Referred Judgements :-

RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [CONSIDERED]
JYOTI PRAKASH MITTER VS. HONBLE JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA [CONSIDERED]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [CONSIDERED]
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI VS. UNION OF INDIA [CONSIDERED]
UNION OF INDIA VS. JYOTI PRAKASH MITTER [CONSIDERED]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [RELIED ON]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [CONSIDERED]
STATE OF UTTAR PRADESH VS. RAJ NARAIN [CONSIDERED]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [RELIED ON]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [RELIED ON]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [CONSIDERED]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [RELIED ON]
J B CHOPRA VS. UNION OF INDIA [RELIED ON]
KRISHNA SAHAI VS. STATE OF UTTAR PRADESH [RELIED ON]
RAJENDRA SINGH YADAV VS. STATE OF UTTAR PRADESH [RELIED ON]
UNION OF INDIA VS. PARAS LAMINATES PRIVATE LIMITED [RELIED ON]
M B MAJUMDAR VS. UNION OF INDIA [RELIED ON]
KUMAR PADMA PRASAD VS. UNION OF INDIA [RELIED ON]
KRISHNA SWAMI RAJ KANWAR ADVOCATE VS. UNION OF INDIA [RELIED ON]
RAGHUNATHRAO GANPATRAO SRIKANTA DATTA NARASIMHARAJA WADIYAR MYSORE VS. UNION OF INDIA [RELIED ON]

Cited Judgements :-

THOMAS CHANDY VS. STATE OF KERALA [LAWS(KER)-2017-9-168] [REFERRED TO]
AVINASH SAMAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-8-106] [REFERRED TO]
SYED WASEEM YAQOOB VS. STATE [LAWS(J&K)-2009-4-5] [REFERRED TO]
NIYAMAVEDI REP VS. RAMON SRIVASTAVA I P S INSPECTOR GENERAL OF POLICE [LAWS(KER)-1995-1-14] [REFERRED TO]
UMESH CHANDRA KALITA (DR.) VS. STATE OF ASSAM [LAWS(GAU)-2016-1-42] [REFERRED TO]
DEBENDRANATH SAHOO VS. STATE [LAWS(ORI)-2013-8-4] [REFERRED TO]
S Ramamirtham VS. State of Tamil Nadu [LAWS(MAD)-2005-4-108] [REFERRED TO]
VIKAS SINGH RATHEE VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-9-88] [REFERRED TO]
SMT. BHARATI REDDY VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-12-108] [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [LAWS(SC)-2011-3-110] [REFERRED TO]
S. MANOHARAN VS. THE DEPUTY REGISTRAR AND ORS. [LAWS(MAD)-2015-2-225] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2021-7-9] [REFERRED TO]
MADHYA PRADESH HIGH COURT ADVOCATES BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2022-5-194] [REFERRED TO]
UNION OF INDIA VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2012-7-159] [REFERRED TO]
UMANANDA ROY VS. A AND N ADMINISTRATION [LAWS(CAL)-2006-2-35] [REFERRED TO]
ANIL SONI VS. UNION OF INDIA [LAWS(DLH)-2013-10-185] [REFERRED TO]
ASSOCIATION FOR DEVELOPMENT VS. UOI [LAWS(DLH)-2013-11-53] [REFERRED TO]
R R TRIPATHI VS. UNION OF INDIA [LAWS(BOM)-2008-10-156] [REFERRED TO]
MINI TRUCK UNION FATEHABAD DISTRICT AGRA VS. STATE OF U P [LAWS(ALL)-2003-9-158] [REFERRED TO]
