Referred Judgements :-

THUNGABHADRA INDUSTRIES LTD. V. THE GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
MEERA BHANJA VS. NIRMALA KUMARI CHOUDHURY [REFERRED TO]

Cited Judgements :-

STATE OF NAGALAND VS. MOARENLA [LAWS(GAU)-2024-5-134] [REFERRED TO]
RAM SHIKSHA SADAN TRUST VS. PARAS EDUCATION TRUST [LAWS(GJH)-2004-4-72] [REFERRED TO]
M/S. M.M.I. TOBACCO PVT. LTD. VS. IFTIKHAR ALAM [LAWS(ALL)-2024-4-39] [REFERRED TO]
LALTECH ENGG PROJECTS PVT LTD VS. INDIAN OIL CORPORATION LTD [LAWS(DLH)-2005-9-130] [REFERRED TO]
PRI.COMMISSIONER OF INCOME TAX-1 VS. KUNVARJI COMMODITIES BROKERS PVT.LTD. [LAWS(GJH)-2020-3-384] [REFERRED TO]
ASWIRATHUL MUSTHAQEEM SANGHAM , PENGATTU KUNDU VS. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE AND ANOTHER [LAWS(KER)-2018-12-161] [REFERRED TO]
KRISHAN BHARDWAJ AND OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2017-7-163] [REFERRED TO]
MOHAMMAD AFZAL BEIGH VS. KULDEEP KUMAR [LAWS(J&K)-2020-8-60] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SHAGUFTA BANOO [LAWS(J&K)-2022-7-91] [REFERRED TO]
T.K. MADHAVA MEMORIAL U.P. SCHOOL, MANAGER VS. STATE OF KERALA [LAWS(KER)-2012-11-539] [REFERRED TO]
THE MANAGER, C.A. HIGHER SECONDARY SCHOOL PERUVAMBA VS. C.V. BINDU AND ORS. [LAWS(KER)-2015-10-163] [REFERRED TO]
ARUNKUMAR P S VS. LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY ITS CHAIRMAN [LAWS(KER)-2017-3-145] [REFERRED TO]
THE REGIONAL PROVIDENT FUND COMMISSIONER VS. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM [LAWS(KER)-2017-7-198] [REFERRED TO]
SHIVARAJU VS. DEPUTY COMMISSIONER BENGALURU, URBAN DISTRICT [LAWS(KAR)-2022-6-46] [REFERRED TO]
DEEPAK KHOSLA VS. HONBLE HIGH COURT OF DELHI [LAWS(DLH)-2014-12-141] [REFERRED TO]
RAVINDRA KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2017-1-297] [REFERRED TO]
APURVA SINGH VS. KR. ANAND SINGH [LAWS(ALL)-2017-5-184] [REFERRED TO]
WASEEM KHAN VS. NAGAR MAHAPALIKA [LAWS(ALL)-2020-2-124] [REFERRED TO]
UCO BANK VS. DISTRICT MAGISTRATE [LAWS(ALL)-2020-2-250] [REFERRED TO]
USHA BHARTI VS. STATE OF U P [LAWS(ALL)-2013-7-180] [REFERRED TO]
JAI SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-4-60] [REFERRED TO]
HINDUSTAN CONSTRUCTION CO LTD VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-207] [REFERRED TO]
HAGE GUMTO AND ORS. VS. NINYA BAGRA AND ORS. [LAWS(GAU)-2008-5-55] [REFERRED TO]
CONGREGATIONAL CHURCH OF INDIA MARALAND SERKAWR GROUP VS. CONGREGATIONAL CHURCH OF INDIA MARALAND SAIHA GROUP [LAWS(GAU)-2007-4-41] [REFERRED TO]
PALAKURTHY VENKATESWARLU VS. NOROJU MANORAMA [LAWS(APH)-2002-9-26] [REFERRED TO]
ANAPALLI BHASKAR VS. GUDI VENKATESWARLU [LAWS(APH)-2013-9-12] [REFERRED TO]
PRANAB KUMAR CHAKRABORTY VS. KUMKUM CHAKRABORTY [LAWS(CAL)-2005-7-5] [REFERRED TO]
MOHAN LAL (D) THROUGH C.R.S. VS. VARANASI VIKAS PRADHIKARAN THROUGH ITS VICE PRESIDENT/ADMINISTRATOR NAGAR MAHAPALIKA, VARANASI [LAWS(ALL)-2005-5-382] [REFERRED TO]
RAM MANORATH VS. SURYA PAL [LAWS(ALL)-2007-3-107] [REFERRED TO]
NATIONAL INSURANCE CO VS. COL I N KHANNA [LAWS(ALL)-2007-11-38] [REFERRED TO]
SHAKOORAN BEGUM VS. MOHD WARIS [LAWS(ALL)-2004-8-31] [REFERRED TO]
APOLLO GLENEAGLES HOSPITALS LIMITED VS. DAVID MANTOSH [LAWS(CAL)-2014-7-101] [REFERRED TO]
SRI SRI ANNAPURNA DEBI MATA THAKURANI VS. SRI ARABINDA MONDAL AND OTHERS [LAWS(CAL)-2018-2-188] [REFERRED TO]
HAREKRISHNA CHAKRABORTY & ORS VS. MAYA RANI CHAKRABORTY & ANR [LAWS(CAL)-2019-4-84] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. DEEPARATTI VISHWAKARMA [LAWS(CHH)-2023-6-62] [REFERRED TO]
VITHAL SITARAM GORE VS. PANKAJ ASHOK KARKHILE [LAWS(BOM)-2022-4-54] [REFERRED TO]
RESIDENT WELFARE ASSOCIATION & ANR. VS. LT. GOVERNOR OF DELHI & ORS. [LAWS(DLH)-2017-9-170] [REFERRED TO]
MANJU PANWAR VS. V P S PANWAR [LAWS(DLH)-2018-10-426] [REFERRED TO]
CHIDANANDA VS. SMT. KADEEJAMMA [LAWS(KAR)-2018-4-591] [REFERRED TO]
R SWAMINATHAN VS. SIVAGOWRI [LAWS(MAD)-2009-1-263] [REFERRED TO]
M JAGADEESAN VS. K SELVAM [LAWS(MAD)-2010-1-504] [REFERRED TO]
STATE OF ASSAM VS. MOSLEM MONDAL [LAWS(GAU)-2013-1-1] [REFERRED TO]
PURNA CHUTIA & ANR. VS. STATE OF ASSAM & ORS. [LAWS(GAU)-2012-8-97] [REFERRED TO]
J K PROJECTS CONSTRUCTION CORPORATION VS. FATIMA BEGUM [LAWS(J&K)-1999-6-2] [REFERRED TO]
PANDEY JAYANT KUMAR VS. RANCHI KSHETRIYA GRAMIN BANK [LAWS(JHAR)-2018-7-250] [REFERRED TO]
JANARDAN PRASAD SINHA VS. THE LIFE INSURANCE CORPORATION OF INDIA [LAWS(JHAR)-2016-4-95] [REFERRED TO]
METALDYNE INDUSTRIES LTD. VS. COMMISSIONER OF INCOME TAX [LAWS(JHAR)-2015-7-63] [REFERRED TO]
SUSHIL KUMAR MANDAL, SON OF LATE PRABHU MANDAL, RESIDENT OF CAMP VS. THE STATE BANK OF INDIA THROUGH ITS CHAIRMAN, CORPORATE CENTRE, MADAM KAMA ROAD, MUMBAI [LAWS(JHAR)-2016-9-11] [REFERRED TO]
S S NARNOLY VS. PREMSONS MOTORS UDYOG PVT LTD , RANCHI AND OTHERS [LAWS(JHAR)-2017-12-128] [REFERRED TO]
NIKITHA VS. SHEEJA [LAWS(KER)-2023-8-129] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. P ANJANAPPA [LAWS(KAR)-2003-1-18] [REFERRED TO]
MALLIKA VS. CHANDRAPPA [LAWS(KAR)-2007-1-11] [REFERRED TO]
NAGENDRAPPA VS. RANGANNA [LAWS(KAR)-2000-12-8] [REFERRED TO]
KOTAK SECURITIES LTD VS. CHETHAN BHANDARY [LAWS(KAR)-2018-11-99] [REFERRED TO]
MAHALINGAPPA AND ORS. VS. THE SPECIAL LAND ACQUISITION OFFICER, UKP [LAWS(KAR)-2015-9-315] [REFERRED TO]
HARYANA OFFICERS COOPERATIVE GROUP HOUSING SOCIETY LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2015-2-635] [REFERRED TO]
RUKMANI DEVI VS. B. R. R. HOLDINGS PVT. LTD [LAWS(MAD)-2020-12-169] [REFERRED TO]
B DHANALAKSHMI VS. M SHAJAHAN [LAWS(MAD)-2004-4-221] [REFERRED TO]
STATE OF JHARKHAND VS. GAJENDRA PRASAD HIMANSU [LAWS(JHAR)-2022-6-63] [REFERRED TO]
BRIGADIER RAMNANDAN PRASAD SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2016-10-1] [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2016-6-162] [REFERRED TO]
MUKESH PRASAD AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-10-12] [REFERRED TO]
Munshi Aalamgeer Khan VS. Khalid Hamid [LAWS(MPH)-1998-10-49] [REFERRED TO]
SASI(D) THROUGH LRS VS. ARAVINDAKSHAN NAIR AND OTHERS. [LAWS(SC)-2017-3-41] [REFERRED TO]
NATIONALINSURANCE CO. LTD. VS. ABDUL JALEEL [LAWS(KER)-2020-10-274] [REFERRED TO]
