Case Index

Title
Date
A C GUPTA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 1, 2000
A H Q CANTEEN EMPLOYEES ASSOCIATION Vs. U O I
April 4, 2000
A K GOENKA Vs. STATE
August 22, 2000
A K JAIN Vs. HARMEET SINGH BAKSHI
August 1, 2000
A K MOHINDRU Vs. STATE
July 7, 2000
A K SHARMA CORPORAL Vs. UNION OF INDIA
October 18, 2000
A K VERMA Vs. INSPECTING ASSISTNAT COMMISSIONER
August 25, 2000
A R NEELAYADAKSHNI Vs. UNIVERSITY OF DELHI
March 13, 2000
A S SAHARAN Vs. UNION OF INDIA
April 7, 2000
ABBAS ALI KHAN Vs. UNION OF INDIA
March 23, 2000
ABDUL ALIM Vs. G K BHATNAGAR
February 22, 2000
ABDUL GAFFAR Vs. DELHI DEVELOPMENT AUTHORITY
November 24, 2000
ABDUL RASHID Vs. STATE
October 28, 2000
ABDUL SHAKUR Vs. BARKAT ALI
January 18, 2000
ACP K P SINGH Vs. STATE
August 22, 2000
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTORLITE MFG CO
December 5, 2000
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
July 13, 2000
ADWAVE Vs. UNION OF INDIA
January 28, 2000
AFL DEVELOPERS PRIVATE LIMITED Vs. VEENA TRIVEDI
May 15, 2000
AGGARWAL JUNEJA ASSOCIATES Vs. MUNICIPAL CORPORATION OF DELHI
December 11, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PHOLU
July 27, 2000
AGRO ENGINEERING PRODUCTS DELHI PRIVATE LIMITED Vs. STATE
May 1, 2000
AHLUWALIA CONTRACTORS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 2000
AHMADALIEVA NADIRA Vs. CUSTOMS
July 31, 2000
AIR INDIA Vs. R K TOURS AND TRAVELS PRIVATE LIMITED
January 14, 2000
AJANTA TUNES LIMITED Vs. UNION OF INDIA
July 10, 2000
AJAY INDUSTRIAL CORPORATION Vs. UNION OF INDIA (UOI)
August 17, 2000
AJAY KUMAR Vs. GOVT OF NCT OF DELHI
February 14, 2000
AJAY NARAIN Vs. AARTI SINGH
March 31, 2000
AJAY RAJ SHARMA Vs. STATE
September 19, 2000
AJIT JAIN Vs. UNION OF INDIA
January 31, 2000
AJIT SINGH Vs. STATE
January 19, 2000
AJIT SINGH Vs. UNION OF INDIA
December 21, 2000
AKBAR Vs. UNION OF INDIA
July 14, 2000
AKSHAYA JAIN Vs. AIRPORT AUTHORITY OF INDIA
August 10, 2000
ALIMENTA S A Vs. NATIONAL AGRICULTURAL COOP MARKETING FEDERATION OF INDIA LIMITED
January 28, 2000
ALKA AGARWAL Vs. RAM GOPAL MANGLA
September 19, 2000
ALL INDIA HANDLOOM FABRIC MARKETING COOPERATIVE SOCIETY LIMITED Vs. PHELPS AND CO PRIVATE LIMITED
February 18, 2000
ALL INDIA MOBILE ZOO OWNERS AND ANIMAL WELFARE ASSOCIATION Vs. UNION OF INDIA
August 7, 2000
ALL INDIA SMALL AND MEDIUM NEWSPAPERS FEDERATION Vs. PRESS COUNCIL OF INDIA
August 18, 2000
ALLAHABAD BANK Vs. ANIL KUMAR
April 18, 2000
ALLIED INTERNATIONAL PRODUCTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 20, 2000
AMAR SHINGAL Vs. WG CDR PRADEEP SHINGAL
May 1, 2000
AMBEDKAR BASTI VIKAS SABHA ANR Vs. DELHI VIDYUT BOARD
August 2, 2000
AMERICAN UNIVERSAL ELECTRIC INDIA LIMITED Vs. UNION OF INDIA
December 13, 2000
AMIR ALI Vs. AMINA BEGUM
March 6, 2000
AMIT YADAV Vs. DELHI VIDYUT BOARD
January 28, 2000
AMITA SINGH Vs. AIR INDIA LIMITED
July 7, 2000
AMITABH ADHAR Vs. NCT OF DELHI
March 22, 2000
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
November 3, 2000
AMRIT LAL KOHLI Vs. HARBANS LAL KOHLI
September 18, 2000
AMRIT PAL SINGH Vs. DELHI TRANSPORT CORPORATION
December 21, 2000
AMRIT SURJIT SINGH Vs. UNION OF INDIA
November 8, 2000
ANAND DARBARI Vs. UNION OF INDIA
January 28, 2000
ANAND DARHARI Vs. UNION OF INDIA
February 4, 2000
ANAND DEEP SINGH Vs. RANJIT KAUR
May 19, 2000
ANAND WATER METERS MFG COMPANY Vs. DELHI JAL BOARD
May 17, 2000
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
July 26, 2000
ANARO BEGUM Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 2000
ANIL AGARWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
January 21, 2000
ANIL GUPTA Vs. UNION OF INDIA
January 27, 2000
ANIL KAUL Vs. UNION OF INDIA
April 17, 2000
ANIL KUMAR ADITYA Vs. STATE
September 14, 2000
ANIL KUMAR SHARMA Vs. UNION OF INDIA
July 21, 2000
ANIL MAHAJAN Vs. COMMISSIONER OF CUSTOMS
February 4, 2000
ANIS UR REHMAN Vs. DELHI DEVELOPMENT AUTHORITY
October 30, 2000
ANITA SHINH CHAUHAN Vs. KEDAR NATH
May 15, 2000
ANMOL SOLVEX PRIVATE LIMITED Vs. UNION OF INDIA
November 23, 2000
ANOKHE LAL Vs. STATE
February 23, 2000
ANU SETH Vs. ROHIT NARAIN SETH
August 10, 2000
ANUBHA Vs. VIKAS AGRAWAL
July 3, 2000
ARCHANA SHUKLA Vs. COMMISSIONER OF INCOME TAX
May 26, 2000
ARIES CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2000
ARJAN DEV MITTRA Vs. SADA NAND
January 19, 2000
ARORA PROVISION STORE Vs. JIYA RANI
February 25, 2000
ARUN KUMAR AGARWAL Vs. PRASAR BHARATI
August 7, 2000
ARUN KUMAR AGARWAL Vs. UNION OF INDIA
January 20, 2000
ARUN KUMAR JAIN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES AND
November 21, 2000
ARUNA BUILDERS PRIVATE LIMITED Vs. GAYATRI CO OP GROUP HOUSING SOCIETY LIMITED
October 30, 2000
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. UNION OF INDIA
November 8, 2000
ARVIND KUMAR Vs. M T N L
September 19, 2000
ARWACHIN BHARTI BHAWAN SCHOOL Vs. DIRECTORATE OF EDUCATIONA
March 3, 2000
ASHA BAJAJ Vs. DEPUTY LAL
September 19, 2000
ASHISH ENTERPRISES Vs. UNION OF INDIA (UOI)
February 15, 2000
ASHOK AGGARWAL Vs. BHAGWAN DAS ARORA
November 22, 2000
ASHOK K KHURANA Vs. STEELMAN INDUSTRIES
March 3, 2000
ASHOK KUMAR Vs. UNION OF INDIA
March 1, 2000
ASHOK KUMAR BANDHWAR Vs. MUNICIPAL CORPORATION OF DELHI
September 5, 2000
ASHOK KUMAR CHHABRA Vs. GOVT OF NCT OF DELHI
August 22, 2000
ASHOK KUMAR TYAGI Vs. STATE
January 18, 2000
ASHOK LEYLAND FINANCE LIMITED Vs. MESCO PHARMACEUTICALS LIMITED
February 23, 2000
ASHOK LEYLAND FINANCE LIMITED Vs. MARUTI UDHYOG LIMITED
July 31, 2000
ASHOK MANUFACTURING COMPANY PVT. LTD. Vs. C.K. MOORJANI
October 31, 2000
ASHOK MEHRA Vs. SIDDHARTH SHRIRAM
March 21, 2000
ASHOK MUKHARJEE Vs. GENERAL MANAGER MTNL
August 30, 2000
ASHOK NAGAR WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
September 13, 2000
ASHWANI KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY
March 27, 2000
ASHWANI KUMAR BANSAL Vs. FINANCE COMMISSIONER
August 28, 2000
ASHWANI KUMAR MISHRA Vs. UNION OF INDIA
May 3, 2000
ASSOCIATION FOR DEMOCRATIC REFORMS Vs. UNION OF INDIA
November 2, 2000
ASSOCIATION OF CO OPERATIVES AND APEX SOCIETIES OF HANDLOOM Vs. STATE OF BIHAR
September 27, 2000
ASSOCIATION OF SELF EMPLOYED ETERPRENEURS Vs. LT GOVERNOR OF DELHI
August 11, 2000
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. UNION OF INDIA
February 29, 2000
ATTAR KAUR Vs. DELHI DEVELOPMENT AUTHORITY
March 6, 2000
AVINASH CHANDER Vs. STATE
October 20, 2000
AVS INDUSTRIES LIMITED Vs. AAIFR
July 20, 2000
AVTAR SINGH Vs. DELHI STATE
January 19, 2000
AYUB ALI Vs. UNION OF INDIA
December 6, 2000
AYUB ALI Vs. UNION OF INDIA
July 28, 2000
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
May 26, 2000
B K BHATTACHARYA Vs. V R MEHTA
January 28, 2000
B K KHANNA AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 2000
B K SONDHI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
September 19, 2000
B L WADHERA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 17, 2000
B SHREEPATHY RAO Vs. UNION OF INDIA
August 8, 2000
B W L LIMITED Vs. M T N L
February 23, 2000
BABU LAL SHARMA Vs. UNION OF INDIA
September 29, 2000
BABU RAM GUPTA Vs. UNION OF INDIA
April 6, 2000
BADSHAH Vs. STATE
January 18, 2000
BAGLA AND CO Vs. BAGLA COSMETICS
May 26, 2000
BAGRU RAM Vs. STATE OF DELHI
November 3, 2000
BAIJ NATH SINGH Vs. LT GOVERNER OF DELHI
August 8, 2000
BAKSHI STEELS LIMITED Vs. GOVERNMENT OF INDIA
November 17, 2000
BALBIR KUMAR DATTA Vs. STATE
December 5, 2000
BALJEET JOLLY Vs. COMMISSIONER OF INCOME TAX
August 2, 2000
BALJEET SINGH Vs. ELECTION COMMISSION OF INDIA
October 16, 2000
BALJEET SINGH Vs. LT GOVERNOR OF DELHI
August 31, 2000
BALVINDER SINGH Vs. UNION OF INDIA
August 11, 2000
BALWAN SINGH Vs. UNION OF INDIA
August 9, 2000
BALWANT SINGH Vs. UNION OF INDIA
May 26, 2000
BALWINDER SINGH Vs. STATE
July 28, 2000
BANK OF INDIA Vs. LUK AUTO ANCILLARY INDIA LIMITED
May 19, 2000
BANK OF INDIA Vs. GOPI CHAND JAIN AND SONS
February 22, 2000
BANK OF INDIA Vs. GOYAL TEXTILES
September 30, 2000
BANK OF RAJASTHAN Vs. GANPATI EXPORTS LTD
December 12, 2000
BANK OF RAJASTHAN LIMITED Vs. PALA RAM GUPTA
October 17, 2000
BANSAL TRADING CORPORATION Vs. MORGAN ASIA LIMITED
January 27, 2000
Bansi Lal Vs. State
September 25, 2000
BASANT RAM AND SONS Vs. UNION OF INDIA
August 25, 2000
BAUSCH AND LOMB INDIA LIMITED Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA NEW DELHI
March 29, 2000
BEENA SINGHAL Vs. PRESIDING OFFICER DELHI CO OPERATIVE TRIBUNAL
January 31, 2000
BENNET COLEMAN AND COMPANY LIMITED Vs. S M ADVERTISING
January 24, 2000
BENTEX MOTOR CONTROL GEAR INDUSTRIES Vs. BUREAU OF INDIAN STANDERDS
November 22, 2000
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI II
December 7, 2000
BHAGAT CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
March 27, 2000
BHAGWAN DASS Vs. THAKUR DASS
January 19, 2000
BHAGWAN DASS YASH PAL Vs. WASU RAM
February 7, 2000
BHAGWAN DEVI Vs. AMIR CHAND
August 21, 2000
BHAGWAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 7, 2000
BHAI MANJIT SINGH Vs. SANGAM INDIA LIMITED
November 6, 2000
BHAKTA BAHADUR CHHETRI Vs. UNION OF INDIA
February 14, 2000
BHARAT HEAVY ELECTRONICALS LIMITED Vs. C N GARG
September 29, 2000
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN
March 2, 2000
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN
May 2, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. B R HANDA HUF
September 27, 2000
BHARAT WIRE ROPE MANUFACTURING CO Vs. UNION OF INDIA DGSANDD
July 12, 2000
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INCORPORATED USA
August 28, 2000
BHATIA APARTMENTS PRIVATE LIMITED Vs. UNION OF INDIA
November 23, 2000
BHIM SAIN GUPTA Vs. S P RAO
March 2, 2000
BHIM SINGH Vs. UNION OF INDIA
July 26, 2000
BHISHAM MIRANI Vs. UNION OF INDIA
February 14, 2000
BHISHMA NARAIN SINGH Vs. ESTATE OFFICER
September 15, 2000
BHUPENDRA SINGH Vs. UNIVERSITY OF DELHI
December 20, 2000
BHUSHAN KUMAR DEWAN Vs. STATE
February 2, 2000
BHUSHAN LAL CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
October 17, 2000
BHUSHAN STEEL AND STRIPS LIMITED Vs. PREM H LALWANI
February 3, 2000
Bijender Vs. State
September 22, 2000
BIJENDER Vs. STATE
September 6, 2000
BIJENDER Vs. STATE
June 9, 2000
BIMLA RANI GUPTA Vs. S R SACHDEVA
January 25, 2000
BINAY KUMAR Vs. UNION OF INDIA
January 21, 2000
BINDRA BUILDERS Vs. IBPL GROUP OF COMPANIES
October 30, 2000
BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. PHARMA SYNTH FORMULATIONS LIMITED
May 19, 2000
BIPINDRA NARAIN KARN Vs. BANK OF BARODA
September 5, 2000
BISHWAJEET SINGH Vs. BIKRAMJIT SINGH
October 19, 2000
BRHAMPAL Vs. BHARAT HEAVY ELECTRICAL LIMITED
October 18, 2000
BRINDCO SALES LIMITED Vs. APPROPRIATE AUTHORITY
October 12, 2000
BU BLACK RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
August 3, 2000
BULK DRUG MANUFACTURER ASSOCIATION Vs. UNION OF INDIA
July 18, 2000
BURR BROWN ADVERTISING AGENCY Vs. SPG GREEN GOLD PLANTATIONS LIMITED
February 3, 2000
C B SAINI Vs. INDIAN AIRLINES
March 22, 2000
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
March 7, 2000
CALCOME ELECTRONICS LIMITED Vs. SALES TAX OFFOCER
August 22, 2000
CANARA BANK Vs. JAIN PLASTIC MOULDERS
July 28, 2000
CAPITAL CONSTRUCTION CO Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LIMITED
July 14, 2000
CASTROL LIMITED Vs. P K SHARMA
March 21, 2000
CHAKRAVERTI SANDILL Vs. MANJU JAIN
September 12, 2000
CHAMAN LAL Vs. COMMISSIONER OF INCOME TAX
July 3, 2000
CHAMANLAL Vs. COMMISSIONER OF INCOMETAX DELHI 41 NEW DELHI
July 3, 2000
CHAND Vs. UNION OF INDIA
September 15, 2000
CHAND KHAN Vs. STATE
February 29, 2000
CHAND KHANNA Vs. COSMOS TANNERIES PRIVATE LIMITED
March 28, 2000
CHANDAN SINGH Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS
February 8, 2000
CHANDER MOHAN Vs. INDIAN OIL CORPORATION
July 19, 2000
CHANDERWATI DEVI Vs. HARISH CHAND RASTOGI
July 6, 2000
CHANDRA ESTATES LIMITED Vs. UNION OF INDIA
November 15, 2000
CHANDRA PRAKASH RAI BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
September 5, 2000
CHARAK PHARMACEUTICALS INDIA LIMITED Vs. UNION OF INDIA
January 13, 2000
CHARAN SINGH Vs. UNION OF INDIA
February 7, 2000
CHARANJIT SINGH Vs. P C NANDA AND SONS HUF
December 18, 2000
CHAUHAN ASSOCIATES Vs. UNION OF INDIA
May 9, 2000
CHENDER Vs. DHANPAL ALIAS DHARAM PAL
September 8, 2000
CHERA BALWAN SINGH Vs. UNION OF INDIA
March 29, 2000
CHHANO DEVI Vs. DELHI MUNICIPAL DEVELOPMENT AUTHORITY
March 1, 2000
CHHOTEY LAL Vs. GENERAL MANAGER
September 22, 2000
CHINTAMANI Vs. UNION OF INDIA
July 3, 2000
CHIRANJILAL Vs. HARI DAS SOOD SINCE DECD
November 23, 2000
CHUNILAL ANAND Vs. NARENDRA
September 27, 2000
CIMMCO LIMITED Vs. TEOPFER INTERNATIONAL ASIA PTE LIMITED
August 8, 2000
COMET GARMENTS (P) LTD. & ORS. Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL & ORS.