DR. ASEEM CHATTERJEE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-1994-2-36] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. STATE OF U P [LAWS(ALL)-2012-9-9] [REFERRED TO]
TAPOBRATA LAHIRI VS. UNION OF INDIA [LAWS(ALL)-2013-4-58] [REFERRED TO]
BABURAO VISHVANATH MATHPATI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-10-5] [REFERRED TO]
ASHUTOSH MISHRA VS. INDIAN INSTITUTE OF MASS COMMUNICATION [LAWS(DLH)-2020-11-180] [REFERRED TO]
M IKBAL R MALIK VS. STATE OF GUJARAT [LAWS(GJH)-1996-12-54] [REFERRED]
MSPL LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2008-8-48] [REFERRED TO]
JASKARAN SINGH BRAR VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-8] [REFERRED TO]
STATE OF HARYANA VS. K.C. BANGAR [LAWS(P&H)-2008-4-27] [REFERRED TO]
SASIKUMAR VS. STATE OF KERALA [LAWS(KER)-2017-12-61] [REFERRED TO]
UNION OF INDIA VS. ASSOCIATIONS OF CLASS I OFFICER [LAWS(UTN)-2020-1-64] [REFERRED TO]
ASHOK KUMAR M. VS. STATE OF KERALA [LAWS(KER)-2021-12-292] [REFERRED TO]
MOHD DANISH KHAN VS. UNION OF INDIA [LAWS(DLH)-2022-11-67] [REFERRED TO]
LOKESH DEVI VS. STATE OF HARYANA [LAWS(P&H)-2017-7-67] [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [LAWS(SC)-1994-3-1] [REFERRED TO]
T FENN WALTER VS. HONBLE MR JUSTICE E PADMANABHAN JUDGE HIGH COURT MADRAS AND PRESIDENT STATE CONSUMER DISPUTES REDRESSAL COMMISSION PONDICHERRY 12 GREENWAY ROAD RAJA ANNAMALAIPURAM CHENNAI [LAWS(MAD)-2001-1-85] [REFERRRED TO]
R. G. RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2024-1-204] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-146] [REFERRED TO]
RAKESH CHOUKSEY VS. STATE OF M.P. [LAWS(MPH)-2024-5-219] [REFERRED TO]
PRABHAT KUMAR VS. THE HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR AND ORS. [LAWS(PAT)-2016-4-12] [REFERRED TO]
N.JOTHI VS. SECRETARY DEPARTMENT OF HOME [LAWS(MAD)-2012-10-1] [REFERRED TO]
N.JOTHI VS. SECRETARY DEPARTMENT OF HOME [LAWS(MAD)-2012-10-1] [REFERRED TO]
M P HIGH COURT BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2004-9-126] [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [LAWS(SC)-2001-9-1] [REFERRED]
H. S. YADAV VS. SHAKUNTALA DEVI PARAKH [LAWS(SC)-2019-10-42] [REFERRED TO]
RAJESH RATHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-11-7] [REFERRED TO]
ROJER MATHEW VS. SOUTH INDIAN BANK LIMITED AND ORS. [LAWS(SC)-2018-5-30] [REFERRED TO]
SURESH GOVINDRAO BORKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-199] [REFERRED TO]
P SREE RAMULU NAIDU VS. VENKATESWARA UNIVERSITY TIRUPATHI [LAWS(APH)-1995-11-144] [REFERRED TO]
KAMAL K. SINGH VS. UNION OF INDIA AND ORS. [LAWS(BOM)-2019-11-244] [REFERRED TO]
K. RAGUPATHI VS. BACHCHU SINGH [LAWS(ALL)-2020-1-672] [REFERRED TO]
NARAYAN SINGH CHAUHAN VS. STATE OF C.G.& OTHERS [LAWS(CHH)-2016-12-20] [REFERRED TO]
AKHILESH TRIPATHI VS. STATE OF U P [LAWS(ALL)-2014-7-56] [REFERRED TO]
MADHAV KARMARKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-3-86] [REFERRED TO]
