Referred Judgements :-

S KAPUR SINGH VS. UNION OF INDIA [RELIED TO]
STATE OF ORISSA VS. DHIRENDRANATH DAS [EXPLAINED]
JAGANNATH PRASAD SHARMA VS. STATE OF UTTAR PRADESH [RELIED ON]

Cited Judgements :-

STATE BANK OF INDIA VS. SAMARENDRA KISHORE ENDOW [LAWS(SC)-1994-1-88] [REFERRED TO]
KAILASH NATH GUPTA VS. ENQUIRY OFFICER R K RAI ALLAHABAD BANK [LAWS(SC)-2003-3-51] [REFERRED]
P D AGRAWAL VS. STATE BANK OF INDIA [LAWS(SC)-2006-4-38] [REFERRED TO]
L.K. KRISHNAN VS. STATE OF MADRAS [LAWS(MAD)-1971-3-62] [REFERRED TO]
PRAMOD KUMAR SHARMA VS. STATE OF M.P. [LAWS(MPH)-2019-1-282] [REFERRED TO]
BIPIN KUMAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1999-12-74] [REFERRED TO]
K M CHERIAN VS. K V GEORGE [LAWS(MAD)-2003-7-146] [REFERRED TO]
ANIL BIHARI SARAN VS. STATE OF BIHAR [LAWS(PAT)-1966-4-14] [REFERRED TO]
MADHESHWAR PRASAD VS. BIHAR STATE CO-OPERATIVE MARKETING UNION LTD [LAWS(PAT)-1996-11-53] [REFERRED TO]
STATE OF HARYANA VS. TEK SINGH, CONSTABLE [LAWS(P&H)-1992-1-308] [REFERRED]
STATE BANK OF INDIA VS. H K DOGRA [LAWS(P&H)-1995-4-23] [REFERRED TO]
P CHANDRAN VS. DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2018-1-324] [REFERRED TO]
ARVIND VISHWANATH BAPAT VS. VAIKUNTHA MEHTA NATIONAL INSTITUTE OF COOP. MANAGEMENT [LAWS(BOM)-1996-11-58] [REFERRED TO]
SHRIDHAR DAJI TAWDE VS. FOOD CORPORATION OF INDIA [LAWS(BOM)-1988-10-44] [REFERRED TO]
NIRAJ KUMAR RAJAK VS. STATE OF BIHAR [LAWS(PAT)-2019-5-108] [REFERRED TO]
ABHAY KUMAR NAYAK VS. UNION OF INDIA [LAWS(ORI)-1985-7-25] [REFERRED TO]
Y. VENKAT RAO VS. SOUTH EASTERN RAILWAY AND ORS. [LAWS(ORI)-1990-11-38] [REFERRED TO]
SUPERINTENDENT MINES AND QUARRIES BISRA STONO LIME CO VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(ORI)-1964-5-7] [REFERRED TO]
RANA NATWARSINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1979-2-3] [REFERRED TO]
VIRENDER SINGH GILL VS. UNION OF INDIA [LAWS(J&K)-1996-2-11] [REFERRED TO]
RAKESH PAL RANA VS. UNION OF INDIA (UOI) AND ANR. [LAWS(J&K)-2008-4-25] [REFERRED TO]
K V SRIMANNARAYANA VS. REGISTRAR HIGH COURT OF A P [LAWS(APH)-1997-4-90] [REFERRED TO]
A K BANERJEE VS. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA [LAWS(CAL)-1970-2-23] [REFERRED TO]
S ELHANCE VS. STATE BANK OF INDIA [LAWS(DLH)-2013-2-489] [REFERRED]
NAGARAJU VS. BOARD OF DIRECTORS DREDGING CORPORATION OF INDIA [LAWS(APH)-2007-6-48] [REFERRED TO]
RAVINDRA YADAV VS. UNION OF INDIA [LAWS(APH)-2007-6-80] [REFERRED TO]
M C JENA VS. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT [LAWS(APH)-2007-7-58] [REFERRED TO]
M RACHAIAH VS. CENTRAL POWER DISTRIBUTION CO OF AP LTD [LAWS(APH)-2010-1-30] [REFERRED TO]
KAGITHA BHANU VS. PRINCIPAL JUNIOR CIVIL JUDGE CUM ELECTION TRIBUNAL [LAWS(APH)-2011-3-78] [REFERRED TO]
C VENKATARATHNAM VS. DEPUTY GENERAL MANAGER [LAWS(APH)-2012-9-98] [REFERRED TO]
STATE OF RAJASTHAN VS. PANKAJ KUMAR CHAUDHARY [LAWS(DLH)-2021-3-275] [REFERRED TO]
GAJENDRA PRASAD SAXENA VS. STATE OF U P [LAWS(ALL)-2015-3-127] [REFERRED TO]
THANESHWAR SINGH VS. UNION OF INDIA [LAWS(DLH)-1978-9-5] [REFERRED .]