March 1, 2000
COMMISSINER OF INCOME TAX DELHI I Vs. CHEMICAL AND METALLURGICAL DESIGN CO LTD
March 14, 2000
COMMISSINER OF INCOME TAX DELHI II NEW DELHI Vs. REFRIGERATION AND ALLIED INDUSTRIES LIMITED
August 31, 2000
COMMISSIONER OF C. EX. Vs. CEGAT
September 14, 2000
COMMISSIONER OF INCOME TAX Vs. SANDEEP JHALANI
August 21, 2000
COMMISSIONER OF INCOME TAX Vs. DELHI KANNADA EDUCATION SOCIETY
August 21, 2000
COMMISSIONER OF INCOME TAX Vs. CHUNI LAL AND SONS
August 21, 2000
COMMISSIONER OF INCOME TAX Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED
August 11, 2000
COMMISSIONER OF INCOME TAX Vs. M M T C LIMITED
August 17, 2000
COMMISSIONER OF INCOME TAX Vs. GOODYEAR TYRE AND RUBBER CO
August 22, 2000
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GENERAL INDUSTRIES LTD.
July 9, 2000
COMMISSIONER OF INCOME TAX Vs. K.C. SAHNI (HUF)
November 9, 2000
COMMISSIONER OF INCOME TAX Vs. ALPS WINE SHOP (P) LTD.
January 8, 2000
COMMISSIONER OF INCOME TAX Vs. BERCOS MELODY HOUSE
August 31, 2000
COMMISSIONER OF INCOME TAX Vs. H B LEASING AND FINANCE LTD
September 6, 2000
COMMISSIONER OF INCOME TAX Vs. ORGANISATION OF CHEMICALS AND THE ENTIRE DELHI
September 6, 2000
COMMISSIONER OF INCOME TAX Vs. PAPER PRODUCTS LIMITED
September 11, 2000
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GENERAL INDUSTRIES LIMITED
September 7, 2000
COMMISSIONER OF INCOME TAX Vs. D L F UNITED LIMITED
September 7, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE P LIMITED
September 12, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION LIMITED
September 12, 2000
COMMISSIONER OF INCOME TAX Vs. K C SAHNI HUF
September 11, 2000
COMMISSIONER OF INCOME TAX Vs. HANS MACHOO AND COMPANY DELHI
September 11, 2000
COMMISSIONER OF INCOME TAX Vs. M L NARANG
September 15, 2000
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LTD
September 13, 2000
COMMISSIONER OF INCOME TAX Vs. A R CHADHA AND CO INDIA P LIMITED
September 18, 2000
COMMISSIONER OF INCOME TAX Vs. M K SWAMY DECD
September 18, 2000
COMMISSIONER OF INCOME TAX Vs. CENTRAL COTTAGE INDUSTRIES ASSOCIATION
September 18, 2000
COMMISSIONER OF INCOME TAX Vs. BISHAMBER NATH RAM SARUP
September 18, 2000
COMMISSIONER OF INCOME TAX Vs. MECON BUILDERS AND ENGINEERS
September 26, 2000
COMMISSIONER OF INCOME TAX Vs. NARAIN DASS
October 23, 2000
COMMISSIONER OF INCOME TAX Vs. MOOL CHAND SIRI KISHAN DASS
October 31, 2000
COMMISSIONER OF INCOME TAX Vs. NAGPAL OPTICAL CO
October 23, 2000
COMMISSIONER OF INCOME TAX Vs. FREEWHEELS INDIA LIMITED
October 23, 2000
COMMISSIONER OF INCOME TAX Vs. S N CHADHA
November 3, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION P LIMITED
November 3, 2000
COMMISSIONER OF INCOME TAX Vs. SARJOO PARSHAD
November 3, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTPAK MACHINERY LIMITED
November 1, 2000
COMMISSIONER OF INCOME TAX Vs. HARI KRISHAN GUPTA
November 27, 2000
COMMISSIONER OF INCOME TAX Vs. SARASWATI CHEMICALS AND ALLIED INDUSTRIES P LIMITED
November 29, 2000
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH
November 21, 2000
COMMISSIONER OF INCOME TAX Vs. JATINDER
December 7, 2000
COMMISSIONER OF INCOME TAX Vs. ANGIRA DEVI
December 7, 2000
COMMISSIONER OF INCOME TAX Vs. BISHAMBER DAYAL AND CO
December 8, 2000
COMMISSIONER OF INCOME TAX Vs. RAHULJEE AND CO
December 8, 2000
COMMISSIONER OF INCOME TAX Vs. BHAGWANTI KOHLI
December 8, 2000
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
December 12, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT PRASAD ANSHU KUMAR
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. P M KAUL
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. FREESEKING INDUSTRIES P LIMITED
December 5, 2000
COMMISSIONER OF INCOME TAX Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. ESKAY ELECTRONICS INDIA LIMITED
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. REGALATRE
December 6, 2000
COMMISSIONER OF INCOME TAX Vs. JAGJIT SINGH GIDDA
November 29, 2000
COMMISSIONER OF INCOME TAX Vs. GURBACHAN LAL
November 30, 2000
COMMISSIONER OF INCOME TAX Vs. ANAND DAS GUPTA AND SONS
December 4, 2000
COMMISSIONER OF INCOME TAX Vs. SUSHILA MITTAL
December 19, 2000
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND METALLURGICAL DESIGN COMPANY LIMITED
December 15, 2000
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKETING PRODUCE COMMITTEE
December 18, 2000
COMMISSIONER OF INCOME TAX Vs. K L AHUJA
December 19, 2000
COMMISSIONER OF INCOME TAX Vs. RAM EDUCATION FOUNDATION
December 19, 2000
COMMISSIONER OF INCOME TAX Vs. BRAKE LININGS LIMITED
December 20, 2000
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
January 13, 2000
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LIMITED
March 14, 2000
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
May 2, 2000
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LIMITED
May 2, 2000
COMMISSIONER OF INCOME TAX Vs. J K MARWAH
May 3, 2000
COMMISSIONER OF INCOME TAX Vs. NEO POLY PACK P LIMITED
April 19, 2000
COMMISSIONER OF INCOME TAX Vs. D S BIST AND SONS
February 14, 2000
COMMISSIONER OF INCOME TAX Vs. SETH TALWAR AND CO
February 14, 2000
COMMISSIONER OF INCOME TAX Vs. R G GOVAN AND CO
August 3, 2000
COMMISSIONER OF INCOME TAX Vs. ALPS WINE SHOP P LIMITED
August 1, 2000
COMMISSIONER OF INCOME TAX Vs. MAHARAJ KRISHAN
July 31, 2000
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DASS
July 24, 2000
COMMISSIONER OF INCOME TAX Vs. PRINTERS HOUSE PRIVATE LIMITED
July 24, 2000
COMMISSIONER OF INCOME TAX Vs. PANDORA PRIVATE LIMITED
July 18, 2000
COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM
July 24, 2000
COMMISSIONER OF INCOME TAX Vs. D K NAWLAKHA
July 14, 2000
COMMISSIONER OF INCOME TAX Vs. KUNDAN SUGAR MILLS CO LTD
July 13, 2000
COMMISSIONER OF INCOME TAX Vs. K NARENDRA
July 18, 2000
COMMISSIONER OF INCOME TAX Vs. AJANTA OFFSET AND PACKING LIMITED
July 14, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAY FERTILIZERS PRIVATE LIMITED
July 13, 2000
COMMISSIONER OF INCOME TAX Vs. STATE TRADING CORPORATION OF INDIA LIMITED
July 5, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LIMITED
July 3, 2000
COMMISSIONER OF INCOME TAX Vs. SITA RANI AND DAVINDER KUMAR
July 3, 2000
COMMISSIONER OF INCOME TAX Vs. KUKU NARANG
July 4, 2000
COMMISSIONER OF INCOME TAX Vs. RANBAXY LABORATORIES LIMITED
May 9, 2000
COMMISSIONER OF INCOME TAX Vs. V CHANDRA
May 22, 2000
COMMISSIONER OF INCOME TAX Vs. DEEKSHA HOLDINGS PRIVATE LIMITED
May 16, 2000
COMMISSIONER OF INCOME TAX Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LIMITED
May 23, 2000
COMMISSIONER OF INCOME TAX Vs. INDIRA K P SINGH
May 24, 2000
COMMISSIONER OF INCOME TAX Vs. PUNJAB AND SIND BANK LIMITED
May 25, 2000
COMMISSIONER OF INCOME TAX ADDITIONAL Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
September 26, 2000
COMMISSIONER OF INCOME TAX DELHI Vs. SHARPEDGE LTD
November 29, 2000
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. N N MOHAN AND SONS
December 11, 2000
COMMISSIONER OF INCOME TAX DELHI I Vs. S N CHANDHA
November 3, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPN PRIVATE LIMITED
November 3, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. DELHI TAMBAKU UDHYOG PRIVATE LIMITED
November 6, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. ARDEE MECHANICAL INDUSTRIES PRIVATE LIMITED
October 24, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. D R SONDHI
October 30, 2000
COMMISSIONER OF INCOME TAX DELHI II Vs. PREM LATA BAJPAI
July 3, 2000
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. SARASWATI CHEMICALS AND ALLIED INDUSTRIES PRIVATE LIMITED
December 16, 2000
COMMISSIONER OF INCOME TAX DELHI III Vs. BRINDA KUMARI
November 1, 2000
COMMISSIONER OF INCOME TAX DELHI III Vs. BANARAS HOUSE LIMITED
August 30, 2000
COMMISSIONER OF INCOME TAX DELHI IV Vs. NESTLE INDIA LIMITED
January 31, 2000
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. AMAR COMPANY DELHI
February 3, 2000
COMMISSIONER OF SURTAX Vs. GOETZE INDIA LIMITED
July 18, 2000
COMMISSIONER OF WEALTH TAX Vs. ANOKHA SINGH
July 7, 2000
COMMISSIONER OF WEALTH TAX Vs. S C SETHI
August 3, 2000
COMMISSIONER OF WEALTH TAX Vs. SOMA WANTI SETHI
August 3, 2000
COMMISSIONER OF WEALTH TAX Vs. H S CHAUHAN
July 4, 2000
COMMISSIONER OF WEALTH TAX Vs. R B PATEL
July 5, 2000
COMMISSIONER OF WEALTH TAX Vs. L N AHUJA
July 6, 2000
COMMISSIONER OF WEALTH TAX Vs. UTTAM CHAND JAIN
July 7, 2000
COMMISSIONER OF WEALTH TAX Vs. VIDYA MALHOTRA
July 6, 2000
COMMISSIONER OF WEALTH TAX Vs. D R VADERA
June 6, 2000
COMMISSIONER OF WEALTH TAX Vs. S TAJBIR SINGH
November 30, 2000
COMMISSIONER OF WEALTH TAX Vs. S D SURI
November 29, 2000
COMMISSIONER OF WEALTH TAX Vs. PRATIMA BHARGAVA
November 29, 2000
COMMISSIONER OF WEALTH TAX Vs. ANGIRA DEVI GUPTA
September 7, 2000
COMMISSIONER OF WEALTH TAX Vs. BEGAM BRIGEES ZAHOOR QASIM
October 12, 2000
COMMISSIONER OF WEALTH TAX Vs. SHAKUNTLA MEHRA
August 11, 2000
COMMISSIONER OF WEALTH TAX Vs. VIDYA MALHOTRA
June 6, 2000
COMMISSIONER OF WEALTH TAX DELHI CENTRAL I Vs. D R VADERA L H OF LATE SHRI HANS RAJ VADERA
July 6, 2000
COMMISSIONER OF WEALTHTAX Vs. RAGHVENDRA SINGH
November 6, 2000
COMMON CAUSE A REGD SOCIETY Vs. UNION OF INDIA
November 3, 2000
COMMOSSIONER OF INCOME TAX Vs. LATE SHRI M K SWAMY
September 18, 2000
CONNOISSEUR CATERING SERVICE PRIVATE LIMITED Vs. SPORTS AUTHIROTY OF INDIA
September 11, 2000
CONNOISSEUR CATERING SERVICE PRIVATE LIMITED Vs. SPORTS AUTHIROTY OF INDIA
August 11, 2000
CONSTABLE SUNIL KUMAR Vs. PRESIDING OFFICER
April 18, 2000
CONTAINER MOVEMENT BOMBAY TRANSPORT PRIVATE LIMITED Vs. CAPITAL CARGO AND CONTAINER INDIA PRIVATE LIMITED
March 23, 2000
CONTROLLER OF ESTATE DUTY Vs. P N LUTHRA
December 13, 2000
COOMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. MAHALAKSHMI SUGAR MILLS COMPANY LTD
November 27, 2000
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B RAM GOEL
October 23, 2000
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. RISHI K GUPTA FCA
July 20, 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. N K MALHOTRA
September 5, 2000
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. A P GUPTA
September 4, 2000
COURT ON ITS OWN MOTION Vs. INSPECTOR GENERAL OF POLICE
September 14, 2000
COURT ON ITS OWN MOTION Vs. INSPECTOR AKHILESH KUMAR
July 31, 2000
CREF FINANCE LIMITED Vs. PURI CONSTRUCTION LIMITED
July 21, 2000
D C VERMA Vs. UNION OF INDIA
March 7, 2000
D K AGGARWAL Vs. GOVT OF INDIA
December 11, 2000
D K BHARGAVA Vs. MAYA DEVI
November 23, 2000
D MEHRA Vs. RAVI BHARGAV
August 25, 2000
D T C Vs. SHISHUPAL
March 6, 2000
DABUR INDIA LIMITED Vs. BSI LIMITED
May 26, 2000
DAMODAR PRASAD PANKAJ Vs. NATIONAL BACKWARD CLASSIS FINANCE AND DEV CORPN
February 14, 2000
DAPEL INVESTMENT LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
January 7, 2000
DARSHAN LAL SACHDEV EX LT COL IC 26163 Vs. UNION OF INDIA
November 10, 2000
DAULAT RAM PUBLIC TRUST Vs. COMMISSIONER OF INCOME TAX DELHI
April 19, 2000
DCW HOME PRODUCTS Vs. GUJARAT HEAVY CHEMICALS LIMITED
September 11, 2000
DCW LIMITED Vs. APPELLATE TRIBUNAL SALES TAX DELHI
September 7, 2000
DDA SELF FINANCE FLATS OWNERS SOCIETY REGD Vs. UNION OF INDIA
October 24, 2000
DEEN DAYAL SHARMA Vs. UPKAR CHIBBAR
November 21, 2000
DEEPAK BATRA Vs. DELHI DEVELOPMENT AUTHORITY
March 31, 2000
DEEPAK MOHINDRA Vs. RADHEY SHAM MARIA
July 24, 2000
DEEPAK TANDON Vs. J AND K BANK LIMITED
May 26, 2000
DELHI ACRYLIC MAUFACTURING COMPANY PRIVATE LIMITED Vs. COMM OF CUSTOMS APPEALS N D
May 15, 2000
DELHI ADMINISTRATION Vs. YASIN KHAN
April 7, 2000
DELHI DEVELOPMENT AUTHORITY Vs. S N KAPOOR
March 1, 2000
DELHI DEVELOPMENT AUTHORITY Vs. K C GOYAL AND CO
December 8, 2000
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
September 29, 2000
DELHI DEVELOPMENT AUTHORITY Vs. INDERJIT
October 17, 2000
DELHI DEVELOPMENT AUTHORITY Vs. O P GOGNE
September 19, 2000
DELHI DEVELOPMENT AUTHORITY Vs. JAGAN NATH ASHOK KUMAR
September 7, 2000
DELHI DEVELOPMENT AUTHORITY Vs. S S JETLEY
August 21, 2000
DELHI JUDICAL SERVICES ASSOCIATION REGD Vs. GOVT OF NCT OF DELHI
November 21, 2000
DELHI MUNICIPAL WORKERS UNION REGD Vs. MUNICIPAL CORPORATION OF DELHI
August 30, 2000
DELHI PUBLIC SCHOOL Vs. KETKI AGGARWAL
May 12, 2000
DELHI STATE COOPERATIVE MILK MARKETING AND SUPPLY FEDERATION LIMITED Vs. UNION OF INDIA
July 24, 2000
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. DELHI STOCK EXCHANGE KARAMCHARI UNION
April 24, 2000
DELHI TOURISUM AND TRANSPORTATION DEVP DORPN LTD Vs. LEHMAN INTERNATIONAL PRIVATE LIMITED
March 14, 2000
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
February 7, 2000
DELHI TRANSPORT CORPORATION Vs. KUSUM PAHALAJANI
May 1, 2000
DELHI TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER LABOUR COURT NO. VIII AND ANR.
December 8, 2000
DELHI TRAVELS AND TOURS Vs. MOTOROLA INDIA LIMITED
February 23, 2000
DENA BANK Vs. REFRIGERATION AND AIRCONDITIONING ENTERPRISES
August 24, 2000
DENTAL COUNCIL OF INDIA Vs. INTEGRATED EDUCATION DEVELOPMENT ORGANISATION
July 13, 2000
DEO SUNDER JHA Vs. UNION OF INDIA
March 15, 2000
DEOKI NANDAN AND SONS Vs. COMMISSIONER OF INCOME TAX
December 12, 2000
DEPARTMENT OF CUSTOMS Vs. PARVINDER KAUR
August 24, 2000
DEPUTY COMMISSIONER OF POLICE Vs. EX CONSTABLE SHAKROO KHAN
April 18, 2000
DEPUTY COMMISSIONER OF POLICE Vs. JORAWAR SINGH
April 7, 2000
DEPUTY COMMISSIONER OF POLICE Vs. EX CONSTABLE KARAN SINGH
April 18, 2000
DESEIN PVTD LIMITED Vs. DEPUTY DIRECTOR BIG CELL
July 21, 2000
DESH BAHNDHU Vs. HARISH BINDAL
August 1, 2000
DEVI DAYAL Vs. UNION OF INDIA (UOI)
August 18, 2000
DEVINDER KUMAR BAJAJ Vs. PURE DRINKS NEW DELHI PRIVATE LIMITED
October 24, 2000
DHANPOTHOWAR CO OPERATIVE GROP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
September 11, 2000
DHANPOTHOWAR CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
April 11, 2000
DHANVIR Vs. STATE
March 10, 2000
DHARAM CHAND GAMBHIR Vs. MILAN CONFECTIONARY
July 17, 2000
DHARAM PAL Vs. J P SINGH AIR CUSTOMS OFFICER
August 21, 2000
DHARAM PAL Vs. STATE
August 18, 2000
DHARAM PAL SINGH Vs. STATE
July 31, 2000
DHARAM SINGH Vs. UNION OF INDIA
November 24, 2000
DHARAMBIR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
May 26, 2000
DHARAMPAL Vs. GENERAL MANAGER ADMN DELHI ELECTRIC UNDERTAKING
May 23, 2000
DIMPLE OVERSEAS LIMITED Vs. MINERALS AND METALS TRADING CORPN LIMITED
February 7, 2000
DINBANDHU SHARMA Vs. STATE
July 19, 2000
DINESH SINGH Vs. DIRECTOR OF EDUCATION
February 21, 2000
DIRECTOR GENERAL OF INCOME TAX ADMN DIRECTORATE OF INCOME TAX RECOVERY Vs. BOARD OF INDUSTRIAL FINANCE RECONST
August 4, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. ALARIPPU
May 25, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. APPAREL EXPORT PROMOTION COUNCIL NO 1
May 1, 2000
DIRECTOR OF INCOME TAX EXEMPTION Vs. D L F QUTAB ENCLAVE COMPLEX MEDICAL CHARITABLE TRUST
November 20, 2000
DIRECTORATE OF REVENUE INTELLIGENCE Vs. MOHAMMAD SALIM KHATRI
March 27, 2000
DISTILLERS TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 31, 2000
DIWAKAR SHARMA Vs. UNIVERSITY OF DELHI
January 14, 2000
DLF INDUSTRIES LIMITED Vs. ABN AMRO BANK
August 2, 2000
DLF UNITED LIMITED Vs. UNION OF INDIA
November 6, 2000
DLF UNIVERSAL ELECTRIC LIMITED Vs. UNION OF INDIA
December 13, 2000
DOMINANT OFFSET PRIVATE LIMITED Vs. ASAMOVSKS STROJIRNY A S K P 67904 ADAMOV CZECH REPUBLIC
January 19, 2000
DORRIS RANDHAWA Vs. ALANKAR MARKETING ASSOCIATES
March 9, 2000
DUNCAN INTERNATIONAL INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL FINANCIAL RECONSTRUCTION
July 21, 2000
DUNLOP INDIA LIMITED Vs. SUNIL PURI
December 20, 2000
DURGA CHARAN HANSDAH Vs. STATE OF DELHI
March 7, 2000
DURGA PRASAD Vs. UNION OF INDIA
February 25, 2000
DURGA PRASAD Vs. STATE
May 8, 2000
E C E INDUSTRIES LIMITED Vs. E C T HOUSING
December 20, 2000
E MERCK INDIA LIMITED Vs. UNION OF INDIA
December 21, 2000
ELECTRICAL INSTRUMENT COMPANY Vs. COMMISSIONER OF INCOME TAX
December 19, 2000
EMMA CHARIOTTE EVE Vs. NARCOTIC CONTROL BUREAU
April 5, 2000
EMMANUEL PREM MASIH Vs. DELHI DIOCESAN TRUST ASSOCIATION
August 4, 2000
ENKAY CONSTRUCTION COMPANY Vs. VICECHAIRMAN DDA
July 6, 2000
ENKAY PLASTICS PRIVATE LIMITED Vs. UNION OF INDIA
November 16, 2000
ESCORTS FINANCE LIMITED Vs. NIELCON LIMITED
January 19, 2000
ESI CORPORATION Vs. INDUSTRIAL AND ENGINEERING PROJECTS P. LTD.
