Referred Judgements :-

RAJA RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. GURMITSINGH [REFERRED TO]
RANJIT HAZARIKA VS. STATE OF ASSAM [REFERRED TO]
SURESH CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
AROKIA THOMAS VS. STATE OF T. N. [REFERRED TO]

Cited Judgements :-

PLIS KHYMDEIT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-3-14] [REFERRED TO]
S. NAGAPANDIAN VS. STATE [LAWS(MAD)-2020-12-543] [REFERRED TO]
R. BHAGIRATHI REDDY AND ANOTHER VS. STATE OF ORISHA [LAWS(ORI)-2017-8-4] [REFERRED TO]
RAMDAYAL S/O SITARAM GUJAR VS. STATE OF M P [LAWS(MPH)-2016-6-167] [REFERRED]
STATE OF TRIPURA VS. DILIP GUHA [LAWS(TRIP)-2019-9-89] [REFERRED TO]
HAJI IQBAL VS. STATE OF U.P. [LAWS(SC)-2023-8-25] [REFERRED TO]
ATESHAM KHAN @ AHTESHAM S/O WASIM KHAN VS. STATE OF BIHAR [LAWS(PAT)-2021-4-1] [REFERRED TO]
SUKHNA & ANOTHER VS. STATE OF M P [LAWS(MPH)-2013-1-329] [REFERRED]
SUKHNA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-1-12] [REFERRED TO]
ATHUL VS. STATE OF KERALA [LAWS(KER)-2024-6-12] [REFERRED TO]
SUNILKUMAR VIRJIBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-22] [REFERRED TO]
M PETCHIMUTHU VS. STATE REP [LAWS(MAD)-2020-9-679] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAMU [LAWS(HPH)-2014-9-163] [REFERRED TO]
SWARAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-5-162] [REFERRED TO]
SONU AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-72] [REFERRED TO]
BEERU VS. STATE NCT OF DELHI [LAWS(DLH)-2013-12-123] [REFERRED TO]
STATE VS. SONU [LAWS(DLH)-2019-5-428] [REFERRED TO]
STATE OF J&K VS. RAVI KUMAR [LAWS(J&K)-2018-11-44] [REFERRED TO]
ATENDER YADAV VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2013-10-303] [REFERRED TO]
RAJU VS. STATE [LAWS(DLH)-2012-11-216] [REFERRED TO]
SUNDER VS. STATE [LAWS(DLH)-2016-5-334] [REFERRED TO]
PREM PAL VS. THE STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2016-3-45] [REFERRED TO]
STATE (GOVT OF NCT) VS. KULDEEP KUMAR [LAWS(DLH)-2016-2-365] [REFERRED TO]
SHAILESH KUMAR VS. MAHENDRA PRATAP AGARWAL [LAWS(ALL)-2013-4-9] [REFERRED TO]
ANJU VS. STATE OF U.P. [LAWS(ALL)-2016-5-14] [REFERRED TO]
SHAHJAHAN VS. STATE OF U.P. [LAWS(ALL)-2024-11-17] [REFERRED TO]
STATE OF GOA, THROUGH MARGAO TOWN POLICE STATION, MARGAO, GOA VS. RAJNEESH KUMAR SINGH, MAJOR, S/O JAIRAM SINGH [LAWS(BOM)-2018-1-180] [REFERRED TO]
MANIRUL ISLAM @ MANIRUL ZAMAN VS. STATE OF ASSAM [LAWS(GAU)-2021-4-12] [REFERRED TO]
TECHI TADAM VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-5-59] [REFERRED TO]
STATE OF TRIPURA VS. SIDDIK MIAH [LAWS(GAU)-2012-7-75] [REFERRED TO]
SUNIL ATMARAM MORE VS. STATE [LAWS(BOM)-2011-5-24] [REFERRED TO]
SK. RUSTUM S/O SK. DADA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-14] [REFERRED TO]
MOHAMMAD CHAND VS. STATE OF HARYANA [LAWS(P&H)-2017-12-217] [REFERRED TO]
RAMESH PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2017-2-83] [REFERRED TO]
SANTOSH PRASAD VS. STATE OF BIHAR [LAWS(SC)-2020-2-55] [REFERRED TO]
GOVINDAN VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2019-6-473] [REFERRED TO]
RAJ KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2009-9-13] [REFERRED TO]
BALVIR KAUR VS. KALA [LAWS(P&H)-2013-1-538] [REFERRED]
