Tejai Ram
May 11, 2000
DEO NARAIN DECD Vs. RENT CONTROL AND EVICTION OFFICER
August 2, 2000
DEONATH RAM Vs. STATE OF U P
October 18, 2000
DESHPAT Vs. JAGDISH PRASAD
March 31, 2000
DESHRAJ SINGH Vs. STATE OF U P
May 17, 2000
DEV NARAIN DEV Vs. STATE OF UTTAR PRADESH
August 29, 2000
DEVENDRA DUTTA BAHUGUNA Vs. SECRETARY COOPERATIVE DEVELOPMENT FEDERATION
August 2, 2000
DEVENDRA NATH MISRA Vs. STATE OF U P
August 11, 2000
DEVENDRA NATH RAI Vs. UNION OF INDIA
January 6, 2000
DEVENDRA SHANKAR CHAUDHARY Vs. VARUN KUMAR CHAUDHARY
May 1, 2000
Devi Dayal Vs. Nathoo
November 30, 2000
DEVI PRASAD Vs. STATE OF UTTAR PRADESH
August 1, 2000
DEVI SAHAI Vs. STATE OF U P
July 27, 2000
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF TRADE TAX
October 12, 2000
DHANI CHANDRA KHANNA Vs. INCHARGE D J KANPUR NAGAR
September 13, 2000
DHANI RAM Vs. SUKHMAL
January 13, 2000
DHANNU KUSHWAHA Vs. MAHENDRA KUMAR SAHU
December 21, 2000
DHANPATI YADAV Vs. STATE OF U P
August 3, 2000
DHARAM SINGH Vs. JAI PRAKASH VERMA
August 4, 2000
DHARAM VIR AGRAWAL Vs. STATE OF U P
November 13, 2000
DHARAM VIR SINGH Vs. STATE OF U P
November 7, 2000
DHARAMVEER SINGH Vs. STATE OF U P
November 14, 2000
DHARMA CHANDRA Vs. STATE OF U P
February 3, 2000
DHARMENDRA PAL DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAR
August 3, 2000
DHARMPAL VIRENDRA Vs. JUDGE PRESCRIBED AUTHORITY MEERUT
November 23, 2000
DHARMVEER SINGH Vs. STATE OF U P
December 7, 2000
DHEERENDRA SINGH Vs. STATE OF U P
April 3, 2000
DHIRENDRA KUMAR GUPTA Vs. U P PUBLIC SERVICES TRIBUNAL
December 12, 2000
DHIRENDRA PRATAP Vs. PREM NATH
August 23, 2000
DHIRENDRA SINGH Vs. KASHI NATH GUPTA
February 21, 2000
DHRUA NARAIN DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS
May 16, 2000
DHYAN Vs. BHUPAT
February 25, 2000
DIGVIJAI SINGH Vs. STATE OF U P
May 23, 2000
DIGVIJAY CHEMICALS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2000
DILIP KUMAR Vs. UNION OF INDIA
May 15, 2000
DILSHAD Vs. SAHEB NASEEB
January 18, 2000
DILSHAD HUSSAIN Vs. STATE OF U P
January 12, 2000
DILWATI DEVI Vs. COMMISSIONER VARANASI
April 27, 2000
DINA NATH ALIAS RAMESH Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR
September 15, 2000
DINA NATH MISRA Vs. DISTRICT MAGISTRATE CHANDAULI AUTHORISED CONTROLLER SAKALDEEHA DEGREE COLLEGE CHANDAULI
January 21, 2000
DINA NATH TIWARI Vs. DEPUTY DIRECTOR CONSOLIDATION GORAKHPUR
April 26, 2000
DINESH CHANDRA Vs. STATE OF U P
September 25, 2000
DINESH CHANDRA JAISWAL Vs. STATE OF U P
April 2, 2000
Dinesh Chandra Rastogi Vs. State of U.P.and Others
November 2, 2000
DINESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
October 18, 2000
DINESH CHANDRA TIWARI Vs. STATE OF UTTAR PRADESH
September 13, 2000
DINESH KUMAR Vs. DISTRICT JUDGE ETAWAH
April 25, 2000
DINESH KUMAR Vs. STATE OF U P
May 12, 2000
DINESH KUMAR NIGAM Vs. KANPUR ELECTRIC SUPPLY ADMINISTRATION
October 11, 2000
DINESH SINGH Vs. DISTRICT JUDGE GHAZIPUR
May 3, 2000
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. HIYAT KHAN
May 25, 2000
DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR Vs. DIWAKAR LAL
May 25, 2000
DISTRICT JUDGE FIROZABAD Vs. ARUN SHARMA
May 3, 2000
DIWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE ALMORA
May 4, 2000
DR. A.K. KAPOOR Vs. SUDHIR KUMAR VISWAS AND ORS.
July 10, 2000
DR. ANAND KUMAR PARASHAR Vs. DIRECTOR OF EDUCATION (HIGHER EDUCATION) AND ORS.
February 22, 2000
DR. GYAN DEVI SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
January 4, 2000
DULARE PASI Vs. STATE OF UTTAR PRADESH
July 24, 2000
Duli chand Vs. Kripa Ram
December 12, 2000
Dungar Singh Vs. Tansukh
September 25, 2000
DURGA DEVI Vs. STATE OF U P
November 17, 2000
DURGA PRASAD TANDON Vs. GAUR BRAHMAN SABHA NAINITAL
May 20, 2000
DURGESH COAL Vs. NORTHERN RAILWAY NEW DELHI
March 3, 2000
DURRANI ORIENTAL CARPETS Vs. OBEETEE LTD
August 4, 2000
DWARIKA PRASAD Vs. IIND ADDL DISTRICT JUDGE ALLAHABAD
February 18, 2000
DWIJESH KUMAR PANDEY Vs. JUDGE FAMILY COURT GORAKHPUR
May 23, 2000
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION MAUNATH BHANJAN Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
August 28, 2000
EXECUTIVE ENGINEER GARHWAL JAL SANSTHAN Vs. CHHOTEY SINGH
April 4, 2000
FASHION FORM PVT LTD Vs. UCO BANK
April 18, 2000
FATEH BAHADUR SINGH Vs. JANG BAHADUR GUPTA
August 24, 2000
FATMA PARVEEN Vs. STATE OF U P
May 25, 2000
FAZAL AHMED Vs. K N JAIN
January 19, 2000
FAZLE HAQUE Vs. STATE OF U P
October 12, 2000
FERNHILL LABORATORIES AND INDUSTRIAL ESTABLISHMENT Vs. KANTI SHANTI MARKETING
February 8, 2000
FORAMER Vs. COMMISSIONER OF INCOMETAX
August 17, 2000
FUZAIL AHMAD Vs. COMMISSIONER ALLAHABAD MANDAL
May 8, 2000
G D SHARMA Vs. PRAVEEN SHARMA
September 8, 2000
G R LAROIYA Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ANTI CORRUPTION ALIASEASTALIAS DEHRADUN
August 24, 2000
GAJENDRA SINGH Vs. STATE
July 3, 2000
Gajendra Singh Vs. Babu Ram
December 5, 2000
Gajraj Vs. Gyan
November 7, 2000
GAJRAJ Vs. STATE OF U P
December 11, 2000
GAJRAJ Vs. COLLECTOR GHAZIABAD
May 18, 2000
GAJRAJ SINGH Vs. STATE
July 19, 2000
GAJRAM Vs. SHANTI DEVI
February 4, 2000
GAJRAM Vs. SHANTI DEVI
February 9, 2000
GANESH CHANDRA Vs. UNION OF INDIA
September 28, 2000
GANESH CHANDRA AGARWAL Vs. IXTH ADDL DISTRICT JUDGE AGRA
August 1, 2000
GANESH INTERNATIONAL Vs. ASSISTANT COMMISSIONER
July 6, 2000
GANESH RAM Vs. CHIEF DEVELOPMENT OFFICER AND ORS.
March 16, 2000
GANGA DIN Vs. STATE OF UTTAR PRADESH
November 16, 2000
GANGA POLLUTION CONTROL UNIT U P JAL NIGAM MAINI Vs. CIVIL JUDGE ALLAHABAD
July 12, 2000
GANGA PRASAD Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW
April 24, 2000
GANGA PRASAD Vs. GOMTI
February 14, 2000
GANGESHWAR LTD Vs. STATE OF U P
August 29, 2000
GANGESHWAR LTD., IN RE Vs. ABC
March 6, 2000
Gaon Sabha Vs. Vijai Bahadur
September 18, 2000
GAURASH AHUJA Vs. MOHD AYUB
September 27, 2000
GAURAV KAUSHIK Vs. UNION OF INDIA
June 23, 2000
GAURI SHANKAR Vs. ATMA RAM
March 16, 2000
GAURI SHANKAR Vs. RAM CHARAN AND OTHERS
November 15, 2000
GAURI SHANKER AGARWAL Vs. STATE OF U P
April 21, 2000
GAUSIA PARVEEN Vs. STATE OF U P
May 23, 2000
GAYA PRASAD Vs. STATE OF U P
December 19, 2000
GENDA LAL Vs. ASSISTANT CUSTODIAN
March 2, 2000
GHANSHYAM Vs. IVTH ADDL DISTRICT JUDGE JHANSI
July 3, 2000
GHANSHYAM BEHARI Vs. DISTRICT JUDGE BALLIA
May 16, 2000
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MAHBOOB ALI
September 10, 2000
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. LAJJA RAM
July 5, 2000
GHAZIBAD DEVELOPMENT AUTHORITY Vs. LAJJA RAM
May 7, 2000
GIRISH CHANDRA GUPTA Vs. STATE OF U P
December 21, 2000
GIRISH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH
July 28, 2000
GIRJA SHANKAR Vs. STATE OF U P
May 17, 2000
GOBARDHAN LAL Vs. STATE OF UTTAR PRADESH
April 3, 2000
GOBARDHAN LAL Vs. STATE OF U.P. AND OTHERS
January 19, 2000
GOEL M G GASES LTD Vs. MANJU SHARMA
April 10, 2000
GOKARAN SINGH Vs. IST ADDL DISTT AND SESSIONS JUDGE HARDOI
February 19, 2000
GOMTI RAM Vs. CHOWDHARY AND OTHER
November 2, 2000
GOODS OF JAGANNATH PRASAD GUPTA Vs. STATE
November 3, 2000
GOODS OF LATE RAJ KUMAR SETH NAVEEN CHAND SETH Vs. STATE OF ALLAHABAD
September 20, 2000
GOPAL CHADDHA Vs. CEGAT
January 7, 2000
GOPAL CHANDRA BHATTACHARYA AND ORS. Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ANR.
August 22, 2000
GOPAL KRISHNA Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
April 4, 2000
GOPAL SHUKLA Vs. VTH ADDITIONAL DISTRICT JUDGE DEORIA
May 25, 2000
GOPAL SINGH Vs. STATE OF U P
April 26, 2000
GOPAL SINGH Vs. EXECUTIVE ENGINEER C D LOK N VIBHAG
January 17, 2000
GOPI NATH Vs. IST ADDL DISTRICT JUDGE GHAZIPUR
May 3, 2000
GORAKHNATH Vs. STATE OF UTTAR PRADESH
February 19, 2000
GOVIND LAL Vs. VIIITH ADDL DISTT JUDGE MORADABAD
January 18, 2000
GOVIND NAGAR SUGAR LTD Vs. STATE OF U P
May 30, 2000
Govind Prasad Vs. Yashveer Singh
November 16, 2000
GOVIND RAM Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
February 16, 2000
GOVIND SINGH Vs. STATE OF UTTAR PRADESH
May 12, 2000
GREEN WOOD SCHOOL Vs. STATE OF U P
September 7, 2000
GUDDU ALIAS SHAMSHER Vs. STATE OF UTTAR PRADESH
December 19, 2000
GULSHAN Vs. XIX ADDL. DISTRICT JUDGE
December 8, 2000
Gundha Vs. L.M.C.
December 13, 2000
GUR PRASAD GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE
January 7, 2000
GUR SHARAN SINGH BHALLA Vs. STATE OF U P
May 24, 2000
GURDIP SINGH Vs. STATE OF U P
August 8, 2000
GURNAM SINGH AND OTHERS Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
July 21, 2000
GURU CHARAN Vs. STATE OF UTTAR PRADESH
July 3, 2000
GYAN CHANDRA Vs. NAGAR SWASTHYA ADHIKARI KANPUR
December 1, 2000
GYAN CHANDRA TIWARI Vs. STATE OF U P
August 11, 2000
GYAN PRAKASH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
February 22, 2000
GYAN PRAKASH SINGH Vs. HONBLE ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND OTHERS
April 24, 2000
GYAN SINGH Vs. STATE OF U.P.
January 31, 2000
GYASI Vs. STATE OF U P
August 29, 2000
HAJI BAKRIDA KHAN Vs. RAM SARAN SINGH
April 20, 2000
HAJI SHAFI Vs. STATE OF UTTAR PRADESH
August 25, 2000
HAKIM GHAYAS AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT
August 16, 2000
HAKIM SYED MOHAMMAD AHMAD QADIRI Vs. STATE OF U P
June 12, 2000
HANIF Vs. STATE OF U P
July 9, 2000
HANIF Vs. STATE OF U P
September 7, 2000
HANSH RAJ SINGH Vs. MANAGING DIRECTOR STATE OF BANK OF PATIALA
September 8, 2000
HANUMAN SINGH Vs. STATE OF U P
February 16, 2000
Har Charan Singh Vs. Gaon Sabha
October 31, 2000
HAR DEV SINGH Vs. DISTRICT JUDGE, MAINPURI AND OTHERS
July 6, 2000
HAR GOPAL JAISWAL Vs. DISTRICT EXCISE OFFICER KANPUR NAGAR
July 3, 2000
HAR KARAN SINGH Vs. STATE OF U P
September 13, 2000
HAR NARAIN SAHU Vs. DISTRICT JUDGE, JHANSI AND OTHERS
July 5, 2000
HAR PAL SINGH AND Vs. STATE OF UTTAR PRADESH
July 3, 2000
HAR SWAROOP Vs. DUKH BHANJAN
August 1, 2000
HARBANS Vs. STATE OF U P
September 8, 2000
HARI DAS Vs. STATE OF U P
July 5, 2000
HARI DAS SINGH Vs. COMMISSIONER AGRA DIVISION AGRA
May 12, 2000
HARI HAR RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
August 4, 2000
HARI KISHAN Vs. RAM SWAROOP
March 16, 2000
Hari Kishun Vs. Garib
September 13, 2000
HARI LAL S O BABU LAL Vs. STATE
October 13, 2000
HARI NATH SINGH YADAV Vs. ADMINISTRATOR CHAIRMAN PROVINCIAL COOPERATIVE FEDERATION
March 8, 2000
HARI PANDEY Vs. STATE OF U P
February 16, 2000
HARI PEASAD AND BROTHER ALIASHUFALIAS Vs. PRESCRIBED AUTHORITY IVTH ADDITIONAL CIVIL JUDGE ALIASSENIOR DIVISIONALIAS AGRA AND
September 12, 2000
HARI RAM AGRAWAL Vs. ASHOK KUMAR SHARMA
January 21, 2000
HARI RAM YADAV Vs. STATE OF U P
July 27, 2000
HARI SHANKER Vs. JAG DEYEE
January 25, 2000
HARI SHANKER AND ANOTHER Vs. XTH ADDL. DISTRICT JUDGE, BULANDSHAHR AND ANOTHER
November 7, 2000
HARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAH CAMP AT MATHURA
January 21, 2000
HARISH CHAND Vs. JOINT DIRECTOR OF EDUCATION MEERUT
August 24, 2000
HARIVANSH MISHRA Vs. STATE OF U P
April 26, 2000
HARJEET KAUR Vs. RENT CONTROL AND EVICTION OFFICER
March 15, 2000
HARKISHAN Vs. SENIOR SUPERINTENDENT OF POLICE BULANDSHAHR
July 27, 2000
HARNAM SINGH Vs. DISTRICT JUDGE AND ORS.
September 4, 2000
HAROON Vs. UNION OF INDIA
February 18, 2000
HARPAL SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL BENCH NO 5 LUCKNOW
January 18, 2000
HARPAL SINGH; SUKHPAL SINGH; MUNNA GIRI; AJANTI Vs. STATE OF U P
July 3, 2000
HARSARAN Vs. STATE OF U P
April 13, 2000
Haseen Ali Vs. State of U.P.
