Referred Judgements :-

KALYANI BASKAR VS. M S SAMPORNAM [REFERRED TO]

Cited Judgements :-

ELUMALAI VS. SUBBARAMANI [LAWS(MAD)-2011-1-228] [REFERRED TO]
ASHOK SONI VS. N R SURYAVANSHI [LAWS(MPH)-2013-10-264] [REFERRED]
A. VIJAYARANI VS. KARUPPANAN [LAWS(MAD)-2015-12-217] [REFERRED TO]
TOMY T.J. VS. STATE OF KERALA [LAWS(KER)-2024-7-223] [REFERRED TO]
UNNIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2017-10-277] [REFERRED TO]
MILAN PAUL VS. RIKTA PAUL [LAWS(TRIP)-2022-6-15] [REFERRED TO]
M/S. S.K. HELATH CARE FORMULATIONS PVT. LTD. VS. M/S. GLOBE GLASS CONTAINERS [LAWS(APH)-2015-7-127] [REFERRED TO]
ARUN SHESHKARAN KOCHAR VS. SUNIL FULCHANDJI BHARUT [LAWS(BOM)-2011-6-23] [REFERRED TO]
PRAMOD WASNIK VS. ANITA WASNIK [LAWS(CHH)-2020-2-190] [REFERRED TO]
DINESH DILIP MALU VS. OMPRAKASH SAGARMAL SABOO [LAWS(BOM)-2022-8-158] [REFERRED TO]
MANOJ SHARMA VS. ANIL AGGARWAL [LAWS(DLH)-2012-4-413] [REFERRED TO]
PUNEET KUMAR AGARWAL VS. M/S. IMAGINATIONS AGRI EXPORTS & ORS. [LAWS(DLH)-2013-2-394] [REFERRED TO]
MAGNUM AVIATION PVT LTD VS. STATE [LAWS(DLH)-2010-8-140] [REFERRED TO]
NEUROPSYCHIATRY AND CRITICAL CARE HOSPITAL PRIVATE LIMITED VS. AUTHORISED OFFICER, BANK OF INDIA [LAWS(KAR)-2016-1-318] [REFERRED TO]
NASREEN PASHA VS. MALIK AHMED [LAWS(KAR)-2016-8-40] [REFERRED TO]
N. MANJUNATH VS. K.V. NAVEEN KUMAR [LAWS(KAR)-2015-5-11] [REFERRED TO]
PRAKASH VS. RUDRAPPA PARAPPA DEYANNAVAR [LAWS(KAR)-2019-4-90] [REFERRED TO]
RADLAY METAL PRODUCTS PVT. LTD. AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-197] [REFERRED TO]
DIP BORA VS. STATE OF ASSAM [LAWS(GAU)-2017-11-27] [REFERRED TO]
NAYNABEN RAMESHCHANDRA JAVIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-527] [REFERRED TO]
CHANDRAKANTH VS. SARITHA [LAWS(KAR)-2015-3-346] [REFERRED TO]
DADA GHANSHYAM PATHAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-7-115] [REFERRED TO]
RAJIV BANSAL VS. PANKAJ SABARWAL [LAWS(HPH)-2011-3-117] [REFERRED TO]
VEER SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-1-130] [REFERRED TO]
KALAISELVI VS. A. SIVASUBRAMANIAN [LAWS(MAD)-2014-11-401] [REFERRED TO]
M S SARAVANAN VS. S M JEYARAJ [LAWS(MAD)-2013-11-225] [REFERRED TO]
PRAVENDRA SINGH RAGHUVANSHI VS. VIKRAM RAGHUVANSHI [LAWS(MPH)-2014-6-82] [REFERRED TO]
BIKRAM KUMAR JENA VS. DEEPAK KUMAR MOHAPATRA [LAWS(ORI)-2017-9-10] [REFERRED TO]
KRUSHNA CHANDRA SAHU VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-4-63] [REFERRED TO]