MOHAN LAL VS. STATE OF PUNJAB [LAWS(SC)-2013-4-93] [REFERRED TO]
NARENDER KUMAR VS. STATE NCT OF DELHI [LAWS(SC)-2012-5-52] [REFERRED TO]
RAM SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-3-149] [REFERRED TO]
AMAR GOSAI VS. STATE OF BIHAR [LAWS(PAT)-2023-9-8] [REFERRED TO]
MANOWWAR ALAM VS. STATE OF BIHAR [LAWS(PAT)-2021-7-42] [REFERRED TO]
AMAN RAJ @ BITU SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-8-3] [REFERRED TO]
PRANAB DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-5-20] [REFERRED TO]
KISHORE VS. STATE OF U.P. [LAWS(ALL)-2016-2-82] [REFERRED TO]
PANNA VS. STATE OF U.P. [LAWS(ALL)-2016-7-43] [REFERRED]
THAKUR VS. STATE OF U.P. [LAWS(ALL)-2016-3-84] [REFERRED TO]
VINISH VS. STATE OF U.P. [LAWS(ALL)-2016-3-47] [REFERRED TO]
SURENDRA PAL VS. STATE OF U.P. [LAWS(ALL)-2017-2-204] [REFERRED TO]
SAGAR NAVNEET SONAVANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-260] [REFERRED TO]
GANESH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-63] [REFERRED TO]
GANESH RAWAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-6-42] [REFERRED TO]
ROOP KISHORE VS. STATE OF U P [LAWS(ALL)-2015-1-83] [REFERRED TO]
LAKHAN VS. STATE OF U.P. [LAWS(ALL)-2013-8-5] [REFERRED TO]
ANIL KUMAR BAJPAI VS. STATE OF U P [LAWS(ALL)-2014-5-413] [REFERRED TO]
RAKESH CHHABRA @ NITU CHHABRA AND OTHERS VS. STATE (NCT OF DELHI) AND OTHERS [LAWS(DLH)-2017-7-124] [REFERRED TO]
STATE OF GOA VS. MOTILAL LAMANI [LAWS(BOM)-2023-1-133] [REFERRED TO]
AARTI SHARMA VS. STATE OF DELHI AND ORS. [LAWS(DLH)-2016-2-258] [REFERRED TO]
STATE VS. RAJ KUMAR [LAWS(DLH)-2016-2-368] [REFERRED TO]
PHOOL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2009-10-139] [REFERRED TO]
STATE OF H.P. VS. DEEPAK CHAND [LAWS(HPH)-2018-8-41] [REFERRED TO]
STATE OF H P VS. VINEET KUMAR AND ORS [LAWS(HPH)-2017-7-139] [REFERRED TO]
VIKRAM KHIMTA VS. STATE OF H P [LAWS(HPH)-2018-11-102] [REFERRED TO]
SENTU VS. STATE [LAWS(CAL)-2022-4-184] [REFERRED TO]
STATE BY BANNUR VS. DAYANANDA KUMAR @ DAYANANDA, [LAWS(KAR)-2020-9-569] [REFERRED TO]
AJEEB SHAH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-35] [REFERRED TO]
JAGADEESAN VS. STATE OF KERALA [LAWS(KER)-2015-12-287] [REFERRED]
MARBET NONGSIEJ VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-1-8] [REFERRED TO]
AMIT VS. THE STATE (GOVT. OF NCT) DELHI [LAWS(DLH)-2015-7-33] [REFERRED TO]
RAMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-139] [REFERRED TO]
RAI SINGH VS. STATE OF H.P. [LAWS(HPH)-2011-10-14] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALWINDER SINGH @ DHONI [LAWS(HPH)-2014-12-194] [REFERRED]
JAGMOHINI VS. STATE [LAWS(DLH)-2013-8-346] [REFERRED TO]
STATE VS. LALITA [LAWS(DLH)-2013-9-272] [REFERRED TO]
MOHD. AFZAL NAIK VS. STATE OF J&K [LAWS(J&K)-2018-11-90] [REFERRED TO]
BHAGWAN DAS @ RAHUL @ TUNTA VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2018-9-71] [REFERRED TO]
AJITKUMAR KUMARSINH BHAGORA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-93] [REFERRED TO]
LILUWA NUT AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-37] [REFERRED TO]
HARIA @ HRUSHIKESH SETHI VS. STATE OF ORISSA [LAWS(ORI)-2017-10-90] [REFERRED TO]