R.C. CHINOY VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-1971-4-8] [REFERRED TO]
JYOTISH RANA VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-6-45] [REFERRED TO]
JAI VIR SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2007-11-128] [REFERRED TO]
POORNA SINGH KAIN VS. UNION OF INDIA [LAWS(DLH)-2008-9-90] [REFERRED TO]
RAMA KANT SHUKLA VS. U P SECONDARY EDUCATION SERVICES COMMISSION [LAWS(ALL)-1992-2-82] [REFERRED TO]
CHATTARPAL SINGH VS. THE UNION OF INDIA AND ORS. [LAWS(ORI)-2016-2-37] [REFERRED TO]
BHAGWAT PARSHAD VS. INSPECTOR GENERAL OF POLICE PUNJAB [LAWS(P&H)-1967-8-8] [REFERRED TO]
PRITAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-1973-10-44] [REFERRED]
STATE OF UTTAR PRADESH VS. OM PRAKASH GUPTA [LAWS(SC)-1969-10-69] [RELIED ON]
DINBANDHU JHA VS. STATE OF BIHAR [LAWS(PAT)-2003-8-93] [REFERRED TO]
CENTRAL WARE HOUSING CORPORATION VS. J S BRAH [LAWS(MPH)-2001-7-45] [REFERRED TO]
BATAHARI JENA VS. STATE OF ORISSA [LAWS(ORI)-1966-9-7] [REFERRED TO]
HARINARAYAN BOHIDAR VS. SAMBALPUR UNIVERSITY [LAWS(ORI)-1971-4-11] [REFERRED TO]
SURAT PRASAD MEHTA VS. BHARAT COKING COAL LIMITED, DHANBAD [LAWS(JHAR)-2013-2-58] [REFERRED TO]
JUSTIN TIRKEY VS. UNION OF INDIA [LAWS(JHAR)-2013-3-9] [REFERRED TO]
STATE OF JHARKHAND VS. ARUN KUMAR [LAWS(JHAR)-2019-12-111] [REFERRED TO]
MANOJ KUMAR SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-98] [REFERRED TO]
K GANESAN VS. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS CHIEF SECRETARY [LAWS(MAD)-2018-7-441] [REFERRED TO]
G S RAO VS. HINDUSTAN AERONAUTICS LIMITED BANGALORE [LAWS(KAR)-1990-7-70] [REFERRED TO]
NARAYANAN SANKARAN MOOSS VS. STATE OF KERALA [LAWS(KER)-1965-2-32] [REFERRED TO]
ARUNACHALAM MUTHU VS. NAFAN BV, HAVING ITS REGISTERED OFFICE AT LOCATELLIKADE [LAWS(BOM)-2012-11-71] [REFERRED TO]
ADINATH NARAYANRAO JADHAV VS. CHIEF GENERAL MANAGER [LAWS(BOM)-2012-4-63] [REFERRED TO]
CHANDRAKANT S O DAMODAR KALE VS. NAGPUR IMPROVEMENT TRUST [LAWS(BOM)-1997-3-44] [REFERRED TO]
PADMINI R BIJOOR VS. SHIPPING CORPORATION OF INDIA LIMITED [LAWS(BOM)-2001-7-33] [REFERRED TO]
MEHSANA DISTRICT MILK PRODUCERS UNION LTD VS. REGISTRAR COOPERATIVE SOCIETIES [LAWS(GJH)-2018-5-40] [REFERRED TO]
SUNIL KUMAR NAGPAL VS. CENTRAL BANK OF INDIA [LAWS(DLH)-2021-3-205] [REFERRED TO]
D SUNDARA RAMAIAH VS. NEW INDIA ASSURANCE CO LTD [LAWS(APH)-1997-8-4] [REFERRED TO]
BAGSU DEVI BAFNA VS. COMMISSIONER OF INCOME TAX [LAWS(CAL)-1964-7-25] [REFERRED TO]
MONORANJAN DAS VS. COMMISSIONER PRESIDENCY DIVISION [LAWS(CAL)-1968-12-2] [REFERRED TO]
D SURYANARAYANA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1972-6-6] [REFERRED TO]
K.V. HANUMANTHA RAO VS. THE HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-1985-7-30] [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. STATE OF U P [LAWS(ALL)-2004-2-81] [REFERRED TO]
