Cited Judgements :-

BHERULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-4-189] [REFERRED TO]
GANGADHAR BEHERA VS. STATE OF ORISSA [LAWS(SC)-2002-10-10] [REFERRED TO]
SOMESH GUPTA VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2010-1-77] [REFERRED TO]
KESAVAN GOPI VS. STATE [LAWS(KER)-1987-7-113] [REFERRED TO]
JANAPALLY ANJILAIAH VS. STATE OF A.P. [LAWS(TLNG)-2022-2-11] [REFERRED TO]
BISWAMOHAN DEBBARMA AND ORS. VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-2-2] [REFERRED TO]
ARUN KUMAR SINGH @ ARUN KR. SINGH, SON OF LATE DINESH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-1-365] [REFERRED TO]
TIKARAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-30] [REFERRED TO]
IQBALBHAI JUMABHAI CHAMADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-366] [REFERRED TO]
STATE OF GUJARAT VS. SHAILESH JAVERCHAND MALDE MAHAJAN [LAWS(GJH)-2016-1-103] [REFERRED TO]
STATE OF KERALA VS. ASHRAF [LAWS(MAD)-1993-3-24] [REFERRED TO]
STATE OF KERALA VS. THAMBAN NAMBIAR [LAWS(MAD)-1993-1-17] [REFERRED TO]
DEV NARAIN PANDEY VS. STATE DELHI ADM [LAWS(DLH)-1987-11-27] [REFERRED TO]
THARLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2002-9-27] [REFERRED TO]
MILON MUNDA VS. STATE OF TRIPURA [LAWS(GAU)-2006-5-66] [REFERRED TO]
M.THIRUMOORTHI VS. STATE REP [LAWS(MAD)-2020-5-33] [REFERRED TO]
ARVIND KUMAR VS. STATE [LAWS(DLH)-2014-3-311] [REFERRED TO]
STATE VS. CHIKKARANGAIAH [LAWS(KAR)-2002-1-13] [REFERRED TO]
STATE OF U.P. VS. GIRISH PAL [LAWS(ALL)-2017-5-211] [REFERRED TO]
HEMANT @ BHAGDAN NISHAD, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-139] [REFERRED TO]
IN REFERENCE STATE OF CHHATTISGARH THROUGH POLICE STATION KHURSIPAR, DURG DISTRICT DURG CHHATTISGARH VS. RAM SONA S/O GULLI SONA [LAWS(CHH)-2020-1-130] [REFERRED TO]
GOURISHANKAR CHOUHAN VS. STATE OF C.G. [LAWS(CHH)-2023-3-85] [REFERRED TO]
T P YAKOOB VS. KERALA STATE CIVIL SUPPLIES CORPORATION LTD [LAWS(KER)-2002-12-27] [REFERRED TO]
NAGINA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-1990-7-1] [REFERRED TO]
DEVENDER PAL SINGH VS. STATE NCT OF DELHI [LAWS(SC)-2002-3-57] [REFERRED TO]
STATE OF PUNJAB VS. KARNAIL SINGH [LAWS(SC)-2003-8-109] [REFERRED]
SURAJ GIRI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-36] [REFERRED TO]
LAJWANTI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-43] [REFERRED TO]
PT YOG RAJ VS. STATE OF J&K [LAWS(J&K)-1987-9-5] [REFERRED TO]
REHMAT ALI VS. STATE [LAWS(DLH)-2009-2-176] [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RAJAN alias PAPPU YADAV [LAWS(SC)-2005-2-149] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2013-9-33] [REFERRED TO]
M.H.FAISAL VS. STATE OF KERALA [LAWS(KER)-2022-5-8] [REFERRED TO]
DHIRENDRA ALIAS VS. STATE OF MAAHARASHTRA [LAWS(BOM)-2020-3-411] [REFERRED TO]
ASHOKSINH JORUBHA VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-351] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-124] [REFERRED TO]
JAYALAL SAHU AND VS. STATE OF ORISSA [LAWS(ORI)-1993-12-26] [REFERRED TO]
HAJABHAI RAJASHIBHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-160] [REFERRED TO]
SUNIL CHAND JAIN VS. STATE [LAWS(DLH)-1994-12-51] [REFERRED]
