Referred Judgements :-

UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
DILAWAR BALU KURANE VS. STATE OF MAHARASHTRA [REFERRED TO]
JAPANI SAHOO VS. CHANDRA SEKHAR MOHANTY [REFERRED TO]
VAKIL PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
P VIJAYAN VS. STATE OF KERALA [REFERRED TO]

Cited Judgements :-

PANKAJ AGARWAL VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-7-58] [REFERRED TO]
AMAN GAUR AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2013-2-637] [REFERRED]
SIRAJUL VS. STATE OF U P [LAWS(SC)-2015-7-30] [REFERRED TO]
RAMKISHORE SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-8-106] [REFERRED TO]
RAJENDRA SINGH AND ANR VS. STATE OF MADHYA PRADESH AND ANR [LAWS(MPH)-2018-11-60] [REFERRED TO]
RAMESH SHARMA VS. STATE OF M.P. [LAWS(MPH)-2018-5-259] [REFERRED TO]
VIJAY KUMAR VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2021-8-38] [REFERRED TO]
SRINIVAS D SRIDHAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2017-3-340] [REFERRED TO]
SUNDARI GAUTAM VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-8-51] [REFERRED TO]
H N ARAVIND BUSHAN VS. STATE OF KARNATAKA BY S P P FOR CHANDRA LAYOUT [LAWS(KAR)-2012-8-45] [REFERRED TO]
SUDHIR KUMAR VS. CBI [LAWS(DLH)-2023-1-411] [REFERRED TO]
HAWA SINGH BENIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-124] [REFERRED TO]
ARVIND KUMAR JAIN VS. STATE OF RAJ. [LAWS(RAJ)-2015-2-97] [REFERRED TO]
MD. IRSHAD SON OF WAHAB MASTER @ ABDUL WAHAB, RESIDENT OF VILLAGE-BALTHI MUSAHARI, P.S.-BOCHAHA, DISTRICT-MUZAFFARPUR VS. THE STATE OF BIHAR & ANR. [LAWS(PAT)-2012-3-192] [REFERRED TO]
BHAGWAT KUNWAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-212] [REFERRED TO]
KAMAL SHAH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-154] [REFERRED TO]
DEEPA RAM VS. STATE [LAWS(RAJ)-2020-8-120] [REFERRED TO]
THOUNAOJAM TEJKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-10-26] [REFERRED TO]
J. MURALIDHAR GOUD VS. STATE OF TELANGANA [LAWS(TLNG)-2018-11-26] [REFERRED TO]
GHULAM HASSAN BEIGH VS. MOHAMMAD MAQBOOL MAGREY [LAWS(SC)-2022-7-88] [REFERRED TO]
MANNA LAL JHALANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-17] [REFERRED TO]
NARESH GOEL & 4 ORS. VS. STATE OF RAJASTHAN THOUGH C.B.I., JAIPUR [LAWS(RAJ)-2011-11-145] [REFERRED TO]
GHULAM ABBAS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-79] [REFERRED TO]
N.RAJESWARI VS. STATE [LAWS(MAD)-2019-2-232] [REFERRED TO]
R. RAJAM VS. STATE [LAWS(MAD)-2016-1-109] [REFERRED TO]
AMAN KUMAR AND PAWAN KUMAR VS. STATE OF U.T. CHANDIGARH [LAWS(P&H)-2015-2-8] [REFERRED TO]
M. NAGARAJU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-4] [REFERRED TO]
DANISH KHAN VS. STATE [LAWS(BOM)-2011-12-106] [REFERRED TO]
SUSHIL KUMAR VS. STATE OF U.P. [LAWS(ALL)-2022-4-118] [REFERRED TO]
AHMAD ULLAH VS. STATE OF U P [LAWS(ALL)-2013-9-164] [REFERRED TO]
BAL KRISHNA SHARMA VS. STATE OF U P AND OTHERS [LAWS(ALL)-2013-5-503] [REFERRED]
MEWATI DEVI VS. STATE OF U.P. [LAWS(ALL)-2024-4-9] [REFERRED TO]
RAKESH KUMAR HANSH VS. THE STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-61] [REFERRED TO]
MUKESH GARG VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-1-336] [REFERRED TO]