BIKRAM KUMAR JENA VS. DEEPAK KUMAR MOHAPATRA [LAWS(ORI)-2017-2-8] [REFERRED TO]
ISSAC THOMAS VS. STATE OF KERALA [LAWS(KER)-2010-11-475] [REFERRED TO]
PRASANTA LENKA VS. BIRENDRA NATH RANA [LAWS(ORI)-2020-1-6] [REFERRED TO]
MANJIT KAUR VS. SURESH KUMAR [LAWS(P&H)-2013-1-641] [REFERRED]
RAJESH KUMAR VS. KAILASH CHAND [LAWS(P&H)-2023-9-105] [REFERRED TO]
BANDARI BALA KRISHNA VS. VEERA VEERAIAH [LAWS(TLNG)-2020-2-110] [REFERRED TO]
RAAVI SUBHASHINI VS. STATE OF TELANGANA [LAWS(TLNG)-2024-10-56] [REFERRED TO]
MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-8-51] [REFERRED TO]
BHANU PRATAP SINGH VS. KARNI SINGH [LAWS(RAJ)-2013-11-268] [REFERRED TO]
N. SATHYANARAYANA VS. KISTAMMA [LAWS(TLNG)-2019-10-54] [REFERRED TO]
ATUL TIWARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-131] [REFERRED TO]
ISSAC THOMAS VS. STATE OF KERALA [LAWS(KER)-2009-11-40] [REFERRED TO]
MAHADEVI KANYA PATHSHALA COLLEGE SOCIETY VS. COMMISSIONER, GARHWAL MANDAL, PAURI GARHWAL [LAWS(UTN)-2020-1-4] [REFERRED TO]
ASHOK VS. ALOK [LAWS(MPH)-2011-11-36] [REFERRED TO]
ABHISHEK VS. RAMESH [LAWS(MPH)-2011-12-20] [REFERRED TO]
C T KURIAKOSE VS. JOSEPH [LAWS(KER)-2017-11-176] [REFERRED TO]
DECON CONSTRUCTION VS. J.A. STEPHEN [LAWS(MAD)-2010-12-403] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF H P [LAWS(HPH)-2011-3-21] [REFERRED TO]
MANOJ KUMAR VS. ANIL AGGARWAL [LAWS(DLH)-2012-4-395] [REFERRED TO]
NATASHA SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2013-4-210] [REFERRED TO]
KALUBHAI CHATARABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-213] [REFERRED TO]
SATYAKAM PHUKAN VS. ASOMIYA PRATIDIN [LAWS(GAU)-2022-6-32] [REFERRED TO]
T.RAJALINGAM@SAMBAM VS. THE STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2017-1-13] [REFERRED TO]
SITABAI W/O PRABHAKAR PAUNIKAR VS. VILAS S/O VISHNU SARANJAME [LAWS(BOM)-2009-11-236] [REFERRED TO]
BRIJRATAN S/O GOVINDDAS MOHTA VS. VIDARBHA NAGRIK PAT SANSTHA [LAWS(BOM)-2015-3-124] [REFERRED TO]
UDDHAV PANDURANG ADHAU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-76] [REFERRED TO]
SONAL W/O ARVIND KHADAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-87] [REFERRED TO]
PRALAY CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-118] [REFERRED TO]
RAJESH TALWAR VS. CENTRAL BUREAU OF INVESTIGATION THRU ITS DIRECTOR [LAWS(ALL)-2013-7-43] [REFERRED TO]