December 20, 2000
HATHIYA RAM MATH Vs. BHAWANI NANDAN YATI
July 6, 2000
HAZARI LAL GAURI SHANKER Vs. COLLECTOR OF CENTRAL EXCISE
January 21, 2000
HCCP 232 TRILOKI NATH PANDEY Vs. STATE OF U P
March 10, 2000
HEAD CONSTABLE C P 28 SHIV MOHAN SINGH Vs. STATE OF U P
March 8, 2000
HEERA LAL Vs. XIVTH ADDL DISTRICT JUDGE KANPUR NAGAR
August 30, 2000
Heera Lal Vs. Chandra Shekhar
December 11, 2000
HEERA LAL AGARWAL Vs. IIND ADDITIONAL DISTRICT JUDGE FARRUKHABAD
September 28, 2000
HEERA MANI TIWARI Vs. STATE OF U P
November 19, 2000
HEMANT KUMAR RAI Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
November 28, 2000
HIDAIT HUSSAIN Vs. ZILA BASIC SHIKSHA ADHIKARI JHANSI
December 11, 2000
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. MANGLESH SINGH
September 15, 2000
HINDUSTAN COIR PRODUCTS LTD Vs. TRADE TAX TRIBUNAL
September 14, 2000
HINDUSTAN LEVER LTD Vs. STATE OF U P
April 17, 2000
Hira Lal Vs. Babu Lal
October 24, 2000
HIRA LAL AYODHYA PRASAD Vs. STATE OF UTTAR PRADESH AND ANOTHER
September 22, 2000
HIRA LAL RATANLAL Vs. COMMISSIONER OF SALES TAX
January 6, 2000
HIRA LAL SAROJ Vs. HIRA LAL SAROJ
December 8, 2000
HIRALAL VERMA Vs. D L O S SIDDHARTH NAGAR
April 29, 2000
HIRDAY NARAIN TEWARI Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION DEPARTMENT
November 30, 2000
HORI LAL Vs. KISHORI
March 31, 2000
HORI LAL Vs. STATE
February 23, 2000
HoriLal Vs. Ramdhari
May 2, 2000
HUKUM SINGH Vs. KESHWANAND
January 25, 2000
I T C AGRO TECH LIMITED Vs. COMMISSIONER OF TRADE TAX
March 3, 2000
IBNEY SAYEED Vs. STATE OF U P
July 31, 2000
IDRIS Vs. UNION OF INDIA
February 18, 2000
IKRAM Vs. STATE OF U P
May 20, 2000
ILA MITRA Vs. JUSTICE AMITAVA BANERJI RETD CHIEF JUSTICE SOLE ARBITRATOR
July 24, 2000
IMAMUDDIN Vs. STATE OF U P
July 3, 2000
Imran Ali Vs. Rakish Singh & Anr.
November 29, 2000
Imrat Vs. State
December 22, 2000
IN RE RAINBOW STEELS LTD. Vs. ABC
August 2, 2000
IN RE: BHADOHI WOOLLENS LIMITED (IN LIQUIDATION) Vs. STATE
October 17, 2000
INAYAT ELAHI Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
December 1, 2000
INDER SINGH Vs. IST ADDL. DISTRICT JUDGE AND OTHERS
August 24, 2000
INDIA GLYCOLS LIMITED Vs. STATE OF U P
April 3, 2000
INDIAN OIL CORPORATION LTD Vs. RAMA RAM SONKAR
May 9, 2000
INDIAN OIL CORPORATION LTD Vs. SUB-DIVISIONAL MAGISTRATE OFFICER AUTHORISED HALDAWANI
November 6, 2000
INDIAN OIL CORPORATION LTD Vs. VIDYAWATI CONSTRUCTION CO LTD
October 11, 2000
INDIAN TELEPHONE INDUSTRIES LTD Vs. DIRECTOR
March 3, 2000
INDIRA RANI DEVI Vs. NAGAR PALIKA PURANPUR
January 18, 2000
IQBAL Vs. PRESCRIBED AUTHORITY MEERUT
July 27, 2000
IQBAL AHMAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
August 31, 2000
IRFAN KHAN Vs. STATE OF UTTAR PRADESH
December 19, 2000
ISHWAR CHAND Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLY R C E O KANPUR NAGAR AND ANOHTER
February 8, 2000
ISHWAR PAL SINGH Vs. A.D.M., MEERUT AND OTHERS
July 21, 2000
ISMAIL KHAN Vs. STATE OF U P
December 7, 2000
ISRAR ALIAS ASRAR ALAM SHERU Vs. STATE OF U P
May 24, 2000
J K SHARMA Vs. STATE OF U P
April 24, 2000
J N CHATURVEDI ADVOCATE Vs. COMMISSIONER DISTRICT MAGISTRATE ALLAHABAD
October 11, 2000
J P STEELS Vs. SALES TAX OFFICER
January 13, 2000
J QUMAIRJEE AND COMPANY Vs. III ADDITIONAL DISTRICT JUDGE DEHRADUN
February 2, 2000
JAG RAM Vs. STATE OF UTTAR PRADESH
November 30, 2000
JAGAR NATH PRASAD AND ANOTHER Vs. DISTRICT JUDGE, BALLIA AND ANOTHER
November 15, 2000
Jagat : Musafir : Awadhesh Vs. State
September 21, 2000
JAGAT MOHAN KULSHRESTHA Vs. U P STATE ELECTRICITY BOARD U P POWER CORPORATION LTD
May 18, 2000
JAGAT RAM Vs. EXECUTIVE ENGINEER CONSTRUCTION DIVISION
July 26, 2000
JAGATPAL SINGH Vs. STATE OF U P
November 10, 2000
JAGBEER SINGH MAAN Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
October 18, 2000
JAGBIR SINGH Vs. SECRETARY AGRICULTURE
December 7, 2000
JAGDAMBA SINGH Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD
April 17, 2000
JAGDISH CHANDRA NIGAM Vs. SCOOTERS INDIA LTD
December 18, 2000
JAGDISH NARAIN KHATRI Vs. D.J., JHANSI AND OTHERS
July 7, 2000
Jagdish Prasad Vs. Gaon Sabha
November 24, 2000
JAGDISH PRASAD Vs. PASSENGER TAX OFFICER MATHURA
February 2, 2000
JAGDISH PRASAD Vs. STATE OF U P
February 11, 2000
JAGDISH PRASAD KASANA ALIAS JAGGI Vs. STATE OF UTTAR PRADESH
September 20, 2000
JAGDISH PRASAD SINGH Vs. STATE OF U P
October 12, 2000
JAGDISH PRASAD TIWARI Vs. COMMISSIONER AGRA DIVISION
February 25, 2000
JAGDISH SINGH Vs. BASIC SHIKSHA PARISHAD
December 13, 2000
JAGDISHWAR PRASAD Vs. DISTRICT MAGISTRATE ALLAHAD
January 24, 2000
JAGJIVAN NISHAD Vs. STATE OF U P
November 17, 2000
JAGPAL SINGH Vs. STATE OF U P
September 13, 2000
JAI BHAGWAN Vs. IST ADDL DISTT JUDGE MEERUT
January 20, 2000
JAI LAL Vs. STATE OF U P
December 7, 2000
JAI PRAKASH Vs. STATE OF U.P.
May 10, 2000
JAI PRAKASH S O RAGHUBIR PRASAD Vs. STATE OF UTTAR PRADESH
April 27, 2000
JAI PRAKASH SHASTRI Vs. ADHIKSHAK JANPAD KARAGAR MUZAFFAR NAGAR
October 10, 2000
JAI RAM TIWARI Vs. STATE OF U.P. AND OTHERS
December 1, 2000
Jai Singh Vs. State
November 30, 2000
JAI SINGH Vs. STATE OF UTTAR PRADESH
April 13, 2000
JAIBRAT ROY CHIEF EDITOR RASHTRIYA SAHARA Vs. STATE OF U P
March 7, 2000
JALAN CASTINGS P LTD Vs. COMMISSIONER CENTRAL EXCISE
February 28, 2000
Jalil Hussain Vs. State
February 3, 2000
JAMBU ALIAS ZAHIR Vs. MITRA SEN
August 4, 2000
JAMEEL AHMAD Vs. XII ADDL DISTRICT JUDGE BULANDSHAHR
August 8, 2000
JAMIL AHMAD Vs. RATI RAM
July 7, 2000
JAMUNA PRASAD Vs. INCHARGE D.J., KANPUR NAGAR AND OTHERS
July 26, 2000
JAMUNA PRASAD TIWARI Vs. VIII ADDL DISTRICT JUDGE KANPUR NAGAR
September 7, 2000
JAN HITAI Vs. STATE OF U P
September 1, 2000
JANAK SINGH Vs. STATE OF U P
November 9, 2000
JANENDRA KUMAR JINDAL Vs. IST ADDITIONAL DISTRICT JUDGE
March 29, 2000
JANKI DEVI Vs. SHYAM MOHAN SRIVASTAVA
January 7, 2000
JANKI DEVI JUNIOR HIGH SCHOOL Vs. STATE OF U P
January 25, 2000
JANKI PRASAD Vs. STATE OF U P
April 10, 2000
Janki Prasad Vs. Gaon Sabha
December 14, 2000
JANKI PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
January 20, 2000
JASBIR Vs. LAND MANAGEMENT COMMITTEE
January 27, 2000
JASWANT SINGH Vs. STATE OF U P
January 31, 2000
JASWANT SINGH Vs. STATE OF U P
January 11, 2000
JASWANT SINGH Vs. SHOBHA AGARWAL
November 10, 2000
JATAV PANCHAYAT COMMITTEE ETAWAH Vs. VIITH ADDITIONAL DISTRICT JUDGE ETAWAH
January 13, 2000
JAUWAD ALI Vs. STATE OF U P
February 11, 2000
JAUWAD ALI Vs. STATE OF UTTAR PRADESH
November 2, 2000
JAVED ALIAS RINGBAJ Vs. UNION OF INDIA
May 25, 2000
JAY DEO DAS GUPTA Vs. THE DISTRICT JUDGE AND ORS.
September 11, 2000
JAY KRISHNA PANDEY Vs. STATE OF U P
May 5, 2000
JAYANTHI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD
February 8, 2000
JAYANTI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD
August 2, 2000
JETHMAL NAHATA Vs. STATE OF U P
January 19, 2000
JINDAL TRADERS Vs. DISTRICT MAGISTRATE BALRAMPUR
October 20, 2000
JITENDRA Vs. STATE OF U P
April 26, 2000
Jitendra @ Jeetu Vs. State of U.P.
March 7, 2000
JITENDRA KUMAR AGRAWAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
July 28, 2000
JITENDRA RAJPAL Vs. STATE OF U P
August 22, 2000
JITTAN Vs. STATE
May 24, 2000
JUMMAN KHAN Vs. STATE
July 12, 2000
K D SINGH Vs. U P COOPERATIVE SPG MILLS FEDERATION LTD
January 24, 2000
K M SRIVASTAVA Vs. AMAL KUMAR VERMA
April 18, 2000
KAHARI AND SHYAM Vs. STATE OF U P
December 7, 2000
KAILASH CHAND DHOBI Vs. IIND ADDL DISTT JUDGE DEHRADUN
May 10, 2000
KAILASH CHANDRA Vs. STATE OF U.P.
April 22, 2000
KAILASH CHANDRA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE BAREILLY
September 1, 2000
KAILASH NARAIN Vs. STATE OF U P
July 19, 2000
KAILASH NATH BAJPAI Vs. HIND HOUSING AND CONSTRUCTION LTD
September 15, 2000
KAILASH NATH GOEL Vs. UNION OF INDIA
May 24, 2000
KAILASH NATH TIWARI Vs. UNION OF INDIA
November 2, 2000
KAJARIA CERAMICS LIMITED Vs. TRADE TAX TRIBUNAL
January 13, 2000
KAKA SINGH Vs. STATE
May 23, 2000
KALAWATI AND OTHERS Vs. NANKI DEVI AND ANOTHER
July 21, 2000
KALI CHARAN Vs. STATE OF U P
April 28, 2000
KALI CHARAN Vs. L M C
January 14, 2000
KALI CHARAN Vs. ADDITIONAL DISTRICT MAGISTRATE AGRA
February 17, 2000
KALI SHANKER Vs. PRESCRIBED AUTHORITY/VIII A.C.M.M., KANPUR NAGAR AND ANOTHER
August 29, 2000
KALICHARAN Vs. STATE OF U P
January 4, 2000
KALIDIN SINGH Vs. STATE
September 27, 2000
KALLAN Vs. XTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
July 6, 2000
Kalloo Vs. State of U.P.& Ors.
October 17, 2000
KALLOO AND OTHERS Vs. BENI PRASAD AND OTHERS
November 10, 2000
KALUA ALIAS KALI CHARAN Vs. STATE OF U P
April 27, 2000
KAMAL KISHORE Vs. STATE OF UTTAR PRADESH
November 8, 2000
KAMAL SINGH Vs. STATE OF U P
August 17, 2000
KAMALAWATI Vs. KOTWAL RASRA BALLIA
June 12, 2000
Kamla Devi Vs. Nagar Nigam
May 3, 2000
KAMLA KANT PATHAK Vs. CHIEF REVENUE OFFICER DEORIA
July 28, 2000
KAMLA MOTORS AND ENGINEERING WORKS Vs. I B P CO LIMITED
February 9, 2000
KAMLA PALACE Vs. STATE OF U P
October 12, 2000
KAMLA PRASAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
October 10, 2000
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR OF EDUCATION
September 4, 2000
KAMLAWATI Vs. KOTWAL RASRA BALLIA
July 12, 2000
KAMLESH RAI Vs. STATE OF UTTAR PRADESH
November 24, 2000
KAMLESH RANI Vs. ACM AND OTHERS
July 25, 2000
Kamta Vs. Bachu Raj Singh
November 23, 2000
KANAK RAJI Vs. DISTRICT PANCHAYAT RAJ OFFICER
November 10, 2000
KANCHAN MALA SRIVASTAVA Vs. UNION OF INDIA
November 6, 2000
KANCHAN SINGH Vs. STATE OF UTTAR PRADESH
February 25, 2000
KANCHI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION
November 1, 2000
KANDHAIYA LAL Vs. THE RENT CONTROL AND EVICTION OFFICER/UPPER NAGAR MAGISTRATE IIIRD, KANPUR NAGAR AND OTHERS
December 1, 2000
KANEEJ FATIMA Vs. CIVIL JUDGE ALIASJUNIOR DIVISIONALIAS BASTI
July 27, 2000
KANHAIYA LAL Vs. RAJ NARAIN SARIN
May 15, 2000
KANHAIYA LAL Vs. STATE OF UTTAR PRADESH
January 27, 2000
KANHAIYA LAL HUF Vs. COMMISSIONER OF INCOME TAX
November 9, 2000
KANHAIYA PANDEY Vs. STATE OF UTTAR PRADESH
March 27, 2000
KANHORIA PIPE AND FITTING COMPANY Vs. COMMISSIONER OF SALES TAX
January 4, 2000
KANORIA CHEMICALS AND IND LTD Vs. UNION OF INDIA
February 4, 2000
KANPUR JAL SANSTHAN Vs. DILAWAR ALI
September 28, 2000
KANPUR PESTICIDES AND CHEMICAL PVT LTD Vs. CEGAT
May 12, 2000
KANTI KUMAR MISHRA Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE AND OTHERS
August 1, 2000
KARAMAT ULLAH Vs. DISTRICT JUDGE KANPUR
April 19, 2000
KARAN PAL SINGH Vs. RAJYA SHAKSHIK ANUSANDHAN AVAM PRASHIKSHAN PARISHAD
December 21, 2000
KARAN SINGH Vs. STATE OF U P
December 1, 2000
KARAN SINGH Vs. BUDHU
January 20, 2000
KARAN SINGH Vs. STATE OF U P
August 17, 2000
KARAN YADAV Vs. UNION OF INDIA
April 22, 2000
Karanvir Singh Vs. Madhuri
November 6, 2000
KARTA Vs. STATE OF U P
January 24, 2000
KARUNA SHARMA Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
August 29, 2000
KARUNESH KUMAR Vs. STATE OF U P
January 19, 2000
KASHI KRISHI CARBONIC KHAD UDYOG VARANASI Vs. DISTRICT MAGISTRATE VARANASI
January 31, 2000
KASHI NATH Vs. BHAGWAN DAS SHARMA
September 6, 2000
KASHI NATH AND ANOTHER Vs. HAR SAHAI AND OTHERS
September 6, 2000
KASHI PRASAD SHARMA Vs. STATE OF U P
December 19, 2000
KASTOOR CHAND JAIN Vs. VTH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS
April 18, 2000
KAWAL NATH SINGH Vs. COMMISSIONER
January 31, 2000
KESAR ENTERPRISES LIMITED Vs. STATE OF UTTAR PRADESH
November 8, 2000
KESAR ENTERPRISES LTD Vs. STATE OF U P
August 11, 2000
KESAR ENTERPRISES LTD Vs. STATE OF U P
May 22, 2000
KESHARI MAL Vs. IVTH ADDL DISTRICT JUDGE JALAUN
January 12, 2000
Keshav Prasad Vs. Santosh Kumar
December 29, 2000
KHALIL AHMAD Vs. NAUROZY
May 12, 2000
KHAMANI LAL Vs. VLTH ADDL DISTRICT AND SESSIONS JUDGE MORADABAD
August 31, 2000
KHANU Vs. AKBAR
July 12, 2000
KHAR PATTU Vs. STATE
February 1, 2000
KHURRAM CARPETS P LTD Vs. STATE OF U P
October 18, 2000
KHUSI RAM RATHORE Vs. STATE OF U P
November 27, 2000
KIRAN MISHRA Vs. STATE OF UTTAR PRADESH
January 10, 2000
KIRPAL Vs. RAM PRASAD
February 7, 2000
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF SALES TAX
October 11, 2000
KISHAN Vs. STATE OF U.P. AND ANOTHER
May 10, 2000
KISHAN LAL Vs. VIIITH ADJ, MORADABAD AND OTHERS
March 29, 2000
KISHAN LAL Vs. MEHNDI HASAN
August 8, 2000
KISHORE KUMAR CHAUDHARY Vs. PRESCRIBED AUTHORITY
July 5, 2000
KISHWARI BEGUM Vs. CHHIDDOO
August 29, 2000
KM MEENAKSHI AGRAWAL Vs. STATE OF UTTAR PRADESH
September 13, 2000
KM SADHANA DUBEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
October 13, 2000
KM SIDDH VIDYA Vs. BANARAS HINDU UNIVERSITY VARANASI
February 29, 2000
KM SUMAN UPADHYAYA Vs. VICECHANCELLOR BIR BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR
January 25, 2000
KOMAL CHAND Vs. STATE OF U P
March 28, 2000
KOTHARI PRODUCTS LIMITED Vs. REGISTRAR OF COMPANIES
March 30, 2000
KR. RAM NATH Vs. ADDL. COMMISSIONER, BAREILLY DIVISION, BAREILLY AND OTHERS
November 21, 2000
KRIPA SHANKER MISHRA Vs. ADDL. DISTRICT JUDGE VII
December 4, 2000
KRISHNA AND OTHERS Vs. STATE
March 31, 2000
KRISHNA DEVI GAUTAM Vs. STATE OF U P
May 11, 2000
KRISHNA DUTT PANDEY Vs. MANDALIYA SAHAYAK SHIKSHA NIDESHAK BASIC VI MANDAL LUCKNOW
May 1, 2000
KRISHNA KUMAR Vs. ELECTION COMMISSIONER ALIASPANCHAYAT RAJALIAS U P LUCKNOW
July 5, 2000
KRISHNA KUMAR Vs. STATE OF U P
March 16, 2000
KRISHNA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
January 10, 2000
KRISHNA KUMAR MISHRA Vs. STATE OF U P
May 29, 2000
KRISHNA KUMAR SINGH Vs. STATE OF U P
March 7, 2000
KRISHNA MAURYA Vs. A.C.M II/DELEATED AUTHORITY, KANPUR NAGAR AND OTHERS
November 15, 2000
KRISHNA MOHAN SHARMA Vs. JAI BHADRA SINGH
November 27, 2000
KRISHNA MURARI AGRAWAL ALIAS DEEPAK Vs. DISTRICT MAGISTRATE JHANSI
November 6, 2000
KRISHNA MURARI ALIAS MURLI Vs. STATE OF U P
December 21, 2000
Krishna Murari Kapoor Vs. Vijai Kumar Tandon
March 30, 2000
KRISHNA PAL SINGH AND OTHERS Vs. INDIAN OIL CORPORATION AND OTHERS
January 7, 2000
KRISHNA PRASAD AND ORS. Vs. VII ADDL. DISTRICT JUDGE AND ORS.