SHEO KUMAR @ SHIV KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2021-10-1] [REFERRED TO]
GUNA VS. STATE OF ORISSA [LAWS(ORI)-2014-4-72] [REFERRED TO]
BINOD SANYASI VS. STATE OF SIKKIM [LAWS(SIK)-2020-3-9] [REFERRED TO]
HIRA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-6-2] [REFERRED TO]
GOPAL VS. STATE OF M P [LAWS(MPH)-2014-9-167] [REFERRED TO]
RAHUL @ UMESH HADA VS. STATE OF M P [LAWS(MPH)-2015-1-111] [REFERRED TO]
ARUCHAMI S/O KANTHASWAMI KOUNDER AND ORS VS. STATE OF KERALA [LAWS(KER)-2013-7-338] [REFERRED]
SHAM SINGH VS. STATE OF HARYANA [LAWS(SC)-2018-8-57] [REFERRED TO]
DOLA @ DOLAGOBINDA PRADHAN & ANR VS. STATE OF ODISHA [LAWS(SC)-2018-8-69] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
DHARI KUMAR JAMATIA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-6-57] [REFERRED TO]
SANKAR MUNDA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-6-37] [REFERRED TO]
BAHADUR DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-10-33] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANJEET SINGH [LAWS(HPH)-2015-10-42] [REFERRED TO]
BITU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-3-63] [REFERRED TO]
SANJAY KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-106] [REFERRED TO]
VIKAS SHARMA VS. STATE OF H.P. [LAWS(HPH)-2013-8-66] [REFERRED TO]
NARENDER PAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-23] [REFERRED TO]
STATE VS. VIRENDER [LAWS(DLH)-2024-4-150] [REFERRED TO]
AMIT @ SONU JAAT VS. STATE [LAWS(DLH)-2022-2-12] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. MAQBOOL KHAN [LAWS(DLH)-2019-2-235] [REFERRED TO]
SUDESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-101] [REFERRED TO]
STATE OF J&K VS. BELI RAM [LAWS(J&K)-2022-10-6] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER(S) [LAWS(GJH)-2019-3-49] [REFERRED TO]
STATE OF GUJARAT VS. UMESHBHAI RAJUBHAI THAKOR AND ORS. [LAWS(GJH)-2014-8-213] [REFERRED TO]
PRASENJIT SANNYAL VS. STATE [LAWS(CAL)-2022-4-139] [REFERRED TO]
MRINAL DAS VS. STATE OF ASSAM [LAWS(GAU)-2017-12-9] [REFERRED TO]
SH. LALHMANGAIHKHUMTIRA VS. STATE OF MIZORAM [LAWS(GAU)-2016-11-53] [REFERRED TO]
MOHAN VS. STATE OF MAHARASHTRA, [LAWS(BOM)-2019-7-388] [REFERRED TO]
LALBIAKMUANA VS. STATE OF MIZORAM [LAWS(GAU)-2022-4-15] [REFERRED TO]
NANKAU @ GORE LA VS. STATE OF U P [LAWS(ALL)-2015-1-73] [REFERRED TO]
SANDEEP ALIAS KOTHARI UPADHYAY VS. STATE OF U.P. [LAWS(ALL)-2014-2-15] [REFERRED TO]
CHHOTU SON OF CHAKRADATT ALIAS MUNNA BRAHMIN VS. STATE [LAWS(ALL)-2017-7-303] [REFERRED TO]
KHANNOO VS. STATE OF U P [LAWS(ALL)-2018-2-339] [REFERRED TO]
MAHENDRA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-4-58] [REFERRED TO]
JAI RAM HARIJAN VS. STATE OF U P [LAWS(ALL)-2019-2-68] [REFERRED TO]
PINTU @ PRAVEEN KHANNA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-112] [REFERRED TO]
JAKIR MALIK VS. STATE [LAWS(DLH)-2016-5-290] [REFERRED TO]
MOHD BILAL QURESHI VS. STATE [LAWS(DLH)-2016-6-19] [REFERRED TO]
SHASHI SHEKHAR THAKUR VS. STATE [LAWS(DLH)-2016-3-49] [REFERRED TO]
RAM KRIPAL @ KRIPAL JHARIYA VS. THE STATE OF MADHYA PRADESH THROUGH P.S. BICHHIYA, DIST. MANDLA (M.P.) [LAWS(MPH)-2018-4-103] [REFERRED TO]
SUMIT KUMAR @ SUMIT KUMAR MANDAL VS. THE STATE OF BIHAR [LAWS(PAT)-2017-11-106] [REFERRED TO]