MOHAN LAL AGRAWAL VS. RUDMAL AGRAWAL [LAWS(CHH)-2021-8-71] [REFERRED TO]
JAYANT BINOD AGRAWAL VS. NIRMALKUMAR HARIPRASAD JEJANI [LAWS(BOM)-2012-4-127] [REFERRED TO]
RAJIV GANDHI SAHAKARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-169] [REFERRED TO]
TAJINDER SINGH VS. ANIL NAYYAR [LAWS(HPH)-2017-10-18] [REFERRED TO]
K.G. KEERTHI KUMAR VS. K.P. RAMESH [LAWS(KAR)-2015-9-408] [REFERRED TO]
SAGAR VENKATESH DIWAN VS. GAUTAMBUDDHA BIRHADE [LAWS(BOM)-2024-3-125] [REFERRED TO]
RAJESH VS. STATE OF U.P. [LAWS(ALL)-2022-2-107] [REFERRED TO]
BHARATBHAI OKHAJI PADHIER VS. JYOTSANABEN PURSHOTTAMDAS PATEL [LAWS(GJH)-2012-2-561] [REFERRED TO]
PERFACT COLOUR DIGITAL PRINTS PVT. LTD. VS. KAMAL MANN [LAWS(P&H)-2024-1-5] [REFERRED TO]
A.THIYAGARAJAN VS. G. RAMACHANDRAN [LAWS(MAD)-2014-9-272] [REFERRED TO]
INDIRA BALASUBRAMANIAM VS. S SUBASH [LAWS(MAD)-2009-8-93] [REFERRED TO]
BABURAJ VS. STATE [LAWS(MAD)-2008-10-183] [REFERRED TO]
SUDHEERKUMAR VS. PRAVEENA [LAWS(KER)-2018-8-204] [REFERRED TO]
KASTHURI VS. SEBASTHIAR [LAWS(MAD)-2017-7-436] [REFERRED TO]
VIJAY KANT SHARMA VS. SHYAM LAL CHAUHAN [LAWS(HPH)-2012-9-27] [REFERRED TO]
SANJU GUPTA, S/O LATE LALAN PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-3-131] [REFERRED TO]
CHATAR SINGH VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-2011-7-171] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. PARTNERSHIP FIRM GHANSHYAM DAS SHYAM SUNDAR [LAWS(RAJ)-2016-9-181] [REFERRED]
GANPATI ENTERPRISES VS. ADITYA KUMAR SHARMA, S/O LATE RAMESH KUMAR SHARMA [LAWS(RAJ)-2017-4-246] [REFERRED TO]
K. C SUDHEENDRAN VS. GOPAKUINAR [LAWS(KER)-2011-1-279] [REFERRED TO]
NATASHA SINGH VS. CBI [LAWS(SC)-2013-5-31] [REFERRED TO]
YOGESH GUPTA S/O SRI RAM BHAROSHE GUPTA R/O PANDITWARI CHOWK, PANDITWARI DEHRADUN, DISTRICT DEHRADUN VS. SMT. PUSHPA LATA W/O SHRI LALIT KUMAR R/O DANDA PANI GALI NEAR G.G.I.C, DEHRADUN DISTRICT DEHRADUN [LAWS(UTN)-2011-10-91] [REFERRED TO]
SIDDHARTH DUGGAL VS. STATE [LAWS(DLH)-2023-10-50] [REFERRED TO]
KHALEELLULLAH A K S/O AMINA VS. JAFFER MANDIAN S/O ALEEMA [LAWS(KER)-2017-11-296] [REFERRED TO]
ANIL BABU VS. RAJ KUMAR AND STATE OF KERALA [LAWS(KER)-2013-2-180] [REFERRED TO]
BHOOP RAM VS. PARMINDER SINGH [LAWS(HPH)-2018-9-36] [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [LAWS(GAU)-2024-5-141] [REFERRED TO]
MOJJ ENGINEERING SYSTEMS LTD VS. A B SUGARS LTD [LAWS(DLH)-2008-9-4] [REFERRED TO]