March 8, 2000
KRISHNA RICE MILLS Vs. STATE OF UTTAR PRADESH
July 3, 2000
KRISHNA VIJAY KUMAR JAISWAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
August 2, 2000
Kuddau Vs. State
April 27, 2000
KULBHUSHAN SINGHAL Vs. STATE OF U P
February 14, 2000
KULBUL Vs. STATE OF U P
October 23, 2000
KULDEEP SAXENA Vs. PREETI SAXENA
February 18, 2000
KULDEEP SINGH Vs. STATE OF UTTAR PRADESH
July 26, 2000
KUMAR BRICK WORKS Vs. STATE OF U P
July 24, 2000
Kundan Vs. Sobran
July 27, 2000
KUNWAR PAL SHARMA Vs. SPECIAL JUDGE MATHURA
July 19, 2000
KUNWAR RAHUL SINGH Vs. STATE OF U P
April 25, 2000
KUNWAR SEN Vs. STATE OF UTTAR PRADESH
April 21, 2000
KURRI MAL SAINI Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR
September 14, 2000
KUSUMANJALI AGARWAL Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD
December 1, 2000
L.M.C. Vs. Brij Pal Singh
April 28, 2000
LACHMAN DEO Vs. DISTRICT JUDGE NAINITAL
May 23, 2000
Ladwati Vs. Tejpal Singh
May 3, 2000
LAKHAN SINGH Vs. STATE OF U P
August 4, 2000
LAKHPAT Vs. KHAJAN
February 20, 2000
LAL BABU Vs. STATE
May 18, 2000
LAL CHANDRA Vs. STATE OF U P
May 9, 2000
LAL JEET RAM Vs. SACHIV AYUKT RAJYA NIRVACHNA AYOG
July 12, 2000
LAL PRATAP SINGH Vs. STATE OF U P
May 20, 2000
LAL SINGH Vs. STATE OF UTTAR PRADESH
March 1, 2000
LAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND ANOTHER
July 18, 2000
Lala Ram Vs. Har Charan
October 16, 2000
LALI DEVI Vs. XVII ADDL DISTRICT JUDGE AGRA
January 20, 2000
LALIT KUMAR Vs. COLLECTOR OF CENTRAL EXCISE
January 21, 2000
LALIT MOHAN Vs. STATE OF UTTAR PRADESH
February 8, 2000
LALIT MOHAN Vs. STATE OF UTTAR PRADESH
August 2, 2000
LALLAN PRASAD Vs. FIRST ADDITIONAL CHIEF JUDICIAL MAGISTRATE VARANASI
April 6, 2000
LALLO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDTION MIRZAPUR
January 6, 2000
LALLOO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
January 16, 2000
LALLOO RAM MAURYA Vs. STATE OF U P
June 20, 2000
LALMANI Vs. STATE OF U P
December 7, 2000
LALMATI DEVI ALIAS MEERA DEVI Vs. STATE OF U P
September 1, 2000
LALTA PRASAD Vs. DIRECTOR, PANCHAYAT RAJ, U.P. AND OTHERS
December 5, 2000
LALTA PRASAD Vs. U P COOP FEDERATION LUCKNOW
May 25, 2000
LALTA PRASAD Vs. STATE OF U P
August 22, 2000
LALTA PRASAD DUBEY Vs. DIRECTOR GENERAL OF POLICE LUCKNOW
December 15, 2000
LATE RAJ KUMARI SETH Vs. STATE
September 20, 2000
LATOOR SINGH Vs. KIRAN PAL
April 13, 2000
LAXMAN SINGH Vs. DISTRICT MAGISTRATE
April 24, 2000
LAXMAN T Vs. SOM NATH PANDEY GENERAL MANAGER NER
August 7, 2000
LAXMAN T S O TUISI Vs. SOM NATH PANDEY GENERAL MANAGER N E RAILWAY GORAKHPUR
August 8, 2000
LAXMI DEVI Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 6, 2000
LAXMI DEVI Vs. A.C.M.M. IVTH/PRESCRIBED AUTHORITY UNDER RENT CONTROL AND ORS.
September 14, 2000
LAXMI NARAIN TIWARI Vs. DEPUTY LABOUR COMMISSIONER LUCKNOW
August 24, 2000
LAXMI NARAYAN YADAV Vs. STATE OF U P
August 17, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. SPECIAL JUDGE ANTICORRUPTION ADDL DISTRICT AND SESSIONS JUDGE VARANASI AND
July 14, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. ADVANI AND COMPANY
May 10, 2000
LILANAND THAKUR PAGAL BABA TRUST PRABANDH SAMITI Vs. THAKUR RADHA GOVINDJI MAHARAJ VRINDABAN
May 18, 2000
Lodi Vs. Abhairaj etc.
May 11, 2000
LUCKNOW GRIH SWAMI PARISHAD Vs. STATE OF U P
April 20, 2000
LUXMI NARAIN KHARE Vs. SECRETARY, PANCHAYAT RAJ ANUBHAG
January 11, 2000
M B YADAV Vs. STATE OF U P
August 28, 2000
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL
November 29, 2000
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL
September 27, 2000
M P SINGH Vs. STATE OF U P
December 7, 2000
M R SIDDIQUI Vs. STATE OF U P
April 3, 2000
M S D C M SHRIRAM LEASING AND FINANCE LTD Vs. STATE
October 19, 2000
M/s Kesar Enterprises Ltd. and others Vs. State of U.P. and others
November 8, 2000
M/s. Triveni Engineering and Industries Ltd., etc Vs. State of U.P. and others
January 13, 2000
M/S. VARANASI MOTORS AND ANR. Vs. COMMISSIONER, INCOME TAX AND ORS.
March 31, 2000
MADAN BHAIYA ALIAS MADAN GOPAL Vs. SUPERINTENDENT CENTRAL JAIL TIHAR DELHI
May 20, 2000
MADAN GOPAL Vs. STATE OF U P
April 22, 2000
MADAN MOHAN UPRETI Vs. KHASHTI DEVI
April 7, 2000
MADAN SINGH Vs. MADHWA NAND JOSHI
March 1, 2000
MADHURI MATHUR Vs. STATE OF U P
December 21, 2000
MAHABIR AGRO PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE TAX
March 27, 2000
MAHABIR PRASAD YADAV Vs. STATE OF U P
March 16, 2000
MAHADEO Vs. RAHAMATULLAH
March 7, 2000
MAHANT NARAIN DAS Vs. STATE
March 28, 2000
MAHATMA GANDHI UPBHOKTA SAHKARI SAMITI Vs. STATE OF U P
December 21, 2000
MAHAVIR PRASAD SHARMA Vs. STATE OF U.P.
April 18, 2000
MAHAVIR SINGH RAWAT Vs. UNION OF INDIA
December 6, 2000
MAHBOOB Vs. STATE OF U P
April 17, 2000
MAHBOOB ALI Vs. STATE OF U P
December 21, 2000
MAHBOOB KHAN Vs. MAZHAR ALI KHAN
February 10, 2000
MAHENDRA Vs. STATE OF U P
March 27, 2000
MAHENDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
July 10, 2000
MAHENDRA KUMAR GUPTA Vs. SPECIAL JUDGE ALLAHABAD
March 31, 2000
MAHENDRA PAL JHA Vs. RAM AUTAR SHARMA
November 29, 2000
MAHENDRA PRASAD TRIPATHI Vs. VICECHANCELLOR ALLAHABAD UNIVERSITY
June 6, 2000
MAHENDRA SINGH Vs. STATE
September 6, 2000
MAHENDRAPAL JHA Vs. RAM AUTAR SHARMA
November 20, 2000
MAHESH Vs. STATE OF U P
August 16, 2000
MAHESH CHANDRA Vs. ADDL CIVIL JUDGE
November 24, 2000
MAHESH CHANDRA AGRAWAL Vs. STATE OF U P
September 29, 2000
MAHESH CHANDRA DIXIT Vs. DIRECTOR MANDI PARISHAD
February 19, 2000
MAHESH DUTTA MISRA Vs. STATE OF U P
September 22, 2000
MAHESH KUMAR GARG Vs. STATE OF U P
April 11, 2000
MAHESH NARAIN SINGH Vs. STATE OF U P AND OTEHRS
March 8, 2000
MAHESH NARAIN SRIVASTAVA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION HEAD QUARTERS LUCKNOW
February 4, 2000
Mahesh Pathak Vs. State of U P
July 6, 2000
Mahesh Singh Vs. Raj Kumar Singh
June 7, 2000
MAHESHWARI BROS MUMBAI Vs. CHAIRMAN AND MANAGING DIRECTOR U P STATE TEXTILE CORPORATION LTD
August 25, 2000
MAHESHWARI BROTHERS Vs. THE CHAIRMAN AND MANAGING DIRECTOR
August 5, 2000
MAHESWAR PRASAD TIWARI Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR
February 1, 2000
MAHMOOD AHMAD Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
February 8, 2000
MAHMOOD ALAM KHAN Vs. STATE OF U.P. AND OTHERS
January 12, 2000
MAJHGAWAN MATSYAJIVI SAHKARI SMITI LTD Vs. STATE OF U P
July 7, 2000
MAKHAN LAL Vs. STATE OF UTTAR PRADESH
April 24, 2000
MAKKHAN Vs. ADDL JUDGE SMALL CAUSES COURT ALIGARH
August 18, 2000
MAKRAND Vs. STATE
May 24, 2000
MALINI AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER I ALLAHABAD
July 14, 2000
Malkhan Vs. Kailash Baboo
January 7, 2000
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
November 6, 2000
MALTI Vs. STATE OF U P
July 2, 2000
MALTI Vs. STATE OF UTTAR PRADESH
February 7, 2000
MAM RAJ Vs. DISTRICT JUDGE ALMORA
March 27, 2000
MAMID ALI KHAN Vs. MOHD ALI KHAN
January 19, 2000
MAMTA GAUTAM Vs. STATE OF U P
May 2, 2000
MAMTA KUMARI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
October 12, 2000
MAN SINGH Vs. STATE OF U P
December 1, 2000
MANAGER LEASE AND RENT BATA INDIA LTD Vs. IIND ADDL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
May 8, 2000
MANAGING DIRECTOR UNITECH LIMITED Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
February 8, 2000
MANBODH KUMAR LAL Vs. STATE OF U P
February 1, 2000
MANGAL SEN Vs. RAM AVTAR
December 12, 2000
MANGAT SINGH Vs. STATE OF U P
July 6, 2000
MANGLA PRASAD INTER COLLEGE SOCIETY Vs. DIRECTOR OF EDUCATION
January 12, 2000
MANJU SAXENA KM Vs. STATE OF U P
March 16, 2000
MANMINDER SINGH Vs. CHANDRA COLD STORAGE
March 14, 2000
MANNAN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALIA
January 5, 2000
MANOJ KUMAR GARG Vs. STATE OF U P
November 9, 2000
MANOJ KUMAR SAXENA Vs. DISTRICT MAGISTRATE
February 23, 2000
MANOJ PRABHAKAR Vs. STATE OF U P
July 20, 2000
MANSA RAM Vs. STATE OF U P
April 21, 2000
MANVENDRA MISRA Vs. GORAKHPUR UNIVERSITY
January 18, 2000
MARIAMPUR HOSPITAL SOCIETY Vs. NAGAR NIGAM KANPUR NAGAR
December 1, 2000
MASHOOK ALI Vs. STATE OF U P
May 23, 2000
MASHOOQ AHMAD Vs. MANAGER PERSONNAL AND INDUSTRIAL RELATION B P C LTD
March 2, 2000
MATHAI LAL DUBE Vs. DISTRICT MAGISTRATE SANT RAVIDAS NAGAR
August 24, 2000
MAYA AGRAWAL AND OTHERS Vs. IST ADDITIONAL SESSIONS JUDGE, GHAZIPUR AND OTHERS
July 20, 2000
MEENA BEGUM Vs. MOHD IDRIS
July 24, 2000
MEENA BHANDARI Vs. OM PRAKASH BHANDARI
March 13, 2000
MEENA BHANDARI Vs. KRISHNA KUMARI
January 27, 2000
MEENAKSHI AGRAWAL Vs. STATE OF U P
September 13, 2000
MEERA GUPTA Vs. PRESCRIBED AUTHORITY, KANPUR AND OTHERS
August 21, 2000
MEERUT COLLEGE PARIVAR KALYAN SAMITI Vs. STATE OF U P
October 16, 2000
MEERUT DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF SALES TAX
October 13, 2000
MEETA MOHAN AND OTHERS Vs. D.J., ETAH AND OTHERS
July 7, 2000
MEETU KANDPAL Vs. STATE OF U P
February 23, 2000
MEHAR BAN Vs. STATE OF U P
April 27, 2000
MEHBOOB ALI Vs. SHAMMI
April 4, 2000
MELA RAM Vs. ADDITIONAL CIVIL JUDGE GHAZIABAD
February 19, 2000
Mewa Lal Vs. Gaon Sabha
May 11, 2000
MILAP SINGH Vs. STATE OF UTTAR PRADESH
February 18, 2000
MIRZA ALIM BEG Vs. IVTH ADDL DISTT JUDGE FIROZABAD
August 1, 2000
MISHRI LAL Vs. DINESH CHAND AGARWAL
September 6, 2000
MITHAI LAL DUBE Vs. D M SANT RAVI DAS NAGAR
August 24, 2000
MITHILESH KUMARI Vs. DISTRICT SUPPLY OFFICER
May 11, 2000
MITTHAN LAL GUPTA Vs. DISTRICT MAGISTRATE ETAH
May 10, 2000
MOALLIM E URDU PRASHIKSHIT BEROJGAR SANGH Vs. STATE OF U P
April 26, 2000
MOAR SINGH Vs. STATE OF UTTAR PRADESH
August 24, 2000
MOBIN Vs. STATE OF UTTAR PRADESH
August 22, 2000
MODIPON FIBRES CO Vs. SURYA ROSHINI LTD
March 8, 2000
MOEED KHAN ALIAS GUDDU Vs. III ADDL DISTRICT JUDGE BAREILLY
December 15, 2000
MOHAMMAD AHMAD Vs. IIIRD ADDL CIVIL JUDGE SAHARANPUR
May 20, 2000
MOHAMMAD AKHTAR Vs. ASHOK SINGHAL
February 23, 2000
MOHAMMAD ARIF Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
August 25, 2000
MOHAMMAD FUZAIL ANSARI Vs. STATE OF U P
November 30, 2000
MOHAMMAD HASAN Vs. NAZIR HASAN
April 10, 2000
MOHAMMAD MUTTAHIR Vs. STATE OF U P
August 7, 2000
MOHAMMAD MUTTAHIR Vs. STATE OF U P
July 8, 2000
MOHAMMAD SWALESH ANSARI Vs. HAJI MOHAMMAD QASIM
March 28, 2000
MOHAMMAD YUNUS Vs. STATE
May 10, 2000
MOHAN DAS SETH Vs. II ADDITIONAL DISTRICT JUDGE
December 12, 2000
MOHAN LAL Vs. DORI LAL
February 7, 2000
MOHAN WAHI Vs. COMMISSIONER OF INCOME TAX
January 11, 2000
MOHD AHMAD ALIAS MUNNEY MIAN Vs. XIXTH ADDL DISTRICT JUDGE ALLAHABAD
April 24, 2000
MOHD ALI Vs. BOARD OF REVENUE U P LUCKNOW
September 18, 2000
MOHD DANISH SIDDIQUI Vs. STATE OF U P
March 3, 2000
MOHD FAHIM Vs. STATE OF U P
May 4, 2000
MOHD GAYAS Vs. STATE OF U P
February 23, 2000
MOHD HAROON RASHEED Vs. IVTH ADDL DISTT JUDGE SAHARANPUR
March 9, 2000
MOHD ILYAS KHAN Vs. ZONAL MANAGER L I C OF INDIA KANPUR
November 27, 2000
MOHD IMRAN KHAN Vs. STATE OF U P
May 15, 2000
MOHD IQBAL Vs. STATE OF U P
December 20, 2000
MOHD IQBAL Vs. XVIITH ADDL DISTRICT JUDGE KANPUR NAGAR
September 7, 2000
MOHD ISHAQ Vs. IVTH ADDL DISTRICT JUDGE JALAUN
August 16, 2000
MOHD JALIL Vs. VTH ADDL DISTT JUDGE ALLAHABAD
February 22, 2000
MOHD KAREEM Vs. STATE OF U P
July 26, 2000
MOHD LATIF KHAN Vs. STATE OF U P
July 27, 2000
MOHD NASEEM BARBAR Vs. VTH ADDL DISTT JUDGE LUCKNOW
August 18, 2000
MOHD QASIM Vs. IIND ADDL DISTRICT JUDGE VARANASI
March 3, 2000
MOHD SHAMIM Vs. STATE OF U P
November 1, 2000
MOHD SHEOLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
July 7, 2000
MOHD YAMIN Vs. MULLA ABDUL SATTAR
May 22, 2000
MOHD ZAHOORUDDIN Vs. U P SARKAR SARAK PARIVAHAN NIGAM LUCKNOW
August 11, 2000
MOHD. JALALUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 19, 2000
Mohd. Jan Vs. State of U.P.