OM PRAKASH KAPOOR @ O.P. KAPOOR VS. STATE [LAWS(ALL)-2019-12-30] [REFERRED TO]
DEV NATH VERMA VS. STATE [LAWS(ALL)-2019-10-249] [REFERRED TO]
HEMANT KUMAR MISHRA VS. STATE OF U. P. [LAWS(ALL)-2019-8-24] [REFERRED TO]
PRABHAT KUMAR SINHA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2014-2-281] [REFERRED TO]
YASHWANT BALASAHEB GAVADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-254] [REFERRED TO]
AVINASH MANOHAR WARJURKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-236] [REFERRED TO]
KARANSINH KALUSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-129] [REFERRED TO]
BHAVESHKUMAR TEJMALBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1476] [REFERRED TO]
BHAGWANDAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-496] [REFERRED TO]
MAFIBEN KEVABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-206] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SANJIB HALDER [LAWS(CAL)-2022-6-41] [REFERRED TO]
SHRI AJIT KUMAR AND ANOTHER VS. THE STATE [LAWS(CAL)-2018-7-260] [REFERRED TO]
BHUNESHWAR KUMAR @ BHUBNESHWAR KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-5-118] [REFERRED TO]
VEEDHI PANDU RANGA NADHA SWAMY VS. STATE OF A.P. [LAWS(APH)-2020-2-11] [REFERRED TO]
SABBIR JAMALBHAI MEHTAR VS. STATE OF GUJARAT [LAWS(GJH)-2011-6-19] [REFERRED TO]
SUBRATA DAS VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-236] [REFERRED]
DILRUBA ANSHARI @ DILRUBA HUSSAIN AND OTHER VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-1-237] [REFERRED TO]
JASPAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-279] [REFERRED TO]
SANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-18] [REFERRED TO]
JYOTI SINGH VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-3-102] [REFERRED TO]
BALLI CHAUDHARY ALIAS RAKESH VS. STATE OF M.P. [LAWS(MPH)-2022-1-51] [REFERRED TO]
SRIPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-434] [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-6-46] [REFERRED TO]
PARAS JAIN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-6] [REFERRED TO]
RAMKUWAR VS. STATE OF HARYANA [LAWS(P&H)-2020-1-434] [REFERRED TO]
PARAMRAJ SINGH UMRANANGAL VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-28] [REFERRED TO]
SWATI MALIWAL VS. STATE [LAWS(DLH)-2024-9-50] [REFERRED TO]
INDIRA RAO, OBSTETRICIAN AND GYNECOLOGIST VS. STATE OF KARNATAKA REPRESENTED BY SUPERINTENDENT OF POLICE [LAWS(KAR)-2016-10-14] [REFERRED TO]
KULVINDER KOUR VS. DALJEET SINGH AND ORS [LAWS(J&K)-2019-2-8] [REFERRED TO]
MIRZA FAHIM BEG & OTHERS VS. THE STATE OF MADHYA PRADESH & ANOTHER [LAWS(MPH)-2018-7-8] [REFERRED TO]
K.M.NAGARAJ VS. STATE OF KERALA [LAWS(KER)-2020-2-71] [REFERRED TO]
VIKAS KUMAR JHA, S/O LATE TEJ VS. STATE OF M.P. [LAWS(MPH)-2015-10-155] [REFERRED]
SATYA NARAYAN KEJRIWAL VS. GAJRAJ SURANA [LAWS(GAU)-2018-10-71] [REFERRED TO]
PINTU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-299] [REFERRED TO]
SMT. SUSHILA DEVI VS. RAJENDRA RATHORE AND ANR. [LAWS(RAJ)-2012-7-283] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-4-191] [REFERRED TO]
RUPAK SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-11-72] [REFERRED TO]
RAGHWENDRA MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-4-172] [REFERRED TO]