RAJESH AWASTHI VS. NAND LAL JAISWAL [LAWS(SC)-2012-10-60] [REFERRED TO]
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS VS. STATE OF KERALA [LAWS(KER)-2016-6-140] [REFERRED TO]
BASIL ATTIPETTY ALIAS BASIL A G VS. UNION OF INDIA [LAWS(KER)-2012-2-19] [REFERRED TO]
STATE OF PUNJAB VS. SALIL SABHLOK [LAWS(SC)-2013-2-60] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2014-9-94] [REFERRED TO]
R V SWAMINATHAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2003-8-110] [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2005-4-31] [REFERRED TO]
GULABRAO KESHAVRAO PATIL VS. STATE OF GUJARAT [LAWS(SC)-1995-12-25] [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [LAWS(SC)-1997-3-58] [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [LAWS(SC)-1997-3-58] [REFERRED TO]
CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA VS. SUBHASH CHANDRA AGARWAL [LAWS(SC)-2019-11-45] [REFERRED TO]
BENNY SEBASSTIAN VS. STATE OF KERALA [LAWS(KER)-2022-1-260] [REFERRED TO]
PROF. ADYA PRASAD PANDEY VS. UNION OF INDIA [LAWS(DLH)-2021-4-78] [REFERRED TO]
MANOJ MISHRA VS. UNION OF INDIA [LAWS(DLH)-2022-7-186] [REFERRED TO]
DEVASSY VS. STATE OF KERALA [LAWS(KER)-1994-2-3] [REFERRED TO]
UTTAM KUMAR PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-128] [REFERRED TO]
S.S. SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2017-3-288] [REFERRED TO]
SANTOSH SAHU VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-3-2] [REFERRED TO]
VIRENDRA PANDEY VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-2-2] [REFERRED TO]
P B SAMANT VS. UNION OF INDIA [LAWS(BOM)-2005-3-76] [REFERRED TO]
ASHISH KUMAR SHARMA VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-12-2] [REFERRED TO]
MOHAN MISHRA "MRITYUNJAY" VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-12-11] [REFERRED TO]
U P ADHISHASI ADHIKARI SEVA SANGH LKO THROU,PRESID VS. STATE OF U P THROU,PRIN SECY NAGAR VIKAS LKO AND A [LAWS(ALL)-2018-2-260] [REFERRED TO]
PARTHA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2000-10-4] [REFERRED]
DELHI TRANSPORT CORPORATION WORKERS UNION VS. GOVT OF NCT OF DELHI [LAWS(DLH)-1998-7-81] [REFERRED]
TPI INDIA LIMITED VS. UNION OF INDIA [LAWS(DLH)-2000-10-12] [REFERRED]
GUJARAT OPTHALMIC ASSISTANTS ASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-1996-8-44] [REFERRED]
M YADAMMA VS. JOIN COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD [LAWS(APH)-2005-1-3] [REFERRED TO]
NEW SUN EDUCATION SOCIETY REGD ALIGARH VS. STATE OF U P [LAWS(ALL)-2008-2-53] [REFERRED.TO]
PROFESSOR K. B. AGARWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-166] [REFERRED TO]
RAJESH CHANDOLA AND OTHERS VS. UTTARAKHAND VIDHANSABHA SECRETARIAT AND OTHERS [LAWS(UTN)-2018-6-119] [REFERRED TO]
LAKSHMI MUKHERJEE VS. TAPAN KUMAR [LAWS(CAL)-1996-7-57] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-21] [REFERRED TO]