MANOJ KUMAR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-4-204] [REFERRED TO]
DELHI POWER SUPPLY COMPANY LIMITED AND ORS. VS. RAJEEV SAPRA [LAWS(DLH)-2013-4-416] [REFERRED TO]
DIVISIONAL ELECTRICAL ENGINEER OPRATION APSEB BHIMAVARAM VS. T PALLAPA RAO [LAWS(APH)-2006-1-70] [REFERRED TO]
A RAJ KUMAR VS. DIVISIONAL SECURITY COMMISSIONER RPF HUBLI KARNATAKA [LAWS(APH)-2007-7-115] [REFERRED TO]
Kishori Lal VS. Union of India [LAWS(RAJ)-1977-12-3] [REFERRED TO]
SAHELA RAM SON OF CH DHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1967-5-1] [REFERRED TO]
BINNY LIMITED VS. THEIR WORKMEN [LAWS(SC)-1972-2-51] [DISTINGUISHED]
UNION OF INDIA PARMA NANDA VS. PARMA NANDA:STATE OF HARYANA [LAWS(SC)-1989-3-10] [RELIED ON]
INDRAJEET SINGH VS. DENA BANK [LAWS(PAT)-1988-11-12] [REFERRED TO]
SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT MADRAS VS. MARIMUTHU [LAWS(MAD)-1991-2-82] [REFERRED TO]
MANAGEMENT OF ENGLISH ELECTRIC COMPANY OF VS. PRESIDING OFFICER LAHOUR COURT [LAWS(MAD)-1974-4-5] [REFERRED TO]
HARI SINGH GOUR VS. STATE OF M P [LAWS(MPH)-1996-11-20] [REFERRED TO]
RIYAZ MOHD. VS. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH, JAIPUR AND ORS. [LAWS(RAJ)-2018-2-317] [REFERRED TO]
R.BALASUBRAMANIAN VS. ASSISTANT GENERAL MANAGER (REGION II) [LAWS(MAD)-2019-12-82] [REFERRED TO]
INSPECTOR GENERAL OF POLICE CHENNAI VS. K NATARAJAN [LAWS(MAD)-2012-8-184] [REFERRED TO]
CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. PRESIDING OFFICER [LAWS(MAD)-2013-6-30] [REFERRED TO]
V K GOPAL VS. H M T LIMITED BANGALORE [LAWS(KAR)-1994-8-4] [FOLLOWED ON]
B C PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-2-280] [REFERRED TO]
BINDESHWARI PRASAD VS. HINDUSTAN COPPER LTD [LAWS(JHAR)-2013-3-46] [REFERRED TO]
Madhu Saksena VS. Bank of India, Mumbai [LAWS(JHAR)-2013-3-123] [REFERRED TO]
CHANDRAKANT S/O DAMODAR KALE VS. NAGPUR IMPROVEMENT TRUST, THROUGH ITS EXECUTIVE OFFICER [LAWS(BOM)-1997-3-91] [REFERRED]
State of U.P. VS. Prem Shankar Sharma and others [LAWS(ALL)-2006-10-213] [REFERRED TO]
HARIDAS MALAKAR VS. JAY ENGINEERING WORKS [LAWS(CAL)-1974-10-18] [REFERRED TO]
REGISTRAR OF TRADE MARKS VS. J B WILLIAMS AND CO INC [LAWS(CAL)-1978-12-18] [REFERRED TO]
TRIPURA CHARAN CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-1978-9-27] [REFERRED TO]
K M L N MOHANA RAO VS. APSEB HYDERABAD [LAWS(APH)-1999-8-134] [REFERRED TO]
DIRECTOR N R S A HYDERABAD VS. G REDDAPPA [LAWS(APH)-1991-2-22] [REFERRED TO]
Y PANDURANGA SWAMY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1970-9-22] [REFERRED TO]
M K PRASAD VS. GOVERNMENT OF INDIA [LAWS(APH)-1978-2-28] [REFERRED TO]