JAHAN SANGHA VS. STATE OF ASSAM [LAWS(GAU)-1987-12-3] [REFERRED TO]
BHARAT SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-5-568] [REFERRED TO]
UGGAN VS. STATE OF U P [LAWS(ALL)-2017-8-449] [REFERRED TO]
DINESHWAR CHANDRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-11-57] [REFERRED TO]
RAJMAN YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-154] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
KUMAR S/O. SH. RAMESH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-3-19] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
MAJEED S/O CHEMBAN KUNHAMU VS. STATE [LAWS(KER)-2014-11-219] [REFERRED TO]
STATE OF U P VS. KULDEEP [LAWS(ALL)-2007-7-117] [REFERRED TO]
BHARAT BHUSHAN VS. STATE [LAWS(DLH)-2011-8-141] [REFERRED TO]
TAMILARASAN VS. STATE [LAWS(CAL)-1997-2-56] [REFERRED TO]
BHAGWAN DASS VS. STATE OF NCT OF DELHI [LAWS(DLH)-2010-9-283] [REFERRED TO]
SRAWAN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-40] [REFERRED TO]
HARISH SINGH ADHIKARI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-1-13] [REFERRED TO]
SUBODH KUMAR SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-11-76] [REFERRED TO]
KHOKAN SARKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-18] [REFERRED TO]
K. C. RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-2-258] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
ISHAQ VS. STATE OF U P [LAWS(ALL)-2017-9-295] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
NATIONAL FORUM ON PRISON REFORMS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-47] [REFERRED TO]
NAKUL RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-11-115] [REFERRED TO]
STATE OF GUJARAT VS. JADAV AND ORS. [LAWS(GJH)-2016-2-53] [REFERRED TO]
GIRISH KUMAR MARKAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-101] [REFERRED TO]
PARVINDER VS. STATE OF U P [LAWS(ALL)-2003-11-123] [REFERRED TO]
RAMDHARISING BHAMDARSING VS. STATE OF GUJARAT [LAWS(GJH)-2005-2-48] [REFERRED TO]
K G RAVEENDRAN VS. STATE OF KERALA [LAWS(KER)-2012-7-356] [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [LAWS(SC)-2002-4-60] [REFERRED]
NAGESH VS. STATE OF KARNATAKA [LAWS(SC)-2012-5-47] [REFERRED TO]
STATE OF GOA VS. RAJESH DESSAI [LAWS(BOM)-2014-11-193] [REFERRED TO]
STATE OF ODISHA VS. LABA @ KALIA MANNA [LAWS(ORI)-2020-11-3] [REFERRED TO]
STATE OF KERALA VS. MAVILA THAMBAN NAMBIAR [LAWS(KER)-1993-1-9] [REFERRED TO]
PRAVESH GOPE VS. STATE OF BIHAR [LAWS(PAT)-2003-4-43] [REFERRED TO]
KARRI THIRUPATHI VS. STATE OF A.P [LAWS(APH)-2011-11-52] [REFERRED TO]
SUNIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-20] [REFERRED TO]
BAHADUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-46] [REFERRED TO]
JASBIR SINGH VS. STATE [LAWS(DLH)-2022-5-21] [REFERRED TO]
SACHIN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2019-10-53] [REFERRED TO]
GAJENDRA SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-5-204] [REFERRED TO]
NIVAS VS. STATE OF U P [LAWS(ALL)-2017-9-285] [REFERRED TO]
RAM LAKHAN VS. STATE [LAWS(ALL)-2017-11-79] [REFERRED TO]
CHANDRA PRAKASH @ PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2017-10-318] [REFERRED TO]