PRATAPSING RAOJIRAO RANE VS. GOVERNOR OF GOA [LAWS(BOM)-1998-8-40] [REFERRED TO]
NANDKURNAR BHAUSAHEB ZAWARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-8-168] [REFERRED]
COLONEL A D NARGOLKAR VS. UNION OF INDIA [LAWS(DLH)-2011-4-175] [REFERRED TO]
ALKA D/O KANUBHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2011-11-150] [REFERRED TO]
NALIN KUMAR SHASTREE VS. K K AGGARWAL [LAWS(DLH)-2007-10-33] [REFERRED TO]
ROJER MATHEW VS. SOUTH INDIAN BANK LTD. [LAWS(SC)-2019-11-31] [REFERRED TO]
MP HIGH COURT ADV. BAR ASSOCN VS. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS [LAWS(SC)-2022-5-75] [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-1-8] [REFERRED TO]
STATE OF WEST BENGAL VS. ANINDYA SUNDAR DAS [LAWS(SC)-2022-10-5] [REFERRED TO]
GANGADHARAPPA B.O. VS. KARNATAKA SANSKRIT UNIVERSITY [LAWS(KAR)-2023-12-83] [REFERRED TO]
NAMIT SHARMA VS. UNION OF INDIA [LAWS(SC)-2012-9-36] [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [LAWS(SC)-2010-5-35] [REFERRED TO]
SHRI RAJENDRA KUMAR SHRIVAS AND ANOTHER VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-2-425] [REFERRED TO]
NAIR SERVICE SOCIETY VS. DISTRICT OFFICER KERALA PUBLIC SERVICE COMMISSION [LAWS(SC)-2003-11-57] [REFERRED TO]
PUNJAB NATIONAL BANK VS. R L VAID [LAWS(SC)-2004-8-110] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U P [LAWS(ALL)-2005-12-7] [REFERRED TO]
GIRDHAR LAL TRIPATHI VS. TENUGHAT VIDYUT NIGAM LIMITED [LAWS(JHAR)-2015-4-57] [REFERRED TO]
PARESH J MEHTA VS. G M MALVAT ADDL REGISTRAR GUJARAT HIGH COURT [LAWS(GJH)-1998-3-6] [REFERRED TO]
L CHANDRAKUMAR VS. UNION OF INDIA [LAWS(SC)-1994-12-40] [REFERRED TO]
P. M. PARAMESHWARAMURTHY VS. STATE OF KARNATAKA [LAWS(KAR)-2012-11-96] [REFERRED TO]
SANIT DEBROY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-63] [REFERRED TO]
AGAINST CORRUPTION AND UNABATED TAXATION (ACAUT) VS. STATE OF NAGALAND [LAWS(GAU)-2018-8-145] [REFERRED TO]
MOHD IDRIS VS. STATE OF U P [LAWS(ALL)-1999-3-38] [REFERRED TO]
K KRISHNANKUTTY VS. STATE OF KERALA [LAWS(KER)-2005-8-32] [REFERRED TO]
PREMIKANTA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-2-1] [REFERRED TO]
DILIP DAS VS. STATE OF ASSAM [LAWS(GAU)-2005-5-24] [REFERRED TO]
T.SHARATH VS. GOVT. OF A.P. [LAWS(APH)-2013-12-1] [REFERRED TO]
ABHAI SINGH VS. STATE OF U P THRU PRIN SECY HOME DEPTT LKO & 2 ORS [LAWS(ALL)-2017-8-373] [REFERRED TO]
SHAHNAZ AYURVEDICS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(ALL)-2004-1-28] [REFERRED TO]
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS EMPLOYEES VS. NATIONAL COMMISSION SOR SCHEDULED [LAWS(KAR)-2008-5-4] [REFERRED TO]
M KULAM MOHAMED VS. GENERAL MANAGER SOUTHERN RAILWAY UNION OF [LAWS(MAD)-2006-1-44] [REFERRED TO]
DURYODHAN SAHU VS. JITENDRA KUMAR MISHRA [LAWS(SC)-1998-8-26] [CITED]
BHURI NATH SEWA COMMITTEE BARIDARAN BARIDARAN ASSOCIATION VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-1997-1-160] [REFERRED TO]