ANANDRAM JIANDRAL VASWANI VS. UNION OF INDIA [LAWS(CAL)-1982-6-3] [REFERRED TO]
VISHNU DUTT SHARMA VS. GENERAL MANAGER, BANK OF BARODA (W.U.P.U.) [LAWS(ALL)-2017-4-109] [REFERRED TO]
KULDEEP SINGH VS. THE STATE OF PUNJAB [LAWS(P&H)-1992-1-199] [REFERRED TO]
PRABHU NARAYAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2001-2-37] [REFERRED TO]
DASAPPA VS. SOUTHERN RAILWAYS [LAWS(KAR)-1983-6-7] [REFERRED TO]
ARUN PRABHAT SINHA VS. THE HIGH COURT OF JUDICUTURE [LAWS(PAT)-2010-11-136] [REFERRED TO]
G. GABRIEL VS. THE STATE HOUSING BOARD BY ITS CHAIRMAN AND ANR. [LAWS(MAD)-1967-12-35] [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [LAWS(SC)-1969-2-28] [APPLIED]
Hari Singh Gour VS. State of M.P. [LAWS(MPH)-1996-11-34] [REFERRED TO]
R C RALHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1987-8-6] [REFERRED TO]
HAJARI LAL VS. JUDGE LABOUR COURT, AJMER AND ORS [LAWS(RAJ)-2014-3-344] [REFERRED]
G.S.SUBBARAMAN VS. INDIAN BANK [LAWS(MAD)-2019-10-146] [REFERRED TO]
N.PALANISAMY VS. STATE BANK OF INDIA [LAWS(MAD)-2019-10-400] [REFERRED TO]
WING COMMANDER S S CHAWLA VS. MANAGING DIRECTOR INDIAN AIRLINES AIRLINES HOUSE NEW DELHI [LAWS(APH)-1995-4-48] [REFERRED TO]
MOHAMMAD RIAZUDDIN VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2000-11-28] [REFERRED TO]
SRIMANNARAYANA K V VS. REGISTRAR ADMINISTRATION HIGH COURT [LAWS(APH)-1997-4-112] [REFERRED TO]
S R SUBRAMANYA VS. CHAIRMAN AND MANAGING DIRECTOR REVIEWINGAUTHORITY INDIAN BANK MADRAS [LAWS(KAR)-1995-8-59] [REFERRED TO]
MOHINI K VS. GENERAL MANAGER SYNDICATE BANK MANIPAL [LAWS(KAR)-1994-7-13] [REFERRED TO]
SHRIRAM SAHAKARI SAKHAR KARKHANA LTD VS. DIRECTOR OF SUGAR AND ADDITIONAL REGISTRAR CO OP SOCIETIES [LAWS(BOM)-1996-3-36] [REFERRED TO]
V K GARG VS. GOVERNOR [LAWS(DLH)-2007-3-166] [REFERRED TO]
SAROJ SRIVASTAVA VS. RAJYA SABHA DECRETARIAT [LAWS(DLH)-1997-9-34] [REFERRED]
B D LUTHRA VS. CHAIRMAN and MANAGING DIRECTOR PUNJAB NATIONAL BANK [LAWS(DLH)-2004-7-102] [REFERRED TO]
VASANTLAL DHANSUKHLAL JARIWALA VS. G N DIKE SECRETARY TO GOVERNMENT OF GUJARAT [LAWS(GJH)-1975-6-1] [REFERRED]
B M RAO VS. STATE OF GUJARAT [LAWS(GJH)-2004-11-26] [REFERRED TO]
P P RATHOD VS. GUJARAT WATER SUPPLY & SEWERAGE BOARD [LAWS(GJH)-2024-3-84] [REFERRED TO]
DEEPAK GANGULY VS. UNION OF INDIA UOI [LAWS(ALL)-1997-1-109] [REFERRED TO]
B DEVADAS VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(APH)-2012-9-91] [REFERRED TO]
CH VIJAYA RAJU VS. SUPERINTENDING ENGINEER [LAWS(APH)-2005-7-133] [REFERRED TO]
T PREMCHANDRA RAO VS. B PRAMOD GENERALMANAGER SYNDICATE BANK [LAWS(APH)-2006-6-90] [REFERRED TO]
M GOPALA KRISHNA VS. DIVISIONAL SECRETARY COMMISSIONER RAILWAY PROTECTION FORCE [LAWS(APH)-2006-7-54] [REFERRED TO]
MAHENDER SINGH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-1-30] [REFERRED TO]