SUBHASINI SHIL AND ORS. VS. BELA ACHARJEE AND ORS. [LAWS(TRIP)-2015-10-12] [REFERRED TO]
NIHAR BHOWMIK VS. BHABANANDA BHOWMIK [LAWS(TRIP)-2023-12-8] [REFERRED TO]
KRISHNAMMA VS. KALAPPA [LAWS(KAR)-2022-7-540] [REFERRED TO]
RAMESH VS. RAMGOPAL [LAWS(MPH)-2023-11-129] [REFERRED TO]
JHANAK SINGH VS. LAXMAN BAJAJ [LAWS(MPH)-2021-3-16] [REFERRED TO]
STATE OF ANDHRA PPADESH VS. PALTATI SHARAVAN KUMAR [LAWS(APH)-2003-10-48] [REFERRED TO]
BARUN KUMAR DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-1-31] [REFERRED TO]
DINESH PAL SINGH VS. PRESIDING OFFICER [LAWS(ALL)-2024-9-45] [REFERRED TO]
SUSHMA SATSANGI VS. STATE OF U.P. [LAWS(ALL)-2019-10-73] [REFERRED TO]
R P LOCKS CO VS. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW [LAWS(ALL)-2018-11-159] [REFERRED TO]
RITA DEY CHOWDHURY NEE NANDY VS. DR. KALYAN DEY CHOWDHURY [LAWS(CAL)-2016-9-48] [REFERRED TO]
BHAIYA LAL VS. SPECIAL SECRETARY DEPT OF EDUCATION [LAWS(ALL)-2009-3-112] [REFERRED TO]
VINOD KUMAR & ANR VS. AJAY KUMAR SINGHAL [LAWS(DLH)-2018-4-465] [REFERRED TO]
WINNIE SAMPSON VS. THE LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2017-5-304] [REFERRED TO]
ARJUN VS. DHARAMDAS [LAWS(BOM)-2024-11-22] [REFERRED TO]
AMAR NATH VS. JEE RAM & ANR. [LAWS(DLH)-2017-12-51] [REFERRED TO]
MILAP CHORARIA VS. UNION OF INDIA [LAWS(DLH)-2007-3-147] [REFERRED TO]
S N PREMI VS. ESTATE OFFICER [LAWS(DLH)-2007-1-19] [REFERRED TO]
COGENT EMR SOLUTIONS LIMITED VS. VIRENDRA KUMAR SHARMA [LAWS(DLH)-2009-7-64] [REFERRED TO]
DIRECTOR, ARUNODI APARTMENT PVT. LTD. VS. FATEMA BIBI [LAWS(GAU)-2024-3-40] [REFERRED TO]
ASHOK KUMAR MONGA VS. UCO BANK [LAWS(DLH)-2003-11-28] [REFERRED]
HAMDARD EMPLOYEES AND GENERAL WORKERS UNION REGD DELHI and GHAZIABAD VS. NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2005-8-74] [REFERRED TO]
AMRISHBHAI RAMBHAI PATEL AND ORS VS. SHASHIKANT VASUDEVBHAI PATLE AND ORS [LAWS(GJH)-2014-8-240] [REFERRED TO]
ABDUL AZIZ KHAN VS. GHULAM MOHAMMAD LANGOO [LAWS(J&K)-2021-8-91] [REFERRED TO]
ASIF AHMAD WANI VS. YASIR ALTAF WANI [LAWS(J&K)-2018-7-34] [REFERRED TO]
GHULAM NABI RESHI VS. STATE OF J & K [LAWS(J&K)-2019-5-118] [REFERRED TO]
ATUL VERMA VS. STATE OF J&K [LAWS(J&K)-2019-5-139] [REFERRED TO]
D.L. GUPTA VS. STATE BANK OF INDIA AND ORS. [LAWS(HPH)-2010-3-158] [REFERRED TO]
MEENA CHAKORBORTY VS. FEDERAL MOGUL BEARING INDIA LTD. [LAWS(HPH)-2012-9-108] [REFERRED TO]
VIJAY KUMAR FARSHWAL VS. SHRI KISHAN LAL [LAWS(DLH)-2023-10-11] [REFERRED TO]
MARIAM BEEVI VS. SECRETARY [LAWS(KER)-2017-3-176] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. SULABHA MARKETING (P) LTD [LAWS(KER)-2017-8-132] [REFERRED TO]
K. BALASUBRAMANIAN VS. R. PADMA [LAWS(MAD)-2013-9-128] [REFERRED TO]
ST. MARYS ORTHODOX CHURCH AND ORS. VS. MATHAI VARGHESE AND ORS. [LAWS(KER)-2015-10-161] [REFERRED TO]
SARDAR BALDEV SINGH VS. SARDAR MOTI SINGH [LAWS(J&K)-2000-9-12] [REFERRED TO]
SARAMMA VS. MATHEWS [LAWS(KER)-2001-2-41] [REFERRED TO]
SUDHEESH SOMANATHAN VS. CENTRAL UNIVERSITY OF KERALA [LAWS(KER)-2023-7-64] [REFERRED TO]
CHINNAMMA VS. R VENKATASWAMY [LAWS(KAR)-2003-6-70] [REFERRED TO]
K ALLIAMMAL VS. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE [LAWS(MAD)-2008-3-78] [REFERRED TO 2.]
NVGB TALKIES VS. DISTRICT COLLECTOR DINDIGUL [LAWS(MAD)-2008-11-329] [REFERRED TO]
VIJAYA BANK VS. C NARASIMHAPPA [LAWS(KAR)-2013-10-436] [REFERRED]
UNION OF INDIA VS. UDAY PAL [LAWS(MPH)-2013-1-230] [REFERRED TO]
K R M MONEY LENDERS VS. A MANOHARAN ALIAS DOSS [LAWS(MAD)-2001-10-112] [REFERRED TO]
L JEGANNATH VS. LAND ACQUISITION OFFICER [LAWS(MAD)-2006-4-209] [REFERRED TO]
HIGH COURT OF MADHYA PRADESH VS. RENT CONTROLLING AUTHORITY [LAWS(MPH)-2005-9-20] [REFERRED TO]
SOMARI KAMIN VS. CENTRAL COALFIELDS LIMITED AND ORS. [LAWS(JHAR)-2016-1-35] [REFERRED TO]
PREM BUILDERS VS. UNION OF INDIA [LAWS(JHAR)-2016-1-26] [REFERRED TO]
PRAVEEN KUMAR VS. THE STATE OF BIHAR AND ORS. [LAWS(JHAR)-2015-3-108] [REFERRED TO]
D. CHITHARANJAN VS. MEMBER SECRETARY, THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD [LAWS(MAD)-2023-1-177] [REFERRED TO]
UNION OF INDIA VS. AMBIKA PRASAD UPADHYAY [LAWS(PAT)-2023-4-51] [REFERRED TO]
MANTU KUMAR VS. UNION OF INDIA [LAWS(PAT)-2023-8-32] [REFERRED TO]
BISHWAMBHAR KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2015-10-110] [REFERRED TO]
DR. THOUNAOJAM SURENDRA SINGH VS. MANIPUR UNIVERSITY [LAWS(MANIP)-2016-10-6] [REFERRED TO]
RAMDAS OJHA VS. RAMVILAS [LAWS(MPH)-2018-12-133] [REFERRED TO]
CELLAKANNU NADAR (DIED) & ORS. VS. SADASIVAM PILLAI (DIED) & ORS. [LAWS(MAD)-2017-11-367] [REFERRED TO]
M. SIRIL BERNARD VS. THE REGISTRAR, UNIVERSITY OF MADRAS [LAWS(MAD)-2015-3-351] [REFERRED TO]
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. MAWASI [LAWS(SC)-2012-7-8] [REFERRED TO]
KALYAN TOURIST HOME VS. STATE OF KERALA [LAWS(KER)-2018-4-122] [REFERRED TO]
NARAIN LAL SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-4-71] [REFERRED TO]
JAYASHREE JAYANTH VS. N.KRISHNASWAMY [LAWS(KAR)-2023-10-61] [REFERRED TO]
NORTHERN COAL FIELDS LIMITED & OTHERS VS. SAINIK MINING ALLIED SERVICES LIMITED [LAWS(MPH)-2018-9-15] [REFERRED TO]
JITAR SINGH AND OTHERS VS. RAM CHANDRA SINGH AND OTHERS [LAWS(UTN)-2007-12-53] [REFERRED TO]
VAIDIK SHIVDUTT JOSHI VS. SHAKUNTALA DEVI [LAWS(RAJ)-2022-3-49] [REFERRED TO]
SAILESH PAUL VS. RANJIT PAUL [LAWS(TRIP)-2024-8-4] [REFERRED TO]
SANJAY KUMAR PATHAK VS. STATE OF U P [LAWS(ALL)-2007-3-203] [REFERRED TO]
M/S AAJ PRAKASHAN LTD. VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (III) KANPU [LAWS(ALL)-2007-4-508] [REFERRED TO]
STATE OF WEST BENGAL VS. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES [LAWS(CAL)-2022-9-90] [REFERRED TO]
MOHINDER KUMAR GUPTA VS. KULDEEP SINGH [LAWS(DLH)-2011-4-167] [REFERRED TO]
GAJENDRA SINGHHIGH COURT OF JUDICATURE AT ALLAHABAD VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2004-1-156] [REFERRED TO]
EX. N.K. KRISHNAN KUMAR AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2010-12-384] [REFERRED TO]
SHRI HARISH DEMU KANKONKAR VS. STATE OF GOA AND ORS. [LAWS(BOM)-2016-7-266] [REFERRED TO]
SUDHIR KUMAR GUPTA VS. INDER CHAND JAIN [LAWS(DLH)-2006-2-138] [REFERRED TO]