November 3, 2000
Mohd. Rafiq Khan Vs. Mumtaz Ali Khan
March 31, 2000
MOHD. SHAHID Vs. DISTRICT JUDGE/JSCC, ETAH AND OTHERS
August 25, 2000
MOHD. SHAHID Vs. SMT. NOOR JAHAN AND OTHERS
November 16, 2000
MOHIUDDIN Vs. STATE OF U P
August 17, 2000
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 3, 2000
MONSARIF KHAN Vs. STATE OF UTTAR PRADESH
December 14, 2000
MOTI LAL Vs. STATE OF U P
February 14, 2000
MST KHURSHIDA BEGUM Vs. DISTRICT JUDGE, VARANASI AND OTHERS
December 19, 2000
MUDI Vs. STATE ELECTION COMMISSION
September 27, 2000
MUKESH CHAND Vs. DISTRICT MAGISTRATE AGRA
January 28, 2000
MUKESH GLASS INDUSTRIES Vs. STATION MASTER FIROZABAD
November 2, 2000
MUKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
August 31, 2000
MUKESH SHARMA Vs. ALLAHABAD NAGAR NIGAM
October 11, 2000
MUKHBEER SINGH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD COMMISSION ALLAHABAD AND
November 29, 2000
Mumtaj Vs. State of U.P.& Anr.
July 25, 2000
MUMTAJ S O PEER BUX Vs. STATE OF UTTAR PRADESH
July 25, 2000
MUNESAR Vs. GAON SABHA
May 23, 2000
MUNESHWAR SINGH Vs. STATE OF U P
May 10, 2000
MUNICIPAL BOARD DEHRADUN DEFENDANT Vs. MOHAMMAD AKBAR FARRUQUI HONORARY ADMINISTRATOR ANJUMAN NASRAT UL LSLAM DEHRADUN
April 11, 2000
MUNISHWAR CHANDRA GAURI Vs. DISTRICT JUDGE GHAZIABAD
May 17, 2000
MUNNAR Vs. STATE OF U P
May 10, 2000
MUNNI Vs. STATE OF UTTAR PRADESH
February 3, 2000
Munni and Anr. Vs. State of U.P.
February 3, 2000
Munni Devi Vs. Anwar
October 24, 2000
Munni Devi Vs. Ram Pal
April 28, 2000
MUNNI DEVI Vs. R C E O ADDITIONAL CITY MAGISTRATE VITH KANPUR NAGAR
August 22, 2000
MUNNI LAL Vs. STATE OF U P
July 13, 2000
MUNNI LAL Vs. STATE OF U P
October 16, 2000
MUNSHI Vs. STATE OF U P
December 13, 2000
MUNSHI KHAN Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS
November 7, 2000
MURARI LAL Vs. RENT CONTROL AND EVICTION OFFICER MEERUT
May 8, 2000
MURARI LAL @ MURARI SINGH Vs. VIITH ADDL. DISTRICT JUDGE AND ANR.
March 2, 2000
MURTI SHANKAR SHAMBHU BHOLA NATHJI Vs. SPECIAL JUDGE
May 3, 2000
MUSHTAQ AHMAD Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
August 31, 2000
MUSTAQ ALI Vs. VTH ADDITIONAL DISTRICT JUDGE
September 7, 2000
N N SRIVASTAVA Vs. VICECHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
June 12, 2000
NABBU KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE PILIBHIT
July 28, 2000
Nagar Palika Vs. Ram Lal
December 15, 2000
NAGAR PALIKA PARISHAD SARDHANA MEERUT Vs. CHANDRA PRAKASH
October 18, 2000
NAGAR PALIKA PARISHAD SHAHJAHANPUR Vs. GANGA RAM
August 30, 2000
NAGAR PALIKA PARISHAD, DEHRADUN Vs. LABOUR COURT, U.P., DEHRADUN AND ANR.
April 24, 2000
NAGAR SWASTHYA ADHIKARI Vs. RAGHURAJ SINGH
November 29, 2000
Naian Singh Vs. Jai Ram Singh
October 19, 2000
NAIPAL SINGH Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 4, 2000
NAKUL KUMAR Vs. CHAMPA DEVI
February 22, 2000
NAMAN CHEMICALS PVT. LTD. Vs. STATE FINANCIAL CORPORATION LTD.
November 13, 2000
NAMEY ALI Vs. STATE OF U P
May 25, 2000
NAMIT TEA CENTER Vs. COMMISSIONER OF TRADE TAX
February 19, 2000
NAND KISHORE Vs. XVIITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
August 21, 2000
NAND KISHORE NAUTIYAL Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
March 9, 2000
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE ALIASCORPNALIAS KANPUR
May 5, 2000
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE (CORPN), KANPUR AND ANOTHER
May 9, 2000
NANDU VISHWAKARMA Vs. STATE OF U P
May 24, 2000
NANDWA Vs. STATE OF U P
January 15, 2000
NANHEY KHAN Vs. 1ST ADDL DISTRICT JUDGE FARRUKHABAD
March 7, 2000
Nanhey Khan Vs. First A.D.J.Farrukhabad and Others
March 7, 2000
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
January 18, 2000
NARAIN PRASAD Vs. STATE OF U P
November 23, 2000
NARAYAN SHANKER SHARMA Vs. STATE OF U P
May 16, 2000
NARENDRA NATH SINHA Vs. STATE OF U P
May 22, 2000
NARENDRA SINGH Vs. BHARTENDRA SINGH
January 27, 2000
NARENDRA SINGH Vs. LUCKNOW UNIVERSITY LUCKNOW
March 27, 2000
NARENDRA SINGH Vs. STATE OF U P
November 24, 2000
NARENDRA SINGH SAZWAN Vs. DISTRICT JUDGE NAINITAL
July 20, 2000
NARENDRA VEER SINGH TOMAR Vs. ADHYAKSHA ZILA PANCHAYAT ETAH
January 21, 2000
NARESH Vs. STATE OF U P
February 23, 2000
NARESH JAIN Vs. PRESCRIBED AUTHORITY, MEERUT AND OTHERS
August 4, 2000
NARINDJER JEET SINGH Vs. COMMITTEE OF MANAGEMENT PANT NAGAR INTER COLLEGE UDHAM SINGH NAGAR
April 24, 2000
NARITA Vs. STATE OF U P
May 3, 2000
NASIMUDDIN Vs. STATE OF U P
April 3, 2000
NASIRUDDIN Vs. STATE OF U P
April 13, 2000
NATHI Vs. BHULLI
February 9, 2000
NATHOO Vs. STATE
February 9, 2000
Nathoo Ram and Others Vs. State
February 19, 2000
NATHTHOO RAM Vs. STATE OF UTTAR PRADESH
February 19, 2000
NATIONAL AIRPORT AUTHORITY Vs. KAMAKHYA NARAIN SINGH
April 22, 2000
NATIONAL FEDERATION OF BLINDS Vs. STATE OF U P
January 28, 2000
NATIONAL FEDERATION OF BLINDS Vs. U P BRANCH
January 28, 2000
NATTHU SINGH Vs. STATE OF U P
January 11, 2000
NAUDURGA ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
April 6, 2000
NAVED UDDIN SIDDIQUI Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
October 16, 2000
NAVEEN JAMVAL Vs. ARVIND KUMAR KENKANE
November 2, 2000
NAVEEN JAMVAL Vs. ARVIND KUMAR KANKANE
February 11, 2000
NAVEEN KUMAR Vs. REGIONAL SECRETARY MADYAMIK SHIKSHA PARISHAD
August 28, 2000
NAVIN CHANDRA AGARWAL Vs. IST ADDL DISTRICT JUDGE NAINITAL
September 12, 2000
NAVNEET KUMAR Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISAHD REGIONAL OFFICE
August 28, 2000
NAWAB DULHA Vs. UNION OF INDIA
September 20, 2000
NAWAZISH ALI Vs. STATE
February 9, 2000
NAYEEM Vs. STATE OF U P
March 5, 2000
NAYEEM Vs. STATE OF U.P.
May 3, 2000
NAZIR AHMAD Vs. GAON SABHA
August 11, 2000
NAZIR AHMAD Vs. GAON SABHA
August 16, 2000
NEELAM KUMARI Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY
March 15, 2000
NEERA SAXENA Vs. SANJIV KUMAR SAXENA
February 29, 2000
NEERAJ KUMAR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
September 11, 2000
NEW INDIA ASSURANCE CO LTD Vs. VIBHA SENGAR
January 12, 2000
NEWASE ALI Vs. STATE OF U P
April 28, 2000
NIAZ AHMAD KHAN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION) AND OTHERS
November 21, 2000
NIGAM DAS Vs. ADDITIONAL DISTRICT JUDGE I JAUNPUR
March 16, 2000
NIRAJ UPADHYAYA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 10, 2000
NIRANJAN PRASAD AGARWAL Vs. STATE OF U.P. AND ANOTHER
March 16, 2000
Nirbhi Vs. State
October 3, 2000
NIRMAL Vs. U P STATE ELECTION COMMISSION LUCKNOW
October 16, 2000
NIRMAL KUMAR Vs. STATE OF U P
August 29, 2000
NIRUPA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE DEHRADUN
April 18, 2000
Nirupa Rana and Others Vs. Ist Addl. Distt.Judge,Dehradun and Others
April 18, 2000
NITIN KUMAR JAIN Vs. DISTRICT JUDGE MAINPURI
February 28, 2000
NITYA NAND PANDEY Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE V CIVIL JUDGE SD GORAKHPUR
September 8, 2000
NIYAMAT Vs. STATE OF U P
September 13, 2000
NRIPESH DUTTA MAZUMDAR Vs. STATE OF U P
April 25, 2000
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. SPECIAL LAND ACQUISITION OFFICER
December 13, 2000
OFFICIAL LIQUIDATOR U P ALLAHABAD Vs. MANAGING DIRECTOR U P F C LTD
August 9, 2000
OLSON JOHNSON Vs. ADDITIONAL DISTRICT JUDGE
December 19, 2000
OM PAL SINGH Vs. DISTRICT DEVELOPMENT OFFICER GHAZIABAD
April 21, 2000
OM PRAKASH Vs. STATE OF U P
February 8, 2000
OM PRAKASH Vs. STATE OF U P
January 29, 2000
OM PRAKASH Vs. STATE OF U P
May 3, 2000
OM PRAKASH Vs. SUPERINTENDING ENGINEER NALKOOP DIVISION
May 2, 2000
OM PRAKASH Vs. 1ST ADDL. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER
August 1, 2000
OM PRAKASH Vs. STATE OF U P
October 5, 2000
OM PRAKASH Vs. II ADDL DISTRICT JUDGE SAHARANPUR
September 7, 2000
OM PRAKASH AGARWAL Vs. COMMISSIONER OF TRADE TAX
February 17, 2000
OM PRAKASH MITTAL Vs. VTH ADDL DISTT JUDGE GHAZIABAD
May 25, 2000
OM PRAKASH VISHWAKARMA Vs. STATE OF U P
November 1, 2000
OMWATI DEVI Vs. DISTRICT SUPPLY OFFICER
January 17, 2000
ONKAR TIWARI ALIAS KARIA Vs. STATE OF UTTAR PRADESH
August 8, 2000
ORIENTAL FIRE and GENL INS CO LTD Vs. V D NAITHANI
February 24, 2000
ORIENTAL FIRE and GENL INS CO LTD Vs. NIRMALA DEVI
November 27, 2000
ORIENTAL INSURANCE CO LTD Vs. MUNSHI RAM
December 12, 2000
ORIENTAL INSURANCE CO LTD Vs. NARESH CHANDRA AGRAWAL
February 17, 2000
ORIENTAL INSURANCE CO LTD Vs. NANHOOMAL SHARMA
July 7, 2000
ORIENTAL INSURANCE CO LTD Vs. RAMVATI
May 15, 2000
OVERSEAS PAINTS LINKERS Vs. UNION OF INDIA UOI
August 11, 2000
P N MISHRA Vs. STATE OF U P
May 24, 2000
P N SRIVASTAVA Vs. U P COOPERATIVE SPG MILLS FEDERATION
January 24, 2000
P.K. CHAKRAVARTY Vs. XTH ADDL. DISTRICT AND SESSIONS JUDGE
August 21, 2000
Padam Singh Vs. Haria
March 22, 2000
PADAM SINGH Vs. DISTRICT MAGISTRATE AGRA
May 18, 2000
PAHARPUR PLASTICS GHAZIABAD Vs. COMMISSIONER CENTRAL EXCISE MEERUT
April 17, 2000
PAHUNCHI LAL Vs. UNION OF INDIA
March 29, 2000
PAL Vs. STATE OF UTTAR PRADESH
December 5, 2000
PANNA LAL Vs. 1ST ADDL. DISTRICT JUDGE
August 2, 2000
PAPPU Vs. STATE OF UTTAR PRADESH
November 13, 2000
PAPPU Vs. UNION OF INDIA
March 27, 2000
PAPPU ALIAS SHAKIL Vs. UNION OF INDIA
August 2, 2000
PARAM HANS SINGH Vs. STATE OF U P
January 4, 2000
PARAS NATH Vs. STATE OF U P
February 15, 2000
PARAS NATH AND SATEN KUMAR Vs. STATE OF U P
December 14, 2000
PARAS NATH MANI TRIPATHI Vs. STATE OF U P
March 30, 2000
PARAS NATH PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD
November 2, 2000
PARAS NATH TIWARI Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR
July 24, 2000
PARASHU RAM SEMWAL Vs. REGISTRAR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
November 8, 2000
PARMESHWAR KHANNA Vs. BHAGWATI DEVI
February 1, 2000
PARMINDER SINGH Vs. CH CHARAN SINGH UNIVERSITY MEERUT
December 12, 2000
PARSVNATH DEVELOPERS LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
August 4, 2000
Parwat (deceased)(Substituted by Bhajan Lal) Vs. State
November 9, 2000
PATI TIWARI Vs. SADHAN SAHKARI SAMITI
December 5, 2000
PAYEES ADDHA Vs. STATE OF U P
May 23, 2000
PEER MOHAMMAD Vs. DISTRICT JUDGE JALAUN
January 21, 2000
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. ASSESSING OFFICER
November 9, 2000
PEOPLE UNION FOR CIVIL LIBERTIES Vs. STATE OF U P
December 6, 2000
PEOPLES UNION FOR CIVIL LIBERTIES ALLAHABAD Vs. STATE OF UTTAR PRADESH
January 12, 2000
PEOPLES UNION FOR CIVIL LIBERTIES ALLHABAD Vs. STATE OF U P
December 1, 2000
Phagu Vs. Ram Nath
April 28, 2000
PHOOL SHAH Vs. AKHTAR AND ORS.