February 23, 2000
ESSAR STEEL LTD. Vs. UNION OF INDIA (UOI)
November 13, 2000
ESSEE COUTIER Vs. SUSHIL KUMAR SHARMA
May 1, 2000
ESSEL SHYAM COMMUNICATION LTD Vs. UNION OF INDIA
January 6, 2000
EX CONSTABLE RAM SINGER Vs. UNION OF INDIA
March 29, 2000
EXPORTOS INDIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI
July 24, 2000
FAIRFEST MEDIA PRIVATE LIMITED Vs. UNION OF INDIA
January 17, 2000
FAIZU Vs. STATE
August 18, 2000
FAMOUS CONSTRUCTION Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
February 25, 2000
FARGO FREIGHT LTD Vs. COMMODITIES EXCHANGE CORPORATION FORMERLY KNOWN AS ELECTRIC EXPORTS LTD
March 16, 2000
FATEH CHAND KUMAR Vs. HARIVANSH LAL KUMAR
March 23, 2000
FEDERAL CHEMICAL WORKS LIMITED Vs. NUTSCO NIGERIA LIMITED
September 8, 2000
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBIRATION
February 10, 2000
FORAY INTERNATIONAL Vs. DIRECTOR GENERAL OF FOREIGN TRADE
October 24, 2000
FOREMOST INDUSTRIES INDIA LIMITED Vs. AAIFR
August 24, 2000
FRITCO LAY INDIA Vs. UNCLE CHIPPS PRIVATE LIMITED
May 26, 2000
FRONTIER BISCUITS FACTORY PRIVATE LIMITED Vs. VEERAN DEVI
September 12, 2000
G L PAHWA Vs. CHAIRMAN NEW INDIA ASSURANCE COMPANY LIMITED
March 15, 2000
G M ENTERPRISES PRIVATE LIMITED Vs. SHYAM AHUJA LIMITED
March 29, 2000
G N PANT PROP TECHNO PRINTERS Vs. COMMISSIONER OF INCOME TAX DELH IIII
October 24, 2000
G P SRIVASTAV Vs. UNION OF INDIA
August 31, 2000
G S BHOGAL Vs. UNION OF INDIA
January 31, 2000
G VIJAYARAGHAVAN Vs. M D CENTRAL WAREHOUSING CORPORATION
July 24, 2000
GAGAN KUMAR SINGH Vs. N C T OF DELHI
August 25, 2000
GAJANAND SHARMA Vs. STATE
November 7, 2000
GAJRAJ SINGH Vs. UNION OF INDIA
March 3, 2000
GANENDER PAL SINGH Vs. MEHTAB SINGH
February 8, 2000
GARLON POLYFAB INDUSTRIES LIMITED Vs. INDO RAMA SYNTHETICS INDIA LIMITED
September 14, 2000
GEETA DHINGRA Vs. KULMOHAN SINGH DHINGRA
July 20, 2000
GIRDHAR LAL TEWARI Vs. UNION OF INDIA
August 21, 2000
GLAXIE PLYWOOD INDUSTRIES PRIVATE LIMITED Vs. VIJAY KUMAR
July 28, 2000
GOBIND RAM Vs. AMAR SINGH
May 26, 2000
GOODYEAR INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 7, 2000
GOPAL SINGH Vs. INDIAN RAILWAY CONST. COMPANY LTD
February 10, 2000
GOPALI DEVI Vs. STATE GOVERNMENT OF NCT OF DELHI
November 23, 2000
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. NASIRUDDIN FATHER OF DECEASED MOHAMMAD YASIN
November 27, 2000
GOVIND S O HARIPANT JOSHI Vs. UNION OF INDIA
January 24, 2000
GRAFITEK INTERNATIONAL Vs. K K KAURA
February 23, 2000
GREATER KAILASH RESIDENT ASSOCIATION Vs. VIJAY KAPOOR
August 1, 2000
GROHEVEN TRADEX PRIVATE LIMITED Vs. UNION OF INDIA
October 10, 2000
GUARDSMAN NANAR RAM Vs. CHIEF OF ARMY STAFF
May 12, 2000
GUJARAT OPTICAL COMMUNICATION LIMITED Vs. DEPARTMENT OF TELECOMUNICATION
July 31, 2000
GUNJAN Vs. UNION OF INDIA
February 7, 2000
GUPTA TEXTILE MILLS Vs. UNION OF INDIA
September 8, 2000
GURBACHAN SINGH AWLA Vs. RAJINDER SINGH
March 1, 2000
GURCHARAN SINGH SETHI Vs. UNION OF INDIA
April 7, 2000
GURDEV SINGH Vs. UNION OF INDIA
December 1, 2000
GURMEET SINGH Vs. RAJIV SINGH
October 10, 2000
GURMIT SINGH Vs. STATE
July 11, 2000
GURSHARAN KAUR Vs. H B SINGH
February 18, 2000
GURUMAN CONSTRUCTION CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
September 29, 2000
GURVINDER KANG Vs. DIRECTOR OF EDUCATION
February 18, 2000
GYAN SINGH Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE
May 26, 2000
H C BUILDERS Vs. UNION OF INDIA
February 9, 2000
H C MAHABIR SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
July 10, 2000
HANSALAYA PROPERTIES Vs. RESERVATION DATA MAINTENANCE INDIA PRIVATE LIMITED
March 23, 2000
HANUMAN TRADING CO Vs. COMMISSIONER OF INCOME TAX
December 18, 2000
HANUMANT CEMENT PRIVATE LIMITED Vs. UNION OF INDIA
August 31, 2000
HARCHARAN SINGH Vs. STATE
February 3, 2000
HARI CHAND Vs. GOVERNMENT OF NCT OF DELHI
April 27, 2000
HARI NARAYAN KUMAR Vs. RADHEY SHAM MARIA
May 19, 2000
HARI SINGH Vs. STATE
February 4, 2000
HARISH CHANDER Vs. BHARTI
January 18, 2000
HARSH WARDHAN BAJAJ Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 19, 2000
HARSUDHA Vs. HONBLE CHIEF JUSTICE OF DELHI HIGH COURT
May 5, 2000
HARSUDHA Vs. HONBLE THE CHIEF JUSTICE OF DELHI HIGH COURT
September 1, 2000
HARYANA ACRYLIC MANUFACTURING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI
May 15, 2000
HDFC Vs. ANIL LALU
February 15, 2000
HI RISE BUILDERS PVT LIMITED Vs. ALPHA WOVEN LABELS INDIA PRIVATE LIMITED
January 17, 2000
HIDRIVE FINANCE LIMITED Vs. APPROPRIATE AUTHORITY IT DEPARTMENT
November 9, 2000
HIGH WAY FARMS Vs. CHINTA RAM
March 3, 2000
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SUMER CHAND AND SONS
February 22, 2000
HIND BOOK HOUSE Vs. UNION OF INDIA
September 15, 2000
HINDUSTAN ENGINEERING AND GEN MAZDOOR UNION REGD Vs. UNION OF INDIA
May 26, 2000
HINDUSTAN PENCILS PRIVATE LIMITED Vs. UNIVERSAL TRADING COMPANY
October 31, 2000
HINDUSTAN VIDYUT PRODUCTS LIMITED Vs. B M PATEL
February 9, 2000
HIRA SINGH Vs. GOVT OF NCT OF DELHI
July 6, 2000
HIRALAL JAIN Vs. STATE
August 28, 2000
HIROO KHUSHALANI Vs. BAKER HUGHES LTD
July 28, 2000
HIT ADS PRIVATE LIMITED Vs. DIAMOND COIR INDIA PRIVATE LIMITED
December 6, 2000
HOSHIAR SINGH Vs. STATE
January 31, 2000
HOTZ HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 17, 2000
HSS REAL ESTATE PRIVATE LIMITED Vs. B K KHANNA
December 4, 2000
HUNS ROLLING SHUTTER WORKS Vs. AIRMEN AND SAILORS CO OP GROUP HOUSING SOCIETY LIMITED
February 18, 2000
HUSSAIN Vs. MOHAMMAD MIAN
February 4, 2000
I T D C LIMITED Vs. CHANDER PAL SOOD AND SON
February 4, 2000
ICM ENGINEERING WORKERS UNION Vs. UNION OF INDIA
September 29, 2000
IIND B S BAMHRAH Vs. UNION OF INDIA
May 23, 2000
IMPACT ADVERTISING PRIVATE LIMITED Vs. THOMSON PRESS PRIVATE LIMITED
January 20, 2000
INDER SAIN SHARMA Vs. REGISTRAR DELHI CO0OPERATIVE SOCIETIES
February 29, 2000
INDERJEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 18, 2000
INDIA TOURISM DEVELOPMENT CENTRE Vs. PRESIDING OFFICER LABOUR COURT X
January 14, 2000
INDIAN CONTAINER LEASING COMPANY Vs. KOCHAR FREIGHT CARRIES PRIVATE LIMITED
March 15, 2000
INDIAN OIL CORPORATION Vs. OIL SECTOR OFFICERS ASSOCIATION
January 10, 2000
INDIAN OVERSEAS BANK Vs. SUPER PLASTIC INDIA
September 14, 2000
INDIAN OVERSEAS BANK Vs. LALIT KUMAR AGGARWAL
September 12, 2000
INDIAN PORTS WAREHOUSING COMPANY LIMITED Vs. UNION OF INDIA
July 25, 2000
INDIRA GANDHI NATIONAL CENTRE OFR ARTS Vs. UNION OF INDIA
January 12, 2000
INDODAN INDUSTRIES LIMITED Vs. A A I F R
August 24, 2000
INDOFIL CHEMICALS COMPANY Vs. OM CARRYING CORPORATION
November 22, 2000
INSP BAL KRISHAN Vs. STATE OF DELHI
January 19, 2000
INSPIRATION CLOTHES AND U Vs. COLBY INTERNATIONAL LIMITED
October 24, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S K JAIN
October 23, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B. L. KHANNA
May 9, 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. B L KHANNA
September 5, 2000
INSTITUTE OF TRADE AND INDUSTRIAL DEVELOPMENT Vs. DELHI DEVELOPMENT AUTHORITY
July 18, 2000
INTERNATIONAL AIRPORT AUTHORITY OF INDIA WORKERS UNION Vs. AIRPORT AUTHORITY OF INDIA
May 17, 2000
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
February 2, 2000
IQUBAL BEGAM Vs. STATE OF DELHI
November 17, 2000
J D NAGRATH Vs. BIKRAMJIT NAGRATH
August 10, 2000
J K JAIN Vs. ZIFF DAVIES INC
February 25, 2000
J N TEXTILES Vs. BON CHANCE
March 24, 2000
J S CONTINENTAL LIMITED Vs. UNION OF INDIA
May 17, 2000
J S RAO PROF Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 2000
J S SOOD Vs. JOHNY BAKSHI
December 12, 2000
JAGANNATH CHAUHAN Vs. S C NANDA
September 27, 2000
JAGANNATH DUDADHAR Vs. COMMISSIONER OF SALES TAX
August 28, 2000
JAGAT MOHAN LAL Vs. STATE
December 1, 2000
JAGBIR SINGH Vs. UNION OF INDIA
January 28, 2000
JAGDISH Vs. STATE
September 25, 2000
JAGDISH CHANDER SHARMA Vs. UNION OF INDIA
March 31, 2000
JAGDISH CHANDER SHARMA Vs. S K SRIVASTAVA AND ORS
July 13, 2000
JAGDISH MITTER MAINI Vs. CANARA BANK
February 4, 2000
JAGDISH R GUPTA Vs. UNION OF INDIA
January 27, 2000
JAGSON INTERNATIONAL LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
April 19, 2000
JAI BHAGWAN Vs. UNION OF INDIA
February 29, 2000
JAI EXPORTS Vs. UNION OF INDIA
May 25, 2000
JAI PARKASH GUPTA Vs. NAND LAL
January 18, 2000
JAIDEEP SINGH PROF Vs. INDIA INSTIRUTE OF PUBLIC ADMINISTRATION
September 15, 2000
JASPAL Vs. UNION OF INDIA
July 13, 2000
JASTINDER SINGH Vs. STATE
July 25, 2000
JASVINDER SINGH Vs. STATE
October 24, 2000
JASWINDER SINGH COL Vs. UNION OF INDIA
February 23, 2000
JATINDER NATH Vs. DELHI DEVELOPMENT AUTHORITY
September 21, 2000
JAVED Vs. STATE
January 20, 2000
JEET LAL Vs. BANK OF MAHARASHTRA
February 15, 2000
JEET LAL SHARMA Vs. PRESIDING OFFICER LABOUR COURT IV
March 15, 2000
JEEVAN DAS Vs. ANIL SHARMA
February 10, 2000
JHALANI TOOLS INDIA LIMITED Vs. UNION OF INDIA
December 20, 2000
JINDAL MENTHOL AND INVESTMENTS LTD. Vs. PRAKASH INDUSTRIES LTD.
August 5, 2000
JINDAL PAPER AND PLASTICS LIMITED Vs. KEDIA DISTILLERIES LIMITED
April 6, 2000
JITENDER @ JITU Vs. STATE
July 18, 2000
JITENDER KUMAR Vs. DIRECTOR OF EDUCATION
February 21, 2000
JITENDER SINGH BINDRA Vs. KEWAL BINDRA
December 5, 2000
JIWANDASS Vs. ANOOP KUMAR