VIKAS SINGH SON OF RAJ NARAYAN SINGH, RESIDENT OF VILLAGE QTR NO. 683/D, VS. UNION OF INDIA, THROUGH C.B.I. [LAWS(JHAR)-2016-3-111] [REFERRED TO]
BALKISHAN TIWARI @ BAL KRISHNA TIWARY S/O BAHADUR VS. STATE OF JHARKHAND AND ORS [LAWS(JHAR)-2015-8-152] [REFERRED]
MANORANJAN S.K. PATI AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-1-6] [REFERRED TO]
MD. ZAKIR KHAN AND OTHER VS. THE STATE OF JHARKHAND AND OTHER [LAWS(JHAR)-2016-1-165] [REFERRED TO]
RAM PRAVESH RAI VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2016-3-38] [REFERRED TO]
SATYA NARYAN SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2017-10-86] [REFERRED TO]
STATE VS. M.K. RAJAGOPALAN [LAWS(MAD)-2014-8-5] [REFERRED TO]
PARAMESWARAN VS. STATE REP BY STATION HOUSE OFFICER [LAWS(MAD)-2017-12-182] [REFERRED TO]
ABRAHAM JOSEPH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-4-32] [REFERRED TO]
SUDHIR KUMAR MARWAHA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-4-49] [REFERRED TO]
NITINCHANDRA SOMNATH RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-480] [REFERRED TO]
CHETANBHAI JAYANTILAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-548] [REFERRED TO]
STATE OF GUJARAT VS. HAFIZHUSAIN @ ADNAN @ JAID TAJJUDIN GOSMOHIDDIN MULLA [LAWS(GJH)-2022-11-58] [REFERRED TO]
VISHAL CHAWLA VS. STATE [LAWS(DLH)-2019-7-510] [REFERRED TO]
ABHISHEK TANWAR VS. STATE OF DELHI [LAWS(DLH)-2019-8-100] [REFERRED TO]
MANITA BORAH VS. STATE OF ASSAM [LAWS(GAU)-2021-2-13] [REFERRED TO]
AABA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-776] [REFERRED TO]
KAMLAKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-671] [REFERRED TO]
VIRENDRA DINKARRAO PILONDRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-175] [REFERRED TO]
ARVIND SETHI VS. UNION OF INDIA [LAWS(BOM)-2024-1-120] [REFERRED TO]
CHAMAN MANGLA VS. STATE OF U.P. [LAWS(ALL)-2022-4-54] [REFERRED TO]
RAEES VS. STATE OF U.P. [LAWS(ALL)-2023-10-43] [REFERRED TO]
SHIV SHANKAR SONI VS. STATE OF U. P. [LAWS(ALL)-2023-11-78] [REFERRED TO]
OM PRAKASH JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2021-8-131] [REFERRED TO]
RAVINDRA PRATAP SHAHI @ PAPPU SHAHI VS. STATE OF U.P. [LAWS(ALL)-2021-10-3] [REFERRED TO]
SATYA PRAKASH PANDEY & ANR. VS. STATE OF U.P. & ANR. [LAWS(ALL)-2017-1-3] [REFERRED TO]
J N KHANNA VS. R K RAWAL [LAWS(DLH)-2013-9-538] [REFERRED TO]
S.K. BADOLA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-7-50] [REFERRED TO]
PREMCHANDRA SHARMA VS. STATE OF U P [LAWS(ALL)-2013-1-98] [REFERRED TO]
MUKESH KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2017-3-23] [REFERRED TO]
PRITHVI SINGH VS. STATE [LAWS(RAJ)-2020-11-120] [REFERRED TO]
AMIT KUMAR VS. SPECIAL POLICE ESTABLISHMENT [LAWS(MPH)-2020-5-66] [REFERRED TO]
PHEIROIJAM CHAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-3-3] [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-198] [REFERRED TO]
SATYANARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-7-110] [REFERRED TO]
ANGREJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-2-152] [REFERRED TO]
STATE OF TAMIL NADU VS. N.SURESH RAJAN [LAWS(SC)-2014-1-11] [REFERRED TO]
TAMANDEEP SINGH VS. STATE OF J&K [LAWS(J&K)-2019-10-21] [REFERRED TO]