PEAR ALI GAZI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-33] [REFERRED TO]
VIKAS YADAV VS. STATE OF U P [LAWS(DLH)-2009-10-28] [REFERRED TO]
WAJID ALI VS. STATE OF J&K [LAWS(J&K)-1999-6-18] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2003-7-60] [REFERRED]
MAHENDRA PRATAP SINGH VS. STATE OF U P [LAWS(SC)-2009-2-18] [REFERRED TO]
MISREE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-38] [REFERRED TO]
SURESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-41] [REFERRED TO]
SHIV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2007-5-411] [REFERRED TO]
INDERPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1997-9-6] [REFERRED TO]
BHIKBHIBEN RAQTILAL JOSHI VS. KANTILAL PUNJABHAI PARMAR [LAWS(GJH)-2000-7-75] [REFERRED TO]
STATE OF GUJARAT VS. RAJUJI BADARJI [LAWS(GJH)-2006-10-40] [REFERRED TO]
STATE OF GUJARAT VS. SHIVNARESH PRUTHVINATH TRIVEDI AND ORS [LAWS(GJH)-2012-2-644] [REFERRED TO]
PATTU AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-495] [REFERRED TO]
STATE OF W B VS. CHANDRA NATH BANIK [LAWS(CAL)-1992-2-6] [REFERRED TO]
REKHA SHARMA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-3-311] [REFERRED TO]
DARA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-8-167] [REFERRED TO]
RAJESH SHARMA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-8-10] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
AMIR SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2020-5-22] [REFERRED TO]
RATNA GHOSH W/O SHIB SANKAR GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-75] [REFERRED TO]
INDRABAN CHAKMA @ BIJIMUA VS. STATE OF TRIPURA [LAWS(GAU)-2013-2-20] [REFERRED TO]
KULDIP CHANDRA TALUKDAR VS. STATE OF ASSAM [LAWS(GAU)-2002-10-1] [REFERRED TO]
MOIRANGTHEM TOMBA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1983-7-2] [REFERRED TO]
NAYAB VS. STATE [LAWS(DLH)-2022-10-106] [REFERRED TO]
JOHN PANDIAN VS. STATE [LAWS(MAD)-2006-4-116] [REFERRED TO]
TEJPAL SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-50] [REFERRED TO]
T P BASAVARAJU VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2012-6-213] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-587] [REFERRED TO]
VIMAL KUMAR BAHL VS. DRI [LAWS(DLH)-2009-11-186] [REFERRED TO]
RATTAN PAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2010-8-103] [REFERRED TO]
ARVIND ALIAS JAGDISH KUMAR VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2011-2-258] [REFERRED TO]
ABSAR ALAM ALIAS AFSAR ALAM VS. STATE OF BIHAR [LAWS(PAT)-2009-7-12] [REFERRED TO]
GANGA DEVI VS. STATE [LAWS(RAJ)-2014-4-109] [REFERRED TO]
CHINTAMANI PADHI VS. MANAGEMENT OF UCO BANK AND OTHERS [LAWS(ORI)-2017-7-20] [REFERRED TO]
ISHWAR YADAV PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-301] [REFERRED]
BHUSHAN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-37] [REFERRED TO]
MISHRARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-44] [REFERRED TO]
VISHNU DUTT SHARMA VS. STATE [LAWS(RAJ)-2006-7-81] [REFERRED TO]
SATTAR SK. AND ORS. VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-3-31] [REFERRED TO]
SHAKRABHAI VALABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-9] [REFERRED]