RAVI KANT VS. STATE BANK OF INDIA [LAWS(ALL)-2018-10-227] [REFERRED TO]
VIRENDRA YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-135] [REFERRED TO]
BASANTA KUMAR MISHRA VS. ORISSA STATE ROAD TRANSPORT CORPORATION [LAWS(ORI)-2024-7-68] [REFERRED TO]
MANI KANT ARYA VS. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD AND [LAWS(RAJ)-1993-7-35] [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [LAWS(SC)-1995-11-163] [RELIED ON]
JWALA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1975-4-3] [REFERRED TO]
PRAMOD KUMAR AGRAWAL VS. STATE OF M P [LAWS(MPH)-2009-10-10] [REFERRED TO]
STATE BANK OF INDIA VS. MOHAMMAD BADRUDDIN [LAWS(SC)-2019-7-58] [REFERRED TO]
EX-CONST/DVR MUKESH KUMAR RAIGAR VS. UNION OF INDIA [LAWS(SC)-2023-1-36] [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [LAWS(SC)-2003-2-108] [REFERRED]
SHYAMKANT TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1985-4-28] [REFERRED TO]
K.C. RANGARAJAN (DIED) THROUGH LRS. VS. CHAIRMAN, STATE BANK OF INDIA [LAWS(ORI)-1997-3-23] [REFERRED TO]
DILLIP KUMAR ROY VS. HONBLE CHIEF JUSTICE [LAWS(ORI)-2001-6-19] [REFERRED TO]
VICTOR FRANCIS VS. UNITED COMMERCIAL BANK, KOLKATA [LAWS(JHAR)-2013-2-18] [REFERRED TO]
SARDAR SINGH MUNDARI VS. FOOD CORPORATION OF INDIA [LAWS(JHAR)-2013-2-81] [REFERRED TO]
K R SESHAN VS. DEPUTY INSPECTOR GENERAL OF POLICE SOUTHERN RANGE MADURAI [LAWS(MAD)-1967-12-22] [REFERRED TO]
A. VENUGOPALA CHETTIAR VS. THE STATE REPRESENTED BY THE SECRETARY, FOOD AND AGRICULTURE DEPARTMENT AND ORS. [LAWS(MAD)-1968-1-40] [REFERRED TO]
K.P. ABDUL KAREEM HAJEE AND ANR. VS. DIRECTOR, ENFORCEMENT DIRECTORATE [LAWS(MAD)-1976-12-40] [REFERRED TO]
STATE OF MADRAS VS. A R SRINIVASAN [LAWS(MAD)-1963-9-26] [REFERRED TO]
BOARD OF DIRECTORS OF TANSI CORPORATION VS. S MOHANRAJ [LAWS(MAD)-1991-4-58] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-4-299] [REFERRED TO]
G R VENKATESHWARA REDDY VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE [LAWS(KAR)-1994-6-19] [FOLLOWED ON]
RAM KISHEN VS. MUNICIPAL CORPORATION OF DELHI AND ANOTHER [LAWS(DLH)-1970-5-47] [REFERRED TO]
KAILASH CHAND GUPTA VS. CHIEF COMMISSIONER DELHI ADMINISTRATION [LAWS(DLH)-1970-8-9] [REFERRED]
K M L N MOHANA RAO VS. A P S E B [LAWS(APH)-1999-8-66] [REFERRED TO]
HIRENDRA NATH BAKSHI VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-1975-9-34] [REFERRED TO]
SUNIL KUMAR BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-1973-9-26] [REFERRED TO]
B D LUTHRA VS. CHAIRMAN and MANAGING DIRECTOR PUNJAB NATIONAL BANK [LAWS(DLH)-2004-3-54] [REFERRED TO]
R P CHHABRA VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2004-7-16] [REFERRED TO]
ANKIT GUPTA VS. VICE CHANCELLOR UNIVERSITY OF DELHI [LAWS(DLH)-2006-12-28] [REFERRED TO]