VINAY GUPTA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-1-206] [REFERRED TO]
JAGAT NARAYAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2023-9-74] [REFERRED TO]
VENKATESH VS. STATE BY SIDDAPURA POLICE [LAWS(KAR)-2012-7-339] [REFERRED TO]
KAUSHALYA DEVI VS. STATE (GOVT. OF NCT OF DELHI) . [LAWS(DLH)-2022-10-218] [REFERRED TO]
VAZHUTHACAUD R. NARENDRAN NAIR VS. STATE OF KERALA [LAWS(KER)-2024-2-211] [REFERRED TO]
LAIJU VS. STATE OF KERALA [LAWS(KER)-2024-4-159] [REFERRED TO]
SEBASTIAN P.J. VS. STATE OF KERALA [LAWS(KER)-2022-6-365] [REFERRED TO]
JAYA VS. STATE OF KERALA [LAWS(KER)-2022-1-161] [REFERRED TO]
STATE OF KARNATAKA VS. YOGA RAMESH [LAWS(KAR)-2022-7-1573] [REFERRED TO]
KASHI PRASAD DUBEY VS. STATE OF M.P. [LAWS(MPH)-2015-4-235] [REFERRED]
STATE BY THE INSPECTOR OF POLICE VS. S.SELVI [LAWS(SC)-2017-12-60] [REFERRED TO]
Ravi S. Krishna VS. State By Cbi/Acb [LAWS(KAR)-2011-11-58] [REFERRED TO]
SUBEG SINGH & ORS VS. STATE OF RAJASTHAN & ANR [LAWS(RAJ)-2011-5-280] [REFERRED]
THE ADDITIONAL SUPERINTENDENT OF POLICE CBI VS. G.B. ANBALAGAN [LAWS(MAD)-2014-8-181] [REFERRED TO]
M SAMPATH VS. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-6-533] [REFERRED TO]
AJIT KUMAR SINHA @ KAJU YADAV VS. STATE OF BIHAR [LAWS(PAT)-2015-4-29] [REFERRED TO]
KULJINDER KAUR VS. CHETAN NANDA [LAWS(P&H)-2012-3-24] [REFERRED TO]
HANS RAJ CHAUHAN VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2014-12-28] [REFERRED TO]
VISHWANATH KUMBHKAR VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-11-90] [REFERRED TO]
ANAND KUMAR SINGH, SON OF RAMESH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-11-134] [REFERRED]
NEPAL KUMBHAKAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-11-135] [REFERRED]
Z. JAMES TEROM ALIAS Z.J. TEROM AND OTHER VS. THE STATE OF JHARKHAND AND OTHER [LAWS(JHAR)-2016-1-173] [REFERRED TO]
CHANDAN RAM, SON OF SUNIL RAM RESIDENT OF VILLAGE VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-1-179] [REFERRED TO]
BINOD KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-4-55] [REFERRED TO]
MRITYUNJAY DAS VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-5-32] [REFERRED TO]
MANAS DAS VS. POLICE INSPECTOR, OFFICER IN CHARGE OF VERNA POLICE STATION [LAWS(BOM)-2022-4-332] [REFERRED TO]
KRISHAN KHOKAR VS. CBI [LAWS(DLH)-2018-12-398] [REFERRED TO]
PANKAJ VERMA VS. STATE OF DELHI & AN [LAWS(DLH)-2018-1-128] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2020-1-141] [REFERRED TO]
ROYDEN HAROLD BUTHELLO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-6] [REFERRED TO]
RAMCHANDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-6-109] [REFERRED TO]
CARLA GUIOMAR SOUZA VS. STATE OF GOA [LAWS(BOM)-2014-1-4] [REFERRED TO]
GHATTAMANENI SRINIVASA RAO VS. STATE C.B.I. S.C.M.B., MUMBAI [LAWS(BOM)-2016-3-206] [REFERRED TO]
K.L.JAI SINGH VS. YASHPAL ARORA [LAWS(DLH)-2013-2-81] [REFERRED TO]
RAM CHANDRA SHARMA VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-4-284] [REFERRED]
GUDDAN & OTHERS VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-1-344] [REFERRED TO]
UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION, NEW DELHI VS. MUDIT SRIVASTAVA [LAWS(ALL)-2017-8-451] [REFERRED TO]