May 17, 2000
PIARE AND OTHERS Vs. XIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
April 20, 2000
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY
November 9, 2000
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY ALIAS VASUDHA
September 11, 2000
PLYWOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX
February 7, 2000
POONAM KHARE Vs. STATE OF U P
October 31, 2000
POORAN MAL VERMA Vs. IIND ADDL DISTRICT JUDGE MAINPURI
August 21, 2000
POORAN SINGH Vs. DISTRICT JUDGE PILIBHIT
April 24, 2000
Potan Vs. Gaon Sabha
May 2, 2000
PRABHA KAKKAR SMT Vs. JOINT DIRECTOR OF EDUCATION
April 13, 2000
PRABHAT BHUSHAN AND AJAI KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 19, 2000
PRABHU Vs. STATE
April 22, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
August 11, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
November 11, 2000
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
November 8, 2000
PRABHU DAYAL TIWARI, CHELA SRI RAM DAS (SARVRAKAR) AND OTHERS Vs. LAKHAN SINGH SON OF SUKH SAHAB SINGH & OTHERS
October 8, 2000
PRABHU NARAIN SAXENA Vs. VICECHANCELLOR DR BHEEM RAO AMBEDKAR UNIVERSITY AGRA
September 27, 2000
PRABHU NARAIN SAXENA Vs. CHANCELLOR AGRA UNIVERSITY
July 27, 2000
PRADEEP KUMAR GUPTA Vs. SURYA KANT DUBEY
February 4, 2000
PRADEEP KUMAR KATIYAR Vs. IIND ADDITIONAL CITY MAGISTRATE
January 13, 2000
PRADEEP NARAIN SHARMA Vs. SATYA PRAKASH PANDEY
January 3, 2000
Pradeep Singh Vs. Jaspal Singh
November 30, 2000
PRADUMN SINGH INDRA DEO PANDIT Vs. STATE OF U P
January 18, 2000
PRAHLAD SINGH Vs. NIYAZ AHMAD
February 8, 2000
PRAHLAD SINGH Vs. NIYAZ AHMAD
August 2, 2000
PRAKASH CHANDRA Vs. STATE OF U P
August 28, 2000
PRAKASH YADAV Vs. DISTRICT MAGISTRATE LUCKNOW
February 17, 2000
PRAKASHAK GURDEV COMPUTERS MEERUT SHAHAR DISTRICT MEERUT Vs. STATE OF U P
January 19, 2000
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P
January 28, 2000
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. DISTRICT JUDGE BULANDSHAHR AND ASHOK PRAKSHAN ALIASREGD ALIAS
May 22, 2000
PRAKASHAK PUNEET PRASHANT PRAKASHAN Vs. DISTRICT JUDGE BULANDSHAHR U P
May 16, 2000
PRAMILA RAWAT Vs. DISTRICT JUDGE LUCKNOW
May 10, 2000
PRAMOD Vs. STATE OF UTTAR PRADESH
October 19, 2000
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH
February 21, 2000
PRAMOD KUMAR KATHAK Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR
September 14, 2000
PRAMOD KUMAR RAJ Vs. L I C OF INDIA
January 24, 2000
PRASAD INDUSTRIES Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
November 10, 2000
PRATAP CHANDRA Vs. STATE OF U P
May 10, 2000
PRATAP NARAYAN Vs. STATE OF U P
October 24, 2000
PRATAP SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE FATEHPUR
May 10, 2000
PRATAPPUR SUGAR AND INDUSTRIES LIMITED Vs. DEPUTY LABOUR COMMISSIONER GORAKHPUR
July 14, 2000
PRAVEEN ALIAS BULGEY Vs. STATE OF U P
January 10, 2000
PRAVEEN BEGUM Vs. XVITH ADDL DISTRICT JUDGE AGRA
September 11, 2000
PRAVEEN KUMAR PANDEY Vs. STATE OF U P
November 15, 2000
PRAVEEN KUMAR UPADHYAYA Vs. DISTT BASIC EDUCATION OFFICER SIDDHARTH NAGAR
April 22, 2000
PRAVESH KUMAR Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
August 24, 2000
PRAVESH KUMAR Vs. VICECHANCELLOR B H U
December 15, 2000
PRAVIN JHA Vs. STATE OF U P
May 25, 2000
PRAYAG UDYOG P LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
February 7, 2000
PRAYAG UP NIVESAN AVAS AVAM NIRMAN SAHKARI SAMITI Vs. FAQUIR CHANDRA MEHROTRA
November 6, 2000
PREETAM SINGH KAMBO Vs. IIND ADDL DISTRICT JUDGE DEHRADUN
July 19, 2000
PREM CHAND SURESH CHAND Vs. COMMISSIONER OF SALES TAX
September 11, 2000
PREM KUMAR Vs. PRESCRIBED AUTHORITY MEERUT
January 12, 2000
PREM LAL PATEL Vs. STATE OF U P
April 3, 2000
PREM NARAIN AGARWAL Vs. RAJEEV AND TITI AND OTHERS
January 12, 2000
PREM NARAIN BAJPAI Vs. COMMISSIONER OF INCOME TAX
February 4, 2000
PREM NARAIN DUBEY Vs. STATE OF U P
May 5, 2000
PREM NARAIN SHARMA Vs. UNION OF INDIA
January 19, 2000
PREM SHANKAR CHATURVEDI Vs. DISTRICT ADMINISTRATIVE COMMITTEE CO OPERATIVE SOCIETIES BASTI
December 13, 2000
PREM SHANKER Vs. STATE OF U P
May 19, 2000
PREM SHANKER AWASTHI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
November 21, 2000
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
November 7, 2000
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
September 7, 2000
PREM SINGH Vs. ENGINEERINCHIEF P W D LUCKNOW
August 8, 2000
Prema Singh Vs. Virendra Singh
December 4, 2000
PRINCE KUMAR Vs. STATE OF U P
August 21, 2000
PRINCIPAL JAGAT TARAN GIRLS INTER COLLEGE ALLAHABAD Vs. DEPUTY DIRECTOR EDUCATION REGIONI ALLAHABAD
February 21, 2000
PRINCIPAL RASTRIYA INTER COLLEGE MAHRAJGANJ Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ
February 4, 2000
PRISM CEMENT LIMITED Vs. UNION OF INDIA UOI
February 7, 2000
PRIYANKA KM Vs. MADHYAMIK SHIKSHA PARISHAD
May 25, 2000
PRIYANKA SINGH ALIASMINORALIAS Vs. MADHYAMIC SHIKSHA PARISHAD KSHETRIYA KARYALAYA ALLAHABAD
July 24, 2000
PROF CHANDRA PRAKASH JHA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
January 27, 2000
PUBLIC SERVICES TRIBUNAL BAR ASSOCIATION Vs. STATE OF U P
May 5, 2000
PUBLISHER MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P
May 18, 2000
PUNJAB AND SIND BANK Vs. ADDL DISTRICT JUDGE VII BULANDSHAHR
August 18, 2000
PUNJAB NATIONAL BANK Vs. VIII ADDITIONAL DISTRICT JUDGE GHAZIABAD
February 16, 2000
PUNJAB NATIONAL BANK Vs. LAKSHMI INDUSTRIAL AND TRADING CO P LTD
September 8, 2000
PUNJAB NATIONAL BANK Vs. LAKSHMI I AND T COMPANY PVT LTD
September 27, 2000
PURAN RAI Vs. STATE OF U P
March 30, 2000
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER
January 7, 2000
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER
July 1, 2000
PURSHOTTAM SINGH Vs. COLLECTOR
March 15, 2000
PUSHKAR Vs. STATE OF U P
April 7, 2000
QADIR KHAN Vs. STATE OF UTTAR PRADESH
January 12, 2000
Qadir Khan and Ors. Vs. State of U.P.& Anr.
January 12, 2000
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT
May 17, 2000
R B AGNIHOTRI Vs. STATE OF UTTAR PRADESH
February 22, 2000
R B GUPTA Vs. STATE OF U P
January 20, 2000
R B PRADHAN Vs. RENT CONTROL AND EVICTION OFFICER
January 7, 2000
R B SHARMA Vs. UNION OF INDIA UOI
January 11, 2000
R C SINGH Vs. UNION OF INDIA TO
June 9, 2000
R K DUBEY Vs. STATE OF U P
January 25, 2000
R K INDUSTRIES Vs. COMMISSIONER OF SALES TAX
September 12, 2000
R N SRIVASTAVA Vs. U P CO-OPERATIVE SPINNING MILLS FEDERATION B-2 SARVODAYA NAGAR KANPUR AND
January 24, 2000
R P PANDEY Vs. STATE OF U P
September 7, 2000
R S GARG Vs. STATE OF U P
May 22, 2000
R S PARIHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
February 17, 2000
RADHA DEVI Vs. TUNTUN PRASAD
November 30, 2000
RADHA KISAN Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 8, 2000
RADHA KRISHNA SINGH Vs. COMMISSIONER VILLAGE DEVELOPMENT U P
August 1, 2000
RADHA SARAN DUBEY Vs. RAM NIWAS
April 28, 2000
RADHEY LAL Vs. DY. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
November 24, 2000
RADHEY SHYAM Vs. DISTRICT JUDGE CHITRAKOOT
October 30, 2000
RADHEY SHYAM PADIA Vs. STATE OF U P
March 30, 2000
RAEES AHMAD Vs. STATE OF U P
May 19, 2000
Rafiq Vs. Chaman Shah
October 19, 2000
Raghib Vs. STATE OF U P
March 9, 2000
RAGHU RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS
November 21, 2000
RAGHUBEER Vs. STATE OF UTTAR PRADESH
August 11, 2000
RAGHUBIR PRASAD Vs. MAHANT GOVIND DASS
January 25, 2000
RAGHUBIR PRASAD UPADHYAY Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, ALIGARH AND OTHERS
November 27, 2000
RAGHUBIR SINGH AND KAMAL SINGH Vs. STATE OF U P
August 21, 2000
RAGHUNATH LAXMI NARAIN SPICES ALIASPVTALIAS LTD Vs. STATE OF U P
May 17, 2000
RAGHVENDRA LAL SRIVASTAVA Vs. PRINCIPAL SECRETARY EDUCATION GOVERNMENT OF UTTAR PRADESH
March 9, 2000
RAHEEM Vs. STATE OF U. P.
September 9, 2000
RAHEEM Vs. STATE OF U P
September 4, 2000
RAI SINGH Vs. STATE OF U P
September 2, 2000
RAI SINGH Vs. STATE OF UTTAR PRADESH
February 9, 2000
RAIS AHMAD SIDDIQUI Vs. OFFICER AUTHORISED
February 4, 2000
RAISA Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
August 25, 2000
RAJ BAHADUR Vs. STATE OF U P
February 14, 2000
RAJ BAHADUR SINGH Vs. STATE OF U P
January 24, 2000
RAJ KUMAR Vs. STATE OF U P
October 11, 2000
RAJ KUMAR AND ORS. Vs. IIIRD ADDL. DISTRICT JUDGE
July 21, 2000
RAJ KUMAR GOYAL Vs. CONTROLLER OF ESTATE DUTY
January 13, 2000
RAJ KUMAR GROVER Vs. DISTRICT JUDGE HARIDWAR
August 24, 2000
RAJ KUMAR KHEMKA Vs. STATE OF U P
March 13, 2000
RAJ KUMAR SAHI Vs. IIIRD ADDL DISTRICT JUDGE DEORIA
November 23, 2000
RAJ KUMAR SINGH Vs. STATE OF U P
September 6, 2000
RAJ KUMR JAIN Vs. STATE OF U.P. AND ANOTHER
February 8, 2000
Raj Narain Vs. State
May 10, 2000
RAJ NATH RAI Vs. YADUNANDAN RAI
March 2, 2000
RAJ SINGH Vs. STATE OF U P
September 15, 2000
RAJ TILAK JAIN Vs. STATE OF U P
December 16, 2000
RAJA RAM Vs. STATE OF UTTAR PRADESH
September 7, 2000
RAJA RAM Vs. CHHIDDAN
February 7, 2000
RAJA RAM Vs. STATE OF U P
July 9, 2000
RAJA RAM (DECD.) THROUGH L.RS. Vs. RAMKALI
April 25, 2000
RAJA RAM SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
January 24, 2000
RAJASTHAN TEXTILE TRADERS AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS
July 13, 2000
RAJEEV KUMAR SINGH Vs. SECRETARY U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
September 14, 2000
RAJEEV KUMAR SINGH Vs. STATE OF U P
November 28, 2000
RAJEEV KUMAR SINGHAL Vs. INCHARGE DISTRICT JUDGE MUZAFFARNAGAR
March 27, 2000
RAJEEV VERMA Vs. STATE OF U P
December 12, 2000
RAJENDRA BAHADUR KATIYAR Vs. STATE OF U P
September 13, 2000
RAJENDRA KATIYAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 28, 2000
RAJENDRA KRISHNA YADAV Vs. STATE OF U P
July 10, 2000
RAJENDRA KUMAR Vs. RAM SWAROOP
May 31, 2000
RAJENDRA KUMAR Vs. STATE OF U P
March 7, 2000
RAJENDRA KUMAR PRAMOD KUMAR VARSHNEY Vs. STATE OF U P
July 3, 2000
RAJENDRA PAL SINGH Vs. U P SAHAKARI GRAM VIKAS BANK LTD
November 17, 2000
RAJENDRA PRAKASH Vs. BABITA GUPTA ALIAS PRATIBA GUPTA
April 19, 2000
RAJENDRA PRASAD Vs. UNION OF INDIA
December 21, 2000
RAJENDRA PRASAD TIWARI Vs. STATE OF U P
August 28, 2000
RAJENDRA SINGH Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
April 9, 2000
RAJENDRA SINGH Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
March 6, 2000
RAJENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
November 12, 2000
RAJENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
November 22, 2000
RAJENDRA SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 1, 2000
RAJENDRA SINGH LECTURER ADARSH JANTA INTER COLLEGE Vs. D I O S FATEHPUR
December 11, 2000
RAJENDRA SINGH SOLANKI AND OTHERS Vs. ASST. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
October 19, 2000
RAJENDRA THATHERA Vs. STATE OF UTTAR PRADESH
January 12, 2000
RAJESH Vs. STATE OF U P
April 25, 2000
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
November 23, 2000
RAJESH KUMAR SHRIVASTAV Vs. UNION OF INDIA
November 6, 2000
RAJESH TALKIES Vs. STATE OF U P
September 22, 2000
RAJESH TRADING CO Vs. U P KRISHI UTPADAN MANDI PARISHAD
November 8, 2000
RAJIV GUPTA Vs. STATE OF U P
October 24, 2000
Rajiv Kumar Vs. Sudhir Kumar
November 2, 2000
RAJMANI SINGH Vs. DISTRICT COOPERATIVE BANK LTD
March 3, 2000
Rajoo Ram Nath Singh Vs. State of U P
May 25, 2000
RAJPAL Vs. STATE
April 11, 2000
RAJPAL SINGH AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER
November 29, 2000
Rajrani Vs. State of U.P.
September 20, 2000
RAJU Vs. ADDITIONAL COMMISSIONER (ADMN.) VARANASI DIVISION,
November 28, 2000
RAJWATI Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAHR
January 25, 2000
RAKESH AGARWAL Vs. CHAIRMAN L I C OF INDIA
September 27, 2000
RAKESH CHANDRA SHARMA Vs. STATE OF U P
November 22, 2000
RAKESH DUTT PANDEY Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR
March 31, 2000
RAKESH KUMAR Vs. DEPUTY INSPECTOR OF SCHOOLS ETAWAH
November 24, 2000
RAKESH KUMAR ARORA Vs. LUCKNOW DEVELOPMENT AUTHORITY
April 26, 2000
RAKESH KUMAR PANWAR Vs. STATE OF U P
June 26, 2000
RAKESH KUMAR PANWAR Vs. STATE OF U P
June 20, 2000
RAKESH KUMAR RASTOGI Vs. R C AND E O UPPER NAGAR MAGISTRATE KANPUR NAGAR
May 10, 2000
RAKESH KUMAR SINGH Vs. STATE OF U P
December 4, 2000
RAKESH KUMAR SINGH Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE HARDOI
December 12, 2000
RAKESH KUMAR VERMA Vs. STATE OF U P
August 17, 2000
RAKESH RATURL Vs. STATE OF U P
March 29, 2000
RAKSHA RAM URF SHUKUL Vs. STATE OF UTTAR PRADESH
November 8, 2000
RAKSHPAL SINGH AND Vs. DISTRICT MAGISTRATE MAINPURI
May 16, 2000
RAM AATA Vs. STATE OF U P
February 14, 2000
RAM ASHREY GUPTA Vs. U.P. BASIC SHIKSHA PARISHAD, ALLAHABAD AND ANOTHER
October 24, 2000
RAM ASREY Vs. PRESCRIBED AUTHORITY/I JUDGE, SMALL CAUSE COURT, KANPUR NAGAR AND ANOTHER
November 30, 2000
RAM AUTAR Vs. STATE OF U.P.
May 10, 2000
RAM AUTAR SINGH Vs. STATE OF UTTAR PRADESH
August 10, 2000
RAM BABU GUPTA Vs. STATE OF U P
March 16, 2000
RAM BABU GUPTA Vs. STATE OF U P
March 6, 2000
RAM BETI Vs. STATE
January 10, 2000
RAM BHAJ Vs. PUNJAB NATIONAL BANK
January 24, 2000
RAM BHARAT TEWARI Vs. TOWN AREA COMMITTEE
May 1, 2000
Ram Bilas Singh Vs. STATE OF U P
September 5, 2000
RAM BRIKSHA CHAUDHARI Vs. PRINCIPAL
October 13, 2000
RAM CHABILEY Vs. STATE OF U P
April 22, 2000
RAM CHANDER Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
September 13, 2000
RAM CHANDRA Vs. STATE OF U. P.
December 8, 2000
Ram Chandra Vs. Mukesh Chandra
December 20, 2000
RAM CHANDRA PRASAD KESHRI Vs. STATE OF UTTAR PRADESH
March 16, 2000
Ram Chandra Prasad Keshri and Ors. Vs. State of U.P.& Anr.