HARBANS SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-3-80] [REFERRED TO]
BHAJAN SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-47] [REFERRED TO]
YOGESH KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-9-76] [REFERRED TO]
MAHARAM ALI VS. STATE OF TRIPURA [LAWS(TRIP)-2018-4-1] [REFERRED TO]
SUKESH DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2020-5-42] [REFERRED TO]
JEFFREY HRANGKHAL VS. STATE OF TRIPURA [LAWS(TRIP)-2020-9-2] [REFERRED TO]
STATE VS. MAHENDER SAHNI [LAWS(DLH)-2017-5-122] [REFERRED TO]
NASIR UDDIN ALI VS. STATE OF ASSAM [LAWS(GAU)-2020-8-42] [REFERRED TO]
SRI JINTU PHUKAN VS. STATE OF ASSAM [LAWS(GAU)-2020-8-55] [REFERRED TO]
CHANDAN MUHURI VS. STATE OF TRIPURA [LAWS(GAU)-2010-8-48] [REFERRED TO]
JASWANT & NAND RANI VS. STATE OF U P [LAWS(ALL)-2018-2-254] [REFERRED TO]
RAM HARSH PAL VS. STATE OF U P [LAWS(ALL)-2016-7-310] [REFERRED]
JOLHA MADDI @ BALAI & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-4-224] [REFERRED TO]
RAM BAX VS. STATE OF NCT DLEHI [LAWS(DLH)-2021-12-85] [REFERRED TO]
RAJENDER GUPTA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-10-201] [REFERRED TO]
SURINDER SINGH @ RAJA VS. STATE [LAWS(DLH)-2014-7-41] [REFERRED TO]
GAUTAM KHANNA VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2015-8-60] [REFERRED TO]
RAMESH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-7-67] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. TULSHI RAM [LAWS(HPH)-2014-5-11] [REFERRED TO]
DASHRATHBHAI PARUBHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2661] [REFERRED TO]
SANTOSHSING KUNJBIHARISING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-214] [REFERRED TO]
HARI MOHAN SAHU VS. STATE OF BIHAR [LAWS(JHAR)-2019-3-50] [REFERRED TO]
KADVABHAI BECHARBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-122] [REFERRED TO]
HARGOVINDBHAI JUMABHAI RAVAL VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-8-149] [REFERRED]
JOKEN KHARSATI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2018-9-1] [REFERRED TO]
DARBARA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-5-48] [REFERRED TO]
ASSURANCE RAIKHAN VS. OFFICER IN CHARGE, WPS-UKL [LAWS(MANIP)-2024-12-3] [REFERRED TO]
SUBASH CHANDRA RAI, SON OF JEET BAHADUR RAI VS. STATE OF SIKKIM [LAWS(SIK)-2018-3-6] [REFERRED TO]
KESHAV S/O LAXMAN RUPNAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2025-4-170] [REFERRED TO]
MANAK CHAND VS. STATE OF HARYANA [LAWS(SC)-2023-10-86] [REFERRED TO]
RAJA AND OTHERS VS. STATE OF KARNATAKA [LAWS(SC)-2016-10-23] [REFERRED TO]
SURENDRA SINGH BAGHEL VS. STATE OF M P [LAWS(MPH)-2013-5-164] [REFERRED]
GANGADHAR SETHY VS. STATE OF ORISSA [LAWS(ORI)-2015-4-39] [REFERRED TO]
ASIM KUMAR MALLICK VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-7-92] [REFERRED TO]
PADI TAMO VS. STATE OF A. P. [LAWS(GAU)-2024-2-140] [REFERRED TO]
BIJU @ MATHEN,S/O.SIVAN VS. STATE OF KERALA [LAWS(KER)-2013-6-172] [REFERRED TO]
PANKAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-9-205] [REFERRED TO]
BHANEI PRASAD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-7-6] [REFERRED TO]
SHREEMAJJAGADGURU SHANKARACHARYA VS. STATE OF KARNATAKA [LAWS(KAR)-2025-3-97] [REFERRED TO]