FRANK KINGSLEY UGOCHUKWU VS. DIRECTORATE OF REVENUE INTELLIGENCE [LAWS(DLH)-2014-12-83] [REFERRED TO]
MAHESH VS. STATE OF U P [LAWS(ALL)-2017-9-258] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
GUDDOO AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-494] [REFERRED TO]
IBRAHIM @ PAPPU (JAIL APPEAL) VS. STATE OF U P [LAWS(ALL)-2016-6-89] [REFERRED]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
CHAMAN AND ANOTHER VS. STATE OF UTTRAKHAND [LAWS(SC)-2016-4-20] [REFERRED TO]
MAHENDRA PRATAP SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2009-2-12] [REFERRED TO]
KALU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-10-22] [REFERRED TO]
KAMLAKAR S/O RAOJI WAGHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-199] [REFERRED TO]
ISHWAR CHAND VS. STATE [LAWS(DLH)-2009-8-372] [REFERRED TO]
K. POOJA VS. STATE OF KARNATAKA [LAWS(KAR)-2024-2-109] [REFERRED TO]
RAVI KUMAR S/O. SH. KEETO RAM, CASTE NATH, VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-3-342] [REFERRED TO]
STATE OF RAJASTHAN VS. ASHA ALIAS ASHANAND [LAWS(RAJ)-1989-8-59] [REFERRED TO]
AKHIL KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-46] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]
JEEVAN SINGH VERMA VS. STATE OF M P [LAWS(MPH)-2001-5-9] [REFERRED TO]
GOVIND VS. STATE OF M P [LAWS(MPH)-2004-10-1] [REFERRED TO]
MOHD. SAGIR BASHIR CHAUHAN VS. DEPUTY INSPECTOR GENERAL OF PRISONS [LAWS(BOM)-2022-11-119] [REFERRED TO]
YAKUB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2004-4-19] [REFERRED TO]
PUVVULA SIDDAIAH VS. STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(APH)-2011-11-50] [REFERRED TO]
JAI ASEEM EKKA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-112] [REFERRED TO]
BRIJESH PRASAD MISHRA @ MUNNOO MAHARAJ & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-247] [REFERRED TO]
AZAD VS. STATE OF U P [LAWS(ALL)-2017-8-492] [REFERRED TO]
CHANDRAMOHAN SANU VS. STATE OF ORISSA [LAWS(ORI)-2008-11-2] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
PATTU RAJAN VS. STATE OF TAMIL NADU [LAWS(SC)-2019-3-151] [REFERRED TO]
Samtul Dhobi Suklal Dhobi VS. State of Bihar [LAWS(PAT)-1993-3-26] [REFERRED TO]
HELAL UDDIN SK AND ORS. VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-10-3] [REFERRED TO]
SHRI BHARAT BHUSAN VS. STATE OF MEGHALAYA [LAWS(MEGH)-2017-4-7] [REFERRED TO]
STATE OF GUJARAT VS. PATEL ASHWINKUMAR RANCHODBHAI [LAWS(GJH)-2008-5-163] [REFERRED TO]
STATE OF GUJARAT VS. VIRENDRABHAI ALIAS NIKULBHAI AMRUTBHAI PATEL [LAWS(GJH)-2006-12-97] [REFERRED TO]
STATE OF GUJARAT VS. MIYAMA ABHRAM MAMAD [LAWS(GJH)-2004-4-87] [REFERRED TO]
K. C. RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-2-261] [REFERRED TO]
JALSU RAUTIYA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-11] [REFERRED TO]
STATE OF GUJARAT VS. KINIT JAYANATILAL AMIN AND ORS. [LAWS(GJH)-2015-11-2] [REFERRED TO]
AWADESH KUMAR AWASTHI VS. STATE OF U.P. [LAWS(ALL)-2016-6-4] [REFERRED TO]
MUNENDRA VS. STATE OF U.P. [LAWS(ALL)-2012-12-41] [REFERRED TO]
INDAL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-12-1] [REFERRED TO]
SHIVLAL TUDDU, SON OF MUNSHI TUDDU VS. STATE OF BIHAR [LAWS(PAT)-2018-1-85] [REFERRED TO]