NAND KUMAR JHA VS. MOHAR KUMAR JHA [LAWS(DLH)-2016-9-113] [REFERRED TO]
JOYMON VS. LUXOR WRITING INSTRUMENTS P. LTD. [LAWS(DLH)-2016-2-241] [REFERRED TO]
LAKHI PRASAD SHAW VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-74] [REFERRED TO]
BABURAO MADHAVRAO MUNNEMANIK VS. VISHWAJIT PRATAPSING PARDESH [LAWS(BOM)-2011-4-84] [REFERRED TO]
ASHISH DIDWANIYA VS. SUMAN DEVI AGRAWAL [LAWS(CHH)-2023-3-12] [REFERRED TO]
YOGENDRA GUPTA VS. PRADEEP MANGAL AND ORS [LAWS(MPH)-2015-9-191] [REFERRED]
RAM SEWAK PATIDAR VS. NARAYAN SINGH PATIDAR [LAWS(MPH)-2012-7-232] [REFERRED TO]
VIJAY KUMAR VS. OM PRAKASH DUBEY [LAWS(MPH)-2022-2-235] [REFERRED TO]
SHAFI VS. RAIHANATH [LAWS(KER)-2018-7-346] [REFERRED TO]
MANOJ KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-6-232] [REFERRED TO]
BRIGHT SINGH VS. S RAMASAMY [LAWS(MAD)-2010-12-478] [REFERRED]
BRIGHT SINGH VS. S RAMASAMY [LAWS(MAD)-2010-12-478] [REFERRED]
R.M. REGITHA VS. LIGORI VALAN [LAWS(MAD)-2015-1-102] [REFERRED TO]
A DHINAKAR VS. I KEZHSON [LAWS(MAD)-2012-11-269] [REFERRED TO]
UMA PAREEK VS. MOTIRAM [LAWS(RAJ)-2022-3-291] [REFERRED TO]
HANUMAN SAHAY SHARMA VS. MANISH DHAMANI [LAWS(RAJ)-2012-9-193] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-6-23] [REFERRED TO]
VARUN PASSARY VS. MAITHAN ISPAT LTD [LAWS(ORI)-2012-4-54] [REFERRED TO]
MIRZA MUSTAFA ALI BAIG VS. SADU JANGA REDDY [LAWS(TLNG)-2020-2-49] [REFERRED TO]
BAGTAWAR MAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-7-210] [REFERRED TO]
BANWARLAL KUMAWAT VS. STATE OF RAJ. & ANR. [LAWS(RAJ)-2013-11-250] [REFERRED TO]
SUDARSHAN KUMAR VS. MANISH MANCHANDA [LAWS(P&H)-2015-5-175] [REFERRED TO]
BASANT KUMAR VS. BURJ MUHAR PETRO CENTRE [LAWS(P&H)-2014-10-255] [REFERRED]
SOHANLAL SINGHAL VS. SUNIL JAIN [LAWS(MPH)-2014-12-79] [REFERRED TO]
RAJENDRA MUNDRA VS. KAILASH JAIN [LAWS(MPH)-2014-12-170] [REFERRED]
BALKAR SINGH VS. MANMOHAN SINGH [LAWS(P&H)-2013-9-865] [REFERRED]
MUTHURAJ VS. GANESAN [LAWS(MAD)-2012-12-152] [REFERRED TO]
BALAMURUGAN VS. K. KADIRVEL. [LAWS(MAD)-2012-10-340] [REFERRED TO]
SIVANANDHA STEEL LTD VS. UPASANA FINANCE LTD [LAWS(MAD)-2010-6-67] [REFERRED TO]
M. MURUGAN VS. STATE [LAWS(MAD)-2015-12-279] [REFERRED TO]
SARKHEL DEVELOPER VS. MADRAS CEMENTS LTD [LAWS(MAD)-2014-7-142] [REFERRED TO]
R JAGADEESAN VS. N AYYASAMY [LAWS(MAD)-2010-1-210] [REFERRED TO]
V PUNDARIKAKSHUDU SONS A PARTNERSHIP FIRM VS. UNION OF INDIA [LAWS(MAD)-2009-9-275] [REFERRED TO]
