LAWS(DLH)-2006-10-128

ARUNODAYA CO-OPEARTIVE GROUP HOUSING SOCIETY LTD Vs. R G DESAI AND ASSOCIATES PVT LTD

Decided On October 19, 2006
ARUNODAYA CO-OPEARTIVE GROUP HOUSING SOCIETY LTD. Appellant
V/S
R.G.DESAI AND ASSOCIATES PVT LTD. Respondents

JUDGEMENT

(1.) Disputes and differences between the petitioner (herein after referred to as the owner) and the respondent (herein after referred to as the contractor) were referred to the arbitration of Sh. Swami Dial and Sh. O.P.Jain. Sh. Swamy Dial is a retired Chief Engineer (CPWD). Sh. O.P.Jain is a retired professor in Structural Engineering from I.I.T. Delhi and is a well known personality in the field of structures.

(2.) I am noting the qualifications of the learned arbitrators as they are experts in the field of civil engineering and this fact has a material bearing on the objections raised.

(3.) The two arbitrators entered upon reference in December 1989 and held over 30 sittings till award was published on 14.02.98.