March 16, 2000
Ram Charan Vs. State
November 14, 2000
Ram Charan Vs. Gaon Sabha
December 27, 2000
RAM CHARAN Vs. GOMTI
February 4, 2000
RAM DAS Vs. STATE OF U P
November 7, 2000
RAM DAYAL KANDU Vs. STATE OF U P
November 7, 2000
RAM DEEN Vs. STATE OF U P
November 14, 2000
Ram deen Vs. State
November 23, 2000
Ram deen Vs. State
November 30, 2000
RAM DEO SAHU Vs. STATE OF U P
November 23, 2000
RAM DEVI DECD Vs. DISTRICT MAGISTRATE MATHURA
July 6, 2000
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA
January 3, 2000
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA
March 1, 2000
RAM DHEERAJ Vs. STATE OF U P
December 13, 2000
RAM DULARE Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
March 3, 2000
RAM DULARI (MST.) Vs. THE PRESCRIBED AUTHORITY/ADDITIONAL CITY MAGISTRATE, KANPUR NAGAR AND OTHERS
August 25, 2000
RAM GOPAL PANDEY Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK KANPUR
September 8, 2000
RAM GOPAL VERMA Vs. VII ADDL DISTRICT JUDGE BULANDSHRAHAR
January 21, 2000
RAM GOVIND MISHRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P ALLAHABAD
March 1, 2000
RAM HET SINGH Vs. D D C MATHURA
January 19, 2000
RAM HIT Vs. STATE OF U P
June 13, 2000
Ram Jas Vs. Ram Asrey
December 19, 2000
RAM KAILASH JAISWAL Vs. STATE OF UTTAR PRADESH
October 18, 2000
RAM KALI Vs. RAM PRAKASH
September 13, 2000
RAM KALI Vs. DISTRICT JUDGE JHANSI
March 1, 2000
RAM KISHAN Vs. STATE OF U P
May 3, 2000
RAM KISHAN Vs. CHANDARO
November 14, 2000
RAM KISHORE Vs. STATE OF U P
August 17, 2000
RAM KUMAR Vs. STATE OF U P
April 6, 2000
RAM KUMAR GUPTA Vs. STATE OF U P
March 16, 2000
RAM LACHHAN Vs. STATE OF UTTAR PRADESH
February 18, 2000
RAM LAL Vs. STATE OF U P
July 28, 2000
RAM LAL Vs. STATE OF UTTAR PRADESH
May 22, 2000
RAM LAXMI NARAIN MARVARI HINDU HOSPITAL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
May 19, 2000
Ram Manohar Vs. Wahid Ali
November 7, 2000
RAM MILAN SINGH Vs. STATE OF U P
July 25, 2000
RAM NARAIAN TIWARI Vs. UNION OF INDIA
July 26, 2000
RAM NARAIN Vs. STATE
February 18, 2000
RAM NARAIN SINGH Vs. STATE OF U P
December 1, 2000
RAM NARESH TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS
September 7, 2000
RAM NARESH YADAV Vs. STATE OF UTTAR PRADESH
December 8, 2000
RAM NATH Vs. STATE OF U P
November 2, 2000
RAM NATH GUPTA Vs. PRESCRIBED AUTHORITY
September 6, 2000
RAM NATH GUPTA Vs. IVTH ADDITIONAL SESSIONS JUDGE AND ORS.
February 28, 2000
RAM NAYAN SHARMA Vs. STATE OF U P
May 23, 2000
RAM PAL Vs. STATE OF U.P.
April 22, 2000
RAM PAL SINGH Vs. RAM DATT
September 5, 2000
RAM PAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 22, 2000
RAM PAL YADAV Vs. STATE OF U P
November 15, 2000
RAM PARIKSHAN Vs. ASHOK KUMAR
May 17, 2000
RAM PRAKASH Vs. STATE OF UTTAR PRADESH
July 6, 2000
Ram Prakash and Ors. Vs. State of U.P.
July 6, 2000
RAM PRASAD Vs. PRESCRIBED AUTHORITY, MATHURA AND ANOTHER
July 7, 2000
RAM PRASAD Vs. ASHOK KUMAR
August 25, 2000
RAM PRASAD MISHRA ALIAS JAGDEESH MISHRA AND OTHERS Vs. UPPER ZILA ADHIKARI/PRESCRIBED AUTHORITY, KANPUR NAGAR AND OTHERS
July 18, 2000
RAM PRASOT Vs. STATE OF U P
May 15, 2000
RAM PRATAP SINGH Vs. CHIEF JUDICIAL MAGISTRATE MATHURA
February 4, 2000
Ram Pratap Singh Vs. C.J.M.Mathura & Ors.
February 4, 2000
RAM PRATAP SONKAR Vs. CHAIRMAN AND MANAGING DIRECTOR ALLAHABAD
February 28, 2000
RAM PUJAN Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
May 19, 2000
Ram Pyare Vs. Bhalloo
October 31, 2000
RAM PYARI Vs. IVTH ADDL DISTT JUDGE JALAUN AT ORAI
September 13, 2000
RAM PYARI Vs. STATE OF U P
March 3, 2000
RAM SAJIWAN SINGH Vs. STATE OF U P
May 23, 2000
RAM SAROJ TIWARI Vs. STATE OF U P
April 10, 2000
RAM SEWAK Vs. RAM PRASAD
July 13, 2000
RAM SEWAK GUPTA Vs. STATE OF U.P. AND OTHERS
January 15, 2000
RAM SEWAK GUPTA Vs. STATE OF U P
January 4, 2000
RAM SHANKER Vs. STATE
April 17, 2000
RAM SHANKER Vs. IIIRD ADDL DISTRICT JUDGE FARRUKHABAD
July 31, 2000
RAM SHIROMANI MISHRA Vs. STATE OF U P
April 22, 2000
RAM SHREE STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2000
RAM SINGH Vs. STATE OF U P
August 11, 2000
RAM SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR
July 4, 2000
RAM SUKH Vs. SUGHARA AND OTHERS
January 4, 2000
RAM SWAMP Vs. STATE
May 2, 2000
RAM SWAROOP Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 19, 2000
RAM SWAROOP SHARMA Vs. STATE OF U P
March 2, 2000
RAM SWARUP Vs. STATE OF U P
May 2, 2000
RAMA KANT Vs. STATE OF UTTAR PRADESH
July 28, 2000
RAMA SHANKAR ROY Vs. STATE OF U P
July 4, 2000
RAMA SHANKER Vs. STATE OF U P
April 17, 2000
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA
August 9, 2000
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA
September 8, 2000
RAMANAND YADAV Vs. XTH ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
November 27, 2000
RAMESH Vs. STATE OF U P
November 14, 2000
RAMESH CHAND Vs. IST ADDITIONAL DISTRICT JUDGE AGRA
March 15, 2000
RAMESH CHANDRA Vs. U P POLLUTION CONTROL BOARD
April 2, 2000
RAMESH CHANDRA Vs. UTTAR PRADESH POLLUTION CONTROL BOARD
February 4, 2000
RAMESH CHANDRA BHATNAGAR Vs. THE R.C. & E.O./ADDL. CITY MAGISTRATE III, KANPUR NAGAR AND ANOTHER
November 16, 2000
RAMESH KUMAR SHUKLA Vs. ALLAHABAD DEVELOPMENT AUTHORITY
February 21, 2000
Rameshwar Vs. Gaon Sabha
January 16, 2000
RAMJAN ALIAS SAWANRU Vs. STATE OF UTTAR PRADESH
November 2, 2000
RAMJEE Vs. SPECIAL JUDGE GORAKHPUR
August 17, 2000
RAMJI LAL VARSHNEY Vs. ADDITIONAL DISTRICT JUDGE ALIGARH
May 10, 2000
RAMJI OJHA Vs. STATE OF U P
November 2, 2000
RAMPHER GUPTA Vs. STATE OF U P
January 20, 2000
RAMRAJ RICE MILLS Vs. COMMISSIONER TRADE TAX
August 9, 2000
RAMU Vs. EXECUTIVE OFFICER NAGAR PALIKA MIRZAPUR
August 31, 2000
RAMVIR SINGH Vs. MAKKHAN SINGH
August 24, 2000
RAN VIJAY SINGH CHAUHAN Vs. JOINT DIRECTOR OF EDUCATION JHANSI
December 19, 2000
Rasheet Vs. Zarina
March 7, 2000
RASHID Vs. STATE OF UTTAR PRADESH
February 17, 2000
RASHMI PAL Vs. STATE OF U.P.
October 20, 2000
Ratan Vs. Gaon Sabha
November 27, 2000
RATAN Vs. STATE OF U P
October 12, 2000
RATAN BALA YADAV SMT Vs. COMMITTEE OF MANAGEMENT P N GIRLS INTER COLLEGE
March 16, 2000
RATAN KUMAR Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD
March 27, 2000
RATAN KUMAR DIXIT Vs. STATE OF UTTAR PRADESH
October 24, 2000
RATNABH PATI TRIPATHI Vs. UNION OF INDIA
August 8, 2000
RATTAN ANMOL SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
April 4, 2000
RAVI KRISHNA Vs. MURALIDHAR AGRAWAL
May 17, 2000
RAVINDRA NATH Vs. STATE OF U P
March 7, 2000
Ravindra Nath Singh Vs. Sheo Bachan
December 11, 2000
RAVINDRA PAL Vs. STATE OF U P
July 1, 2000
RAVINDRA PAL Vs. STATE OF U P
July 11, 2000
RAYEEN FRUIT COMPANY Vs. STATE OF U P
May 22, 2000
Rayees Adda Vs. State of U P
May 23, 2000
RAZIA KHATOON AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
November 23, 2000
RENU Vs. SANJAI SINGH
January 31, 2000
RESERVE BANK OF INDIA Vs. KRISHI EXPORT COM CORPN LTD
October 16, 2000
RICHH PAL Vs. STATE OF U P
January 11, 2000
RINKU ALIAS HUKKU Vs. STATE OF U P
January 12, 2000
RIYAZAT ALI Vs. STATE OF UTTAR PRADESH
February 18, 2000
Riyazat Ali (In Jail) Vs. State of U.P.
February 18, 2000
RIZWAN HAIDER Vs. STATE OF U.P. AND ANOTHER
January 24, 2000
Roop Narain Vs. Kamala Devi
December 12, 2000
ROOP NARAIN Vs. STATE
February 29, 2000
RUDAL PRASAD Vs. DEPUTY DIRECTOR, UDDYAN, GORAKHPUR REGION, GORAKHPUR AND OTHERS
September 12, 2000
S C SAXENA Vs. STATE OF U P
April 7, 2000
S D TEWARI Vs. CHIEF MEDICAL SUPERINTENDENT T B SAPRU HOSPITAL ALLAHABAD
February 28, 2000
S N SINGH GAUTAM Vs. STATE OF U P
December 7, 2000
S P ROY Vs. STATE OF U P
September 15, 2000
S.N.Singh Gautam,Ors Vs. State of U.P.& Ors,
December 7, 2000
Sabban Vs. State of U.P.
November 13, 2000
SABBAN IN JAIL Vs. STATE OF UTTAR PRADESH
November 13, 2000
Sabri Begum Vs. Ist Addl. District Judge,Nainital and Others
March 9, 2000
Sachchey Lal Tiwari Vs. STATE OF U P
September 27, 2000
SACHHIDA NAND Vs. DISTRICT JUDGE BALLIA
September 8, 2000
Safdar Ali Vs. Gajendra Kumar
November 6, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSTT CIT
May 23, 2000
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. COMMISSIONER OF INCOME TAX
March 28, 2000
SAJJAN LAL Vs. STATE OF U P
November 29, 2000
SAKAT NARAIN TANDON AND OTHERS Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS
July 27, 2000
SAKHAWAT HUSSAIN Vs. CANTONMENT BOARD ALLAHABAD
September 15, 2000
Salamat Vs. Har Dayal
January 30, 2000
SALEEM AKHTAR Vs. STATE OF U P
December 4, 2000
SALIM S O KARIM Vs. STATE OF UTTAR PRADESH
September 13, 2000
SAMAR BAHADUR YADAV Vs. REGIONAL HIGHER EDUCATION OFFICER VARANASI
February 29, 2000
SAMRUNNISA Vs. XTH ADDL DISTT JUDGE KANPUR
May 10, 2000
SAMUDRI KUMARI Vs. STATE OF U P
October 13, 2000
SANDEEP BHATIA Vs. VTH ADDL. DISTRICT JUDGE, BIJNOR AND OTHERS
August 25, 2000
SANDEEP JAIN Vs. STATE OF U.P.
November 3, 2000
SANDEEP JAIN Vs. SURESH CHANDRA JAIN
April 3, 2000
SANJAI KUMAR Vs. STATE OF UTTAR PRADESH
August 11, 2000
SANJAI KUMAR SINGH Vs. STATE OF U P
June 14, 2000
SANJAY KUMAR Vs. SUNITA
July 20, 2000
SANJAY KUMAR SINGH Vs. SSTATE OF U P
May 25, 2000
SANJEEV KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
February 1, 2000
SANJEEV TRIPATHI Vs. CHIEF SECRETARY DEPARTMENT OF JAILS
February 15, 2000
SANKATHA PRASAD CHAURASIYA Vs. R C AND E O ADDITIONAL CITY MAGISTRATE III KANPUR NAGAR
September 11, 2000
SANMAN SINGH Vs. UPPER COLLECTOR UPPER ZILADHIKARI ALIASF AND RALIAS FARRUKHABAD
February 22, 2000
SANOTSH SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
September 6, 2000
SANTOSH KUMAR Vs. NAGESHWAR PRASAD
September 15, 2000
Santosh Kumar Vs. State
December 27, 2000
SANTOSH KUMAR Vs. DEPUTY COLLECTOR UPZILADHIKARI DEORIA
May 11, 2000
SANTOSH KUMAR SRIVASTAVA Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED
November 3, 2000
SANTOSH KUMARI Vs. BRIJ KUSHORE
January 17, 2000
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
June 9, 2000
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
September 6, 2000
SAPPU ALIAS SITA RAM Vs. STATE OF U P
July 31, 2000
SARANG THEATRE Vs. STATE OF U P
September 22, 2000
SARASWATI CHADDHA Vs. IST ADDL DISTRICT JUDGE ALLAHABAD
March 3, 2000
SARAYA DISTILLARY Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
May 4, 2000
SARDAR CHARAN SINGH Vs. PRESCRIBED AUTHORITY JHANSI
August 24, 2000
SARDAR JOGENDRA SINGH Vs. DWARKA SINGH
August 24, 2000
SARDAR NARENDRA SINGH Vs. RENT CONTROL AND EVICTION OFFICER A C M ALIASVIALIAS KANPUR NAGAR
January 17, 2000
SARDAR SURJEET SINGH Vs. VLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
May 19, 2000
SARLA SENGAR Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
July 13, 2000
SAROJ Vs. IMARTA SAINI
July 31, 2000
SAROJ JAISWAL Vs. DISTRICT MAGISTRATE
May 23, 2000
SAROJ SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY VARANASI
December 12, 2000
SARTAJ Vs. STATE OF U.P. AND ANOTHER
August 21, 2000
SARTAJ Vs. STATE OF U P
August 29, 2000
SARVATI DEVI Vs. 8TH ADDL DISTRICT JUDGE AGRA
May 10, 2000
SATISH CHANDRA SHARMA Vs. STATE OF U P
September 4, 2000
SATPAL Vs. STATE OF UTTAR PRADESH
April 24, 2000
SATROHAN Vs. STATE OF U P
August 7, 2000
SATTAN ALIAS SATYENDRA Vs. STATE OF UTTAR PRADESH
October 18, 2000
SATYA GUPTA Vs. OM PRAKASH DECD
September 29, 2000
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER
February 21, 2000
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS
December 21, 2000
SATYA PRAKASH SRIVASTAVA Vs. YOGENDRA NARAIN CHIEF SECRETARY U P LUCKNOW
April 18, 2000
SATYAPAL Vs. PREM PAL
January 7, 2000
SATYAWATI Vs. REGIONAL SECY MADHYAMIC SHIKSHA PARISHAD REGIONAL OFFICE BAREILLY
August 31, 2000
SATYENDRA Vs. DY. DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND O
November 15, 2000
SAUD Vs. STATE OF UTTAR PRADESH
May 9, 2000
SAUDAN SINGH Vs. STATE OF U P
April 6, 2000
SAUDAN SINGH DECD Vs. STATE OF U P
October 18, 2000
SAURABH KUMAR GUPTA Vs. STATE OF U P
September 29, 2000
SAYEED AHMAD Vs. ADDL DISTRICT JUDGE GHAZIABAD
August 22, 2000
SAYOOM KHAN Vs. STATE OF U P
May 19, 2000
SECRETARY BOARD OF BASIC EDUCATION ALLAHABAD Vs. RAJENDRA SINGH
June 26, 2000
SECURITY AND INTELLIGENCE SERVICES INDIA LTD Vs. DIRECTOR SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES LUCKNOW
April 20, 2000
SH MARKANDEY SINGH Vs. SHAHEDA BEGUM
March 15, 2000
SHABIHUL HASAN JAFARI Vs. ZARIN FATMA
March 16, 2000
SHAHDEEN Vs. STATE
January 6, 2000
SHAHIDA BEGUM Vs. IBRAHIM JALILULLAH
February 15, 2000
SHAIL KUMAR SINGH Vs. STATE OF U P
September 1, 2000
SHAIL KUMAR SINGH Vs. STATE OF U P
September 15, 2000
Shailendra Kumar Vs. State of U.P.and another
May 9, 2000
Shailesh Kumar Vs. Raja Ram
January 19, 2000
SHAILESH KUMAR AGRAWAL Vs. STATE OF U P
March 27, 2000
SHAILESH KUMAR CONTRACTOR Vs. COMMISSIONER OF TRADE TAX
September 4, 2000
SHAKEEL AHMAD Vs. SMT. SHABINA AND ANOTHER
February 16, 2000
SHAKIL AHMED S O MOHAMMAD ISMAIL Vs. STATE OF UTTAR PRADESH
November 7, 2000
SHAKTI STONE WORKS Vs. STATE OF U P
February 1, 2000
SHAKUNTALA KUKREJA (SMT.) Vs. R.C. AND E.O., MEERUT
February 15, 2000
SHAKUNTALA SHARMA Vs. STATE OF UTTAR PRADESH
January 7, 2000
SHAKUNTALA SHARMA Vs. STATE OF U P
July 1, 2000
SHALI KUMAR SINGH Vs. STATE OF U P
January 9, 2000
SHAMBHU Vs. STATE OF U P
October 10, 2000
SHAMBHU SINGH Vs. STATE ELECTION COMMISSIONER U P
August 8, 2000
SHAMI AHMAD Vs. DISTRICT JUDGE
August 18, 2000
SHAMSHAD AHMAD Vs. STATE OF U P
March 30, 2000
SHAMSHAD ALI Vs. DIRECTOR ALIASPOLICE RADIOALIAS U P POLICE RADIO LUCKNOW
December 8, 2000
SHAMSHER SINGH Vs. GENERAL MANAGER PUNAB AND SIND BANK
December 13, 2000
Shamsher Singh Vs. State of Uttar Pradesh
September 27, 2000
SHANKAR AWASTHI AND OTHERS Vs. IIIRD ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS
July 31, 2000
SHANKAR PRASAD Vs. STATE OF U P
February 4, 2000
SHANKER BROTHERS OIL MILLS Vs. STATE OF U P
November 8, 2000
SHANKER LAL Vs. RAM SEWAK
December 31, 2000
SHANKER LAL Vs. RAM SEWAK
March 31, 2000
SHANKER LAL KESHARWANI Vs. THE PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS
August 18, 2000
SHANKER SINGH Vs. STATE OF U P
September 12, 2000
SHANTI RAWAT Vs. BOARD OF REVENUE
March 9, 2000
SHARAD KUMAR SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH
February 21, 2000
SHARDA REFRIGERATION CO PVT LTD Vs. STATE
September 13, 2000
SHARIB ALI Vs. STATE OF U P
October 24, 2000
SHARIEF Vs. DISTRICT MAGISTRATE PRATAPGARH
January 17, 2000
Sharifan Vs. Khujja @ Khujji & Ors.