KARAN JAIN VS. DIRECTOR NSIT [LAWS(DLH)-2006-12-31] [REFERRED TO]
GOVIND RAGHO KHAIRNAR VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-1997-7-12] [REFERRED TO]
BHANU PRATAP GOSAAIN VS. ASSISTANT GENERAL MANAGER ALLAHABAD BANK [LAWS(CAL)-1993-12-20] [REFERRED TO]
DIPENDRA NARAYAN MUNSI VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(CAL)-2002-7-21] [REFERRED TO]
PRASANTA KUMAR BASU VS. BURN STANDARD CO LTD [LAWS(CAL)-2002-9-17] [REFERRED TO]
KANTA RANI VS. REGISTRAR GENERAL [LAWS(DLH)-2012-1-68] [REFERRED TO]
J.K. CHANDNA VS. THE PRATHAMA BANK AND ORS. [LAWS(ALL)-2016-3-12] [REFERRED TO]
S.K. MEHROTRA VS. LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2017-5-42] [REFERRED TO]
NATH MISHRA VS. STATE BANK OF INDIA [LAWS(ALL)-2003-8-216] [REFERRED TO]
DEO KUMAR OJHA VS. BOARD OF DIRECTORS U P STATE WAREHOUSING CORPORATION [LAWS(ALL)-2002-8-145] [REFERRED TO]
T SRINIVAS VS. INSPECTOR GENERAL OF POLICE [LAWS(APH)-2007-5-9] [REFERRED TO]
B ARCHANA REDDY VS. STATE OF A P [LAWS(APH)-2005-11-64] [REFERRED TO]
CH PURUSHOTHAM VS. SENIOR DIVISIONAL COMMERCIAL MANAGER, SOUTH CENTRA [LAWS(APH)-2006-11-165] [REFERRED]
SATUBHA K VAGHELA VS. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD [LAWS(GJH)-1968-2-5] [REFERRED]
KRISHNA CHANDRA TANDON VS. UNION OF INDIA [LAWS(SC)-1974-4-17] [RELIED ON]
SAWARN SINGH VS. STATE OF PUNJAB [LAWS(SC)-1975-11-45] [FOLLOWED]
STATE OF UTTAR PRADESH VS. CHANDRA MOHAN NIGAM:CHANDRA MOHAN NIGAM [LAWS(SC)-1977-9-10] [FOLLOWED]
JAYANT V. SELMOKAR VS. STATE BANK OF INDIA [LAWS(TLNG)-2023-2-33] [REFERRED TO]
MADAN GOPAL VS. THE PUNJAB STATE [LAWS(P&H)-1965-11-35] [REFERRED TO]
SHRI RAM MURTI CHOPRA VS. THE SENIOR SUPERINTENDENT OF POST OFFICES, LUDHIANA DIVISION, LUDHIANA, AND OTHERS [LAWS(P&H)-1965-2-29] [REFERRED TO]
M K TRADING COMPANY VS. STATE OF PUNJAB [LAWS(P&H)-1974-4-8] [REFERRED TO]
STATE VS. DANMAL [LAWS(RAJ)-1977-10-3] [REFERRED TO]
UDAYAPPAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-1981-8-42] [REFERRED TO]
STATE BANK OF INDIA VS. K P NARAYANAN KUTTY [LAWS(SC)-2003-1-102] [REFERRED]
CHAIRMAN, RAILWAY BOARD, NEW DELHI VS. D. SAINSON [LAWS(MAD)-1995-2-139] [REFERRED TO]
BHAGWATI SINGH VS. DISTRICT ELECTRIC ENGINEER NORTH EASTERN RAILWAY [LAWS(PAT)-1966-1-8] [REFERRED TO]
A K HANDA VS. UNION OF INDIA [LAWS(MPH)-1987-8-32] [REFERRED TO]
UCO BANK VS. NARENDRA NARAYAN SHRIVASTAVA [LAWS(MPH)-1999-12-9] [REFERRED TO]
GANDHARAB SINGH VS. PRESIDING OFFICER [LAWS(P&H)-2001-9-106] [REFERRED TO]
MOVVAR SUBRAMANYA BHAT VS. STATE OF MYSORE [LAWS(KAR)-1973-9-36] [REFERRED TO]
ALL INDIA REPORTER LIMITED VS. COMPETENT AUTHORITY IAC OF I T [LAWS(BOM)-1981-2-28] [REFERRED TO]
UNION OF INDIA VS. SURAJ BHAN [LAWS(DLH)-1970-1-9] [REFERRED .]