HIRABHAI GOVABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-270] [REFERRED]
STATE, NATIONAL INVESTIGATION AGENCY MINISTRY OF HOME AFFAIRS VS. AKHIL GOGOI AND [LAWS(GAU)-2023-2-46] [REFERRED TO]
MAHBUBUR RAHMAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2022-9-82] [REFERRED TO]
SANJIV R BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-212] [REFERRED TO]
BHARATI TAMANG VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2024-6-2] [REFERRED TO]
KARTIK KIRTIKUMAR PARIKH VS. STATE OF MAHARASHTRA AND ANR. [LAWS(BOM)-2018-1-300] [REFERRED TO]
YUSUF SIDDIQUE SAYED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-203] [REFERRED TO]
VIKRANT BHIMSEN CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-318] [REFERRED TO]
TELEMATS INDIA PVT LTD VS. CENTRAL BUREAU OF INVESTIGA-TION [LAWS(GAU)-2012-3-76] [REFERRED TO]
NARENDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-6-41] [REFERRED TO]
BHIKHARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-2-130] [REFERRED TO]
BHAGWANTI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-1-155] [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [LAWS(SC)-2011-5-28] [REFERRED TO]
STATE TR. INSP. OF POLICE VS. A. ARUN KUMAR [LAWS(SC)-2014-12-54] [REFERRED TO]
SHEORAJ SINGH AHLAWAT VS. STATE OF UTTAR PRADESH [LAWS(SC)-2012-11-45] [REFERRED TO]
RANVEER SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-247] [REFERRED TO]
ASHOK SHARMA VS. STATE OF MP [LAWS(MPH)-2022-3-205] [REFERRED TO]
HIMANSHU GANDHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-84] [REFERRED TO]
S.JUNAITH VS. STATE [LAWS(MAD)-2019-4-436] [REFERRED TO]
KUSUM DEVI AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-8-2] [REFERRED TO]
P.G.SUNDARARAJ VS. V.ARUL [LAWS(MAD)-2013-9-221] [REFERRED TO]
UMESHKUMAR GOPICHAND GOEL VS. STATE OF GUJARAT [LAWS(GJH)-2013-8-81] [REFERRED TO]
CHANDRASHEKHAR SINGH AND ORS. VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-5-20] [REFERRED TO]
SADANAND PRASAD SINGH AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-6-7] [REFERRED TO]
NIRMAL SONI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-135] [REFERRED]
ANJANI KUMAR, SON OF NATHUNI RAM RESIDENT OF PATEL NAGAR, HATIA GALI NO. 5, P.O. HATIA P.S. JAGANNATHPUR, DISTRICT RANCHI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-1-159] [REFERRED TO]
BIRU KUMAR BHUIYAN, SON OF BANWARI BHUIYAN RESIDENT OF AKASH KINORI BASTI, P.S. KATRAS DISTRICT VS. THE STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2016-1-169] [REFERRED TO]
RAVI CHEMMENCHERI @ C. RAVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-4-63] [REFERRED TO]
SUNIL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-4-7] [REFERRED TO]
STATE OF RAJASTHAN VS. RAJENDRA RATHORE [LAWS(RAJ)-2012-10-97] [REFERRED TO]
JAGDISH RAM VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-2012-2-194] [REFERRED TO]
KARMAVEER SINGH VS. U O I [LAWS(RAJ)-2011-8-47] [REFERRED TO]
JAI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-12-25] [REFERRED TO]
ALAKHDEO PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2011-3-203] [REFERRED TO]
SURESH KALI DAHYABHAI DHOBI VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-110] [REFERRED TO]
