PARIMAL Vs. VEENA ALIAS BHARTI

Referred Judgements :-

MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
THAKUR SUKHPAL SINGH VS. THAKUR KALYAN SINGH [REFERRED TO]
MANINDRA LAND AND BUILDING CORPORATION LTD VS. BHUTNATH BANERJEE [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
SARPANCH LONAND GRAMPANCHAYAT VS. RAMGIRI GOSAVI [REFERRED TO]
LALA MATA DIN VS. A NARAYANAN [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. ATMARAM SUNGOMAL POSHANI [REFERRED TO]
SURINDER SINGH SIBIA VS. VIJAY KUMAR SOOD [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
MADANLAL VS. SHYAMLAL [REFERRED TO]
DAVINDER PAL SEHGAL VS. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED [REFERRED TO]
RAM NATH SAO ALIAS RAM NATH SAHU VS. GOBARDHAN SAO [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
GANNMANI ANASUYA VS. PARVATINI AMARENDRA CHOWDHARY [REFERRED TO]
SHIV KUMAR SHARMA VS. SANTOSH KUMARI [REFERRED TO]
REENA SADH VS. ANJANA ENTERPRISES [REFERRED TO]
RABINDRA SINGH VS. FINANCIAL COMMI COOPRATION PUNJAB [REFERRED TO]
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION [REFERRED TO]
GREATER MOHALI AREA DEVELOPMENT AUTHORITY VS. MANJU JAIN [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
SUNIL KUMAR SAMBHUDAYAL GUPTA VS. STATE OF MAHARASHTRA [REFERRED TO]
H H BRIJ INDAR SINGH VS. LALA KANSHI RAM [REFERRED TO]
SREI INTERNATIONAL FINANCE LTD VS. FAIRGROWTH FINANCIAL SERVICES LTD. [REFERRED TO]
KAUSHALYA DEVI VS. PREM CHAND [REFERRED TO]