RAJENDRA KUMAR SHRIVAS VS. STATE OF M.P. [LAWS(MPH)-2018-2-212] [REFERRED TO]
SPECIAL POLICE ESTABLISHMENT VS. STATE OF M P [LAWS(MPH)-2011-2-32] [REFERRED TO]
VIVEK NARAYAN SHARMA VS. UNION OF INDIA [LAWS(SC)-2023-1-2] [REFERRED TO]
CHONGTHAM NIMAI SINGH VS. UNION OF INDIA [LAWS(MANIP)-2019-5-19] [REFERRED TO]
MANOJ H. MISHRA VS. UNION OF INDIA [LAWS(SC)-2013-4-44] [REFERRED TO]
MOHAN SINGH BORA VS. UNION OF INDIA [LAWS(UTN)-2010-12-48] [REFERRED TO]
SAKINALA HARINATH VS. STATE OF A P [LAWS(APH)-1993-10-1] [REFERRED TO]
H M MOHAN KUMAR VS. KARNATAKA SLUM CLEARANCE BOARD [LAWS(KAR)-2006-1-33] [REFERRED TO]
BOARD OF WAKFS, WEST BENGAL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-2-134] [REFERRED TO]
GUJARAT RAJYA TALATI CUM MANTRI UNION VS. DISTRICT DEVELOPMENT OFFICER RAJKOT [LAWS(GJH)-1996-7-42] [REFERRED TO]
BANDELA ALPHONSUS VS. REGIONAL DIRECTOR, DAV PUBLIC SCHOOLS [LAWS(CHH)-2017-1-116] [REFERRED TO]
RAKESH CHOUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-76] [REFERRED TO]
KAMLESH SHUKLA VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-1-5] [REFERRED TO]
SOHAN LAL SHARMA VS. STATE OF U.P. [LAWS(ALL)-2022-1-58] [REFERRED TO]
CESC LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-1996-4-13] [REFERRED TO]
MANMEET KAUR VS. UNION OF INDIA [LAWS(DLH)-2012-12-275] [REFERRED TO]
MAHESH CHAND EX-LNK/CI VS. UNION OF INDIA [LAWS(ALL)-2014-7-41] [REFERRED TO]
SALIL SABHLOK VS. UNION OF INDIA [LAWS(P&H)-2011-8-69] [REFERRED TO]
PUNJAB NATIONAL BANK VS. R.L. VAID [LAWS(P&H)-2009-3-56] [REFERRED TO]
JANG BAHADUR SINGH, ADVOCATE AND ORS. VS. SECRETARY, LAW (JUSTICE) DEPT., GOVT. OF BIHAR AND ORS. [LAWS(PAT)-2012-12-44] [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [LAWS(SC)-2009-5-58] [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [LAWS(SC)-2009-3-178] [REFERRED TO]
B SRINIVASA REDDY VS. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION [LAWS(SC)-2006-8-81] [REFERRED TO]
PREMACHANDRAN KEEZHOTH VS. CHANCELLOR KANNUR UNIVERSITY [LAWS(SC)-2023-11-56] [REFERRED TO]
BHARATI REDDY VS. THE STATE OF KARNATAKA [LAWS(SC)-2018-3-6] [REFERRED TO]
T.LOKACHARI VS. GOVERNMENT OF INDIA [LAWS(MAD)-2013-1-19] [REFERRED TO]
REHAN AHMED LASKAR VS. STATE BANK OF INDIA [LAWS(GAU)-2005-2-13] [REFERRED TO]
RAMJI SINGH AND EIGHT ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2008-7-118] [REFERRED TO]
STATE TRANSPORT EMPLOYEES VS. O S R T C [LAWS(ORI)-2003-5-12] [REFERRED TO]
B. RADHAKRISHNA MENON VS. STATE OF KERALA [LAWS(KER)-2020-6-211] [REFERRED TO]
REVENUE BAR ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2019-9-80] [REFERRED TO]
V.K.ROCKS PVT .LTD VS. STATE OF KERALA [LAWS(KER)-2020-12-238] [REFERRED TO]
B. MENGHANI VS. UNION OF INDIA [LAWS(KER)-2014-3-31] [REFERRED TO]
INDIRECT TAX PRACTITIONERS ASSOCIATION VS. R K JAIN [LAWS(SC)-2010-8-87] [REFERRED TO]