SAHARA HOSPITALITY LIMITED VS. HOTEL CORPORATION OF INDIA LIMITED [LAWS(BOM)-2015-5-11] [REFERRED TO]
STATE OF U.P. AND ORS. VS. GYAN SINGH YADAV AND ORS. [LAWS(ALL)-2010-10-397] [REFERRED TO]
RANJIT RAM VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-5-440] [REFERRED TO]
AMIT MISHRA VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2018-1-190] [REFERRED TO]
RAMA KANT BAJPAI VS. PRESIDING OFFICER LABOUR COURT U P LUCKNOW AND ORS [LAWS(ALL)-2017-3-360] [REFERRED TO]
RAJ KUMAR SINGH BHADOURIA VS. SATYA MOHAN PANDEY [LAWS(ALL)-2021-9-13] [REFERRED TO]
STATE OF U. P. VS. SHYAM LAL [LAWS(ALL)-2021-8-30] [REFERRED TO]
DULAREY VS. RAM SEWAK [LAWS(ALL)-2021-9-34] [REFERRED TO]
PULUGORU GOPAL REDDY VS. MANDAL REVENUE OFFICER, TIRUPATHI [LAWS(APH)-2014-1-54] [REFERRED TO]
VAIBHAVI PINKESH SOLANKI VS. PINKESH VIJAYKUMAR SOLANKI [LAWS(GJH)-2021-9-27] [REFERRED TO]
PARTAP SINGH THAKUR VS. BELI RAM AND SONS [LAWS(HPH)-2019-8-193] [REFERRED TO]
GHULAM QADIR DANDROO VS. MOHAMMAD ZAFFAR IQBAL [LAWS(J&K)-2019-2-88] [REFERRED TO]
N.V.MATHEW VS. BINOY JOHN [LAWS(KER)-2019-11-44] [REFERRED TO]
STATE OF KERALA VS. P. HARIDASAN, LECTURER, SELECTION GRADE [LAWS(KER)-2019-2-162] [REFERRED TO]
SHINI.K.M. VS. RESHNA.A.M. [LAWS(KER)-2019-10-82] [REFERRED TO]
KODAKKAD NUSRATHUL ISLAM MAHALLU COMMITTEE PRESIDENT P.K. IMBICHIKOYA THANGAL AND OTHERS VS. HASSAINAR MUSLIAR AND OTHERS [LAWS(KER)-2018-3-432] [REFERRED TO]
THE MARATHWADA LEGAL AND GENERAL VS. VARSHA MANOHAR DHONGADE [LAWS(BOM)-2018-2-87] [REFERRED TO]
DELHI PRADESH TAXI UNION VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2003-5-75] [REFERRED]
VERAVAL PATAN JOINT MUNICIPALITY VS. GARVI GUJARAT GENERAL KAMDAR MANDAL [LAWS(GJH)-2019-6-140] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. KIKABHAI VARSINGBHAI MACHHAR [LAWS(GJH)-2021-12-188] [REFERRED TO]
A. CHINNASAMY VS. THE DISTRICT COLLECTOR, COLLECTORATE SALEM [LAWS(MAD)-2018-7-1179] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. P.SARAVANAN [LAWS(MAD)-2019-1-723] [REFERRED TO]
C. PADMANABHAN (DIED) AND OTHERS VS. S.P. NATARAJAN CHETTIAR [LAWS(MAD)-2018-3-1165] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
RUCHI INFRASTRUCTURE LIMITED VS. UNION OF INDIA [LAWS(KER)-2016-7-194] [REFERRED TO]
INDIAN OIL CORPORATION VS. S.N.SRIDHARAN [LAWS(MAD)-2021-8-205] [REFERRED TO]
GOVERNING BODY OF ISPAT COLLEGE VS. STATE OF ORISSA [LAWS(ORI)-2011-1-5] [REFERRED TO]
KISHORE CHANDRA MOHANTY VS. UNION OF INDIA [LAWS(ORI)-2010-1-13] [REFERRED TO]
UNION OF INDIA VS. GOKULCHAND AND SONS [LAWS(MPH)-2005-6-11] [REFERRED TO]
STATE OF JHARKHAND VS. NARYAN DAS [LAWS(JHAR)-2019-2-3] [REFERRED TO]
UNION OF INDIA VS. MD GUFRAN [LAWS(JHAR)-2018-12-8] [REFERRED TO]
IN THE MATTER OF MANDAVA VISHNUVARDHANA RAO VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-3-105] [REFERRED TO]
SUDEB ADHIKARI AND ORS. VS. SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD. AND ORS. [LAWS(JHAR)-2015-7-136] [REFERRED TO]
RINKU DEVI, WIFE OF LATE DHANANJAY SINGH @ BABLU S VS. ABHIMANYU SINGH, SON OF BISHUNDEO SINGH [LAWS(JHAR)-2017-7-189] [REFERRED TO]
ABHAYA KUMAR BADJENA VS. STATE OF ORISSA [LAWS(ORI)-2018-11-26] [REFERRED TO]
R SWAMINATHAN VS. SIVAGOWRI [LAWS(MAD)-2009-8-360] [REFERRED TO]
GOVIND KHANDELWAL VS. SURESH KHANDELWAL [LAWS(MPH)-2024-4-161] [REFERRED TO]
SHREE MOHAN SUGAR MILLS LIMITED VS. REGISTRAR OF COMPANIES [LAWS(MPH)-2018-10-125] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. M/S. K.L. RATHI STEELS LIMITED [LAWS(SC)-2023-3-64] [REFERRED TO]
PERRY KANSAGRA VS. SMRITI MADAN KANSAGRA [LAWS(SC)-2019-2-94] [REFERRED TO]
SADIQ HUSSAIN VS. ADDL DISTRICT JUDGE, DEHRADUN [LAWS(UTN)-2007-11-30] [REFERRED TO]
MAHESH CHANDRA AND ANOTHER VS. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS [LAWS(UTN)-2007-6-64] [REFERRED TO]
NORTH EAST IODISED SALT (P) LTD VS. UNION OF INDIA [LAWS(GAU)-2025-2-6] [REFERRED TO]
PIYAR ALI SARKAR VS. NAUSAD ALI [LAWS(GAU)-2024-4-59] [REFERRED TO]
STATE OF JHARKHAND VS. BANDANA RAJAK D/O LATE ANIL CHANDRA RAJAK [LAWS(JHAR)-2017-7-184] [REFERRED TO]
ASIM KUMAR KUSHESHWAR PANDEY VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2018-1-64] [REFERRED TO]
MINA DEVI, WIFE OF NAND KISHORE MEHTA, RESIDENT OF GHORI, P.O. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-9-64] [REFERRED TO]
MURAT RAM VS. STATE OF BIHAR [LAWS(JHAR)-2017-1-103] [REFERRED TO]
INCOME TAX OFFICER, RANGE-1, WARD-1, P.O., P.S. & DISTRICT-DHANBAD VS. AJAY PRAKASH VERMA [LAWS(JHAR)-2015-9-148] [REFERRED TO]
RAJESH RAVIDAS VS. M/S. CENTRAL COAL FIELDS LIMITED [LAWS(JHAR)-2016-6-59] [REFERRED TO]
DEBJANI SENGUPTA VS. INSTITUTE OF COST ACCOUNTANTS [LAWS(CAL)-2023-7-57] [REFERRED TO]
EVA SETH VS. BANK OF MAHARASHTRA [LAWS(CAL)-2023-12-5] [REFERRED TO]
P YOOSUF VS. CHIEF MANAGER [LAWS(KER)-2017-3-153] [REFERRED TO]
AMBUJAKSHY PRABHAKARAN VS. CHANDRA GOPI AND ORS. [LAWS(KER)-2015-7-147] [REFERRED TO]
SANTOSH KUMARI VS. J&K SSB & ANR. [LAWS(J&K)-2016-5-12] [REFERRED TO]
SHALINDER KUMAR SINGH VS. UNION OF INDIA [LAWS(J&K)-2019-12-41] [REFERRED TO]
MOHAMMAD SYED SHAH VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-3-143] [REFERRED TO]
KAISAR AHMAD BEIG VS. STATE OF J&K [LAWS(J&K)-2017-3-77] [REFERRED TO]
NAY NEET KUMAR VS. KASHMIR LAL NARANG [LAWS(ALL)-2005-10-66] [REFERRED TO]
HARI RAM VS. RAM ASHREY (SINCE DECEASED) SUBSTITUTED BY 1/1 CHANDRIKA & OTHERS [LAWS(ALL)-2006-11-310] [REFERRED TO]
VED PRAKASH BATHLA VS. NAINITAL [LAWS(ALL)-2007-12-125] [REFERRED TO]
(SMT.) HARJEET KAUR VS. ADDITIONAL DISTRICT JUDGE AND ORS. [LAWS(ALL)-2005-10-237] [REFERRED TO]
GORA CHAND PAL VS. NOMITA MONDAL [LAWS(CAL)-2012-5-93] [REFERRED TO]
SRIKANTA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-4-38] [REFERRED TO]
PARTHA PRATIM HAZRA & ANR VS. GITA LAW & ORS [LAWS(CAL)-2017-12-108] [REFERRED TO]
C.T. ABDUL SATTAR VS. GNCT OF DELHI [LAWS(CA)-2013-5-2] [REFERRED TO]
TRANSASIA PRIVATE CAPITAL LIMITED VS. GAURAV DHAWAN [LAWS(DLH)-2021-12-6] [REFERRED TO]
RADHAKRISHNA CO-OPERATIVE HOUSING SOCIETY LTD. AND ANR. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2017-10-73] [REFERRED TO]