ANUPAM CHOUKSEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-3-47] [REFERRED TO]
ANNAPURNA NATH VS. STATE OF M.P [LAWS(MPH)-2016-9-28] [REFERRED TO]
STATE OF H P VS. NAROTTAM SINGH & OTHERS [LAWS(HPH)-2016-5-347] [REFERRED TO]
SHIKHIL KATOCH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-56] [REFERRED TO]
POIMI SANA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2024-8-5] [REFERRED TO]
SHIPALI SHARMA VS. STATE [LAWS(DLH)-2022-8-102] [REFERRED TO]
JOGESH BORAH VS. STATE OF ASSAM [LAWS(GAU)-2024-4-107] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(GJH)-2023-3-103] [REFERRED TO]
ANUP KUMAR SRIVASTAVA VS. STATE THR. CBI [LAWS(DLH)-2013-11-141] [REFERRED TO]
R R RANA VS. STATE [LAWS(DLH)-2012-5-773] [REFERRED]
RAJKUMAR VS. STATE OF U. P. [LAWS(ALL)-2023-12-95] [REFERRED TO]
POOJA VS. STATE OF U P [LAWS(ALL)-2011-11-87] [REFERRED TO]
RAKESH DHAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2020-1-196] [REFERRED TO]
YASHWANT CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2017-11-210] [REFERRED TO]
STATE OF U.P. AND ORS. VS. SUSHIL KUMAR KATIYAR [LAWS(ALL)-2016-2-87] [REFERRED TO]
RAMLAL JAGNE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-2-109] [REFERRED TO]
SUMIT VS. STATE (GOVT. OF NCT DELHI) [LAWS(DLH)-2020-11-183] [REFERRED TO]
RAMESH SHARMA VS. JAGAT SINGH NAGAR & ORS [LAWS(DLH)-2018-10-254] [REFERRED TO]
MOHAN CHAND BAIDH VS. STATE OF C.G. [LAWS(CHH)-2015-3-21] [REFERRED TO]
VARUN SHARMA VS. STATE NCT DELHI [LAWS(DLH)-2011-5-219] [REFERRED TO]
PRAKASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-41] [REFERRED TO]
DEEPAK S/O. RAMDEO JAISWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-49] [REFERRED TO]
STATE VS. DR. GAJRAJ SINGH [LAWS(DLH)-2017-1-196] [REFERRED TO]
ATUL KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-12-8] [REFERRED TO]
BANTU VS. STATE OF U. P. [LAWS(ALL)-2024-3-80] [REFERRED TO]
MUKESH BANSAL VS. STATE OF U.P. [LAWS(ALL)-2022-6-8] [REFERRED TO]
RAM NAYAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-11-117] [REFERRED TO]
PURSHOTTAM PANDEY VS. STATE OF U P [LAWS(ALL)-2019-7-129] [REFERRED TO]
SACHIN @ SACHINDER @ SATYENDRA VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-10-95] [REFERRED TO]
VINOD AND ANOTHER VS. THE STATE OF U.P. [LAWS(ALL)-2017-2-197] [REFERRED TO]
VINAY MEHRA VS. STATE THR. CBI [LAWS(DLH)-2012-11-254] [REFERRED TO]
VIPIN JAIN VS. CBI [LAWS(DLH)-2012-5-419] [REFERRED TO]
MINATI BANIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-51] [REFERRED TO]
RAMAKANT GAJENDRA SAWANT VS. STATE OF GOA [LAWS(BOM)-2021-8-215] [REFERRED TO]
RAMLAL JAGNE VS. STATE OF CHHATTISGARH THROUGH STATE HOUSE OFFICER [LAWS(CHH)-2019-2-61] [REFERRED TO]
DAMODAR SINGH S/O RAMASHISH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-5-88] [REFERRED TO]
BABU HASTIMAL MARWADI VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-32] [REFERRED TO]
M.MURALIDHARA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-12-42] [REFERRED TO]
MANSIBEN MAHENDRABHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-84] [REFERRED TO]
PRINCE SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2024-12-63] [REFERRED TO]