August 9, 2000
JOGINDER SINGH GILL Vs. UNION OF INDIA
May 26, 2000
JOHN THOMAS Vs. COMMISSIONER OF INCOME TAX
December 4, 2000
JOINT COMMISSIONER OF INCOME Vs. ANATRONICS GEN CO PRIVATE LIMITED
August 29, 2000
JONSONS RUBBER INDUSTRIES Vs. GENERAL MANAGER EASTERN RAILWAYS
March 3, 2000
JYOTSNA HOLDING PRIVATE LIMITED Vs. DESIGNATED AUTHORITY UNDER THE KAR VIVAD SAMADHAN SCHEME
March 14, 2000
K B AND CO Vs. COMMISSIONER OF INCOME TAX
October 31, 2000
K K ARORA Vs. CONVENOR FREEDOM FIGHTER RELIEF COMMITTEE
January 25, 2000
K K BHARDWAJ Vs. UNION OF INDIA
July 3, 2000
K K SAKSENA Vs. INDO RAMA SYNTHETICS INDIA LIMITED
December 15, 2000
K L CHAWLA Vs. S M AGARWAL SPECIAL JUDGES
July 28, 2000
K L S BHAGAT Vs. STATE
January 24, 2000
K N KHANNA Vs. B K KHANNA
July 21, 2000
K S GUPTA JUSTICE Vs. MUNICIPAL CORPORATION OF DELHI
January 19, 2000
K S RANDHAWA Vs. UNION OF INDIA
February 10, 2000
K S SINGH Vs. UNION OF INDIA
October 11, 2000
KAILASH ALIAS KUDDU Vs. STATE OF DELHI
February 6, 2000
KAILASH ALIAS KUDDU Vs. STATE OF DELHI
January 6, 2000
KAILASH NATH Vs. STATE
November 17, 2000
KALI RAM Vs. UNION OF INDIA
April 18, 2000
KALU RAM AND CO HUF Vs. COMMISSIONER OF INCOME TAX
December 21, 2000
KALYAN CHAND GOEL AND CO Vs. DELHI DEVELOPMENT AUTHORITY
February 22, 2000
KAMAL KISHORE BAHL Vs. STATE OF DELHI
March 9, 2000
KAMAL NAYAN AND ANR. Vs. HEM PARKASH
March 11, 2000
KAMAL PUSHUP GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
April 19, 2000
KAMALJIT KAUR Vs. RANJAN TANDON
February 10, 2000
KANAK LATA Vs. RANJIT SINGH
February 10, 2000
KANSHI RAM Vs. PUNJAB NATIONAL BANK
August 2, 2000
KANSHI RAM Vs. STATE
May 16, 2000
KANTA BHATIA Vs. MAHINDER GUPTA
September 5, 2000
KANTI SINGH Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
December 21, 2000
KAPIL KUMAR Vs. UNION OF INDIA
November 15, 2000
KARAMJEET SINGH BEDI Vs. STATE
February 1, 2000
KARAN SINGH Vs. UNION OF INDIA
April 20, 2000
KARAN TECHNO FAB LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 2000
KARCHRU S O SHRI NARAYAN SHARMA Vs. UNION OF INDIA
July 14, 2000
KASHI RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1
March 7, 2000
KAUSHALAYA MEHTA Vs. STATE
August 22, 2000
KAUSHALYA CHAWLA Vs. ASHOK TANEJA
November 7, 2000
KAUSHIK CHAKRABORTY Vs. DIRECTOR GENERAL DOORDARSHAN
July 21, 2000
KAVITA Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 2000
KAYSONS DISTRIBUTORS Vs. AIRPORT AUTHORITY OF INDIA
September 21, 2000
KEI INDUSTRIES LIMITED Vs. DELHI VIDYUT BOARD
August 28, 2000
KELVINATOR OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 29, 2000
KESAR ENTERPRISES LIMITED Vs. D C M SHARIRAM INDUSTRIES LIMITED
September 4, 2000
KESHAV ALIAS PAVITER Vs. STATE
December 13, 2000
KEWAL KISHAN KHANNA Vs. CHAMELI DEVI
November 7, 2000
KHANJI EXPORTS PRIVATE LIMITED Vs. SHIPTRADE INC
March 31, 2000
KHAZNI Vs. UNION OF INDIA
August 31, 2000
KHEM CHAND Vs. S K SARVARIA
July 7, 2000
KINETIC CAPITAL FINANCE LTD Vs. ANIL KIMAR MISRA
November 12, 2000
KIRAN BEDI Vs. NCT OF DELHI
November 22, 2000
KIRPAL SINGH Vs. WAZIR SINGH
December 14, 2000
KISHAN LAL SHARMA Vs. JITENDER NATH SHARMA
September 29, 2000
KISHAN LAL SINDHI Vs. DELHI DEVELOPMENT AUTHORITY
February 16, 2000
KISHAN SINGH Vs. UNION OF INDIA
January 24, 2000
KLASS ASSOCIATES Vs. INDIAN TOURISM AND DEVELOPMENT CORPORATION LTD
August 31, 2000
KRANTI KUMAR PAREKH Vs. BURMAH SHELL OIL AND STORAGE COMPANY
May 5, 2000
KRISHAN KUMAR Vs. UNION OF INDIA
March 21, 2000
KRISHAN LAL Vs. MISHRI LAL MAURYA
February 15, 2000
KRISHAN LAL Vs. DEVKI
January 20, 2000
KRISHNA ALIAS GITPITIA Vs. COMMISSIONER OF POLICE
October 23, 2000
KRISHNA DEVI Vs. STATE
November 20, 2000
KTISHNAWATI Vs. K MADAN
February 24, 2000
KUBER MUTUAL BENEFITS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 4, 2000
KULDEEP SINGH Vs. ORIENTAL BANK OF COMMERCE
September 14, 2000
KULDIP SHARMA Vs. STATE
January 10, 2000
KULJEET SINGH ALIAS JEETU Vs. CENTRAL BUREAU OF INVESTIGATION
May 4, 2000
KULWANT SINGH Vs. STATE
December 13, 2000
KUMKUM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 27, 2000
KUSUM DUGGAL Vs. KAUSHALYA JHINGRAN
November 2, 2000
L K JAIN Vs. STATE
September 26, 2000
L N JAGGI Vs. MUNICIPAL CORPORATION OF DELHI
July 3, 2000
L P MITTAL Vs. STATE OF NCT OF DELHI
March 9, 2000
L S BISHT EX COMMANDANT Vs. UNION OF INDIA
April 25, 2000
L.N. SONI Vs. UNION OF INDIA
April 27, 2000
LADDAN HUSSAIN Vs. UNION OF INDIA
August 28, 2000
LAKSHMI STEELS Vs. UNION OF INDIA (UOI)
September 11, 2000
LAKSHMIJI SUGAR MILLS CO P LTD Vs. COMMISSIONER OF INCOME TAX
May 25, 2000
LAL BAHADUR SINGH Vs. UNION OF INDIA
May 26, 2000
LAL CHAND Vs. SECRETARY LABOUR
February 11, 2000
LALA SOHAN LAL GUPTA Vs. T R ENTERPRISES
December 4, 2000
LALIT KUMAR BAGLA Vs. RAKESH GUPTA
October 19, 2000
LALIT KUMAR BHARGAVA NOW DECD Vs. DEVENDER KUMAR BHARGAVA
January 24, 2000
LALLI ENTERPRISES Vs. DHARAM CHAND
September 22, 2000
LALLI ENTERPRISES Vs. DHARAM CHAND AND SONS
February 11, 2000
LAMBERT KROGER Vs. ENFORCEMENT DIRECTORATE
February 28, 2000
LAMBERT KROGER Vs. STATE
February 28, 2000
LATAFAT HUSSAIN Vs. ABDUL JABBAR
January 25, 2000
LAXMI NARAIN GUPTA Vs. SURAJ BHAN DARUKA
November 22, 2000
LEELAVATHY M N Vs. SPECIAL PROTECTION GROUP
May 8, 2000
LEELAWATI DEVI Vs. PRESIDING OFFICER MACT DELHI
April 27, 2000
LEKH RAJ AGGARWAL Vs. FOREIGH EXCHANGE REGULATION APPELLATE BOARD
September 8, 2000
LEKH RAM Vs. STATE
January 19, 2000
LIC OF INDIA Vs. VISHNU MOHAN AGGARWAL
January 20, 2000
LINDA CONSTRUCTION EDWARDS Vs. WILLIAM EDWARDS
December 4, 2000
LISSY JOSE Vs. UNION OF INDIA
March 3, 2000
LOVE PRATAP SONI Vs. KSHEER SAGAR COOPERATIVE GROUP HOUSING SOCIETY
March 1, 2000
LYAKAT ALI Vs. VICE CHANCELLOR JAWAHAR LAL NEHRU UNIVERSITY
February 18, 2000
M G F INDIA LIMITED Vs. LAKHA SINGH
February 18, 2000
M G F INDIA LIMITED Vs. DULA RAM
February 21, 2000
M G MAHINDRU Vs. UNION OF INDIA
December 18, 2000
M L NARANG Vs. COMMISSIONER OF INCOME TAX
November 21, 2000
M M AQUA TECHNOLOGIES LIMITED Vs. WIG BROTHERS BUILDERS AND ENGINEERS LIMITED
November 15, 2000
M M RUBBER COMPANY LIMITED Vs. VINOO PATTERNS AND FURNITURE INDUSTRY
February 9, 2000
M M T C LIMITED Vs. RAJEEV BAKSHI PROPRIETOR GANESH EXPORTS
September 26, 2000
M MOOLJI BOMBAY Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
November 29, 2000
M P UMESH CHANDRA Vs. UNION OF INDIA
January 31, 2000
M SHAFI GOROO Vs. STATE
February 29, 2000
M V RAO Vs. CHIEF GENERAL MANAGER S B I
October 18, 2000
M/S. RAM KISHAN & SONS Vs. UNION OF INDIA & ORS.
July 27, 2000
M/S. SUNAIR HOTELS LTD. Vs. UNION OF INDIA
September 26, 2000
MAAN SINGH Vs. UNION OF INDIA
April 18, 2000
MADAN LAL Vs. LATE SH BINDRABAN HANDA
September 12, 2000
MADAN LAL DECEASED LEGAL HEIRS Vs. RAM PARSHAD
November 9, 2000
MADAN LAL JAIN Vs. UNION OF INDIA
December 20, 2000
MADAN LAL MAGGON Vs. DELHI DEVELOPMENT AUTHORITY
November 14, 2000
MADAN MOHAN GOYLE Vs. UNION OF INDIA
January 27, 2000
MADAN STORES PRIVATE LIMITED Vs. REGIONAL MANAGER INDIAN PETRO CHEMICALS CORPORATION LIMITED
September 29, 2000
MADHO RAM BUDH SINGH Vs. NATIONAL RIFLE ASSOCIATION
February 4, 2000
MADHU LATA SHARMA Vs. SURENDRA SINGH
July 27, 2000
MADHUMILAN SYNTEX LIMITED AND ANOTHER Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND OTHERS
October 19, 2000
MAGNUM INTERNATIONAL TRADING COMPANY LIMITED Vs. EXPORT CRADIT GUARANTEE CORPORATION OF INDIA
November 2, 2000
MAHABIR PRASAD GUPTA Vs. STATE
February 4, 2000
MAHABIR SINGH Vs. STATE
September 11, 2000
MAHABIR SINGH Vs. AIR INDIA LIMITED
August 11, 2000
MAHALAKSHMI SUGAR MILLS CO. LTD Vs. COMMISSIONER OF INCOME-TAX
July 13, 2000
MAHALAKSHMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 2000
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF DELHI
January 17, 2000
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
August 24, 2000
MAHAVIR WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
July 11, 2000
MAHENDER PAL Vs. ADMINISTRATOR NCT OF DELHI
February 18, 2000
MAHESH CHANDRA SHARMA Vs. N APPUKUTTAN
July 3, 2000
MAIHAR CEMENT A UNIT OF CENTURY TEXTILE AND INDUSTRIES LIMITED Vs. KRISHNA GEARS PRIVATE LIMITED
May 17, 2000
MAJ GEN RAJINDER SINGH CHOWDHRY Vs. S MANJIT SINGH CHOWDHARY
September 15, 2000
MANAGEMENT OF HORTICULTURE DEPTT OF DELHI ADMN Vs. WORKMEN R MUGAM
March 30, 2000
MANAGEMENT OF THE ASSOCIATED CEMENT COS LIMITED Vs. WORKMAN SAROJ ARORA
November 16, 2000
MANAGEMENT WATER SUPPLY AND SEWAGE DISPOSAL UNDERTAKING OF MUNICIPAL CORPORATION OF DELHI THIRITS ADDITIONAL COMMISSIONER WATER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III
May 12, 2000
MANBHAR DEVI Vs. SURINDER KUMAR
September 5, 2000
MANDAWALI CHETRA VIKAS MANCH REGD Vs. DELHI DEVELOPMENT AUTHORITY
December 14, 2000
MANGAL SAIN CHARYA Vs. FOOD CORPORATION OF INDIA
February 18, 2000
MANGE RAM Vs. UNION OF INDIA
March 3, 2000
MANI DASS SHARMA Vs. UNION OF INDIA
September 14, 2000
MANISHA COMMERCIAL LIMITED Vs. N R DONGRA
August 1, 2000
MANISHA KUMAR AND MANISH KHANNA Vs. MUNICIPAL CORPORATION OF DELHI
February 23, 2000
MANJIT SINGH Vs. UNION OF INDIA
June 2, 2000
MANOHAR SINGH CHADDA Vs. SHEETAL SWEETS
May 8, 2000