AIZAZ ALAM VS. UNION OF INDIA [LAWS(DLH)-2006-4-111] [REFERRED TO]
UNION BANK OF INDIA VS. ADDITIONAL DISTRICT MAGISTRATE [LAWS(ALL)-2023-5-65] [REFERRED TO]
KOHLI BROTHERS COLOUR LAB (P) LTD. VS. THE COMMISSIONER, INCOME TAX [LAWS(ALL)-2010-5-383] [REFERRED TO]
SURESH AND ANOTHER VS. SRI RAM BHAROSEY LAL GUPTA AND OTHERS [LAWS(ALL)-2017-11-275] [REFERRED TO]
PRABHAKAR SHUKLA AND ANOTHER VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-9-50] [REFERRED]
IN THE MATTER OF COUNCIL OF THE I.C.A. OF INDIA VS. D.K. AGRAWAL [LAWS(ALL)-2017-11-453] [REFERRED TO]
MIRZA SHAHID HUSSAIN & ANR VS. UNION OF INDIA THROUGH SECRETARY TEXTILE AND TWO OTHERS [LAWS(ALL)-2017-3-414] [REFERRED TO]
MEERA MISHRA VS. CENTRAL ADMINISTRATIVE TRIBUNAL LUKCNOW BENCH LUKC [LAWS(ALL)-2018-2-217] [REFERRED TO]
RAM DAS LAKSHMANDAS VS. STATE OF U.P. [LAWS(ALL)-2020-2-142] [REFERRED TO]
W H TARGETT INDIA LIMITED VS. S ASHRAF [LAWS(CAL)-2008-6-62] [REFERRED TO]
M RAJESWAR RAO & OTHERS VS. CHITLURI SATYAM (DIED) & OTHERS [LAWS(APH)-2013-12-195] [REFERRED]
MELLACHERUVU RAJESWAR RAO VS. CHITLURI SATYAM [LAWS(APH)-2013-12-179] [REFERRED TO]
TARAPADA DEY VS. AMITAVA DEY [LAWS(CAL)-2009-6-52] [REFERRED TO]
MEDICHERLA RAMANAMMA VS. NAGA PRATHAP [LAWS(APH)-2003-3-67] [REFERRED TO]
BUDDA JAGADISH CHANDRA PRAKASH VS. GANTI SATYA KALYANI [LAWS(APH)-2024-6-73] [REFERRED TO]
G SRINIVASA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-3-31] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. WESTERN REGIONAL LOAD DESPATCH CENTRE [LAWS(APTE)-2014-8-6] [REFERRED TO]
M. RAMA BHUSHANAM VS. COMMERCIAL AGRO PRODUCTS PRIVATE LIMITED AND ORS. [LAWS(APH)-2015-7-105] [REFERRED TO]
VIRENDER SINGH MALHAN VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(P&H)-2015-5-47] [REFERRED TO]
HOUSING BOARD HARYANA VS. GIAN CHAND AND OTHERS [LAWS(P&H)-2015-9-686] [REFERRED]
SUBRAMANIAM VS. JAYARAMA REDDY [LAWS(MAD)-2014-1-29] [REFERRED TO (III)]
SRI JAYARAM ROADWAYS VS. NATIONAL INSURANCE CO. LTD. [LAWS(MAD)-2017-11-40] [REFERRED TO]
K RATHINAM MURUGESAN VS. PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-12-257] [REFERRED TO]
P. PARVATHAM VS. THE SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME (SW-1) DEPARTMENT, CHENNAI AND ORS. [LAWS(MAD)-2016-3-139] [REFERRED TO]
C. RANI VS. THE COMMISSIONER, TAMBARAM MUNICIPALITY AND ORS. [LAWS(MAD)-2015-4-316] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. NITA SHARAN SINHA [LAWS(PAT)-2022-6-25] [REFERRED TO]
THE MANIPUR UNIVERSITY AND ORS. VS. PURNA CHANDRA THOUDAM [LAWS(MANIP)-2015-9-11] [REFERRED TO]
LALCHHUANGI W/O RALZATAWNA VS. THANMAWII W/O RAMLIANA [LAWS(GAU)-2014-1-54] [REFERRED TO]
NIRMLA VS. FINANCIAL COMMISSIONER [LAWS(HPH)-2014-9-126] [REFERRED TO]
P SHANMUGAM VS. REGISTRAR GENERAL HIGH COURT OF MADRAS HIGH COURT CHENNAI [LAWS(MAD)-2011-6-347] [REFERRED TO]
S.R.M. INSTITUTION OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS TRUSTEE, P. RAVI, S/O. T.R. PACHAIMUTHU, NO. 3, VEERASAMY STREET, WEST MAMBALAM, CHENNAI VS. B. NEMI CHAND JAIN, FLAT NO. 602, 6TH FLOOR, RAJ VAIBHAV APARTMENTS, NO. 76, E.V.K. SAMPATH SALAI, VEPERY, CHENNAI [LAWS(MAD)-2008-12-418] [REFERRED TO]
ARULIN AJITHA RANI VS. PRINCIPAL FILM AND TELEVISION INSTITUTE OF TAMIL NADU [LAWS(MAD)-2010-1-573] [REFERRED TO]
SHAIJAN VS. VARGHESE [LAWS(KER)-2023-3-189] [REFERRED TO]
SHRI RAM SAHU (DEAD) THROUGH LRS. VS. VINOD KUMAR RAWAT [LAWS(SC)-2020-11-7] [REFERRED TO]
KARNAIL SINGH VS. STATE OF HARYANA [LAWS(SC)-2024-5-59] [REFERRED TO]
S. MADHUSUDHAN REDDY VS. V. NARAYANA REDDY [LAWS(SC)-2022-8-62] [REFERRED TO]
MAHAVIR SINGH VS. RATTAN SINGH [LAWS(P&H)-2007-10-52] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. STATE OF KERALA [LAWS(KER)-2018-6-23] [REFERRED TO]
AADARSH PHARMACEUTICAL WORKS VS. M/S. AADESH PHARMACEUTICAL WORKS [LAWS(MPH)-2017-8-86] [REFERRED TO]
HAFIZULLA VS. PURAN CHAND JAIN [LAWS(MPH)-2017-7-39] [REFERRED TO]
AKHILESH YADAV VS. VISHWANATH CHATURVEDI [LAWS(SC)-2012-12-45] [REFERRED TO]
HARIDAS DAS VS. USHA RANI BANIK [LAWS(SC)-2006-3-67] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET INDIA VS. NETAJI CRICKET CLUB [LAWS(SC)-2005-1-24] [REFERRED TO]
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. [LAWS(RAJ)-2017-4-100] [REFERRED TO]
BADAN KANWAR VS. BHEEM SINGH [LAWS(RAJ)-2023-2-180] [REFERRED TO]
KHIVRAJ MOTORS LIMITED VS. ASSISTANT COMMISSIONER CT FAST TRACK ASSESSMENT CIRCLE III CHENNAI [LAWS(MAD)-2004-4-95] [REFERRED TO]
B. SURESH VS. R. SUNDARA MURTHY [LAWS(KAR)-2023-2-13] [REFERRED TO]
SHANTI CONDUCTORS (P) LTD. VS. ASSAM STATE ELECTRICITY BOARD [LAWS(SC)-2019-12-74] [REFERRED TO]
SMT. FOLGUNI LASKAR VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-7-23] [REFERRED TO]
VED PRAKASH BATHLA VS. DISTRICT JUDGE, NAINITAL AND OTHERS [LAWS(UTN)-2007-12-50] [REFERRED TO]
ARBIND KUMAR SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-11-40] [REFERRED TO]
AMAR DEV PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2021-8-59] [REFERRED TO]
BHANWAR LAL JAT VS. STATE AND ORS. [LAWS(RAJ)-2015-7-34] [REFERRED TO]
NELLIKKAPARAMBIL ABDURAHIMAN KOYA VS. NELLIKKAPARAMBIL MUNEER [LAWS(KER)-2020-10-369] [REFERRED TO]
ASWIRATHUL MUSTHAQEEM SANGHAM VS. STATE OF KERALA [LAWS(KER)-2019-12-80] [REFERRED TO]
GURUVAYUR DEVASWOM VS. VENUGOPAL T K [LAWS(KER)-2018-8-15] [REFERRED TO]
URANMA DEVASWOM BOARD VS. THE STATE OF KERALA AND OTHERS [LAWS(KER)-2018-6-472] [REFERRED TO]
STATE OF HARYANA VS. MOHINDER SINGH [LAWS(SC)-2002-11-20] [REFERRED TO]
KRISHAN CHAND GANESH DASS VINAY KUMAR AND COMPANY VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2014-5-809] [REFERRED TO]
PURUSHOTTAM DAS VS. SUNDERLAL [LAWS(RAJ)-1999-2-84] [REFERRED TO]
TUKOJIRAO PUAR AND ORS. VS. THE BOARD OF REVENUE AND ORS. [LAWS(MPH)-2020-7-351] [REFERRED TO]
OM PRAKASH SHRIVASTAVA VS. STATE OF MP [LAWS(MPH)-2020-1-211] [REFERRED TO]
MADHUSUDAN PITRE VS. STATE OF M.P. [LAWS(MPH)-2024-1-153] [REFERRED TO]
RAJESH GULIA VS. SAURABH SHIVHARE AND ORS. [LAWS(P&H)-2019-4-392] [REFERRED TO]
PERUMPALAM GRAMA PANCHAYATH VS. PRAKASHAN K M, S/O MADHAVAN [LAWS(KER)-2017-6-231] [REFERRED TO]
PERUMPALAM GRAMA PANCHAYATH VS. PRAKASHAN K M [LAWS(KER)-2017-1-189] [REFERRED TO]