SHRI I.D. GUPTA VS. DELHI ADMINISTRATION [LAWS(DLH)-1973-1-40] [REFERRED TO]
N. PURUSHOTHAMAN VS. OFFICER COMMANDING [LAWS(KER)-1992-2-64] [REFERRED TO]
HADIBANDHU JENA VS. TRIBAL DEVELOPMENT CO OPERATIVE [LAWS(ORI)-1998-7-39] [REFERRED TO]
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD VS. UTTAM SINGH [LAWS(P&H)-1994-3-118] [REFERRED]
UNION OF INDIA VS. DURGAGATI BHATTACHARYA [LAWS(CAL)-1971-3-5] [REFERRED TO]
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. E RAJA REDDY [LAWS(APH)-1999-10-10] [REFERRED TO]
M A NARAYANA SETTY VS. DIVISIONAL MANAGER and DISCIPLINARY AUTHORITY LIC OF INDIA CUDDAPAH [LAWS(APH)-1989-8-12] [REFERRED TO]
DIRECTOR NRSA BALANAGAR HYDERABAD VS. G RGDDAPPA [LAWS(APH)-1991-2-20] [REFERRED TO]
STATE BANK OF HYDERABAD GUNFOUNDRY HYD VS. V K GADGIL [LAWS(APH)-1994-4-21] [REFERRED TO]
HASMUKHLAL V SHAH VS. BANK OF INDIA [LAWS(GJH)-1994-8-7] [REFERRED TO]
Praveen Kumar VS. Union of India [LAWS(JHAR)-2013-3-135] [REFERRED TO]
RAJ BALLABH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-1-45] [REFERRED TO]
AMAR SINGH SHRI RAM BHAROSEY LAL VS. DISTRICT JUDGE [LAWS(ALL)-2005-5-249] [REFERRED TO]
DIBESH CHANDRA CHOUDHURY VS. O N G C DEHRADUN [LAWS(GAU)-1997-5-5] [REFERRED TO]
DIVISIONAL SECURITY COMMISSIONER RPF SOUTH CENTRAL RAILWAY SECUNDERABAD VS. B SHIV SHANKAR [LAWS(APH)-2007-10-10] [REFERRED TO]
STATE OF MAHARASHTRA VS. K B NIMBALKAR [LAWS(BOM)-2006-2-30] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. PANCHANAN MANNA [LAWS(CAL)-1998-6-25] [REFERRED TO]
KISHOR GULERIA VS. DIRECTOR OF EDUCATION DIRECTORATE OF EDUCATION [LAWS(DLH)-2012-7-44] [REFERRED TO]
BAKHTAWAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1970-10-16] [REFERRED TO]
BURN AND COMPANY LIMITED VS. WORKMAN [LAWS(SC)-1968-2-32] [REFERRED TO]
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) VS. AJAI KUMAR SRIVASTAVA [LAWS(SC)-2021-1-1] [REFERRED TO]
STATE BANK OF INDIA VS. A.G.D. REDDY [LAWS(SC)-2023-8-76] [REFERRED TO]
UNION OF INDIA VS. ANIL.S [LAWS(KER)-2019-11-1] [REFERRED TO]
JNANENDRA NATH DAS VS. STATE OF ORISSA [LAWS(ORI)-1964-4-9] [REFERRED TO]
BASANTI MOHANTY AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2016-3-1] [REFERRED TO]
BOARD OF DIRECTORS KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED VS. B. G. ADAVI [LAWS(KAR)-2019-12-242] [REFERRED TO]
SURAJ PARKASH VS. STATE OF PUNJAB [LAWS(DLH)-1967-6-5] [REFERRED TO]
DEVBHADRASINH BACHUBHA SOLANKI VS. MANAGING DIRECTOR GUJARAT ENERGY TRANSMISSION [LAWS(GJH)-2024-3-153] [REFERRED TO]
RAM PHAL AND ANR., PREM SINGH AND RAJBIR SINGH VS. D.T.C. [LAWS(DLH)-2007-3-232] [REFERRED TO]
BIMALENDU CHOUDHURY VS. B.K. BHATTACHARJEE [LAWS(CAL)-1968-7-25] [REFERRED TO]
MOHAMMAD MAHMOOD VS. DISTRICT and SESSIONS JUDGE NALGONDA [LAWS(APH)-1997-5-12] [REFERRED TO]
G R REDDY VS. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI [LAWS(APH)-1997-10-18] [REFERRED TO]
DISTRICT and SESSIONS JUDGE VS. T MADHAVA RAO [LAWS(APH)-1995-12-27] [FOLLOWED TO (PARA 2) 3.]