December 20, 2000
SHASHI BHUSHAN KUMAR Vs. U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
September 12, 2000
SHASHI DUTT PANDEY Vs. BALESHWAR TYAGI
March 3, 2000
SHASHI KALA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ
August 30, 2000
SHASHI PRABHA Vs. STATE OF U P
October 20, 2000
SHASHI SAXENA Vs. DEPUTY DIRECTOR OF EDUCATION
July 26, 2000
SHASHI SHARMA Vs. STATE OF U P
February 24, 2000
SHATRUGHAN NISHAD Vs. DISTRICT MAGISTRATE ADMINISTRATOR CHAIRMAN KISHAN SAHKARI CHINI MILLS
May 15, 2000
SHEBAR KHAN Vs. STATE OF U P
April 26, 2000
SHEEL KUMAR MISHRA Vs. USHA RANI MISHRA
March 16, 2000
SHEELA DEVI Vs. MUNNA LAL
May 23, 2000
SHEELA SINGH Vs. PURVANCHAL UNIVERSITY JAUNPUR
December 20, 2000
SHEETAL PRASAD KESHARVANI Vs. PRESCRIBED AUTHORITY IVTH A C M M KANPUR NAGAR
September 29, 2000
SHEETAL PRASAD KESHARWANI Vs. XVITH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
May 25, 2000
SHEO CHARAN Vs. STATE OF U P
April 22, 2000
SHEO KUMAR RAM GUPTA Vs. STATE OF U P
October 17, 2000
SHEO KUMAR SINGH Vs. STATE OF U P
January 11, 2000
SHEO NANDAN JAISWAL Vs. STATE OF U P
November 24, 2000
Sheo Pal Vs. Lalji
November 30, 2000
SHEO PAL SRIVASTAVA AND ORS Vs. DISTRICT MAGISTRATE & ORS
July 7, 2000
SHEO RAM PAL Vs. STATE
November 24, 2000
SHEO SHANKAR ALIAS BUDHA Vs. STATE OF U P
February 3, 2000
SHEOPAL SRIVASTAVA Vs. DISTRICT MAGISTRATE VARANASI
July 7, 2000
SHESH NARAYAN MISRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
July 20, 2000
SHESH NATH RAM Vs. JOINT DIRECTOR OF EDUCATION
April 4, 2000
SHESH NATH TRIPATHI Vs. C O M SWAMI DAYANAND SNATAK MAHAVIDYALAYA DEORIA
March 1, 2000
SHITAL PRASAD TIWARI Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
July 17, 2000
SHITLA PRASAD ALIAS MATA PRASAD Vs. STATE OF U P
November 28, 2000
SHIV BACHAN Vs. JUDICIAL MAGISTRATE DEORIA
November 29, 2000
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
August 3, 2000
SHIV KUMAR SONI Vs. COLLECTOR HAMIRPUR
February 4, 2000
SHIV MANGAL SINGH Vs. CANE COMMISSIONER EVAM ADDHYAKSHA RAJKIYA GANNA PRADHIKARAN
January 11, 2000
SHIV MURAT Vs. IIND ADDL DISTRICT JUDGE VARANASI
August 18, 2000
SHIV NARAIN Vs. STATE OF U P
March 16, 2000
SHIV NARAIN TRIPATHI Vs. SECRETARY MINOR IRRIGATION AND RERAL ENGINEERING SECVICES U P
March 27, 2000
SHIV PAL Vs. STATE
March 2, 2000
SHIV PRASAD Vs. STATE OF U P
August 25, 2000
SHIV PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 24, 2000
Shiv Sahain Mishra @ Raju and Ors.,Gokaran Nath Mishra and Ors. Vs. State of U.P.& Anr.
January 12, 2000
SHIV SAHAIN MISHRA ALIAS RAJU Vs. STATE OF UTTAR PRADESH
January 12, 2000
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION
July 12, 2000
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION
December 7, 2000
SHIV SHANKER PANDEY Vs. VISHWANATH PANDEY
May 5, 2000
SHIV SINGH RANA Vs. DEPUTY REGISTRAR SAHKARI SOCIETIES AGRA
July 20, 2000
SHOAIB MAHMOOD KIDWAI ALIAS BOBBY Vs. SUPTD DISTT JAIL LUCKNOW
February 17, 2000
SHOBH NATH SINGH Vs. STATE OF U P
July 13, 2000
SHOBHA RAM Vs. STATE
January 25, 2000
Shokilal Vs. State of U.P.
January 6, 2000
SHREE MAHANTH BABA HATHI RAM PAJAWA RAMLILA COMMITTEE Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
September 8, 2000
SHREE RAM BRIKSHA CHAUDHARY Vs. PRINCIPAL MAHARANI LAXMI BAI MEDICAL COLLEGE
October 13, 2000
SHREE TRADERS Vs. UNION OF INDIA UOI
July 13, 2000
SHRI KRISHNA Vs. STATE
March 31, 2000
Shri Krishna Vs. Ram Chandra
December 27, 2000
SHRI LAXMAN DASS Vs. IIND ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
August 22, 2000
SHRI NATH PANDEY Vs. IST ADJ, ALLAHABAD AND OTHERS
July 13, 2000
SHYAM BABU Vs. RAM SWAROOP
May 26, 2000
SHYAM BADAN SINGH Vs. CHANCELLOR D D U GORAKPUR UNIVERSITY
December 12, 2000
SHYAM BHUSHAN KARAN Vs. MANAGING DIRECTOR U P FOREST CORPORATION LUCKNOW
March 10, 2000
SHYAM CHADDHA ALIAS KRISHNA GOPAL CHADDHA Vs. STATE OF U P
May 22, 2000
SHYAM JI SHUKLA Vs. K R NARAYANAN VISITOR B H U PRESIDENT HOUSE NEW DELHI
August 3, 2000
Shyam Kumar Shukia Vs. State of U P
May 17, 2000
SHYAM LAL Vs. STATE OF U P
May 5, 2000
SHYAM LAL Vs. XIITH ADDL DISTRICT JUDGE KANPUR NAGAR
July 10, 2000
SHYAM LAL Vs. A.D.J.
February 28, 2000
SHYAM LAL CHAWLA Vs. IIND ADDL DISTRICT JUDGE NAINITAL
April 3, 2000
SHYAM LAL YADAV Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
October 12, 2000
SHYAM SAKHI Vs. STATE ELECTION COMMISSION U P
August 7, 2000
SHYAM SUNDER MISRA Vs. JOINT DIRECTOR OF EDUCATION
February 1, 2000
SHYAMA AND Vs. STATE OF UTTAR PRADESH
October 18, 2000
SHYAMJI PANDEY Vs. STATE OF UTTAR PRADESH
March 31, 2000
Shyamji Pandey and two Ors.,Bhaiya Lal and four Ors. Vs. State of U.P.
March 31, 2000
SHYAMO Vs. KARESHAN ETC
January 20, 2000
SIA RAM Vs. STATE OF UTTAR PRADESH
January 20, 2000
SIA RAM Vs. STATE OF U P
April 13, 2000
SIBTEY NABI Vs. IIND ADDL DISTRICT JUDGE RAMPUR
March 30, 2000
SIMBHAOLI SUGAR MILLS LTD Vs. APPELLATE AUTHORITY
April 17, 2000
SINDHI Vs. NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA AGRA
November 28, 2000
SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MANSURPUR MUZAFFARNAGAR Vs. STATE OF U P
February 9, 2000
SIRAJ ALI Vs. STATE
January 28, 2000
SITA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS
March 9, 2000
SITA RAM Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
March 3, 2000
SITA RAM Vs. XIVTH ADDITIONAL DISTRICT JUDGE VARANASI
February 22, 2000
SITA RAM Vs. STATE OF U P
October 17, 2000
SITA RAM SHEOHAREY Vs. STATE OF U P
January 20, 2000
SITAPUR EYE HOSPITAL Vs. INDUSTRIAL TRIBUNAL II U P
September 25, 2000
SIYA DEVI Vs. STATE OF U P
December 7, 2000
SIYA RAM VERMA Vs. XTH ADDL DISTT AND SESSIONS JUDGE AGRA
February 9, 2000
SMT. ANEES JAHAN Vs. PUNJAB NATIONAL BANK, KANPUR AND OTHERS
October 30, 2000
SMT. CHINTAMANI DEVI AND ANR. Vs. R.C. AND E.O./A.D.M. (SUPPLY) AND ORS.
March 2, 2000
SMT. DHIRAJ RANI AND ANOTHER Vs. SMT. RAMA KANSAL
November 22, 2000
SMT. LALI DEVI Vs. IVTH ADDL. DISTRICT JUDGE AND OTHERS
August 30, 2000
SMT. RAJANA KHARBANDA Vs. THE FIRST ADDITIONAL CIVIL JUDGE (JD) AND OTHERS
August 21, 2000
SMT. SHANTI DEVI AND ANOTHER Vs. 1ST UPPER DISTRICT JUDGE
July 13, 2000
SMT. SHARDA DEVI GUPTA Vs. CHAUTH RAM AND OTHERS
November 8, 2000
SOHAN SINGH Vs. STATE OF UTTAR PRADESH
April 11, 2000
SOHRAB Vs. UNION OF INDIA
March 27, 2000
SONAL TRADING COMPANY Vs. SALES TAX TRIBUNAL AND OTHERS
August 10, 2000
SONE SINGH Vs. STATE OF U P
August 9, 2000
SOORAJ BALI Vs. STATE OF U P
April 18, 2000
SORAN SINGH AND OTHERS Vs. RAGHUBIR SINGH AND OTHERS
December 8, 2000
SRI PRAKASH BHALOTIYA Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
September 1, 2000
SRI SWAMI NATH YADAV Vs. STATE
September 28, 2000
STALLION SHOX LTD Vs. STATE OF U P
July 4, 2000
STAMP VENDERS ASSOCIATION Vs. STATE OF UTTAR PRADESH
September 1, 2000
STAMP VENDERS ASSOCN Vs. STATE OF U P
January 9, 2000
STATE Vs. KISHORI LAL
January 31, 2000
STATE Vs. RAMESH
February 24, 2000
STATE Vs. SURYA PRASAD VERMA
October 19, 2000
State Vs. Ram Pyarey
May 11, 2000
State Vs. Chheda Singh
November 30, 2000
State Vs. Afsar Ali
March 31, 2000
STATE BANK OF INDIA VARANASI Vs. STATE OF U P
December 1, 2000
STATE BANK OF INDIA, CHAGHSARA, GORAKHPUR Vs. RAM BAHAL AND OTHERS
February 14, 2000
STATE ELECTION COMMISSION Vs. KRISHNA KUMAR SRIVASTAVA
January 21, 2000
STATE OF U P Vs. JAI SHREE
January 24, 2000
STATE OF U P Vs. MOTI LAL
January 5, 2000
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
March 3, 2000
STATE OF U P Vs. IZZATULLAH
April 6, 2000
STATE OF U P Vs. KRISHNA MADHO SHARMA
April 3, 2000
STATE OF U P Vs. GOVINDI DEVI
May 17, 2000
STATE OF U P Vs. ANI RAJ
May 5, 2000
STATE OF U P Vs. LAKHAN SINGH
April 26, 2000
STATE OF U P Vs. ANIRUDH RAI
April 26, 2000
STATE OF U P Vs. LAKHAN SINGH
April 28, 2000
STATE OF U P Vs. IRFAN AHMAD SIDDIQUI
April 28, 2000
STATE OF U P Vs. SHARDA PRASAD
April 28, 2000
STATE OF U P Vs. MUSHAMAT BEGUM SABIRA
September 1, 2000
STATE OF U P Vs. VTH ADDITIONAL DISTRICT JUDGE MATHURA
July 17, 2000
STATE OF U P Vs. MANGLI
October 20, 2000
STATE OF U P Vs. DISTRICT JUDGE JHANSI
October 17, 2000
STATE OF U P Vs. AHMAD SHAHEED
October 18, 2000
STATE OF U P Vs. ARVIND KUMAR SINGH
October 18, 2000
STATE OF U P Vs. SURENDRA SINGH TRIPATHI
September 6, 2000
STATE OF U P Vs. JAI PRAKASH BHAGWATI PRAKASH
September 8, 2000
STATE OF U P Vs. PRESIDING OFFICER, LABOUR COURT, AGRA
March 6, 2000
State of U.P. Vs. Munne Khan
January 3, 2000
State of U.P. Vs. Ram Singh & Ors.
March 29, 2000
STATE OF U.P. THROUGH COLLECTOR, BASTI AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, BASTI AND OTHERS
August 16, 2000
STATE OF UTTAR PRADESH Vs. SURENDRA SINGH TIWARI
December 6, 2000
STATE OF UTTAR PRADESH Vs. LABOUR COURT
May 8, 2000
STATE OF UTTAR PRADESH Vs. GAYA PRASAD
May 10, 2000
STATE OF UTTAR PRADESH Vs. DAMBAR
July 3, 2000
STATE OF UTTAR PRADESH Vs. SANJAI SINGH ALIAS SANJU RAJA
March 27, 2000
STATE OF UTTAR PRADESH Vs. BIKRAMA KANDU
April 6, 2000
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA MISHRA
April 22, 2000
STATE OF UTTAR PRADESH Vs. RAM CHANDRA SINGH
January 21, 2000
STATE OF UTTAR PRADESH Vs. DHARAM RAJ SINGH
February 14, 2000
SUBA SINGH Vs. CHHOTTAN
January 24, 2000
SUBHASH Vs. STATE OF U P
November 2, 2000
SUBHASH CHAND Vs. STATE OF U P
December 1, 2000
SUBHASH CHAND Vs. STATE OF U P
November 27, 2000
SUBHASH CHANDRA SHARMA Vs. STATE OF U P
June 12, 2000
SUBODH KUMAR TRIVEDI Vs. STATE OF U P
November 24, 2000
SUDARSHAN RAM Vs. REGIONAL MANAGER U P S R T C ALLAHABAD
August 2, 2000
SUDERSHAN CHOPRA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
January 20, 2000
SUDERSHAN MITTAL Vs. JUDGE SMALL CAUSE COURT
August 7, 2000
SUDHA GUPTA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSE COURT MEERUT
April 6, 2000
SUDHAKAR SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY FAIZABAD
December 11, 2000
SUDHIR KUMAR Vs. STATE OF U P
September 27, 2000
SUDHIR KUMAR ANAND Vs. U P STATE ELECTRICITY BOARD LUCKNOW
December 20, 2000
SUGHAR SINGH Vs. STATE OF UTTAR PRADESH
April 7, 2000
SUKAMAL CHAND JAIN Vs. ADDL DISTRICT MAGISTRATE MEERUT
September 26, 2000
SUKHDEO SINGH Vs. DISTRICT MAGISTRATE
September 12, 2000
SUMAN DEVI Vs. UPPER SACHIV MADHYAMIK SHIKSHA PARISHAD KSHETRIYA KARYALAYA VARANASI ANDORS
July 13, 2000
SUMAN SINHA Vs. CHIEF JUSTICE HIGH COURT ALLAHABAD
July 25, 2000
SUMAN WAHAL Vs. MUKTI SEN
February 9, 2000
SUMANLATA SHARMA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION MEERUT
December 4, 2000
SUMARA INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
August 1, 2000
SUMIT BUILDERS Vs. PRAGATISHEEL SHIKSHA SAMITI
July 20, 2000
Sunahri Lal Vs. Churaman
April 28, 2000
SUNDER LAL ARORA Vs. STATE OF U P
February 21, 2000
SUNIL KHAN Vs. ANUPAM HOUSING P LTD
May 19, 2000
SUNIL KUMAR Vs. STATE OF UTTAR PRADESH
July 25, 2000
SUNIL KUMAR Vs. DIRECTOR RAJYA SHAIKSHIK ANUSANDHAN AUR PRASHIKSHAN PARISHAD LUCKNOW AND
September 11, 2000
SUNIL KUMAR SRIVASTAVA Vs. STATE OF U P
April 28, 2000
SUNITA RANI Vs. DEORAJ
April 9, 2000
SUNITA RANI Vs. DEORAJ
April 6, 2000
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD
October 19, 2000
SURAJ MUKHI AND ANR. Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
February 16, 2000
SURAJ PAL SHAKYA Vs. STATE OF UTTAR PRADESH
February 28, 2000
Suraj Prakash Vs. State
November 14, 2000
Suraj Prasad Vs. Krishna Nand
May 8, 2000
SURAJ PRASAD Vs. STATE OF UTTAR PRADESH
July 26, 2000
Surajdeen Vs. Sarjoo etc.