ABDULKHADER, VS. INTELLIGENCE OFFICER DEPARTMENT OF COMMERCIAL TAXES [LAWS(KER)-2016-8-229] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. SULABHA MARKETING [LAWS(KER)-2017-4-120] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER VS. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM [LAWS(KER)-2017-7-320] [REFERRED TO]
P.K. KURIAN VS. K.J. ABRAHAM AND OTHERS [LAWS(KER)-2017-8-325] [REFERRED TO]
JIA LAL KAPUR VS. UOI & ANR. [LAWS(DLH)-2016-1-132] [REFERRED TO]
MALKEET SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-9-609] [REFERRED]
C C SIVAPRASAD VS. K SASIDHARAN [LAWS(KER)-2006-1-20] [REFERRED TO]
BAIJANTI DEVI AGARWAL VS. BIMALA DEVI GOYAL [LAWS(GAU)-2018-7-169] [REFERRED TO]
COMMISSIONER OF TAXES ASSAM VS. DHANANI SHOES LTD [LAWS(GAU)-2012-4-5] [REFERRED TO]
STATE OF TRIPURA VS. SHYAM LAL DAS [LAWS(GAU)-2013-3-54] [REFERRED TO]
A.P.R. PONNUSAMY NADAR VS. SIVAKASI HINDU NADAR URANVINMURAI MAHIMAI FUND [LAWS(MAD)-2019-3-635] [REFERRED TO]
DAYA SHANKAR DAYAL VERMA VS. THE STATE OF BIHAR AND ORS. [LAWS(JHAR)-2015-3-119] [REFERRED TO]
MANAGING DIRECTOR VS. SPECIAL TAHSILDAR [LAWS(MAD)-2020-1-506] [REFERRED TO]
JAWAHARLAL JHA AND ANOTHER VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2016-2-143] [REFERRED TO]
FARIDA SHAUKATH VS. UNIT TRUST OF INDIA MADRAS 1 [LAWS(MAD)-1999-7-46] [REFERRED TO]
STATE OF JHARKHAND VS. KUTCHERY MARKET DUKANDAR SANGH [LAWS(JHAR)-2024-2-51] [REFERRED TO]
FRIENDS HOUSING CO-OPERATIVE SOCIETY VS. TULSIRAM [LAWS(MPH)-2005-7-105] [REFERRED TO]
SHRI ENTERPRISES VS. BHARTIYA SANGH [LAWS(MPH)-2010-9-82] [REFERRED TO]
MONTAGE ENTERPRISES PVT LTD VS. EMPLOYEES PROVIDENT FUND [LAWS(MPH)-2011-11-126] [REFERRED TO]
SUSHILA VS. RAJBEER SINGH [LAWS(MPH)-2007-4-4] [REFERRED TO]
STATE OF ODISHA VS. PURNA CHANDRA CHAND [LAWS(ORI)-2021-5-4] [REFERRED TO]
NARSINGHDAS LADDHA & ANOTHER VS. HARSHAVARDHAN & OTHERS [LAWS(MPH)-2018-8-276] [REFERRED TO]
SANJAY SISODIYA VS. CHHOTELAL PASI & OTHERS [LAWS(MPH)-2018-8-49] [REFERRED TO]
RITESH AGRAWAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-256] [REFERRED TO]
BHARTIBEN N. PATEL AND ORS. VS. ARVINDBHAI R. PATEL AND ORS. [LAWS(GJH)-2016-4-169] [REFERRED TO]
RAKSHIT NATWARLAL PATEL VS. TUSHAR NATWARLAL PATEL [LAWS(GJH)-2015-9-238] [REFERRED]
STATE OF JHARKHAND THROUGH CHIEF SECRETARY VS. BRAJNESH CHANDRA VIDYARTHI [LAWS(JHAR)-2013-10-12] [REFERRED TO]
ASHOK KUMAR MONGA VS. UCO BANK [LAWS(DLH)-2004-11-14] [REFERRED TO]
STATE OF ASSAM VS. VICKY KUMAR PATEL [LAWS(GAU)-2020-12-18] [REFERRED TO]
STATE OF MAHARASHTRA VS. STATE OF MAHARASHTA [LAWS(BOM)-2021-3-72] [REFERRED TO]
KALPATARU POWER TRANSMISSION LTD. VS. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. [LAWS(BOM)-2020-1-53] [REFERRED TO]
STATE OF WEST BENGAL VS. SOUMEN NANDY [LAWS(CAL)-2023-5-116] [REFERRED TO]
AMRISH VASANTLAL SHAH VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(GJH)-2013-7-185] [REFERRED TO]
DUNDAPPA VS. AADAPPA RAYAPPAN BUDIGOPPA AND ORS. [LAWS(KAR)-2015-10-77] [REFERRED TO]
PROFESSOR MADAN MOHAN RAJPUT VS. STATE OF U.P. AND 5 OTHERS [LAWS(ALL)-2016-10-71] [REFERRED TO]
RAM EKWAL PRASAD VS. UNION OF INDIA THROUGH SECY. [LAWS(ALL)-2017-11-9] [REFERRED TO]
PROMOTIONAL CLUB THRU KESHAV VERMA VS. CHIEF EXECUTIVE OFFICER, NOIDA [LAWS(ALL)-2021-4-27] [REFERRED TO]
KAMLA DEVI AND 3 OTHERS VS. GOPAL KRISHNA RAI AND 2 OTHERS [LAWS(ALL)-2019-1-34] [REFERRED TO]
REGIONAL MANAGER U.P.S.R.T.C. VS. SABARI BEGUM [LAWS(ALL)-2021-9-12] [REFERRED TO]
RAJESHWARI VS. MEHARUNNISHAN [LAWS(ALL)-2021-7-93] [REFERRED TO]
CHANDRA BHAN MAJOR VS. ADITYA PRAKASH [LAWS(ALL)-2021-9-87] [REFERRED TO]
KOMAL SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2014-5-173] [REFERRED TO]
MYRA MURIEL LOBO E. PAUL VS. RAMAKANT R. HARMALKAR [LAWS(BOM)-2011-6-235] [REFERRED TO]
SHITAL PRASHAD KALRA VS. NARESH BAHADUR & ORS [LAWS(DLH)-2018-4-155] [REFERRED TO]
R.P. LUTHRA VS. UNION OF INDIA [LAWS(DLH)-2017-5-130] [REFERRED TO]
JIA LAL KAPUR VS. UOI AND ORS. [LAWS(DLH)-2016-2-261] [REFERRED TO]
PREM CHANDRA SACHAN VS. CHIEF GENERAL MANAGER, TELECOM [LAWS(CA)-2015-1-21] [REFERRED TO]
ABDUL RASHEED VS. UNION OF INDIA [LAWS(CAL)-2007-6-74] [REFERRED TO]
REKHARANI DEY VS. DEB BALA DEY [LAWS(CAL)-2009-12-67] [REFERRED TO]
U P FOREST CORPORATION VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-2003-5-261] [REFERRED TO]
BHAIRAO RAM VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2002-10-133] [REFERRED TO]
SMT. HARJEET KAUR VS. ADDL. DIST. JUDGE LUCKNOW AND ORS. [LAWS(ALL)-2005-10-251] [REFERRED TO]
SADIQ HUSAIN VS. ADDL DISTRICT JUDGE DEHRADUN [LAWS(ALL)-2007-11-5] [REFERRED TO]
NEMAI ENTERPRISE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-2-24] [REFERRED TO]
MANDAKINI NAIK VS. G K NAIK [LAWS(APH)-2005-3-40] [REFERRED TO]
KAPADAM SANGALAPPA VS. KAMATAM SANGALAPPA [LAWS(APH)-2013-1-48] [REFERRED TO]
IN THE MATTERS OF : MITHLESH KUMAR SINGH VS. LOK SABHA SECRETARIAT AND ORS [LAWS(DLH)-2007-3-290] [REFERRED]
ANURANJNA EKKA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-7-44] [REFERRED TO]
MOHD HYDER KHAN VS. MOHD ABDUL GAFOOR KHAN [LAWS(APH)-2004-9-96] [REFERRED TO]
UMA MUKERJI VS. BORD OF REVENUE ALLAHABAD [LAWS(ALL)-2021-3-138] [REFERRED TO]
SONU KUMAR YADAV VS. STATE OF U. P. [LAWS(ALL)-2022-2-166] [REFERRED TO]
EKTA AGARWAL VS. ALINDRA CHANDRA [LAWS(ALL)-2020-2-61] [REFERRED TO]
RADHEY SHYAM MISHRA VS. IVTH ADDITIONAL DISTRICT JUDGE, GONDA AND OTHERS [LAWS(ALL)-2016-8-96] [REFERRED]
SURYA PRAKASH VS. STATE OF U P THROUGH ADDITIONAL CHIEF SECRETARY/PR [LAWS(ALL)-2018-1-413] [REFERRED TO]
JOGINDER PAL KAPOOR VS. R L PLANTATION PVT LTD [LAWS(CAL)-2006-3-7] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SAILENDRA NATH BERA [LAWS(CAL)-2003-8-1] [REFERRED TO]
ASHOK KUMAR GUPTA VS. R.C.E.O., DISTRICT HARDOI AND ORS. [LAWS(ALL)-2010-9-355] [REFERRED TO]
BHAL CHANDRA INSTITUTE OF EDU.& MANAGEMENT HARDOI ROAD LKO. VS. STATE OF U.P. [LAWS(ALL)-2013-5-58] [REFERRED TO]
BARUN KUMAR DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-1-49] [REFERRED TO]
SURESHKUMAR KANHAIYALAL JETHLIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-6-117] [REFERRED TO]
