LAND ACQUISITION OFFICER CUM R Vs. MEKALA PANDU

Referred Judgements :-

NAWAB SIR MIR OSMAN AN KHAN V. COMMISSIONER OF WEALTH TAX [REFERRED TO]
JILUBHAI NANBHAI KHACHAR V. STATE OF GUJARAT [REFERRED TO]
MURLIDHAR DAYANDEO KESEKAR V. VISHWANATH PANDU BARDE [REFERRED TO]
GOLDBERG V. KELLY [REFERRED TO]
SPECIAL LAND ACQUISITION AND REHABILITATION OFFICER SAGAR VS. M S SESHAGIRI RAO [REFERRED TO]
JODHA MAL KUTHIALA VS. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. K S RAMACHANDRARAO [REFERRED TO]
STATE OF KARNATAKA VS. RANGANATHA REDDY [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
MANCHEGOWDA VS. STATE OF KARNATAKA [REFERRED TO]
LINGAPPA POCHANNA APPELWAR KALU GOPYA BANJARI VS. STATE OF MAHARASHTRA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
R CHANDEVARAPPA VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. A AJIT SINGH S O S CHET SINGH R O NO 19 FAIZ BAZAR DARYAGANJ DELHI 6 [REFERRED TO]
SHARDA DEVI VS. STATE OF BIHAR [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P PEDA CHINNAYYA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. BONDAPALLI SANYASI [REFERRED TO]