GIRDHARI PUSHKARNA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-7-59] [REFERRED TO]
MAHAVEER PRASAD SARRAF VS. DEVENDRA KUMAR SHARMA [LAWS(RAJ)-2009-7-115] [REFERRED TO]
BEENA REJI VS. VARGHESE GEORGE [LAWS(KER)-2020-3-61] [REFERRED TO]
REACON ENGINEERS VS. KALYANI INTERIORS [LAWS(KER)-2019-11-282] [REFERRED TO]
SHIVSHANKAR MANDIL VS. SHRI G.S. LAMBA [LAWS(MPH)-2016-11-52] [REFERRED TO]
PUSHPA VS. B.P.UMESH [LAWS(KAR)-2022-10-105] [REFERRED TO]
ASHIM UDDIN BARBHUIYA VS. SHRI J S PHARMACEUTICALS [LAWS(GAU)-2022-7-74] [REFERRED TO]
EAGLE AGRO FARM PRIVATE LIMITED VS. EAGLE SORAJ TOWNSHIPS PRIVATE LTD [LAWS(BOM)-2013-12-44] [REFERRED TO]
VINOD KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-1-87] [REFERRED TO]
R. RAKESH VS. H.G. GURUPRASAD [LAWS(KAR)-2015-6-73] [REFERRED TO]
KRISHAN KUMAR VS. THE STATE (GNCT) OF DELHI [LAWS(DLH)-2021-12-231] [REFERRED TO]
KRISHAN KUMAR VS. STATE (GNCT) OF DELHI [LAWS(DLH)-2022-1-216] [REFERRED TO]
MONIS KHAN VS. VINOD KUMAR [LAWS(DLH)-2020-2-250] [REFERRED TO]
DNYANESHWAR EKNATH GULHANE VS. VINOD RAMCHANDRA LOKHANDE [LAWS(BOM)-2023-11-50] [REFERRED TO]
RAJENDRA SHRIVAS VS. SANTOSH GUPTA [LAWS(MPH)-2022-9-158] [REFERRED TO]
IQBAL PINJARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-208] [REFERRED TO]
K.M. JOHNY VS. P.N. SUKUMARAPILLAI [LAWS(KER)-2017-10-297] [REFERRED TO]
KURIAKOSE VS. JOSEPH [LAWS(KER)-2017-11-149] [REFERRED TO]
T R PARAMA SUNDARAM VS. N GURUSAMY [LAWS(MAD)-2013-7-199] [REFERRED TO]
RAMESH BABU VS. K.SELVARAJ [LAWS(MAD)-2012-6-110] [REFERRED TO]
KRISHNA DEVI SHUKLA VS. K.S. OIL LIMITED [LAWS(P&H)-2022-5-182] [REFERRED TO]
RAJESH RANA VS. PARMOD KUMAR [LAWS(P&H)-2022-6-167] [REFERRED TO]
BASANAGOUDA VS. SHASHIKANT [LAWS(KAR)-2021-1-94] [REFERRED TO]
DUNDAPPA VS. AYYAPPA [LAWS(KAR)-2014-9-132] [REFERRED TO]
LALLAN SHAH VS. BAJRANG GOYAL [LAWS(DLH)-2015-5-517] [REFERRED TO]
V P SANKARAN VS. R UTHIRAKUMAR [LAWS(MAD)-2009-4-59] [REFERRED TO]
V SRINIVASAN VS. E S GUNASEKAR [LAWS(MAD)-2009-2-19] [REFERRED TO]
M. NAZARUDHEEN VS. STATE OF KERALA [LAWS(KER)-2018-4-188] [REFERRED TO]
TTV DHINAKARAN VS. ASSISTANT DIRECTOR [LAWS(MAD)-2018-1-196] [REFERRED TO]
SEWA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-176] [REFERRED TO]
AGGARWAL TRADERS VS. OSWAL PREMIUM SYNTHETICS PVT LTD [LAWS(P&H)-2015-5-367] [REFERRED TO]