NIVRUTI G AHIRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-32] [REFERRED TO]
H A MOHAN KUMAR VS. P MURALIDHAR [LAWS(APH)-2005-2-71] [REFERRED]
MUDIKI BHIMESH NANDA VS. TIRUPATHI URBAN DEVELOPMENT AUTHORITY [LAWS(APH)-2005-4-121] [REFERRED TO]
STATE OF TRIPURA VS. TRIPURA GOVERNMENT PENSIONERS ASSOCIATION [LAWS(GAU)-2006-3-52] [REFERRED TO]
GOWRAM THIPPA REDDY VS. VUCHALA SUDARSHAN REDDY [LAWS(APH)-2022-5-45] [REFERRED TO]
PRAGA TOOLS OFFICERS CO OPERATIVE VS. DSN RAJU [LAWS(APH)-2013-6-71] [REFERRED TO]
SHANKERMMA VS. MALLARI [LAWS(APH)-2014-1-132] [REFERRED]
STATE OF WEST BENGAL VS. BIMAL SARDAR [LAWS(CAL)-2022-9-94] [REFERRED TO]
CHHABI SADHU VS. RINA SAHA [LAWS(CAL)-2015-12-133] [REFERRED]
OCTOVIOUS TEA AND INDUSTRIES LTD VS. MONOJLAL SEAL [LAWS(CAL)-2013-2-126] [REFERRED TO]
BHARAT NARHARI PATIL VS. ADINATH SAKHARAM [LAWS(BOM)-2021-8-219] [REFERRED TO]
M.S. VENKATESH VS. BHARAT PETROLEUM CORPORATION LTD. [LAWS(KAR)-2014-7-152] [REFERRED TO]
BANKA DEI VS. WATULI DEVI [LAWS(HPH)-2024-9-41] [REFERRED TO]
KAMESHWAR SHARMA AND OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2017-3-129] [REFERRED TO]
SURESH KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-6-111] [REFERRED TO]
ANIL KUMAR JAIN VS. UNION OF INDIA [LAWS(DLH)-2005-5-144] [REFERRED TO]
SARLA DEVI JAIN VS. UNION OF INDIA [LAWS(DLH)-2005-7-38] [REFERRED TO]
BHAVNAGAR AUTO RESORTS VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(GJH)-2017-3-602] [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL VS. UNION OF INDIA [LAWS(GJH)-2020-3-170] [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. METROCHEM INDUSTRIES LIMITED [LAWS(GJH)-2011-11-17] [REFERRED TO]
NAGIYA SULTANA MAZUMDER VS. STATE OF ASSAM [LAWS(GAU)-2020-11-18] [REFERRED TO]
STATE OF C.G VS. CHAMRU [LAWS(CHH)-2007-6-9] [REFERRED TO]
MUNINDRA SINGHA LAHKAR VS. PRADIP KUMAR LAHKAR [LAWS(GAU)-2022-10-20] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANAJ TOLLWAY PVT. LTD [LAWS(BOM)-2021-3-220] [REFERRED TO]
GORELAL VS. STATE BANK OF INDIA [LAWS(CHH)-2002-7-6] [REFERRED TO]
ANJUMAN ISLAMIA MASMANO VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-35] [REFERRED TO]
MANAGER, T.K. MADHAVA MEMORIAL U.P. SCHOOL VS. STATE OF KERALA [LAWS(KER)-2012-11-548] [REFERRED TO]
STATE OF J&K VS. GHULAM HASSAN DAR [LAWS(J&K)-2019-5-119] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. HELLO HOME EDUCATION SOCIETY [LAWS(DLH)-2022-2-202] [REFERRED TO]
NARESH KUMAR VS. STATE OF J&K & ORS. [LAWS(J&K)-2015-11-16] [REFERRED TO]
N.P. RAVEENDRAN AND OTHERS VS. DILEEP KUMAR AND OTHERS [LAWS(KER)-2017-8-301] [REFERRED TO]
V GOPALAKRISHANAN VS. STATE OF KERALA [LAWS(KER)-2017-6-182] [REFERRED TO]
MANJAKKAT CHANDRAN, S/O KRISHNAN VS. KAVUPRA MELETHIL BALAKRISHNAN [LAWS(KER)-2017-10-266] [REFERRED TO]
K K GOVINDAN VS. K G PREMSANKAR [LAWS(KER)-2017-2-266] [REFERRED TO]
JIJI SAJEEV VS. SECRETARY [LAWS(KER)-2017-3-175] [REFERRED TO]
M. BABU, SR. ACCOUNTS OFFICER VS. UNION OF INDIA [LAWS(KER)-2017-6-121] [REFERRED TO]
K P ANANDAN VS. K P MADHAVAN [LAWS(MAD)-2011-4-645] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD MADRAS VS. ARUN KUMAR DHARAMBIR AGARWAL [LAWS(MAD)-2011-6-556] [REFERRED TO]
A.ELIZABETH VS. SAVARI AMMAL (DIED) [LAWS(MAD)-2022-2-2] [REFERRED TO]
FARZANA BEGUM VS. INDER KUMAR JAIN [LAWS(MPH)-2017-7-215] [REFERRED TO]
KRISHNAN VS. G JOSEPH [LAWS(MAD)-2011-4-127] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. R. AZHAHARASAN [LAWS(MAD)-2019-6-392] [REFERRED TO]
SATYANARAYAN & ANOTHER VS. INDARSINGH & OTHERS [LAWS(MPH)-2014-1-205] [REFERRED TO]
SHAILENDRA SINGH THAKUR VS. STATE OF M.P [LAWS(MPH)-2014-7-372] [REFERRED TO]
JODHRAJ VS. BHUTESHWAR MAHADEV MANDIR TRUST [LAWS(MPH)-2011-9-27] [REFERRED TO]
SHAKAMBRI INDUSTRIES PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-168] [REFERRED TO]
WIPRO FINANCE LTD VS. I I S C ENGINEERS PRIVATE LTD [LAWS(MAD)-1998-7-120] [REFERRED TO]
DR. SHASHI BHUSHAN PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-4-120] [REFERRED TO]
RAMESHWAR LAL VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-4-96] [REFERRED TO]
SUBHAS NARAYAN SINGH VS. THE UNION OF INDIA AND ORS. [LAWS(JHAR)-2018-1-188] [REFERRED TO]
MAHENDRA KUMAR SINGH VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2017-8-209] [REFERRED TO]
SHAILENDRA KUMAR LAL AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-4-22] [REFERRED TO]
STATE OF M P VS. S S BHADAURIA [LAWS(MPH)-2000-8-18] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. G. SHANMUGASUNDARAM AND ORS. [LAWS(MAD)-2016-2-95] [REFERRED TO]
MAMATA MOHANTY VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2009-3-98] [REFERRED TO]
SHRI BRAJRAJ SINGH & ORS. VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2012-5-260] [REFERRED TO]
RAJASTHAN TEXTILE MILLS VS. UNION OF INDIA [LAWS(RAJ)-2013-5-219] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS. VS. KIRAN SINGH AND ORS. [LAWS(PAT)-2016-3-2] [REFERRED TO]
P.C.PRIYADARSHI VS. THE UNION OF INDIA & ORS [LAWS(PAT)-2018-3-58] [REFERRED TO]
CHINTAMANI DEVI WIFE OF LATE AVINASH KUMAR SINGH @ MANTU SINGH AND ORS VS. RAMESH KUMAR SINGH SON OF LATE SHYAMA SINGH AND ORS [LAWS(PAT)-2011-2-143] [REFERRED]
GOPAL SINGH VS. BOARD OF REVENUE [LAWS(UTN)-2019-10-3] [REFERRED TO]
JITENDRA JOSHI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-5-5] [REFERRED TO]
DULAL CHANDRA MAJUMDER VS. BIBEK ROY; ORIENTAL INSURANCE COMPANY LTD [LAWS(TRIP)-2015-4-55] [REFERRED]
SANJAY KUMAR AGARWAL VS. STATE TAX OFFICER [LAWS(SC)-2023-10-91] [REFERRED TO]
THE NATIONAL INSURANCE COMPANY VS. COL. I.N. KHANNA AND ORS. [LAWS(UTN)-2007-11-40] [REFERRED TO]
MOHD HASAN MAKDUM BAKSH VS. U P SANCHALAK CHAKBANDI [LAWS(UTN)-2008-3-139] [REFERRED TO]
GOVIND PRASAD VS. KAROBAR LAHRIMAL RAMJEEVAN [LAWS(RAJ)-1999-9-3] [REFERRED TO]
DULHERAM MEENA VS. APPOLO ANIMAL MEDICAL GROUP TRUST, JAMDOLI [LAWS(RAJ)-2023-6-45] [REFERRED TO]
UMA SHANKAR VS. HUDA AND OTHERS [LAWS(P&H)-2013-1-781] [REFERRED]
ASIA RESORTS LTD VS. COMMISSIONER OF INCOME TAX [LAWS(HPH)-2011-9-10] [REFERRED TO]