UNION OF INDIA VS. MAJOR GENERAL SHRI KANT SHARMA [LAWS(SC)-2015-3-11] [REFERRED TO]
S HARI NATH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1993-10-25] [REFERRED TO]
P CHANDRESEKHAR REDDY VS. VENKATESWARA UNIVERSITY [LAWS(APH)-1995-11-160] [REFERRED]
M EHTESHAM-UL-HAQUE VS. UOI AND ORS [LAWS(DLH)-2021-3-28] [REFERRED TO]
MEHMOOD PRACHA VS. INTELLIGENCE BUREAU & ORS [LAWS(DLH)-2018-6-43] [REFERRED TO]
RADHA KETCHAP VS. UNION OF INDIA [LAWS(CAL)-1955-2-30] [REFERRED TO]
MARIA VS. SOUTHERN RAILWAY [LAWS(KER)-1997-9-19] [REFERRED TO]
P G NARAYANAN VS. UNION OF INDIA [LAWS(MAD)-2005-5-14] [REFERRED TO]
RASHTRIYA VALMIKI SABHA (REGD.) VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-10-46] [REFERRED TO]
E MURALIDHARAN VS. UNION OF INDIA [LAWS(MAD)-2008-12-29] [REFERRED TO]
ANNA MATHEW VS. N KANNADASAN PRESIDING OFFICER TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(MAD)-2008-12-160] [REFERRED TO]
KESHAV SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-4-111] [REFERRED TO]
UNION OF INDIA VS. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT [LAWS(PAT)-2016-8-78] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. KUMHER INQUIRY COMMISSION [LAWS(RAJ)-1995-5-44] [REFERRED TO]
RAJEEV SURI VS. DELHI DEVELOPMENT AUTHORITY [LAWS(SC)-2021-1-9] [REFERRED TO]
NIKHIL SURYAKANT BADDE S/O SURYAKANT NILAPPA BADDE VS. N B VAISHNAV & 2 [LAWS(GJH)-2013-9-144] [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [LAWS(SC)-2003-3-96] [REFERRED]
COMMITTEE FO MANAGEMENT SRI RAM JANKI INTERMEDIATE COLLEGE VS. DIRECTOR OF EDUCATION [LAWS(ALL)-2000-11-108] [REFERRED TO]
PROFESSOR G K RAI VS. CHANCELLOR UNIVERSITY OF ALLAHABAD [LAWS(ALL)-2004-5-67] [REFERRED TO]
PREM SHANKAR MISHRA VS. STATE OF U P [LAWS(ALL)-2008-4-5] [REFERRED TO]
LOKAM KANI & ORS. VS. THE CHIEF SECRETARY GOVT. OF ARUNACHAL PRADESH & ORS. [LAWS(GAU)-2010-9-82] [REFERRED TO]
ARUN GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2007-6-16] [REFERRED TO]
K.B. SANKARA KUMAR VS. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD [LAWS(APH)-2012-9-19] [REFERRED TO]
M D KULKARNI VS. UNION OF INDIA [LAWS(BOM)-2002-6-66] [REFERRED TO]
UNION OF INDIA VS. BHUPATI MOHAN ALIAS B MOHAN [LAWS(CAL)-2006-11-35] [REFERRED TO]
JOSE MELETH VS. UOI [LAWS(DLH)-2013-12-203] [REFERRED TO]
N GOPALASWAMI VS. UNION OF INDIA [LAWS(DLH)-2014-8-58] [REFERRED TO]
PRADEEP P PRAJAPATI VS. PRINCIPAL SECRETARY [LAWS(GJH)-2012-4-32] [REFRRED TO]
PRAKASH CHAND SRIVASTAV VS. STATE OF U.P. [LAWS(ALL)-2014-6-26] [REFERRED TO]
HYGRO CHEMICALS PHARMTEK PVT LTD VS. UNION OF INDIA [LAWS(TLNG)-2023-3-112] [REFERRED TO]
CHANDRA SHEKHAR KARGETI VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2018-1-1] [REFERRED TO]
KERALA HIGH COURT ADVOCATES ASSOCIATION VS. STATE OF KERALA [LAWS(KER)-2011-2-467] [REFERRED TO]
RAVINDRA JUGRAN VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2015-12-76] [REFERRED]