STATE OF H.P. VS. GUMAN SINGH [LAWS(HPH)-2018-1-8] [REFERRED TO]
ABDUL SALAM, S/O LATE BASIR ALI, VILL. BATARASHI, P.S. KARIMGANJ, DIST.KARIMGANJ, ASSAM VS. THE STATE OF ASSAM & ANR. [LAWS(GAU)-2016-2-67] [REFERRED TO]
RUPESHWAR TANTI VS. STATE OF ASSAM [LAWS(GAU)-2012-3-3] [REFERRED TO]
RAMESH SONI AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2014-5-180] [REFERRED TO]
RAVINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-6] [REFERRED TO]
FAIYAZ VS. STATE [LAWS(DLH)-2023-11-75] [REFERRED TO]
RAM NIWAS VS. STATE [LAWS(DLH)-2014-8-153] [REFERRED TO]
Din Diyal alias Dinu VS. State of H.P. [LAWS(HPH)-2010-12-227] [REFERRED TO]
SHIVAM SOLANKI VS. STATE OF U. P. [LAWS(ALL)-2022-8-133] [REFERRED TO]
RAKESH SETIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-38] [REFERRED TO]
SWAPAN MONDAL VS. STATE [LAWS(CAL)-2021-6-61] [REFERRED TO]
SK. FAKIR ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-12-88] [REFERRED TO]
SRIKANTA DHARA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-20] [REFERRED TO]
SALIM MONDAL @ SELIM MONDAL @ SALIM SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-12-61] [REFERRED TO]
LATIFUR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-11-2] [REFERRED TO]
PRASANTA SINGH @ BHULU VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-6-55] [REFERRED TO]
TEJINDER SINGH @ LUCKY SINGH VS. STATE OF DELHI [LAWS(DLH)-2018-5-5] [REFERRED TO]
ALLAH NOOR VS. NCT OF DELHI [LAWS(DLH)-2009-9-385] [REFERRED TO]
SAMEER SARKAR VS. PUBLIC PROSECUTOR [LAWS(BOM)-2024-1-138] [REFERRED TO]
SHIV PUJAN @ SHUBH KARAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-2-73] [REFERRED TO]
STATE (NCT OF DELHI) VS. PRATAP SINGH @ KRISHNA [LAWS(DLH)-2016-5-115] [REFERRED TO]
STATE VS. LALIT RATAWAL [LAWS(DLH)-2016-3-148] [REFERRED TO]
VINOD KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-6-25] [REFERRED TO]
DHARMENDRA VS. STATE OF U.P. [LAWS(ALL)-2016-3-26] [REFERRED TO]
PRAKASH @ OM PRAKASH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-9-183] [REFERRED]
RAM PAL VS. STATE OF U P [LAWS(ALL)-2019-5-176] [REFERRED TO]
DASHU RANJAN DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-7-9] [REFERRED TO]
LAXMAN DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-28] [REFERRED TO]
BIHARI, S/O JAGANNATH KOL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-198] [REFERRED TO]
KEGU VS. STATE OF M.P. [LAWS(MPH)-2020-5-163] [REFERRED TO]
BHURA @ RASHID VS. STATE OF HARYANA [LAWS(P&H)-2018-5-425] [REFERRED TO]
BABY VS. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR [LAWS(KER)-2012-9-159] [REFERRED TO]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
BALJINDER @ JOGINDER VS. STATE OF HARYANA [LAWS(P&H)-2016-9-108] [REFERRED TO]
ABHINANDAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2023-12-54] [REFERRED TO]
PAWAN KUMAR MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2021-3-33] [REFERRED TO]
DINOO RAM KANWAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-130] [REFERRED TO]
STATE VS. SONI AND ORS. [LAWS(DLH)-2016-2-259] [REFERRED TO]
STATE VS. ABHINANDAN KUMAR [LAWS(DLH)-2017-5-61] [REFERRED TO]