SWAPAN KUMAR MISHRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-52] [REFERRED TO]
RATNAMALA W/O PUSHPAKAR NAIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-12] [REFERRED TO]
VIDYASAGAR GARG VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2023-6-1183] [REFERRED TO]
SANDEEP SHARMA VS. STATE [LAWS(DLH)-2017-4-69] [REFERRED TO]
UBAIDU REHMAN VS. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS [LAWS(CAL)-2018-6-195] [REFERRED TO]
STATE VS. H C SANJIV MALIK [LAWS(DLH)-2019-7-368] [REFERRED TO]
SHYAM KISHORE PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2019-2-104] [REFERRED TO]
NIZAM ANSARI AND OTHERS VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-1-240] [REFERRED TO]
DILEEPBHAI NANUBHAI SANGHANI VS. STATE OF GUJARAT [LAWS(SC)-2025-2-109] [REFERRED TO]
HARI NANDAN SINGH VS. STATE OF JHARKHAND [LAWS(SC)-2025-2-153] [REFERRED TO]
NATHU LAL AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2013-4-139] [REFERRED TO]
LAXMAN PRASAD AND ORS VS. STATE OF M P [LAWS(MPH)-2017-8-273] [REFERRED TO]
VIRENDRA SHARMA AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2018-1-419] [REFERRED TO]
UDAI SHANKAR AWASTHI VS. STATE OF U.P. [LAWS(SC)-2013-1-21] [REFERRED TO]
GEETA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-27] [REFERRED TO]
GEETA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-27] [REFERRED TO]
NANAK CHAND JINDANI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-58] [REFERRED TO]
R.C. MEHTA AND ORS. VS. STATE [LAWS(MAD)-2015-6-459] [REFERRED TO]
RAJU VERMA VS. UNION OF INDIA & OTHERS [LAWS(UTN)-2017-3-111] [REFERRED TO]
AVNEESH KUMAR GUPTA VS. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN [LAWS(UTN)-2017-4-40] [REFERRED TO]
BRIJ NANDAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-97] [REFERRED TO]
SHAMBHU PRASAD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-154] [REFERRED TO]
PRAMOD KUMAR LIHKHAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-33] [REFERRED TO]
MAHENDRA JAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-2-113] [REFERRED TO]
MOHAN RAM JAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-364] [REFERRED TO]
TELU RAM @ TELU VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-4-27] [REFERRED TO]
MANJEET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-22] [REFERRED TO]
LAXMINARAYAN SEVAG S/O FATEHCHAND SEVAG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-54] [REFERRED TO]
K.S.R. SELVARAJAN VS. STATE [LAWS(MAD)-2014-9-127] [REFERRED TO]
K. SELVAMANI VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2015-4-21] [REFERRED TO]
J MURUGESAN; J UMAPATHY VS. STATE [LAWS(MAD)-2016-8-301] [REFERRED]
MAUVIN GODINHO VS. STATE OF GOA [LAWS(SC)-2018-1-113] [REFERRED TO]
MAUVIN GODINHO VS. STATE OF GOA [LAWS(SC)-2018-2-53] [REFERRED TO]
STATE OF GUJARAT VS. MANSUKHBHAI KANJIBHAI SHAH [LAWS(SC)-2020-4-53] [REFERRED TO]
ASIM SHARIFF VS. NATIONAL INVESTIGATION AGENCY [LAWS(SC)-2019-7-2] [REFERRED TO]
HARE KRISHNA MEDHI S/O LT. RAMESH CHANDRA MEDHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-3-134] [REFERRED TO]
SITARAM SUREKA SON OF LATE S K SUREKA VS. CENTRAL BUREAU OF INVESTIGATION, PATNA THROUGH SUP [LAWS(PAT)-2018-3-162] [REFERRED TO]