MUKUND MAROTIRAO KHANTI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2000-4-38] [REFERRED TO]
SUKHAM PREMJIT SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2020-2-705] [REFERRED TO]
R S SASIKUMAR VS. STATE OF KERALA [LAWS(KER)-2017-12-224] [REFERRED TO]
SMT. DAYA GUPTA VS. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, MEERUT AND OTHERS [LAWS(ALL)-1993-10-70] [REFERRED TO]
AVINASH SAMAL VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-4-5] [REFERRED TO]
AVINASH SAMAL VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-4-5] [REFERRED TO]
R.K. OJHA AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2009-7-409] [REFERRED TO]
DELHI HIGH COURT BAR ASSOCIATION VS. UNION OF INDIA SECT DEPPT OF ECO AFFAIRS BANKING DEVISION MINISTRY OF FINANCE [LAWS(DLH)-1995-3-1] [REFERRED]
VIRENDRA PRATAP NAYYAR VS. STATE OF UP [LAWS(ALL)-2010-7-20] [REFRRED TO]
MADHAV SAMAJ NIRMAN SAMITI VS. STATE OF U P [LAWS(ALL)-2012-11-42] [REFERRED TO]
RADHA KHAP VS. UNION OF INDIA [LAWS(CAL)-1995-2-8] [REFERRED TO]
YASHBEER SINGH VS. GNCT OF DELHI [LAWS(DLH)-2012-2-494] [REFERRED TO]
M KRISHNA RAO VS. UNION OF INDIA [LAWS(APH)-1998-10-68] [REFERRED TO]
HIGH COURT BAR ASSOCIATION VS. GAUHATI HIGH COURT [LAWS(GAU)-2022-9-56] [REFERRED TO]
RAS BIHARI MOHAPATRA VS. UNION OF INDIA [LAWS(ORI)-1996-5-22] [REFERRED TO]
STATE OF KERALA VS. T P NANDAKUMAR [LAWS(KER)-2005-9-19] [REFERRED TO]
M. KULAM MOHAMED VS. THE GENERAL MANAGER SOUTHERN RAILWAY, CHENNAI & ORS. [LAWS(MAD)-2006-1-251] [REFERRED TO]
N JOTHI VS. HOME SECRETARY GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2006-10-202] [REFERRED TO]
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1997-7-24] [REFERRED TO]
RAMAN SAHANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-33] [REFERRED TO]
ENERGY WATCHDOG VS. UNION OF INDIA [LAWS(DLH)-2017-11-5] [REFERRED TO]
PARVEEN KUMAR VS. UOI [LAWS(DLH)-2018-2-141] [REFERRED TO]
B. SUDHARMA AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2021-1-131] [REFERRED TO]
S SRINIVASAN CHAIRMAN AND CHIEF EXECUTIVE OFFICER BHARAT OVERSEAS BANK LTD VS. ALL INDIA BHARAT OVERSEAS BANK EMPLOYEES UNION [LAWS(MAD)-2000-2-36] [REERRED TO]
KACHCHH JAL SANKAT NIVARAN SAMITI VS. STATE OF GUJARAT [LAWS(GJH)-2005-10-9] [REFERRED TO]
PURAN CHAND VS. STATE OF HARYANA [LAWS(P&H)-2011-7-85] [REFERRED TO]
TSHERING EDEN BHUTIA, D/O D T BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2017-8-1] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA AND ANOTHER [LAWS(SC)-2020-11-41] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2018-7-41] [REFERRED TO]
A.R. KUMAAR VS. UNION OF INDIA [LAWS(MAD)-2014-11-4] [REFERRED TO]
KOLLIDAM AARU PATHUKAPPU NALA SANGAM VS. UNION OF INDIA [LAWS(MAD)-2014-8-186] [REFERRED TO]
MONI AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-1-32] [REFERRED TO]
ASHISH KUMAR CHATURVEDI VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2018-9-46] [REFERRED TO]