May 11, 2000
SURAT SINGH Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
March 3, 2000
Surendra Kumar Vs. Addl. District Judge,Nainital and Another
May 10, 2000
SURENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
May 10, 2000
SURENDRA KUMAR KHANNA Vs. STATE OF U P
September 25, 2000
SURENDRA PRATAP SINGH Vs. STATE OF U.P.
December 14, 2000
SURENDRA SINGH Vs. STATE OF U P
July 24, 2000
SURENDRA SINGH Vs. STATE OF U P
February 25, 2000
SURENDRA SINGH BAGGA Vs. COLLECTOR DISTRICT MAGISTRATE VARANASI
February 21, 2000
SURESH Vs. STATE OF UTTAR PRADESH
February 23, 2000
SURESH CHAND RASTOGI Vs. IX ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 21, 2000
SURESH CHANDRA SEN Vs. STATE OF U P
February 29, 2000
SURESH CHANDRA VARSHNEY AND CO Vs. STATE OF U P
March 30, 2000
SURESH SINGH Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD
January 24, 2000
SUREYA PRAKASH Vs. RAGHUVIR SARAN AGARWAL
January 18, 2000
Surjan Lal Vs. Ram Bhajan
July 27, 2000
SURYA KUMAR TRIPATHI Vs. DISTRICT BASIC EDUCATION OFFICER ETAWAH
September 12, 2000
SURYA KUMARI DEVI Vs. ADJ AND OTHERS
August 2, 2000
Surya Nath Pandey Vs. IVth Addl. District Judge,Gorakhpur and Others
August 31, 2000
SURYA PRAKASH Vs. ADDL JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY ALLAHABAD AND
August 21, 2000
SURYA PRASAD VERMA Vs. STATE
October 10, 2000
SURYANATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
February 11, 2000
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U P
April 22, 2000
SUSHIL PRAKASH GUPTA Vs. EXECUTIVE COUNCIL UNIVERSITY OF ALLAHABAD
May 9, 2000
SUSHIL SHARMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD
February 23, 2000
SUSHIL SINGH ALIAS SUSHIL KUMAR SINGH Vs. DISTRICT MAGISTRATE VARANASI
March 7, 2000
SUSHMA VERMA Vs. GOPAL KUMAR VERMA AND ANOTHER
February 4, 2000
SWAMI SACHIDANAND SAKSHI MAHARAJ Vs. STATE OF UTTAR PRADESH
September 7, 2000
SWAMI SAHJANAND POST GRADUATE COLLEGE GHAZIPUR Vs. PURVANCHAL UNIVERSITY JAUNPUR
November 8, 2000
SWARN MANJAL Vs. STATE OF UTTAR PRADESH
July 28, 2000
SWARUP INDUSTRIES AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
August 7, 2000
SWATANTRA KUMAR SINGH Vs. GORAKHPUR KSHETRIYA GRAMIN BANK
May 10, 2000
SYED JAFAR RAZA RIZVI Vs. STATE OF U P
March 29, 2000
SYED MOHAMMAD HAMID RIZVI Vs. UPPER NIBANDHAK PRASHASAN SAHKARI SAMITIYAN
February 3, 2000
SYED MOHAMMAD NADEEM Vs. SUPERINTENDENT DISTRICT JAIL AGRA
March 6, 2000
T S BAJPAI Vs. IST ADDL DISTRICT JUDGE ALLAHABAD
January 11, 2000
TAIYAB ALI KHAN Vs. ANWAR JAVED
April 24, 2000
TAJJAMULL HUSSAIN Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
February 21, 2000
Tajuddin Vs. State of U.P.
September 5, 2000
TAJUDDIN S O MOHAMMAD YUNUS Vs. STATE OF UTTAR PRADESH
September 5, 2000
TALYAB ALI KHAN Vs. ANWAR JAVED
April 22, 2000
TARA CHAND JAISWAL Vs. PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE ALIASS D ALIAS JHANSI
September 13, 2000
TARA SINGH Vs. L M C
January 24, 2000
TARKAR CONSTRUCTION COMPANY Vs. U P STATE WAREHOUSING CORPORATION LUCKNOW
October 17, 2000
TEACHER ASSOCIATION OF SANATAN DHARAM P G COLLEGE Vs. CHOUDHARY CHARAN SINGH UNIVERSITY ADN
February 23, 2000
TEJENDRA KAUR Vs. JOGENDRA SINGH
September 29, 2000
TELU RAM Vs. FIRST ADDL. DISTRICT JUDGE
December 21, 2000
THAKUR DAS Vs. IIND ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
July 7, 2000
THAKUR MADAN MOHANJI MAHARAJ AND ANOTHER Vs. VIITH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
November 17, 2000
THE DISTRICT CO-OPERATIVE FEDERATION LIMITED AND ANOTHER Vs. THE SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE AND OTHERS
November 24, 2000
TIRUGI NARAYAN PANDEY Vs. COMMISSIONER OF SALES TAX
July 19, 2000
TOWN AREA COMMITTEE Vs. STATE OF U P
March 16, 2000
TRACKPARTS OF INDIA LIMITED AND RADKHIKA BHARGAVA Vs. K N BHARGAVA
August 30, 2000
TRANS ASIA CARPETS LIMITED Vs. ASSISTANT COMMISSIONER
July 6, 2000
TRIJUGI NARAIN PANDEY Vs. STATE OF U P
March 30, 2000
Triloki Vs. Tulsi
March 31, 2000
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
January 13, 2000
TSL VOLUNTARY RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. TRIVENI STRUCTURALS LTD
May 9, 2000
TUNNU Vs. SUPERINTENDENT DISTRICT JAIL BALLIA
February 24, 2000
U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION Vs. VEERENDRA SAUNAK AND 72
March 9, 2000
U P FINANCIAL CORPORATION KANPUR Vs. NEELAM SHARMA
October 13, 2000
U P JUDICIAL SERVICES ASSOCIATION Vs. STATE OF U P
November 15, 2000
U P PETROLEUM TRADERS ASSOCIATION ALLAHABAD Vs. UNION OF INDIA
January 12, 2000
U P RAJYA VIDYUT PARISHAD Vs. CHANDRA PAL
August 28, 2000
U P STATE BRIDGE CORPORATION LTD Vs. RATI RAM ALIAS RAM SINGH
February 15, 2000
U P STATE HANDLOOM CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
January 13, 2000
U P STATE ROAD TRANS CORPN Vs. U P PUBLIC SERVICE TRIBUNAL
December 8, 2000
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW
December 8, 2000
U P STATE SPINNING MILL CO LTD Vs. N K TRIPATHI
March 30, 2000
U P STATE SUGAR CORPORATION LIMITED Vs. RAZA BULAND SUGAR COMPANY LIMITED
September 27, 2000
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
May 17, 2000
U.P. MEDICAL STORE Vs. SPECIAL JUDGE
November 8, 2000
U.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. SUNIL DUTT SHARMA AND ANOTHER
November 8, 2000
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. MOHD. ISLAM SHAH AND ANOTHER
November 14, 2000
UDAI SHANKAR TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
February 18, 2000
UDAI VEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
December 4, 2000
UDAI VEER SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHR
November 8, 2000
UDAIPAL SINGH Vs. STATE OF UTTAR PRADESH
February 4, 2000
UDHO Vs. STATE OF UTTAR PRADESH
April 22, 2000
UMA DEVI Vs. IVTH ADDTIONIAL DISTRICT JUDGE, GHAZIABAD AND ANOTHER
October 13, 2000
UMA SHANKAR Vs. STATE OF UTTAR PRADESH
July 24, 2000
Uma Shankar Bharti Vs. STATE OF U P
August 8, 2000
Uma Shanker Vs. Ram Sagar
April 19, 2000
Uma shanker Vs. State of U.P.
July 24, 2000
UMA SHANKER BHARTI Vs. STATE OF UTTAR PRADESH
August 21, 2000
UMA YADAV Vs. STATE OF U P
November 14, 2000
UMESH CHANDRA GUPTA Vs. MANAGUING DIRECTOR, UPSRTC
March 6, 2000
UNION OF INDIA Vs. R C MISHRA
November 1, 2000
UNION OF INDIA Vs. CHANNA BROTHERS AND CO
September 8, 2000
UNION OF INDIA Vs. VINOD KUMAR MANI TRIPATHI
November 28, 2000
UNION OF INDIA Vs. STATE OF U P
December 12, 2000
UNION OF INDIA Vs. CHANNA BROS AND CO
August 9, 2000
UNION OF INDIA Vs. M S SACHDEVA
August 28, 2000
UNION OF INDIA Vs. SUPER GOLD INDUSTRIES INDIA LTD
February 3, 2000
UNION OF INDIA Vs. PUTTAN BIHARI LAL SHUKLA
February 14, 2000
UNITED HOTELS ALIASRALIAS LTD Vs. IRTIZA HUSSAIN
November 6, 2000
UNITED INDIA INSURANCE CO Vs. IXTH ADDL DISTRICT JUDGE AGRA
September 14, 2000
UNITED INDIA INSURANCE CO LTD Vs. NOKHEY LAL SINGH
February 1, 2000
UNIVERSAL INSULATORS AND CERAMICS LTD Vs. STATE OF ALLAHABAD
August 7, 2000
UPENDRA RAI Vs. STATE OF UTTAR PRADESH
February 18, 2000
Urmila Vs. Gaon Sabha
November 28, 2000
URMILA DEVI Vs. VINOD KUMAR
January 25, 2000
URMILA SRIVASTAVA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VARANASI
August 3, 2000
USHA WAHI Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
December 8, 2000
UTTAM CHAND Vs. VITH ADDL DISTRICT JUDGE JHANSI
August 4, 2000
UTTAM CHARITABLE TRUST GHAZIABAD Vs. STATE OF U P
July 18, 2000
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. UTTAR PRADESH PUBLIFE INSURANCE CORPORATION SERVICES TRIBUNAL (V), LUCKNOW
December 8, 2000
V K BAHADUR Vs. STATE BANK OF INDIA
March 1, 2000
V K POONIA Vs. STATE OF U P
April 17, 2000
V S KRISHNAN Vs. STATE OF UTTAR PRADESH
May 25, 2000
V S POLYPACK PVT LIMITED Vs. COMMISSIONER OF TRADE TAX
March 29, 2000
VAISHNAV TALKIES Vs. STATE OF U P
October 12, 2000
Vakil Ahmad Vs. Sageer Fatima
December 27, 2000
VED PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER, MUZAFFAR NAGAR AND ANOTHER
July 27, 2000
VED PRAKASH ALIAS RAJU TIWARI Vs. UNION OF INDIA
August 22, 2000
VED PRAKASH SAHU Vs. CIVIL JUDGE PRESCRIBED AUTHORITY JHANSI
February 8, 2000
VED PRAKASH TRIPATHI Vs. STATE OF U P
December 20, 2000
VED PRAKASH TYAGI Vs. 1ST ADDITIONAL DISTRICT JUDGE PILIBHIT
January 17, 2000
VEDWATI (SMT.) Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, AGRA AND OTHERS
August 17, 2000
VEENA VERMA Vs. IIIRD ADDL SESSIONS JUDGE ETAWAH
May 5, 2000
VIDYANAND Vs. STATE OF U P
October 24, 2000
VIJAI KUMAR JAIN Vs. STATE OF U P
March 1, 2000
VIJAI KUMAR SAGAR Vs. VIITH ADDITIONAL DISTRICT JUDGE AND OTHERS
August 31, 2000
VIJAI PAL SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
August 31, 2000
VIJAY AGARWAL Vs. STATE OF U P
May 11, 2000
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
May 10, 2000
VIJAY KUMAR Vs. DISTT INSPECTOR OF SCHOOLS GAUTAM BUDH NAGAR
April 7, 2000
VIJAY KUMAR GUPTA Vs. SAVITRI DEVI
July 6, 2000
VIJAY MOHAN Vs. DISTRICT JUDGE DEHRADUN
August 30, 2000
VIJAY PAL GOEL Vs. CIVIL JUDGE III (SENIOR DIVISION), MUZAFFARNAGAR AND ANOTHER
November 14, 2000
VIJAY PRAKASH Vs. STATE OF UTTAR PRADESH
May 16, 2000
VIJAY SHANKAR SINGH Vs. STATE OF U P
April 4, 2000
VIJAY SINGH Vs. STATE OF UTTAR PRADESH
July 25, 2000
VIJAY SINGH Vs. MEHDI HASAN AND OTHERS
November 21, 2000
Vijay Singh and Ors. Vs. State of U.P.
July 25, 2000
VIKAS NARAIN BARTAR Vs. CITY MAGISTRATE R C AND E O HARIDWAR
July 26, 2000
VIKASH Vs. STATE OF U.P.
March 16, 2000
VIKRAM Vs. A C J M SAHARANPUR
March 8, 2000
VIKURA INDUSTRIES Vs. GENERAL MANAGER ORDINANCE FACTORY KANPUR
June 7, 2000
VIMALA AGARWAL Vs. RAM KALI
July 4, 2000
VIMALA ALIAS URMILA Vs. VITH ADDL DISTRICT JUDGE JHANSI
May 24, 2000
VIMLA DEVI Vs. SHAMBHOO PRASAD ETC
January 24, 2000
VIMLA DEVI GAUR Vs. ANIL KUMAR JAIN
November 7, 2000
VINAY KUMAR JAIN Vs. OFFICIAL LIQUIDATOR
August 10, 2000
VINAY KUMAR MADHOK Vs. OM PRAKASH
February 2, 2000
VINAY KUMAR RASTOGI Vs. NANDITA RASTOGI
May 18, 2000
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
March 30, 2000
VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
September 15, 2000
VINDHYACHAL YADAV Vs. CENTRAL NARCOTICS BUREAU LUCKNOW
November 2, 2000
VINIT KUMAR SHARMA Vs. STATE OF U.P. AND ANR.
February 17, 2000
Vinod Kumar Vs. Inder Singh
January 6, 2000
VINOD KUMAR PATKAR Vs. DISTRICT JUDGE
July 25, 2000
VINOD SINGH Vs. STATE OF UTTAR PRADESH
July 21, 2000
Vinod Singh and Ors. Vs. State of U.P.& Ors.
July 21, 2000
VIRENDRA Vs. STATE OF UTTAR PRADESH
January 27, 2000
VIRENDRA BALI Vs. SPECIAL JUDGE DISTT JUDGE
March 1, 2000
VIRENDRA PRAKASH Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
April 10, 2000
VIRENDRA SINGH Vs. STATE OF U P
April 7, 2000
VIRENDRA SINGH Vs. STATE
January 21, 2000
VIRENDRA SINGH Vs. STATE OF U P
May 22, 2000
VIRENDRA SINGH Vs. JOINT DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP AT MAINPURI
September 13, 2000
VISAKHAPATNAM STEEL PLANT Vs. JOKHODIA ENGG. WORKS (P.) LTD
July 28, 2000
VISHAL INDUSTRIES Vs. CEGAT
March 9, 2000
VISHANJI TOKARSI Vs. COLLECTOR KANPUR NAGAR
November 30, 2000
Vishesh Kumar Vs. Mahendra Singh
March 31, 2000
VISHESH KUMAR Vs. MAHENDRA SINGH
March 4, 2000
VISHNU CHANDRA AGRAWAL Vs. INCHARGE DISTRICT JUDGE, ETAH AND OTHERS
July 12, 2000
VISHNU DAYAL Vs. IVTH ADJ, ETAH AND OTHERS
March 7, 2000
VISHNU DUTT NAGAR Vs. ASHWINI ALIAS BABBU
January 11, 2000
VISHWA NATH Vs. STATE OF U P
July 3, 2000
VISHWA NATH Vs. STATE
July 10, 2000
Vishwa Nath Vs. Sanjafi
April 17, 2000
VISHWAJEET SINGH ALIAS LALEY SINGH Vs. STATE OF U P
November 2, 2000
VISHWANATH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
February 11, 2000
VIVEK KHANNA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSES COURT BARELLLY
March 8, 2000
WALI MOHD Vs. STATE OF U P
August 11, 2000
WIPRO LTD Vs. BABA ENTERPRISES
January 17, 2000
WORKMEN PEPSICO INDIA HOLDING LTD Vs. DEPUTY LABOUR COMMISSIONER KANPUR
April 24, 2000
Y K GUPTA Vs. STATE OF UTTAR PRADESH
September 1, 2000
Y.K.Gupta and Ors. Vs. State of U.P.
September 1, 2000
YAKOOB Vs. PRESIDING OFFICER/CIVIL JUDGE
October 18, 2000
YAKUB Vs. STATE OF U P
October 30, 2000
YAQOOB Vs. STATE OF U P
December 18, 2000
YOGENDRA Vs. SURESH CHAND
July 5, 2000
YOGENDRA KUMAR JAIN Vs. VIKASH JAIN
February 22, 2000
YOGESH KUMAR Vs. STATE
December 19, 2000
ZAFAR ALI SHAMSI Vs. ADDITIONAL DISTRICT JUDGE RAMPUR
September 12, 2000
ZAHEER BEG Vs. MOHD. MOBIN KHAN AND OTHERS
August 24, 2000
ZAQIR HUSSAIN Vs. COLLECTOR ALLAHABAD
February 11, 2000
ZARIF Vs. STATE OF U P
October 16, 2000
ZILA BASIC SHIKSHA ADHIKARI ALIGARH Vs. HABIB-UR-RAHMAN
September 5, 2000
ZILA PARISHAD JHANSI Vs. UDAI PRATAP SHUKLA
October 18, 2000
ZOHRA BEGUM Vs. VIITH ADDITIONAL DISTRICT JUDGE, BAREILLY
April 20, 2000
ZOHRA BEGUM Vs. ADDL DISTRICT JUDGE BAREILLY
April 20, 2000