(DR.) MUKUL SINHA VS. PHYSICAL RESEARCH LABORATORY [LAWS(GJH)-1983-6-20] [REFERRED TO]
PRAVEEN KUMAR VS. INSPECTOR GENERAL OF POLICE [LAWS(JHAR)-2013-3-44] [REFERRED TO]
INDRA DEO SINGH VS. UNION OF INDIA [LAWS(JHAR)-2013-3-97] [REFERRED TO]
ANANDA CHAKRAVORTY VS. UNION OF INDIA [LAWS(CAL)-1987-3-6] [REFERRED TO]
AJAI KUMAR SRIVASTAVA VS. DY GENERAL MANAGER VARANASI & OTHERS [LAWS(ALL)-2018-4-130] [REFERRED TO]
STATE OF PUNJAB VS. ASA NAND [LAWS(P&H)-1968-2-30] [REFERRED]
RAJESH KUMAR SINGH VS. UNION OF INDIA [LAWS(ORI)-2024-7-66] [REFERRED TO]
THE STATE OF HARYANA AND OTHERS VS. GURDEV SINGH [LAWS(P&H)-1979-11-92] [REFERRED TO]
KUNDAN SINGH JHALA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-5-31] [REFERRED TO]
ENGINE VALVES LIMITED VS. LABOUR COURT [LAWS(MAD)-1990-11-92] [REFERRED TO]
BIRESH LAL VS. HEAVY ENGINEERING CORPORATION LTD [LAWS(PAT)-2000-2-79] [REFERRED TO]
STATE OF BIHAR VS. CHANDESHWAR MISHRA ALIAS CHANDRESHWAR MISHRA [LAWS(PAT)-2003-1-92] [REFERRED TO]
TRIPURA GRAMIN BANK VS. TARIF BARAN ROY [LAWS(SC)-2001-1-97] [REFERRED TO]
UNION OF INDIA VS. SUBRATA NATH [LAWS(SC)-2022-11-85] [REFERRED TO]
PAVITHRAN M N VS. CENTRAL BANK OF INDIA [LAWS(MAD)-1999-8-77] [REFERRED TO]
RAJKISHORE PARIDA VS. ADDL. DIRECTOR OF INDUSTRIES AND ANR. [LAWS(ORI)-1978-10-12] [REFERRED TO]
GANESH ROUT VS. UNION OF INDIA UOI [LAWS(ORI)-1993-1-6] [REFERRED TO]
UNION OF INDIA VS. ANIL.S. [LAWS(KER)-2019-11-60] [REFERRED TO]
L.R.BHANDARI VS. THE STATE OF PUNJAB [LAWS(HPH)-1988-8-7] [REFERRED TO]
S P JAIN VS. UNION BANK OF INDIA [LAWS(APH)-1990-11-1] [REFERRED TO]
P JAJACHANDRA RAO VS. STATE BANK OF HYDERABAD [LAWS(APH)-1990-9-27] [REFERRED TO]
BUDAN KHAN VS. ESTATE OFFICER HYDERABAD [LAWS(APH)-1964-12-1] [REFERRED TO]
BAGSU DEVI BAFNA VS. COMMR OP INCOME TAX W B [LAWS(CAL)-1965-12-2] [REFERRED TO]
STATE OF WEST BENGAL VS. SATI PROSAD ROY [LAWS(CAL)-1974-8-32] [REFERRED TO]
BALDEVDAS R. RAHEJA VS. UNION OF INDIA [LAWS(BOM)-1974-3-23] [REFERRED TO]
SHALENDRASINGH RANJITSINGH SAKHAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2002-10-48] [REFERRED]
TRIJUGI NARAIN VS. GORAKHPUR KSHETRIYA GRAMIN BANK [LAWS(ALL)-1985-9-6] [REFERRED TO]
MOHINDER SINGH VS. UNION OF INDIA [LAWS(DLH)-1978-11-12] [REFERRED TO]
GOPAL VAJANI VS. STATE BANK OF INDIA [LAWS(BOM)-2016-12-94] [REFERRED TO]
EX HEAD CONSTABLE MANJEET SINGH VS. UNION OF INDIA [LAWS(DLH)-2012-1-137] [REFERRED TO]
ANIL BASAK VS. JAILER DUM DUM CENTRAL JAIL [LAWS(CAL)-1980-4-12] [REFERRED TO]
ANANDA CHAKRABORTY VS. UNION OF INDIA [LAWS(CAL)-1986-3-8] [REFERRED TO]
S.KRISHNA MURTHY VS. INDIAN OVERSEAS BANK [LAWS(APH)-2013-10-45] [REFERRED TO]
G V TRIVENI PRASAD VS. SYNDICATE BANK [LAWS(APH)-2006-11-6] [REFERRED TO]
PURUSHOTTAM VS. SENIOR DIVISIONAL COMMERCIAL MANAGER [LAWS(APH)-2006-12-128] [REFERRED TO]
K NATRAJAN VS. STATION COMMANDER AIR FORCE STATION [LAWS(APH)-2007-4-15] [REFERRED TO]
T SRINIVAS VS. INSPECTOR GENERAL OF POLICE [LAWS(APH)-2007-4-33] [REFERRED TO]
STATE BANK OF HYDERABAD VS. AHMED MOINUDDIN [LAWS(APH)-2009-10-40] [REFERRED TO]
VINESH CHANDRA SAXENA VS. UOI AND ORS [LAWS(DLH)-2013-3-342] [REFERRED]
STATE OF MAHARASHTRA VS. K B NIMBALKAR [LAWS(BOM)-2006-2-121] [REFERRED TO]