MAHENDRA HARILAL PAREKH VS. MEENABEN HIRENBHAI PAREKH [LAWS(GJH)-2022-6-1723] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S. PRAKASH ATLANTA JV [LAWS(DLH)-2014-11-66] [REFERRED TO]
UNION TERRITORY OF J&K VS. CHUNI LAL [LAWS(J&K)-2021-6-9] [REFERRED TO]
SHAHZAD KHALID VS. STATE OF J&K [LAWS(J&K)-2021-10-4] [REFERRED TO]
TARSEM LAL VS. UNION OF INDIA [LAWS(J&K)-2025-1-2] [REFERRED TO]
NAZIR AHMAD DHAR VS. MUSTHAQ AHMAD DHAR [LAWS(J&K)-2021-5-55] [REFERRED TO]
MOHAMED TANVEER VS. STATE OF KARNATAKA [LAWS(KAR)-2020-5-98] [REFERRED TO]
BHABEN CHANDRA BAISHYA VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2023-3-8] [REFERRED TO]
SHERVANI ZAKIRA KHANAM AND ORS VS. UNION OF INDIA AND ORS [LAWS(APH)-2016-9-82] [REFERRED TO]
ISHAN EDUCATION RESEARCH SOCIETY VS. NATIONAL COMMISSION FOR MINORITY EDUCATION INSTITU [LAWS(DLH)-2018-5-587] [REFERRED TO]
SURJIT SINGH ARORA VS. SLUM REHABILITATION AUTHORITY [LAWS(BOM)-2024-7-152] [REFERRED TO]
SURSATI DEVI AND 6 ORS VS. VARANASI VIKAS PRADHIKARAN [LAWS(ALL)-2005-5-169] [REFFERED TO]
COMPETENT AUTHORITY, CALCUTTA VS. DAVID MANTOSH [LAWS(CAL)-2014-7-102] [REFERRED TO]
DILIP KUMAR DUTTA AND ANOTHER VS. SANATAN SAHA & ANOTHER [LAWS(CAL)-2017-3-27] [REFERRED TO]
MAHUVA BANDHARA KHETIWADI PARIYAVARAN BACHAV SAMITTEE VS. UNION OF INDIA [LAWS(GJH)-2010-9-209] [REFERRED TO]
SMT. VINITA BHATNAGAR VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2018-1-682] [REFERRED TO]
SHRI SHANKARJI SANSKRIT UCHCHTAR MADHYAMIK VIDALAYA VS. PRAVEEN KUMAR SINGH AND ORS [LAWS(ALL)-2016-9-221] [REFERRED]
LALLU PRASAD SINGH AND ORS VS. STATE OF U P [LAWS(ALL)-2016-5-435] [REFERRED]
SIRAJ AHMAD KHAN VS. SARVA U.P. [LAWS(ALL)-2020-3-18] [REFERRED TO]
SULEKHA VS. SECY. U.P. [LAWS(ALL)-2020-2-219] [REFERRED TO]
MANOJ KUMAR MAHTO VS. UNION OF INDIA [LAWS(ALL)-2022-2-141] [REFERRED TO]
VINOD KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-9-170] [REFERRED TO]
ANWAR AHMAD VS. UTTARAKHAND TRANSPORT CORPORATION [LAWS(ALL)-2022-8-180] [REFERRED TO]
JITEN BHALLA VS. GAYTRI BAJAJ [LAWS(DLH)-2009-7-17] [REFERRED TO]
N K KRISHNAN KUMAR AND ORS VS. UNION OF INDIA (UOI) AND ORS [LAWS(DLH)-2010-12-440] [REFERRED]
MSTC LTD VS. STANDARD CHARTERED BANK [LAWS(BOM)-2023-1-247] [REFERRED TO]
RAMDULARI VS. MEERABAI [LAWS(BOM)-2014-1-145] [REFERRED TO]
PARAMJIT SINGH VS. GURDIAL SINGH [LAWS(P&H)-2022-7-177] [REFERRED TO]
UNION OF INDIA AND ORS. VS. PARAS RAM [LAWS(HPH)-2015-6-78] [REFERRED TO]
KAMLESH VERMA VS. MAYAWATI [LAWS(SC)-2013-8-76] [REFERRED TO]
THE STATE AND ORS. VS. C. JEBAKUMAR AND ORS. [LAWS(MAD)-2015-7-149] [REFERRED TO]
UNION OF INDIA VS. SANDUR MANGANESE AND IRON ORES LTD [LAWS(SC)-2013-4-79] [REFERRED TO]
VARDHMAN SPINNING AND GENERAL MILLS VS. VIJAY KUMAR [LAWS(HPH)-2024-9-43] [REFERRED TO]
MADHO SINGH VS. MUNICIPAL BOARD, SOJAT [LAWS(RAJ)-2013-8-11] [REFERRED TO]
DHARAMPAL GURJAR AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-4-32] [REFERRED TO]
STATE OF RAJASTHAN VS. MASTERS CONSTRUCTION, ENGINEERING & CONTRACTORS [LAWS(RAJ)-2015-4-42] [REFERRED TO]
KHETRI TAMBA SHRAMIK SANGH VS. HINDUSTAN COPPER LIMITED [LAWS(RAJ)-2023-5-237] [REFERRED TO]
PAWAN KUMAR SHARMA; JAI PRAKASH SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-148] [REFERRED]
BHAGWATI PRASHAD GOEL VS. DISTRICT JUDGE [LAWS(UTN)-2010-5-33] [REFERRED TO]
RAJESH KUMAR BAGMAR VS. SWATHI @ NAGINA [LAWS(MAD)-2018-12-166] [REFERRED TO]
P LAKSHMANAN VS. MEENATCHIAMMAL [LAWS(MAD)-2018-12-34] [REFERRED TO]
P. LAKSHMANAN (DECEASED) AND OTHERS VS. KAMALASARASWATHI AND OTHERS [LAWS(MAD)-2018-6-956] [REFERRED TO]
G.BALASUNDARAM VS. SECRETARY [LAWS(MAD)-2019-9-249] [REFERRED TO]
M RAJENDRAN VS. M DAISYRANI [LAWS(MAD)-2018-1-259] [REFERRED TO]
R K GOYAL VS. STATE OF M P [LAWS(MPH)-2006-10-16] [REFERRED TO]
HARDEVINDER SINGH VS. NIRMAL KAUR [LAWS(P&H)-2009-3-151] [REFERRED TO]
STATE OF JHARKHAND VS. AASHA DEVI [LAWS(JHAR)-2021-12-38] [REFERRED TO]
BINDESHWAR MANDAL VS. BIHAR STATE POWER [LAWS(PAT)-2019-3-162] [REFERRED TO]
MUTHULANGAYIL KUNHABDULLA VS. E K PRAKASAN [LAWS(KER)-2008-7-20] [REFERRED TO]
DELTA FOUNDATIONS AND CONSTRUCTIONS VS. KERALA STATE CONSTRUCTION CORPORATION LIMITED [LAWS(KER)-2003-1-66] [REFERRED TO]
KAMALA RAPHAEL VS. EARNEST [LAWS(KER)-2011-1-257] [REFERRED TO]
CHAMBER OF COMMERCE VS. ASHOK KUMAR GUPTA [LAWS(J&K)-2003-8-7] [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [LAWS(MAD)-2010-4-94] [REFERRED TO]
STATE OF TRIPURA VS. NEW MEDICAL (AGARTALA) PVT. LTD. [LAWS(GAU)-2013-3-55] [REFERRED TO]
BASAPPA VS. THE SPECIAL LAND ACQUISITION OFFICER, UKP [LAWS(KAR)-2015-9-316] [REFERRED TO]
D THIMMAPPA SHEIKA VS. STATE OF KARNATAKA [LAWS(KAR)-1999-10-29] [REFERRED TO]
STATE OF KERALA VS. BIJESH KUMAR M. [LAWS(KER)-2022-5-91] [REFERRED TO]
K. SATHYABAL VS. CHAIRMAN & MEMBERS ELECTION COMMITTEE M.H.A.A [LAWS(MAD)-2022-10-208] [REFERRED TO]
PREM BUILDERS VS. UNION OF INDIA [LAWS(JHAR)-2016-1-20] [REFERRED TO]
CHANDAR PRASAD VS. BHARAT COKING COAL LIMITED AND ORS. [LAWS(JHAR)-2015-4-81] [REFERRED TO]
M V V PRAKASH M NARSINGH RAO VS. UNION OF INDIA AND OTHERS [LAWS(JHAR)-2017-12-123] [REFERRED TO]
TATA STEEL LIMITED VS. MANAGER, BIHAR KHADI ASSOCIATION AND ORS. [LAWS(JHAR)-2016-1-98] [REFERRED TO]
M/S. FRIENDS ASSOCIATES VS. M/S RAVI HITECH LIMITED [LAWS(JHAR)-2017-11-167] [REFERRED TO]
NIRBHAY KUMAR JHA, SON OF LATE KULA NAND JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-67] [REFERRED TO]
SEW INFRASTRUCTURE LIMITED VS. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(CHH)-2024-2-19] [REFERRED TO]
T.D.DAYAL VS. MADUPU HARINARAYANA [LAWS(APH)-2013-8-70] [REFERRED TO]
UNION OF INDIA VS. ZOKAILIANA [LAWS(GAU)-2008-4-13] [REFERRED TO]
BHAGYA NAGAR PLOT OWNERS WELFARE ASSOCIATION VS. PRIME PROPERTIES AND ORS [LAWS(APH)-2018-2-61] [REFERRED TO]
GOLD STAR GREEN SEEDS PVT.LTD. VS. STATE OF U.P. [LAWS(ALL)-2020-8-15] [REFERRED TO]
RAM DAS VS. STATE OF U.P. [LAWS(ALL)-2020-2-473] [REFERRED TO]
OM LOGISTICS LTD VS. COMMISSIONER OF CUSTOMS LUCKNOW [LAWS(ALL)-2016-9-234] [REFERRED]
RAJIT RAM VS. STATE OF U P , THROUGH PRINCIPAL SECRETARY, REVENUE DEPARTMENT AND OTHERS [LAWS(ALL)-2017-5-601] [REFERRED TO]