MANOJ KUMAR MISHRA Vs. GOVT OF NCT OF DELHI
January 24, 2000
MARDAN SINGH Vs. D T C
February 11, 2000
MARINE CONTAINER SERVICE SOUTH PRIVATE LIMITED Vs. ATMA STEELS LIMITED
November 24, 2000
MARRIOTT INTERNATIONAL INC Vs. ANSAL HOTELS LIMITED
July 5, 2000
MARUTI UDYOG LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
May 15, 2000
MASONIC CLUB Vs. MUNICIPAL CORPORATION OF DELHI
November 8, 2000
MASTER DALJIT SINGH Vs. S DARA SINGH
January 31, 2000
MEDICAL COUNCIL OF INDIA Vs. TARUN GOEL
January 13, 2000
MEENAKSHI Vs. MUNICIPAL CORPORATION OF DELHI
May 12, 2000
MEENAKSHI DEVI, PROPRIETOR, NEEL KANTH ISPAT Vs. MSTC LIMITED
May 24, 2000
MEERA SAHNI Vs. LT GOVERNOR OF DELHI
December 21, 2000
MEGH RAJ Vs. D C M LIMITED
February 9, 2000
MEHMOOD ZIA Vs. NEW DELHI MUNICIPAL COMMITTEE
December 7, 2000
MEHRA KHANNA AND CO DELHI Vs. CIMMISSIONER OF INCOME TAX DELHI
December 19, 2000
MEHTA BROTHERS Vs. BANK OF INDIA
November 9, 2000
MEMTEC LIMITED & ANOTHER Vs. LUNARMECH & ANOTHER
July 14, 2000
MERCURY TRAVELS INDIA PRIVATE LIMITED Vs. MAHABIR PRASAD
December 21, 2000
MIRAZ MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 19, 2000
MIRAZ MUNNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 1, 2000
MISHA VADERA Vs. RAVI KUMAR
September 18, 2000
MITHAN LAL Vs. STATE
August 21, 2000
MMTC LIMITED Vs. SHYAM SINGH CHUDHARY
November 21, 2000
MOBIN FATHUBHAI MULANI Vs. N C B
September 1, 2000
MODERN BUILDERS Vs. UNION OF INDIA
January 27, 2000
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. GOVT OF N C T OF DELHI
February 14, 2000
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS
February 15, 2000
MODIPON LIMITED Vs. COMMISSIONER OF INCOME TAX
August 28, 2000
MOHAMMAD IDREES Vs. NATHI
October 24, 2000
MOHAN ARORA Vs. M PANAT
February 17, 2000
MOHD. AYAZ Vs. UNION OF INDIA (UOI)
August 30, 2000
MOHD. JAVED Vs. STATE
January 20, 2000
MOHD. MIRAZ MUNNA Vs. STATE (NCT OF DELHI)
December 25, 2000
MOHINDER NATH AND CO Vs. DELHI DEVELOPMENT AUTHORITY
November 16, 2000
MOMINA QURESHI Vs. NCT OF DELHI
September 18, 2000
MOOL CHAND RASTOGI Vs. COMMISSIONER OF INCOME TAX
December 15, 2000
MOTI RAM MITTAL Vs. DELHI ADMINISTRATION
March 10, 2000
MOTOR AND GENERAL FINANCE LIMITED Vs. MAHABIR PRASAD CHAUDHARY
January 21, 2000
MUKESH KUMAR Vs. STATE
September 7, 2000
MUKESH KUMAR Vs. PRESIDING OFFICER LABOUR COURT NO IV DELHI
February 7, 2000
MUNICIPAL CORPORATION OF DELHI Vs. DAMYANTI SAHNI
March 16, 2000
MUNICIPAL CORPORATION OF DELHI Vs. OM APERTMENT PRIVATE LIMITED
July 6, 2000
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA INDUSTRIES LIMITED
December 19, 2000
MUNICIPAL EMPLOYEES UNION Vs. P O INDUSTRIES TRIBUNAL NO 1
March 15, 2000
MUNNA LAL Vs. STATE
August 18, 2000
N G ENTERPRISES Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI
May 15, 2000
N K SHARMA Vs. PRESIDING OFFICER
February 23, 2000
N R AJWANI Vs. UNION OF INDIA
December 21, 2000
N S RAVINDRAN Vs. DELHI DEVELOPMENT AUTHORITY
January 12, 2000
NABHA INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA
July 24, 2000
NAGENDRA GOSH GUPTA Vs. LEKHI RAM
September 19, 2000
NAGESH TYAGI Vs. STATE
July 25, 2000
NAIK MOHAN LAL Vs. UNION OF INDIA
August 31, 2000
NAMIT VERMA Vs. UNION OF INDIA
August 30, 2000
NAMRITA KALRA Vs. RAM SWAROOP
December 14, 2000
NANDRAM Vs. UNION OF INDIA
November 23, 2000
NANDRAM Vs. UNION OF INDIA
July 21, 2000
NANKI DEVI Vs. SATISH KUMAR
February 9, 2000
NARENDER KAUR Vs. ARUN SHEORAN INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
July 19, 2000
NARENDER KUMAR Vs. SHAM SUNDER GUPTA
December 6, 2000
NARENDER KUMAR JAIN Vs. SHAM LAL GULATI
April 19, 2000
NARESH CHANDRA JAIN Vs. UNION OF INDIA
February 9, 2000
NARESH JHANJI N N AND CO Vs. JUGAL KISHORE
March 10, 2000
NARESH KUMAR SINGH Vs. STATE
April 7, 2000
NARESH SHARMA Vs. STATE
February 28, 2000
NARINDER KAUR Vs. AMAR JEET SINGH SETHI
February 28, 2000
NARINDER KUMAR ARORA Vs. COMMISSIONER OF INCOME TAX
April 25, 2000
NARINDER MAKHIJA Vs. SURVIR SALES CORPN
November 23, 2000
NARINDER SAWHNEY Vs. UNION OF INDIA
December 8, 2000
NATIONAL INDIA CONSTRUCTOR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
November 2, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. POONAM
November 23, 2000
NATIONAL MILK SUPPLIERS Vs. UNION OF INDIA
September 5, 2000
NATIONAL PUBLISHING HOUSE Vs. AMIT SACHDEVA
November 21, 2000
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. INDUSTRIES TEXTILES PRODUCTS PRIVATE LIMITED
November 7, 2000
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. THERMOSETTING INDUSTRIAL PRODUCTS
May 1, 2000
NATIONAL TEXTILE CORPORATION Vs. V C JAIN
February 9, 2000
NAVAL GENT MARITIME LIMITED Vs. SHIVNATH RAI HARNARAIN I LIMITED
March 8, 2000
NAVBHARAT NIRMAN CO Vs. DIRECTOR GENERAL OF WORKS
August 21, 2000
NAZIM KHAN Vs. STATE
August 30, 2000
NEEDLE INDUSTRIES INDIA LIMITED Vs. VIRUMAL PARVEEN KUMAR
March 29, 2000
NEELAM GUPTA Vs. SHEELA DEVI
May 15, 2000
NEELAM SATIJA Vs. GOVT OF NCT DELHI
January 6, 2000
NEHRU YUVA KENDRA SANGATHAN Vs. UNION OF INDIA
May 26, 2000
NEHRU YUVA KENDRA SANGATHAN Vs. YOGENDRA SINGH
August 2, 2000
NET RAM Vs. UNION OF INDIA
July 14, 2000
NEW BHARAT RICE MILLS Vs. REGISTRAR OF TRADE MARKS
July 31, 2000
NEW DELHI GENERAL MAZDOOR UNION Vs. GOVERNMENT OF DELHI
May 26, 2000
NEW DELHI MUNICIPAL COMMITTEE Vs. AJIT SINGH SABHARWAL
September 15, 2000
NEW DELHI MUNICIPAL COMMITTEE Vs. ASHOK DIESH
September 15, 2000
NEW DELHI MUNICIPAL CORPORATION Vs. GIAN CHAND GUPTA
July 21, 2000
NEW GREENFIELD EDUCATION SOCIETY Vs. RAGENCY INDUST LIMITED
August 9, 2000
NIADAR SINGH Vs. MAMAN
December 21, 2000
NIGUM FLATS RESIDENTS WELFARE ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF DELHI
September 29, 2000
NIJHAWAN TRAVELS SERVICES PRIVATE LIMITED Vs. SADHANA TRAVELSERVICES
December 7, 2000
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORP
September 6, 2000
NIMAI SARKAR Vs. STATE
March 6, 2000
NIRMAL KUMAR JAIN AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
July 21, 2000
NIRMAL KUMARI GUPTA Vs. RAMOTAR AGGARWAL
September 14, 2000
NISHA Vs. PUNJAB NATIONAL BANK
September 13, 2000
NITIN WALIA MINOR Vs. UNION OF INDIA
October 19, 2000
NOIDA TOLL BRIDGE COMPANY LIMITED Vs. KAILASH DEVI KHANNA
February 28, 2000
NORTHERN INDIA CHEMICAL DISTRIBUTORS LTD Vs. CIT DELHI CENTRAL
November 2, 2000
NOVA STEELS INDIA LIMITED Vs. PUNJAB NATIONAL BANK
May 26, 2000
O P GUPTA Vs. DELHI VIDYUT BOARD
March 3, 2000
O P GUPTA Vs. R K SHARMA
September 19, 2000
O P RANA Vs. UNION OF INDIA
August 31, 2000
O P THOMAR Vs. COMMISSIONER MUNICIPAL CORPN OF DELHI
March 3, 2000
O P WADHWA Vs. H S BALLI
December 7, 2000
OKHLA ENCLAVE PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF HARYANA
December 21, 2000
OLEX FOCES PRIVATE LIMITED Vs. SKODAEXPORT COMPANY LIMITED
May 1, 2000
OM PAL SINGH EX COMMANDANT ITBP Vs. UNION OF INDIA
April 25, 2000
OM PARKASH KAPOOR Vs. SPECIAL ADDL DIRECTOR OF ENFORCEMENT
July 18, 2000
OM PARKASH SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
February 15, 2000
OM PRAKASH CHARAYA Vs. ASHOK KAMAL CAPITAL BUILDRRS PRIVATE LIMITED
August 9, 2000
OM PRAKASH GULATI Vs. UNION OF INDIA
February 2, 2000
OM PRAKASH GUPTA Vs. PARVEEN KUMAR
May 19, 2000
OM PRAKASH JAIN Vs. UNION OF INDIA
July 4, 2000
OM PRAKASH MATHUR Vs. PANJON LIMITED
May 9, 2000
ONKARJIT SINGH KANWAR Vs. COMMISSIONER OF WEALTH TAX DELHI
July 4, 2000
ONLINE INDIA CAPITAL CO PRIVATE LIMITED Vs. DIMENTION CORPORATE
May 26, 2000
ONLINE INDIA CAPITAL CO PVT LTD Vs. DIMENSIONS CORPORATE
May 1, 2000
ORIENTAL BANK OF COMMERCE Vs. EAGLE BOOK BINDERS
September 11, 2000
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. CIT DELHI CENTRAL
May 16, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKHAN PAL PRIVATE LIMITED
December 20, 2000
OSRAM GESELLSCHAFT MIT Vs. SHYAM SUNDER TRADING
January 18, 2000
P C SINGHAL Vs. R B S TYAGI
February 4, 2000
P D SHARMA Vs. UNION OF INDIA
August 7, 2000
P K KADAM Vs. A K REKHI
May 12, 2000
P M DIESELS PRIVATE LIMITED Vs. THUKRAL MECHANICAL WORKS
July 3, 2000
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL AGENCIES
October 20, 2000
P N KOHLI Vs. STATE
November 27, 2000
P N KRISHNA MURTHY Vs. COOPERATIVE FOR AMERICAN RELIEF EVERYWHERE
October 31, 2000
P R SAINI Vs. UNION OF INDIA
August 31, 2000
P S TANEJA Vs. RAMESH CHAND AGGARWAL
September 5, 2000
P SRIDHAR Vs. UNION OF INDIA
November 23, 2000
PAAM PHARMACEUTICAL DELHI LIMITED Vs. STATE
May 3, 2000
PAAM PHARMACEUTICAL DELHI LIMITED Vs. UNION OF INDIA
August 21, 2000
PACIFIC SHIPPING PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
May 24, 2000
PADAM SINGH Vs. UNION OF INDIA
February 18, 2000
PALINDER SINGH BEDI Vs. NATIONAL RIFLE ASSOCIATION OF INDIA
September 29, 2000
PALWELL EXPORTS PRIVATE LIMITED Vs. ROYAL SAFA COMPANY SOUTH
February 3, 2000
PANDIT MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 11, 2000
PARAS RAM SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
September 22, 2000
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. UNION OF INDIA
December 1, 2000
PARIVAR SEVA SANSTHAN Vs. VEENA KALRA
July 7, 2000
PARMANAND SAINI Vs. STATE
July 7, 2000
PARMESHRI DASS AND SONS Vs. UNION OF INDIA