YOGENDRA GUPTA VS. RENU AGRAWAL [LAWS(MPH)-2010-8-42] [REFERRED TO]
RAM PRATAP SINGH PAL VS. BABULAL HAMMAD [LAWS(MPH)-2013-4-240] [REFERRED]
STATE OF ORISSA VS. MINAKETAN @ TEKARU SETH [LAWS(ORI)-2013-12-17] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-8-15] [REFERRED TO]
VIRENDRA SINGH VS. GURVINDER SINGH [LAWS(UTN)-2019-9-92] [REFERRED TO]
SHASHIKANT SHAMALDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-521] [REFERRED TO]
RAJAN VS. MADUSOODANA KURUP,T.K. [LAWS(KER)-2013-5-113] [REFERRED TO]
TAKKELLA RADHAKRISHNAIAH AND TWO OTHERS VS. GANIPAINENI NAGARAJU [LAWS(APH)-2016-12-34] [REFERRED TO]
ABHIJEET VS. ANWARKHAN [LAWS(BOM)-2014-4-128] [REFERRED TO]
VIJAY VS. STATE OF GOA [LAWS(BOM)-2023-1-234] [REFERRED TO]
VINEET VITTHAL PATKAR VS. JANARDHAN LAXMAN FALE [LAWS(BOM)-2023-4-255] [REFERRED TO]
VED PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-6-11] [REFERRED TO]
G SOMESHWAR RAO VS. SAMINENI NAGESHWAR RAO [LAWS(SC)-2009-7-157] [REFERRED TO]
P S SAJIMON VS. REGENCY CERAMICS LIMITED [LAWS(KER)-2017-12-72] [REFERRED TO]
C.T.KURIAKOSE VS. JOSEPH [LAWS(KER)-2017-9-58] [REFERRED TO]
PANDIAN VS. M.KAMALAKANNAN [LAWS(MAD)-2012-12-82] [REFERRED TO]
RAJA VENKATESWARLU VS. MADA VENKATA SUBBAIAH [LAWS(SC)-2017-7-135] [REFERRED TO]
BIKRAM KUMAR JENA VS. DEEPAK KUMAR MOHAPATRA [LAWS(ORI)-2016-9-111] [REFERRED TO]
STATE OF MEGHALAYA VS. HEIBORMI DKHAR [LAWS(MEGH)-2021-12-15] [REFERRED TO]
KOCHUKURU VS. STATE OF KERALA [LAWS(KER)-2008-7-107] [REFERRED TO]
SANJAY JACOB VS. SAKTHAN KURIES AND LOANS P LTD [LAWS(KER)-2009-1-88] [REFERRED TO]
NANNI BAI VS. YUNUS KHA [LAWS(MPH)-2014-9-186] [REFERRED TO]
V.K. Sasikala D/o. Vivekanandan VS. State represented by the Superintendent of Police DV and AC Chennai. [LAWS(KAR)-2012-4-199] [REFERRED TO]
SUKHADEV VS. STATE OF KARNATAKA [LAWS(KAR)-2017-3-84] [REFERRED TO]
ISHWAR MAHADEEVAPPA HADIMANI VS. SURESH RACHAPPA PATTEPUR [LAWS(KAR)-2009-11-39] [REFERRED TO]
ASHA JOSE VS. JAYAKRISHNAN AND ORS. [LAWS(KER)-2015-4-13] [REFERRED TO]
SAMSUL HOQUE LASKAR VS. JOY KUMAR SAHA [LAWS(GAU)-2024-5-46] [REFERRED TO]
LALIT KUMAR PANIGRAHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-4-11] [REFERRED TO]
SURESH SHARMA VS. SANGITA SHARMA [LAWS(CHH)-2014-8-33] [REFERRED TO]
NANDKUMAR RAJKUMAR HARANE VS. VISHWAS VILASRAO KSHIRSAGAR [LAWS(BOM)-2011-8-113] [REFERRED TO]
MUKESH BHATIA VS. RAM GOPAL GUPTA [LAWS(DLH)-2016-8-515] [REFERRED]