JAGDISH SINGH CHAUHAN VS. UNION OF INDIA THROU.SECY.TO THE GOVT.OF INDIA [LAWS(ALL)-2015-4-473] [REFERRED TO]
PARAMITA DAS VS. PRANATI SARKAR [LAWS(CAL)-2003-6-10] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF PANDAVESWAR COLLIERY OF EASTERN COAL FIELDS LTD. AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-1998-4-42] [REFERRED TO]
DOCKET CARE SYSTEMS LKO. VS. UNION OF INDIA [LAWS(ALL)-2023-12-27] [REFERRED TO]
MAHENDRA SINGH VS. BOARD OF REVENUE ALLD. [LAWS(ALL)-2022-9-96] [REFERRED TO]
BRIJ KUMAR SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-10-88] [REFERRED TO]
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR VS. SHRI UMANG AGARWAL [LAWS(ALL)-2025-3-10] [REFERRED TO]
BECHAN SINGH YADAV VS. STATE OF U.P. [LAWS(ALL)-2012-3-263] [REFERRED TO]
RAJ PAL SINGH VS. UOI [LAWS(DLH)-2007-1-16] [REFERRED TO]
EXPRESS PUBLICATION VS. INDIA MEDIA SERVICES PRIVATE LTD [LAWS(CAL)-2010-10-79] [REFERRED TO]
JOY DEV MAJHI VS. UNION OF INDIA [LAWS(CAL)-2005-9-6] [REFERRED TO]
RABINDRANATH DE VS. MANICK CHANDRA SASMAL [LAWS(CAL)-2011-9-16] [REFERRED TO]
MAHINDRA & MAHINDRA LIMITED VS. UNION OF INDIA [LAWS(BOM)-2015-4-342] [REFERRED TO]
KAMALSINGH VS. SHARAD [LAWS(BOM)-2014-1-173] [REFERRED TO]
STATE OF GUJARAT VS. BRAHMABHATT PRAFULCHANDRA MOTILAL [LAWS(GJH)-2023-7-1483] [REFERRED TO]
DEEP MALHOTRA & ANR VS. U P SINGH & ORS [LAWS(DLH)-2019-5-245] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]
NEW WORLD INVESTMENT (P) LIMITED VS. STATE OF KERALA REPRESENTED BY SECRETARY FORESTS AND WILDLIFE DEPARTMENT [LAWS(KER)-2016-12-203] [REFERRED TO]
LATHA GOPINATHAN VS. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY [LAWS(KER)-2017-3-169] [REFERRED TO]
PARISONS FOODS (P) LTD VS. STATE OF KERALA [LAWS(KER)-2017-11-301] [REFERRED TO]
KEWAL KRISHAN VS. SHAM LAL [LAWS(J&K)-2024-11-8] [REFERRED TO]
CHINAR STEEL INDUSTRIES VS. IRCON INTERNATIONAL LTD [LAWS(J&K)-2018-7-86] [REFERRED TO]
GHULAM MOHI-U VS. STATE OF J & K [LAWS(J&K)-2019-6-28] [REFERRED TO]
SHAILENDRA KUMAR SINGH VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2020-8-123] [REFERRED TO]
HARISADHAN HALDER VS. MADHAI MONDAL [LAWS(CAL)-2022-7-162] [REFERRED TO]
ANIL KUMAR DHOSIA VS. UNION OF INDIA AND ORS. [LAWS(JHAR)-2015-7-132] [REFERRED TO]
JHARKHAND STATE HOUSING BOARD VS. THE STATE OF BIHAR NOW JHARKHAND AND ORS. [LAWS(JHAR)-2016-3-4] [REFERRED TO]
VINAYAGAR CHATHURTHI MADHYAKUZHU VS. S. SUDALAIYANDI [LAWS(MAD)-2019-6-337] [REFERRED TO]
CHENNAI METRO WATER SUPPLY VS. A.PARANJOTHI [LAWS(MAD)-2019-4-733] [REFERRED TO]
UMADEVI VS. LAKSHMI RANGA COMPLEX AND ORS. [LAWS(MAD)-2019-1-957] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. P.SARAVANAN [LAWS(MAD)-2019-1-245] [REFERRED TO]
DEPUTY COMMISSIONER VS. S.V. GLOBAL MILL LIMITED [LAWS(KAR)-2022-10-546] [REFERRED TO]
STATE OF MANIPUR VS. P. SHYAMSUNDER SINGH [LAWS(MANIP)-2021-3-15] [REFERRED TO]
DIPAK KUMAR BANERJEE S/O LATE SUNIL KUMAR BANERJI VS. SYED MD. SANAULLAH S/O LATE BADRUDDJA [LAWS(PAT)-2017-4-153] [REFERRED TO]
STATE OF BIHAR VS. PRABHAT SHANKAR PODDAR [LAWS(PAT)-2020-1-35] [REFERRED TO]
MD ALIMUDDIN S/O SHEIKH ISMAIL VS. STATE OF BIHAR [LAWS(PAT)-2017-3-106] [REFERRED TO]
THE SPECIAL OFFICER VS. P. RAVICHANDRAN AND ORS. [LAWS(MAD)-2016-3-140] [REFERRED TO]
SATINDER SINGH BAJWA VS. REGISTRAR, HIGH COURT OF PUNJAB & HARYANA [LAWS(P&H)-2019-7-21] [REFERRED TO]
SMT. K. THANSIAMI, D/O. DENGKUNGA (L), R/O. DURTLANG, AIZAWL VS. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND ORS. [LAWS(GAU)-2012-6-151] [REFERRED TO]
RANJEET KHANNA VS. CHIRAGU DEEN [LAWS(HPH)-2014-8-34] [REFERRED TO]
CENTRAL BOARD OF DIRECT TAXES VS. ANURADHA GOYAL [LAWS(KAR)-2022-4-145] [REFERRED TO]
DTC VS. DELHI ADMINISTRATION ORS. [LAWS(DLH)-2016-1-170] [REFERRED TO]
JANTI SARMAH VS. ON DEATH OF AMRIT SARMA HIS LEGAL HEIRS SAPNA SARMA WIFE. [LAWS(GAU)-2019-6-130] [REFERRED TO]
BANSI LAL VS. MOHAN LAL [LAWS(J&K)-2003-10-4] [REFERRED TO]
AYSHA C.M. VS. ALI ABDUL LATHEEF [LAWS(KER)-2023-7-104] [REFERRED TO]
ESIYA P. VS. RAHEENA [LAWS(KER)-2023-5-127] [REFERRED TO]
JOTHIBAI KANNAN VS. S. MURALI SUNDARAM [LAWS(MAD)-2021-6-180] [REFERRED TO]
VAIGAI AGRO PRODUCTS LTD. VS. ASSISTANT PROVIDENT FUND COMMISSIONER [LAWS(MAD)-2022-1-86] [REFERRED TO]
C PADMANABHAN (DIED) VS. S P NATARAJAN CHETTIAR [LAWS(MAD)-2018-3-475] [REFERRED TO]
C GOVINDARAJ (DIED) VS. THIRUMALAI CHIT FUNDS, REP BY ITS MANAGING PARTNER S KANAGARAJ [LAWS(MAD)-2018-3-1310] [REFERRED TO]
ANITHA VS. GOPINATHAN [LAWS(KER)-2019-11-136] [REFERRED TO]
STATE OF KERALA VS. TRAVANCORE DEVASOM BOARD [LAWS(KER)-2019-3-276] [REFERRED TO]
JAGDEV SINGH VS. SARDARNI PREM PARKASH KAUR [LAWS(P&H)-2002-2-14] [REFERRED TO]
VALLIAMMA VS. DHANAPAL [LAWS(KAR)-2023-7-137] [REFERRED TO]
SHIVNARAYAN VS. ANJUMAN ISLAHUL MUSALMIN & OTHERS [LAWS(MPH)-2018-8-239] [REFERRED TO]
STATE OF MADHYA PRADESH VS. NAZMUDDIN BOHARA & ANR. [LAWS(MPH)-2017-7-58] [REFERRED TO]
RAJENDRA KUMAR SOLANKI VS. M.P. RURAL ROAD DEVELOPMENT AUTHORITY AND ANOTHER [LAWS(MPH)-2016-5-130] [REFERRED TO]
State of Orissa VS. Harapriya Bisoi [LAWS(ORI)-2007-1-61] [REFERRED TO]
NILAKANTHA DASH VS. DHRUBA CHARAN SAHU [LAWS(ORI)-1998-7-2] [REFERRED]
SANA LAKSHMI DEVI VS. PRIME PROPERTIES [LAWS(TLNG)-2022-3-69] [REFERRED TO]
N S VENKAIYAN VS. RADHA AMMAL [LAWS(MAD)-2010-10-6] [REFERRED TO]
IRFANUR RAHMAN VS. LAL VIJAY NATH SHAHDEO [LAWS(JHAR)-2022-8-136] [REFERRED TO]
UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY VS. MONITA BAURIN [LAWS(JHAR)-2020-2-88] [REFERRED TO]
NATIONAL MEDITEK VS. STATE AND ORS. [LAWS(RAJ)-2015-7-130] [REFERRED TO]
ARUN DEV UPADHYAYA VS. INTEGRATED SALES SERVICE LTD [LAWS(SC)-2023-7-25] [REFERRED TO]
MR. NAR BAHADUR KHATIWADA VS. STATE OF SIKKIM [LAWS(SIK)-2017-12-1] [REFERRED TO]
Narendra Singh,Surendra Singh,Rajendra Singh Om Pal Singh,All residents of Village Hathiyathal,Pargana Bhagwanpur,Tehsil Roorkee,District Harid VS. District Deputy Director of Consolidation/Collector,Haridwar,Settlement Officer Consolidation,Haridwar at Roorkee,Consolidation Officer,Poorvi R [LAWS(UTN)-2006-2-8] [REFERRED TO]
SADHURAM AND OTHERS VS. INTJAMIA COMMITTEE TAHPUJ KABRISTAN & MASJIL & OTH [LAWS(MPH)-2013-7-494] [REFERRED]