August 24, 2000
PARMINDER PAL SINGH Vs. UNION OF INDIA
October 19, 2000
PARMOD KUMAR Vs. LT GOVERNER
November 28, 2000
PASUPATI FABRICS LIMITED Vs. SAVANI FINANCIAL LIMITED
October 31, 2000
PESHAWAR SOAP AND CHEMICALS LIMITED Vs. GODREJ SOAPS LIMITED
December 12, 2000
PETRON CIVIL ENGINEERING LTD. Vs. D.L.F. INDUSTRIES LTD. AND OTHERS
May 25, 2000
PHOOLWATI ALIAS PHULLO Vs. NCT OF DELHI THR THE LT GOVERNOR
February 4, 2000
PIARA LAL Vs. LT GOVERNOR
May 26, 2000
PIYARE LAL HARI SINGH Vs. COMMISSIONER OF INCOME TAX
November 21, 2000
PLASTIC PROCESSORS Vs. UNION OF INDIA
September 12, 2000
PLEASANT SECURITIES AND FINANCE LIMITED Vs. NRI FINANCIAL SERVICES LIMITED
February 16, 2000
PNB CAPITAL SERVICE LIMITED Vs. UNITY STEEL S LIMITED
November 17, 2000
POLO AMUSEMENT PARK Vs. INDIA TRADE PROMOTION ORGANISATION
May 15, 2000
PRABASH CHANDRA SHARMA Vs. LIZZIE JACOB
July 31, 2000
PRADEEP ANAND Vs. I T C LIMITED
March 13, 2000
PRAFULLA CHANDRA BIDWAI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
October 20, 2000
PRAFULLACHANDRA BIDWAI Vs. AIIMS
January 19, 2000
PRAG MITTAL Vs. VIKITA MITTAL
February 2, 2000
PRAGATI APARTMENTS RESIDENTS WELFARE ASSOCIATION REGD Vs. DELHI DEVELOPMENT AUTHORITY
December 4, 2000
PRAKASH RAM KUMAR Vs. VICTORIA
July 11, 2000
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
March 3, 2000
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
September 21, 2000
PRAN NATH MALLICK Vs. NETAR PRAKASH MALLICK
March 3, 2000
PRASHANT SRIVASTAVA Vs. CBSE
September 7, 2000
PRATAP OIL COMPANY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
May 4, 2000
PRATAP SINGH Vs. STATE
March 27, 2000
PRATIDHI Vs. NCT OF DELHI
December 11, 2000
PRAVEEN JAIN Vs. LAKSHMI NARAIN GUPTA
August 28, 2000
PRAVEEN KUMAR CHHABRA Vs. MUNICIPAL CORPORATION OF DELHI
December 20, 2000
PREETI GUPTA Vs. RAJENDRA PRAHLADKAR
October 18, 2000
PREM AGGARWAL Vs. HARPAL SINGH
December 19, 2000
PREM AGGARWAL Vs. DEVIKA GUPTA
May 24, 2000
PREM CASHEW INDUSTRIES Vs. ZEN PAREO
September 22, 2000
PREM KUMAR JAMES Vs. UNION OF INDIA
February 28, 2000
PREM LATA CHHABRA Vs. DELHI DEVELOPMENT AUTHORITY
December 30, 2000
PREM PAL SINGH Vs. STATE OF DELHI
September 5, 2000
PREMIER AUTO ELECTRIC LIMITED Vs. JITENDER KUMAR BUDHIRAJA
February 10, 2000
PREMIER EXPORTS Vs. HINDUSTAN COLD STORAGE
December 19, 2000
PRIMIER ELECTRICAL CORPORATION Vs. NATIONAL BUILDING CONSTRUCTION
December 6, 2000
PRITAM CHAND JAIN Vs. BIR KUMAR
July 4, 2000
PRITHVI PAL SINGH ALIAS MUNNA Vs. STATE
February 21, 2000
PROF JAIDEEP SINGH Vs. INDIAN INSTITUTE OF PUBLIC ADMINISTRATION
November 15, 2000
PROJECT EQUIPMENT AND MATERIALS COMPANY Vs. UNION OF INDIA
November 15, 2000
PT MADAN LAL AND SONS Vs. UNION OF INDIA
September 1, 2000
PUNEET GROVER Vs. UNIVERSITY OF DELHI
November 24, 2000
PUNJAB AUTO AGENCIES Vs. RAJENDER KUMAR BANSAL
August 10, 2000
PUNJAB LAMINATES PRIVATE LTD. Vs. CEGAT AND CCE
November 22, 2000
PUNJAB MITAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA
August 22, 2000
PUNJAB NATIONAL BANK Vs. PREM DE VASTRA
November 20, 2000
PUNJAB NATIONAL BANK Vs. DERBY TEXTILES
December 11, 2000
PUNJAB NATIONAL BANK Vs. ORKIDS
January 18, 2000
PUNJAB NATIONAL BANK Vs. SURESH KUMAR JAIN
February 15, 2000
PUNJAB SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
July 13, 2000
PUNJAB TRACTORS LIMITED Vs. PRAMOD KUMAR GARG
January 14, 2000
PURAN CHAND AND CO Vs. GANESHI LAL TARA CHAND
November 21, 2000
PURAN SINGH Vs. NCT OF DELHI
October 30, 2000
PUSHPA SHARMA Vs. LT GOVERNOR OF DELHI
March 31, 2000
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 2000
R K BALI Vs. UNION OF INDIA
January 2, 2000
R K JAIN Vs. DELHI ADMINISTRATION
July 5, 2000
R K MALHOTRA Vs. SANTOSH KAUR
February 23, 2000
R K MINA Vs. MUNICIPAL CORPORATION OF DELHI
January 24, 2000
R K SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
February 29, 2000
R K SINGH Vs. UNION OF INDIA
September 20, 2000
R L CHABLANI Vs. MUNICIPAL CORPORATION OF DELHI
February 10, 2000
R L SURI Vs. ASHOK KUMAR CHAUDHARY
July 31, 2000
R MUGUM Vs. P O LABOUR COURT NO VII
March 30, 2000
R N BAKSHI Vs. VARUN KUMAR DATT
September 28, 2000
R P BHASIN Vs. D K TYAGI
November 23, 2000
R P SHARMA Vs. UNION OF INDIA
October 18, 2000
R P SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
May 26, 2000
R P TEWARI Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED
July 7, 2000
R S GUPTA Vs. EXECUTIVE ENGINEER DDA
May 23, 2000
R S KALRA MAJOR Vs. UNION OF INDIA
May 26, 2000
R.P. LOCKS COMPANY Vs. DEPUTY COMMISSOINER OF INCOME TAX
January 28, 2000
RADHA KISHAN Vs. STATE
July 10, 2000
RADHA RANI BHADAURIA Vs. UNION OF INDIA
December 18, 2000
RADHEY SHAYAM AGGARWAL Vs. STATE
September 15, 2000
RADHEY SHAYAM ALIAS LANGRA Vs. STATE
September 7, 2000
RADHEY SHYAM BANSAL Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LIMITED
February 4, 2000
RADHEY SHYAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
February 10, 2000
RADHIKA DHIR Vs. J C DHIR RETD
July 3, 2000
RAFFIQUE Vs. STATE
February 29, 2000
RAGHUNATH Vs. PRESIDING OFFICER MACT
May 16, 2000
RAHUL DHAKA VIKAS SOCIRTY Vs. GURU GOBIND SINGH INDRAPARSTHA UNIVERSITY
December 21, 2000
RAIPUR GRINDING INDUSTRIES CORPORATION Vs. UNION OF INDIA
September 4, 2000
RAJ KAUR Vs. UNION OF INDIA
May 3, 2000
RAJ KISHAN AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC
August 8, 2000
RAJ KISHORE Vs. SUKHVINDER KAUR
August 9, 2000
RAJ KUMAR Vs. STATE
November 17, 2000
RAJ KUMAR KAPOOR ALIAS KAKA Vs. STATE
October 30, 2000
RAJ PHOTO STUDIO Vs. SALES TAX OFFICER
May 16, 2000
RAJ SAROGI Vs. AMERICAN EXPRESS INDIA PRIVATE LIMITED
November 2, 2000
RAJASTHAN BREWERIES LIMITED Vs. STROH BREWERY COMPANY
July 12, 2000
RAJESH GULATI Vs. SHAMMI ANAND
September 5, 2000
RAJGHRIA PAPER MILLS LIMITED Vs. GENERAL MANAGER INDIAN SECURITY PRESS
January 31, 2000
RAJINDER Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
November 22, 2000
RAJINDER GOPAL Vs. GOWARSONS PUBLISHERS
February 3, 2000
RAJINDER LAL Vs. UNION OF INDIA
May 26, 2000
RAJINDER SINGH Vs. R N RAM MOHAN
September 19, 2000
RAJINDER TIKU Vs. UNION PUBLIC SERVICE
January 21, 2000
RAJIV BAHADUR Vs. INDIAN AIRLINES LIMITED
February 11, 2000
RAJIV CHAUDHARY Vs. STATE
May 26, 2000
RAJIV GOSAIN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 20, 2000
RAJIV GUPTA Vs. STATE
July 4, 2000
RAJIV GUPTA Vs. STATE
July 21, 2000
RAJIV KUMAR SADH Vs. GOVT OF NCT DELHI
December 18, 2000
RAJIV NAG Vs. QUALITY ASSURANCE INSTITUTE INDIA LIMITED
November 10, 2000
RAJKUMAR Vs. DELHI DEVELOPMENT AUTHORITY
February 29, 2000
RAJNEESH KUMAR SINGHAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
November 24, 2000
RAJPAL SINGH Vs. AIR PORT AUTHORITY OF INDIA
March 21, 2000
RAJU METAL INDUSTRIES Vs. UNION OF INDIA (UOI)
November 12, 2000
RAJVIR SINGH TOMAR Vs. JAWAHARLAL NEHRU UNIVERSITY
March 21, 2000
RAKESH KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
November 24, 2000
RAKESH KUMAR AGGARWAL Vs. INCOME TAX SETTLEMENT COMMISSION
November 15, 2000
RAKESH KUMAR DEDHA Vs. JAWAHAR LAL NEHRU UNIVERSITY
March 8, 2000
RAM JETHMALANI Vs. SUBRAMANIAM SWAMY
November 27, 2000
RAM KISHAN Vs. KARAM SINGH
September 13, 2000
RAM KISHAN Vs. STATE
February 23, 2000
RAM KISHAN BHALLA Vs. REGISTRAR OF CO OPERATIVE SOCIETY
July 21, 2000
RAM NARAIN AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
January 31, 2000
RAM NATH SHARMA DEAD Vs. LT GOVERNOR OF DELHI
August 8, 2000
RAM NIWAS JAIN Vs. BIMAL PRASAD JAIN
February 14, 2000
RAM PRAKASH TIWARI Vs. SURAJ BHAN YADAV
August 21, 2000
RAM TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
July 28, 2000
RAMAN KAPOOR Vs. STATE
August 31, 2000
RAMASWAMY PALLEDAR Vs. SECRETARY TO THE GOVERNMENT OF NCT OF DELHI
May 12, 2000
RAMDAYAL BISHNOI Vs. STATE
September 12, 2000
RAMESH Vs. MUNICIPAL CORPORATION OF DELHI
January 14, 2000
RAMESH BHUTANI Vs. CHAIRMAN NDMC
December 8, 2000
RAMESH CHAWLA Vs. COMMISSIONER OF SALES TAX
July 17, 2000
RAMESH KUMAR Vs. SARASWATI
July 27, 2000
RAMESH LAL ARORA Vs. KAVITA ARORA
August 22, 2000
RAMESHWAR DAYAL Vs. DELHI DEVELOPMENT AUTHORITY
March 10, 2000
RANJIT SINGH Vs. INEZ RICHARDS
December 13, 2000
RANJIT SINHA Vs. INDIAN RAILWAY CONSTN COMPANY LIMITED
March 3, 2000
RASHTRIYA MUKTI MORCHA Vs. MAYOR MUNICIPAL CORPORATION OF DELHI
October 31, 2000
RATHI ISPAT LIMITED Vs. UNION OF INDIA
July 25, 2000
RATTAN LAL Vs. GOVT OF N C T OF DELHI
April 4, 2000
RATTAN LAL KATYAL Vs. UNION OF INDIA
February 1, 2000
RAVI KUMAR Vs. STATE
September 5, 2000
RAVI SINGHAL Vs. MANALI SINGHAL
July 28, 2000
RAVINDER ALIAS RAVI Vs. STATE
September 11, 2000
RAVINDER MADAN Vs. BANK OF INDIA
November 10, 2000
RAYMONDS LIMITED Vs. COMMISSIONER OF SALES TAX
January 12, 2000
RESERVE BANK OF INDIA Vs. D.K. KAPUR
April 24, 2000
REVATI RAMAN UPPAL Vs. SAVITA UPPAL
September 12, 2000
RIPEN KUMAR Vs. DEPARTMENT OF CUSTOMS
October 12, 2000
RISHI RAM Vs. DELHI TRANSPORT CORPORATION
September 15, 2000
RITA KISHOR Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 2000
ROHIT KUMAR Vs. DALIP KUMAR JAIN
May 25, 2000
ROMESH SHARMAS Vs. STATE
September 26, 2000
RONEO VICKERS INDIA LIMITED Vs. UNION OF INDIA
March 10, 2000