MUNNA MOHAMMED SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-6-152] [REFERRED TO]
BHAGBAT GORAIN VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-27] [REFERRED TO]
KARAN SINGH VS. STATE [LAWS(DLH)-2009-1-4] [REFERRED TO]
HARISHANKAR VS. STATE [LAWS(MAD)-2021-4-246] [REFERRED TO]
R VELU VS. STATE [LAWS(MAD)-2020-7-47] [REFERRED TO]
MUMTAZ VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2013-5-242] [REFERRED TO]
SAMEER VS. STATE [LAWS(DLH)-2015-10-178] [REFERRED TO]
STATE VS. PRADEEP BARIK [LAWS(DLH)-2015-2-387] [REFERRED TO]
SHIBU VS. STATE NCT OF DELHI [LAWS(DLH)-2015-6-38] [REFERRED TO]
GAURAV MAGGO VS. THE STATE OF NCT, DELHI [LAWS(DLH)-2015-5-322] [REFERRED TO]
ROHIT BANSAL AND ORS. VS. STATE [LAWS(DLH)-2015-5-392] [REFERRED TO]
BIMLA VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-537] [REFERRED TO]
ROHIT KUMAR JHA VS. STATE [LAWS(DLH)-2021-10-1] [REFERRED TO]
STATE (GNCT OF DELHI) VS. VIPIN ALIAS LALLA [LAWS(DLH)-2019-2-234] [REFERRED TO]
VIKRAM SINGH ALIAS VICKY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-5] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-10-42] [REFERRED TO]
STATE VS. SWATANTARA BHARAT & ORS [LAWS(DLH)-2019-3-245] [REFERRED TO]
GAURI SINGH @ GAURI SHANKAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2014-10-38] [REFERRED TO]
RAM SWAROOP PATHAK VS. STATE OF M.P. [LAWS(MPH)-2015-3-33] [REFERRED TO]
SONI VS. STATE OF PUNJAB [LAWS(P&H)-2016-9-258] [REFERRED TO]
MUNNALAL AND JAGDISH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-36] [REFERRED TO]
CHENGA TSHERING BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-2] [REFERRED TO]
BAKUL BORAH VS. STATE OF ASSAM [LAWS(GAU)-2019-7-19] [REFERRED TO]
MANINDRA PAUL VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-11-93] [REFERRED TO]
TINKU SK. VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-1-102] [REFERRED TO]
ROHIT TIWARI VS. STATE [LAWS(DLH)-2016-5-176] [REFERRED TO]
STATE (GOVT. OF NCT OF DELHI) VS. MANOJ RAM [LAWS(DLH)-2016-5-328] [REFERRED TO]
RAMNIWAS AND ANOTHER VS. STATE OF C.G. [LAWS(CHH)-2010-3-66] [REFERRED TO]
RATIRAM & ANOTHER; NET RAM VS. STATE OF U P [LAWS(ALL)-2015-9-371] [REFERRED]
VIMLESH VS. STATE OF U P [LAWS(ALL)-2016-5-307] [REFERRED]
GOKUL SAH @ BHUTKA SAH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-99] [REFERRED TO]
AKHTAR HUSSAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-86] [REFERRED TO]
SIVA @ SIVAKUMAR VS. STATE [LAWS(MAD)-2020-7-39] [REFERRED TO]
SATISH VS. STATE OF HARYANA [LAWS(P&H)-2013-9-146] [REFERRED TO]
KUMAR @ CHOKKALINGAM VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2019-11-859] [REFERRED TO]
MAZBOOT SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-12-40] [REFERRED TO]
BHUWANI RAM VS. STATE OF M P [LAWS(MPH)-2009-8-10] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-3-96] [REFERRED TO]
KULDEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-96] [REFERRED TO]
PREMLAL JAMBEKAR VS. STATE OF TRIPURA [LAWS(GAU)-2012-12-48] [REFERRED TO]
GOPAL KRISHNA RAJWADE S/O BAGAR SAI RAJWADE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-9-17] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURENDER KUMAR SHARMA [LAWS(HPH)-2014-8-105] [REFERRED TO]