ROOP KISHORE MADAN Vs. STATE
December 14, 2000
ROSHAN KUMAR TIWARI Vs. STATE OF DELHI
July 13, 2000
ROSHAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
January 25, 2000
RUPINDER KAUR Vs. STATE GOVERNMENT OF NCT
January 31, 2000
S A BROTHERS AND CO Vs. JOHN BARTHOLOMOW AND SON LIMITED
November 7, 2000
S A BUILDERS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 20, 2000
S A E INDIA LIMITED Vs. D E S U DELHI VIDYUT BOARD
July 2, 2000
S A S PAHWA Vs. STATE
May 22, 2000
S B VOHRA Vs. UNION OF INDIA
July 21, 2000
S C KOHLI Vs. MUNICIPAL CORPORATION OF DELHI
September 29, 2000
S C SHARMA Vs. UNION OF INDIA
March 7, 2000
S C SHARMA Vs. UNION OF INDIA
August 11, 2000
S J S CHHATWAL Vs. UNION OF INDIA
December 5, 2000
S K BAGGA Vs. KASTURI LAL
March 8, 2000
S K CONSTRUCTION CO Vs. NEW DELHI MUNICIPAL COUNCIL
January 25, 2000
S K DEY Vs. COMMISSIONER OF INCOME TAX
October 23, 2000
S K GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
January 31, 2000
S K JAIN Vs. UNION OF INDIA
February 18, 2000
S K SRIVASTAVA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
November 23, 2000
S KULDEEP SINGH Vs. BANARSI DASS
February 23, 2000
S L SEHGAL Vs. STATE OF DELHI
January 12, 2000
S M GOEL Vs. UNIVERSITY OF DELHI
April 20, 2000
S P GUPTA Vs. UNION OF INDIA
January 18, 2000
S P SAXENA Vs. UNION OF INDIA
July 28, 2000
S P SHARMA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 7, 2000
S RAGHBIR SINGH Vs. SHEELA WANTI
August 22, 2000
S RAJINDER SINGH Vs. S DALIP SINGH
February 7, 2000
S RAMA RAO Vs. M D FOOD CORPORATION OF INDIA
September 6, 2000
S S BAKSHI Vs. P M MATHRANI
December 19, 2000
S S JAITLEY Vs. DELHI DEVELOPMENT AUTHORITY
January 21, 2000
S S JETLEY Vs. DELHI DEVELOPMENT AUTHORITY
August 8, 2000
S S NAYAR Vs. CHAIRMAN ONGC
July 7, 2000
S.A.E. (INDIA) LTD Vs. D.E.S.U.
August 2, 2000
SAGUN FOUNDRY (P) LTD. Vs. UNION OF INDIA (UOI)
December 14, 2000
SAGUN KAUSHIK Vs. LT GOVERNMENT OF DELHI
August 31, 2000
SALT MOVEMENT Vs. STATE OF KERALA
August 16, 2000
SALWAN CONSTRUCTION CO Vs. UNION OF INDIA
April 26, 2000
SAMUDAYIK VIKAS SAMITI Vs. UNION OF INDIA
November 16, 2000
SANATAN DHARAM SABHA Vs. STATE
August 1, 2000
SANATAN DHARAM SABHA REGD Vs. NARESH CHAND AGGARWAL
May 26, 2000
SANDEEP GUPTA Vs. RAMESH CHAND AGGARWAL
September 5, 2000
SANDEEP SHARMA Vs. STATE
August 4, 2000
SANJAY KUMAR SHARMA Vs. NATIONAL CENTRE FOR TRADE INFORMATION
September 1, 2000
SANJAY PAPER AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
March 14, 2000
SANJAY RAJENDRA SHARMA AND SUNIL CHHIBBER Vs. UNION OF INDIA
October 18, 2000
SANJEEV KHAURIA Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
November 28, 2000
SANJEEV KUMAR Vs. UNION OF INDIA
July 18, 2000
SANJEEV SABHARWAL Vs. UNION OF INDIA
September 27, 2000
SANJIV GUPTA Vs. HIGH COURT OF DELHI
September 26, 2000
SANT RAM Vs. JANKI PARSHAD
February 24, 2000
SANTOSH KUMAR JAIN Vs. S EGNASHI
December 4, 2000
SANTOSH KUMARI Vs. RAM SWAROOP
August 1, 2000
SANWALIA RAM Vs. UNION OF INDIA
September 19, 2000
SAR JOO PARSHAD Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL NO 1
March 7, 2000
SARASWATI DEVI Vs. UNION OF INDIA
October 20, 2000
SARGODHA VIHAR COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. BHARAT BHUSHAN CHAWLA
July 21, 2000
SARITA LAMBA Vs. SATISH JASSAL
September 11, 2000
SASHI BALA ANAND Vs. PREM PAL ANAND
March 3, 2000
SAT NAM SINGH Vs. SARDAR SANT SINGH
May 19, 2000
SATBIR SINGH Vs. RAM NATH KHANNA
July 4, 2000
SATISH AGGARWALS Vs. SUBHASH CHAND AGGARWAL
July 14, 2000
SATISH ANAND Vs. DHAWAN CONSTRUCTION PRIVATE LIMITED
October 10, 2000
SATISH BHATIA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
December 4, 2000
SATISH CHAND Vs. UNION OF INDIA
November 5, 2000
SATISH KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
May 5, 2000
SATISH KUMAR GOEL Vs. STATE
February 2, 2000
SATISH VERMA Vs. D.V.B
July 11, 2000
SATPAL SINGH Vs. UNIVERSITY OF DELHI
February 21, 2000
SATYA DEVI Vs. RATI RAM
March 1, 2000
SATYA NARAYAN AGGARWAL Vs. COMMISSIONER OF INCOME TAX
August 10, 2000
SAWHNEY BROTHERS Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LIMITED
July 21, 2000
SCNEIDER ELECTRIC INDUSTRIES SA Vs. TELEMECANIQUE AND CONTROLS INDIA LIMITED
November 27, 2000
SHADI LAL ENTERPRISES LIMITED Vs. UNION OF INDIA
December 4, 2000
SHADILAL Vs. COMPETANT AUTHORITY
July 21, 2000
SHAFIQUR REHMAN KIDWAL Vs. REGISTRAR
January 24, 2000
SHAKTI COTTAGE INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 2000
SHAKTI COTTAGE INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 2000
SHAKUNTALA GARG Vs. MEGH RAJ
February 24, 2000
SHANTI DEVI Vs. RAMESH KUMAR GUPTA
November 7, 2000
SHANTI PRASAD JAIN HUF Vs. MUNICIPAL CORPORATION OF DELHI
November 24, 2000
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
May 26, 2000
SHARIFA YUSUPEVA SAYEDA ZIMOVA Vs. POONAM PURI, AIR CUSTOMS OFFICER
July 31, 2000
SHARVAN KAPUR Vs. ANUP KAPUR
September 27, 2000
SHASHI BALA Vs. MANAGING COMMITTEE SARDAR PATEL PUBLIC SR SECONDARY SCHOOL
February 23, 2000
SHEELA JOSHI Vs. INDIAN AIRLINES LIMITED
May 12, 2000
SHEESH KAUR Vs. DELHI DEVELOPMENT AUTHORITY
August 22, 2000
SHER SINGH HUF Vs. COMMISSIONER OF WEALTH TAX
July 5, 2000
SHER SINGH WALIA Vs. STATE NCT OF DELHI
August 2, 2000
SHILPS IMPEX Vs. UNION OF INDIA
November 8, 2000
SHIV KUMAR CHADHA Vs. INDIAN OIL CORPORATION LIMITED
August 9, 2000
SHIV KUMAR VYAS Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
February 7, 2000
SHOES EAST LIMITED Vs. DEBT RECOVERY APPELLATE TRUBUNAL
August 29, 2000
SHRUKEERTI MUKERJI Vs. STATE
March 22, 2000
SHYAM CHANDRA PRASAD Vs. RAJESHWSARI DEVI
August 1, 2000
SHYAM CHANDRA PRASAD Vs. RAJESHWARI DEVI
August 30, 2000
SIMPLEX CONCRETE PILES INDIA LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
March 3, 2000
SIMPLEX CONCRETE PIPES INDIA LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
March 10, 2000
SINGER INDIA LIMITED Vs. AMITA GUPTA
September 29, 2000
SOCIAL JURIST Vs. UNION OF INDIA
October 12, 2000
SOHAN LAL Vs. COMMISSIONER OF WEALTH TAX
July 7, 2000
SOMANI MARKETING PRIVATE LIMITED Vs. SUBHASH C RASWANT
November 30, 2000
SONA DEVI Vs. PURAN CHAND PACKAING INDUSTRIES PRIVATE LIMITED
July 4, 2000
SONU SYSTEMS PRIVATE LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
December 11, 2000
SONY INDIA LIMITED Vs. UNION OF INDIA
September 1, 2000
SPACE CAPITAL SERVICE LIMITED Vs. PRAKASH INDUSTRIES LIMITED
July 3, 2000
SRF FINANCE LIMITED Vs. FRIENDS GLOBLE TRAVELS
September 4, 2000
SRF FINANCE LIMITED Vs. MARDIA COPPER PRODUCTS LIMITED
December 12, 2000
ST ANDREWS SCOTS EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 2000
STAR BUILDERS & DECORATORS Vs. DDA
July 24, 2000
STATE Vs. SUBHASH CHANDER @ SUBHASH @ YASHPAL @ AMERJEET
February 3, 2000
STATE Vs. JANESH
August 28, 2000
STATE Vs. C S RATHORE
September 28, 2000
STATE Vs. RAJ KUMAR
November 3, 2000
STATE Vs. SHAQILA
October 20, 2000
STATE Vs. CHANDER alias SUBHASH alias YASHPAL alias AMARJEET
February 3, 2000
STATE Vs. RAJBIR SINGH
February 3, 2000
STATE BANK OF HYDERABAD Vs. RANI SATI TRADING CO
March 16, 2000
STATE BANK OF INDIA Vs. INDIAN UTILITY PRODUCTS
May 8, 2000
STATE BANK OF INDIA Vs. GLAVKOSMOS
May 23, 2000
STATE CBI Vs. ASHOK KUMAR AGGARWAL
August 11, 2000
STATE ESTATE MANAGEMENT PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
March 1, 2000
STATE OF BANK OF INDIA Vs. KAUSHAL PLASTICS
January 17, 2000
STEPHEN ARANHA Vs. JINDAL LEASEFIN LIMITED
July 4, 2000
STIC TRAVELS PRIVATE LIMITED Vs. ETHIOPIAN AIRLINES
November 8, 2000
STRIDE PROPERTIES INDIA PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
October 17, 2000
STRUCTURAL ENGINEERS ASSOCIATES Vs. UNION OF INDIA
January 6, 2000
SUBHADRABAI Vs. UNION OF INDIA
July 14, 2000
SUBHASH AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 14, 2000
SUBHASH CHAND Vs. INDIAN AIRLINES
March 31, 2000
SUBHASH CHAND AGGARWAL Vs. MURLI MANOHAR LAL
February 28, 2000
SUBHASH CHANDRA Vs. DELHI DEVELOPMENT AUTHORITY
February 18, 2000
SUBHASH CHOUDHARY Vs. NAHAR SINGH
December 11, 2000
SUBHRA RANJAN MISHRA Vs. CHAIRMAN U P S C
April 28, 2000
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
November 30, 2000
SUDHIR KAPOOR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
March 6, 2000
SUDHIR PAWASKAR Vs. LT GOVERNOR OF DELHI
May 11, 2000
SUDHIR SINGHAL Vs. NEETA SINGHAL
February 15, 2000
SUDI RAM SHEO SHANKAR Vs. MADANLAL
July 20, 2000
SUHAIB ILYASI Vs. STATE
June 2, 2000
SULDHIR ENGINEERING Vs. SIDDHARTHA SPAINFAB LIMITED
March 16, 2000
SUMEDHA NAGPAL Vs. STATE OF DELHI
January 14, 2000
SUMER ARORA Vs. DOMINOS PIZZA INDIA LIMITED
July 28, 2000
SUMER SINGH Vs. SIDHARTHA
February 29, 2000
SUMER SINGH Vs. DELHI STATE MINERAL DEV CORPN LIMITED
January 21, 2000
SUNAIR HOTEL LIMITED Vs. UNION OF INDIA
September 26, 2000
SUNDARI BALA Vs. LT GOVERNOR
February 4, 2000
SUNITA Vs. SURESH KUMAR
September 5, 2000
SUNITA SRIVASTAVA Vs. UNION OF INDIA
April 28, 2000
SURAJ SINGH Vs. STATE
January 19, 2000
SURENDER BALA Vs. SANDEEP FOAM INDUSTRIES PRIVATE LIMITED
March 16, 2000
SURENDER KUMAR ALIAS HAPPY Vs. STATE
September 18, 2000
SURESH CHAND AHUJA Vs. GOVT. OF N.C.T. OF DELHI & ORS.