SASHI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-30] [REFERRED TO]
DIWAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-139] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOHAMMAD YAQUB AND ORS. [LAWS(HPH)-2015-8-27] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
GARVIT INDORA VS. STATE NCT OF DELHI [LAWS(DLH)-2015-5-239] [REFERRED TO]
HARI MOHAN SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2016-1-44] [REFERRED TO]
AJAY KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-9-125] [REFERRED TO]
STATE OF NCT OF DELHI VS. JEEVAN SINGH [LAWS(DLH)-2019-4-378] [REFERRED TO]
KRISHAN KUMAR VS. STATE [LAWS(DLH)-2014-8-67] [REFERRED TO]
KRISHAN KUMAR VS. STATE [LAWS(DLH)-2014-8-67] [REFERRED TO]
KARAN VS. STATE OF HARYANA [LAWS(P&H)-2022-9-240] [REFERRED TO]
SEKARAN MUNUSAMY VS. STATE [LAWS(MAD)-2010-2-317] [REFERRED TO]
AMAN YADAV VS. STATE OF BIHAR [LAWS(PAT)-2025-2-2] [REFERRED TO]
SHARMA SAHANI VS. STATE OF BIHAR [LAWS(PAT)-2021-4-8] [REFERRED TO]
RAJ KISHOR RAI VS. STATE OF BIHAR [LAWS(PAT)-2014-2-11] [REFERRED TO]
SUDESH TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2023-7-10] [REFERRED TO]
BABUL LASKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2014-1-21] [REFERRED TO]
SOMNATH MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-118] [REFERRED TO]
SAIFUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2021-3-76] [REFERRED TO]
BHUPEN KALITA VS. STATE OF ASSAM [LAWS(GAU)-2020-6-51] [REFERRED TO]
TAMIK ALIAS GIOMUK BAMI VS. STATE OF A. P. [LAWS(GAU)-2021-2-93] [REFERRED TO]
BABLU SAINI VS. STATE OF U.P. [LAWS(ALL)-2016-7-11] [REFERRED]
MUKESH WALMIKI VS. STATE OF U.P. [LAWS(ALL)-2020-1-51] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. JITENDER KUMAR [LAWS(DLH)-2017-7-358] [REFERRED TO]
IRFAN AND ORS. VS. STATE [LAWS(DLH)-2016-2-97] [REFERRED TO]
NARENDER @ NIKHIL VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2016-5-254] [REFERRED TO]
DOMARA PRASAD S/O SHOBHIT RAM VS. STATE OF CHHATTISGARH THROUGH POLICE STATION [LAWS(CHH)-2019-4-117] [REFERRED TO]
DAULATRAM PATEL VS. STATE OF M P (NOW CG) [LAWS(CHH)-2019-8-66] [REFERRED TO]
ISWARBHAI SHANABHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-113] [REFERRED TO]
BHARAT RATILAL RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-114] [REFERRED]
HASEEB VS. STATE [LAWS(DLH)-2019-10-56] [REFERRED TO]
STATE OF H.P. VS. SHASHI PAL [LAWS(HPH)-2018-8-64] [REFERRED TO]
ISMILE VS. STATE OF NCT DELHI [LAWS(DLH)-2022-11-208] [REFERRED TO]
STATE OF H.P. VS. AMRIK SINGH [LAWS(HPH)-2015-9-84] [REFERRED TO]
JOGINDER @ VIRENDER SHARMA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-9-409] [REFERRED TO]
RANJEET KAUR AND ORS. VS. STATE (NCT GOVT. OF DELHI) [LAWS(DLH)-2015-10-28] [REFERRED TO]
STATE OF H.P. VS. SATISH KUMAR [LAWS(HPH)-2016-5-40] [REFERRED TO]
JAIRAM JAISWAL VS. STATE OF ASSAM [LAWS(GAU)-2016-5-94] [REFERRED TO]
KISHORI LAL VS. STATE OF HARYANA [LAWS(P&H)-2009-3-47] [REFERRED TO]
GANESHI PATEL VS. STATE OF M P [LAWS(MPH)-2010-10-96] [REFERRED]
PRADEEP KUMAR VS. STATE [LAWS(MAD)-2020-7-25] [REFERRED TO]
MOOL RAJ VS. STATE [LAWS(J&K)-2010-9-13] [REFERRED TO]
DOULA VS. THE STATE [LAWS(KAR)-2020-7-377] [REFERRED TO]