July 20, 2000
SURESH CHAND JAIN Vs. SIRI CHAND JAIN
August 22, 2000
SURESH CHAND JAIN Vs. SIRI CHAND JAIN ANOTHER
November 2, 2000
SURESH CHANDRA AGARWAL Vs. RAJYA SABHA SECRETARIAT
August 22, 2000
SURESH SRIVASTAVA Vs. DELHI GOVERNMENT OFFICER COOPERATIVE GROUP HOUSING SOCIETY LIMITED
February 3, 2000
SURINDER KAUR Vs. SARDAR RAJDEV SINGH
March 21, 2000
SURINDER KAUR Vs. UNION OF INDIA
April 28, 2000
SURINDER KAUR Vs. S RAJDEV SINGH
July 21, 2000
SURINDER MOHAN NAYYAR Vs. UNION OF INDIA
July 25, 2000
SURINDER MOIIAN NAYYAR Vs. UNION OF INDIA
July 17, 2000
SURINDER SETHI Vs. DEEPAK KAPOOR
September 28, 2000
SURINDER SINGH REKHI Vs. HARBIR KAUR REKHI
November 28, 2000
SURJIT MATHARU Vs. JAGDISH MATHARU
September 8, 2000
SURJIT RANI Vs. GOVIND RAM
February 28, 2000
SURJIT SINGH CHOWDHRY Vs. MUNICIPAL CORPORATION DELHI
May 26, 2000
SWARNA KHANNA Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2000
SYNDICATE BANK Vs. GENERAL EXPERTS COMBINATIONS
February 3, 2000
SYNDICATE BANK Vs. VINOD SHARMA
January 27, 2000
T A LAXMANAN Vs. I A A I
May 26, 2000
T D TYAGI Vs. CHAIRMAN NDMC
July 24, 2000
T T LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED
January 25, 2000
TAHIR Vs. STATE
August 1, 2000
TAMIL NADU ELECTRICITY BOARD Vs. MUNICIPAL CORPORATION OF DELHI
December 11, 2000
TAPAS KUMAR Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
February 10, 2000
TAPOSHI CHAKERVARTI Vs. STATE
September 5, 2000
TARA CHAND CHAWLA Vs. STATE
November 14, 2000
TECRON BEVERAGE ENGINEERING Vs. KETTNER GMBH
September 13, 2000
TEK CHAND Vs. UNION OF INDIA
November 17, 2000
TEK CHAND NARULA Vs. J AND K BANK LIMITED
September 15, 2000
TEXLA SERVICE CENTRE Vs. RASEEL KOHLI
August 8, 2000
THAKUR DASS VIRMANI Vs. RAJ MINOCHA
January 28, 2000
THANKAM NAIR Vs. DIRECTORATE OF EDUCATION
March 2, 2000
THOMPSON PRESS INDIA LIMITED Vs. U P STATE ROAD TRANSPORT CORPORATION
March 15, 2000
THOMSON PRESS INDIA LIMITED Vs. MEGH AND COMPANY
January 20, 2000
THREE N PRODUCTS PRIVATE LIMITED Vs. PARADESI GENERAL STORE
July 28, 2000
TPI INDIA LIMITED Vs. UNION OF INDIA
October 19, 2000
TRISHUL ENTERPRISES Vs. SHOBHA RANI MEHRA
March 6, 2000
TUNCAY ALANKUS Vs. UNION OF INDIA
May 26, 2000
UCO BANK Vs. ASHOK KUMAR MONGIA
February 11, 2000
UDAY SHANKAR SINHA Vs. SHIPPING CORPORATION OF INDIA
July 14, 2000
UIVERSAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS APPEALS NEW DELHI
May 15, 2000
UMA DEVI YADAV Vs. LT COL GAJ SINGH YADAV RETD
May 26, 2000
UMESH CHAKRAVARTI Vs. UNION OF INDIA
February 17, 2000
UNIFIED AGRO INDUSTRIES INDIA LIMITED Vs. DEBTS RECOVERY TRIBUNAL NEW DELHI
July 21, 2000
UNION BANK OF INDIA Vs. INDIAN PROJECT PRIVATE LIMITED
July 3, 2000
UNION BANK OF INDIA Vs. KRISHAN KUMAR SUREKA
July 3, 2000
UNION OF INDIA Vs. O P BISNOI
May 11, 2000
UNION OF INDIA Vs. C K SAXENA
August 7, 2000
UNION OF INDIA Vs. N N MISHRA
March 10, 2000
UNION OF INDIA Vs. S S AHLUWALIA
November 3, 2000
UNION OF INDIA Vs. EX SQN LDR R SOOD
September 18, 2000
UNION OF INDIA Vs. USHA SODHI
August 18, 2000
UNION OF INDIA Vs. LT COL K S BHIMWAL
August 22, 2000
UNION OF INDIA Vs. RAIL UDYOG & ORS.
April 20, 2000
UNITED DISTILLERS PLC Vs. JOGDISH JOSHI
July 28, 2000
UNITED INK AND VARNESH COMPANY LIMITED Vs. STATE
October 20, 2000
UNITED PHOSPHOROUS Vs. DIRECTOR GENERAL (SAFEGUARD)
January 2, 2000
UNIVERSAL TRADING COMPANY Vs. HUNDUSTAN PENCILS PRIVATE LIMITED
October 31, 2000
UNIVERSITY OF DELHI Vs. USHA KULSHRESHTHA
July 21, 2000
UNIVERSITY OF DELHI Vs. S R GUPTA
May 26, 2000
URMILA KUMARI Vs. UNION OF INDIA
November 16, 2000
URVASHI FILMS AND TV GROUP Vs. UNION OF INDIA
September 28, 2000
USHA BELTRON LIMITED Vs. UNION OF INDIA
August 3, 2000
USHA PURI Vs. GOVERNING BODY ADITI MAHAVIDHYALATA UNIV OF DELHI
May 23, 2000
USHA RECTIFIER CORPORATION OF INDIA LTD Vs. CHINAR TRUST
April 24, 2000
USHA UDYOG Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
July 26, 2000
V H K MURTHY Vs. SPECIAL PROTECTION GROUP
January 31, 2000
V J MOHAN RAO Vs. UNION OF INDIA
May 26, 2000
V K ARORA Vs. K B MADAN
February 16, 2000
V K DESIGNERS Vs. MENSON ACCESSORIES
March 7, 2000
V K DESIGNERS ACTING Vs. MENSON ACCESSORIES
March 1, 2000
V K MITTAL Vs. DELHI DEVELOPMENT AUTHORITY
February 17, 2000
V K SALUJA Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL DELHI
February 16, 2000
V K TULSIAN Vs. STATE
July 25, 2000
V K VADHERA Vs. DELHI DEVELOPMENT AUTHORITY
August 29, 2000
V P PURI Vs. UNION OF INDIA
December 20, 2000
V P VERMA Vs. UNIVERSITY OF DELHI
January 27, 2000
V SHEKHAR Vs. FOOD CORPORATION OF INDIA
February 17, 2000
VANDANA SPORTS INDIA Vs. DELHI DEVELOPMENT AUTHORITY
December 13, 2000
VED MEHTA Vs. COMMANDER ASHOK MEHTA
August 1, 2000
VED PARKASH Vs. MARUDHAR SERVICES LIMITED
May 26, 2000
VED PARKASH GOEL Vs. COMMISSIONER CENTRAL BUREAU OF NARCOTICS
May 26, 2000
VED PRAKASH SANGWAN Vs. UNION OF INDIA
May 4, 2000
VEDA WONG Vs. S K WONG
July 27, 2000
VEERA RAI Vs. S P RAO
February 16, 2000
VIJ SALES CORPORATION Vs. LIFTHANSA GERMAN AIRLINES
February 22, 2000
VIJAY ARORA Vs. ASHA WANTI
August 12, 2000
VIJAY KUMAR Vs. K N CHOPRA
February 16, 2000
VIJAY KUMAR BHATI Vs. COMMOSSIONER OF INCOME TAX
August 28, 2000
VIJAY POWER GENERATORS LIMITED Vs. COMMISSIONER OF SALES TAX
May 25, 2000
VIJAY SINGH ALIAS VIJAY PAHALWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
September 19, 2000
VIKAS AGARWAL Vs. ANUBHA
October 18, 2000
VIKRAM SINGH MEHTA Vs. BAJAJ AUTO LIMITED
December 19, 2000
VINDHYA TELELINKS LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS
November 21, 2000
VINOD CHAWLA Vs. V C INVESTMENT PRIVATE LIMITED
July 21, 2000
VINOD KUMAR Vs. STATE OF DELHI
March 27, 2000
VIPIN KUMAR Vs. UNION OF INDIA
January 31, 2000
VIPON SANDUJA Vs. REGISTRAR DELHI HIGH COURT
March 29, 2000
VIRENDER KUMAR Vs. PRESIDING OFFICER
May 1, 2000
VIRENDER KUMAR GARA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 18, 2000
VIRENDER SINGH BAHL Vs. Y K KAPOOR
July 10, 2000
VIRESH KUMAR Vs. M.C.D.
May 3, 2000
VIRUMAL PRAVEEN KUMAR Vs. GOKAL CHAND HARI CHAND
August 10, 2000
VISHAKHA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
September 29, 2000
VISHWANATH GUPTA Vs. CEGAT & ORS.
July 14, 2000
VIVEKANAND PRATISTHAN PARISHAD REGD Vs. DELHI DEVELOPMENT AUTHORITY
November 23, 2000
VLS FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 2000
VONEET SHARMA Vs. ROHIT SRIPAT SINGH
May 24, 2000
VYAS AQUA PRODUCT PRIVATE LIMITED Vs. UCO BANK
September 5, 2000
WESTON ELECTRONICS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION
September 8, 2000
WINGS PHARMACEUTICALS PRIVATE LIMITED Vs. PARGATISHEEL MAZDOOR SANGH DELHI PRADESH
December 8, 2000
WINGS WEAR WORKERS LAL JHANDA UNION Vs. MANAGEMENT OF WINGS WEAR PRIVATE LIMITED
March 16, 2000
WIPRO FINANCE LIMITED Vs. DEE PHARMA LIMITED
March 16, 2000
WORKMAN SURAJ BHAN REPLACED Vs. DELHI TRANSPORT CORPORATION
January 14, 2000
Y K KHANNA Vs. R P AHUJA
August 2, 2000
Y N P SINHA Vs. UNION OF INDIA
March 7, 2000
YKM HOLDING PRIVATE LIMITED Vs. UNION OF INDIA
December 20, 2000
YKM HOLDINGS PRIVATE LIMITED Vs. PRAYOG T PAC INDUSTRIES LIMITED
December 20, 2000
YOGENDER PAL BHATIA Vs. RAJESH
July 27, 2000
YOGINDER PARKASH DUGGAL Vs. OM PRAKASH DUGGAL
January 20, 2000
YOTSANA ARTI Vs. PREM SINGH
November 7, 2000
ZULFIQUAR ALI KHAN Vs. STRAW PRODUCTS LIMITED
August 4, 2000