SUSHIL SURI VS. CBI [LAWS(SC)-2011-5-48] [RFERRED TO]
RAMAGONI PRABHAKAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-5-7] [REFERRED TO]
NANU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-3-139] [REFERRED TO]
KALLU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-3-73] [REFERRED TO]
KARAN TALWAR VS. STATE OF TAMIL NADU [LAWS(SC)-2024-12-69] [REFERRED TO]
BISHOP FRANCO MULAKKAL VS. STATE OF KERALA [LAWS(KER)-2020-7-57] [REFERRED TO]
SUNDER KUKREJA VS. STATE [LAWS(DLH)-2023-2-204] [REFERRED TO]
KUMUD CHAWLA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-11-146] [REFERRED TO]
K C PETER VS. STATE OF KERALA [LAWS(KER)-2011-3-241] [REFERRED TO]
A ARUN KUMAR VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2011-8-165] [REFERRED TO]
SUJATA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-527] [REFERRED TO]
BIDHUT PAUL @ BAPI PAUL @ PAPI PAUL S/O NIRANJAN PAUL VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-5-47] [REFERRED TO]
ATAM THAKUR VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-6-3] [REFERRED TO]
ASHWINI KUMAR MAHTO VS. THE STATE OF JHARKHAND & ANR. [LAWS(JHAR)-2015-11-117] [REFERRED TO]
ANUP KUMAR LAKHOTIA VS. UNION OF INDIA [LAWS(JHAR)-2021-12-4] [REFERRED TO]
STATE AND ORS. VS. BHUPINDER SINGH BISHT AND ORS. [LAWS(DLH)-2015-5-136] [REFERRED TO]
RAJENDRA KUMAR JAIN VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-9-28] [REFERRED TO]
COL KULWANT SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2011-11-5] [REFERRED TO]
SAURABH GUPTA AND OTHERS VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-6-78] [REFERRED TO]
PAWAN TEWARI VS. STATE OF U.P. [LAWS(ALL)-2019-10-226] [REFERRED TO]
HARENDRA KUMAR PANDEY SON OF BANWARI VS. STATE OF U P [LAWS(ALL)-2017-3-391] [REFERRED TO]
FINCAP PORTGOLIO LTD VS. STATE [LAWS(DLH)-2013-2-281] [REFERRED TO]
SHANKAR ADAWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2019-8-3] [REFERRED TO]
RAHUL YADAV & ANR VS. STATE [LAWS(DLH)-2017-2-115] [REFERRED TO]
ANSHU MENDIRATTA VS. STATE [LAWS(DLH)-2016-8-291] [REFERRED]
NARESH GOYAL VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2018-7-275] [REFERRED TO]
THEODORE MEAQUITA VS. STATE OF GOA [LAWS(BOM)-2024-9-79] [REFERRED TO]
RIDIP DAS VS. STATE OF GOA [LAWS(BOM)-2022-3-197] [REFERRED TO]
LAKSHYA PANKAJ SAHGAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-138] [REFERRED TO]
PRATHAMESH SURENDRA SOHALE VS. STATE OF MAHARASHTRA, [LAWS(BOM)-2023-1-190] [REFERRED TO]
RAJESH KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-75] [REFERRED TO]
KULDEEP GOYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-5-27] [REFERRED TO]
M. SATHISHKUMAR VS. STATE REP.BY INSPECTOR OF POLICE [LAWS(MAD)-2022-9-107] [REFERRED TO]
SUBRAMANIAN P. VS. STATE [LAWS(MAD)-2022-7-227] [REFERRED TO]
R.SESHADRI VS. STATE [LAWS(MAD)-2022-8-113] [REFERRED TO]
RISHABH MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-1000] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAJ KUMAR MODHUSANA SINGH [LAWS(MANIP)-2017-9-3] [REFERRED TO]
THOUNAOJAM TEJKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-10-12] [REFERRED TO]
DHUKAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-48] [REFERRED TO]
SOHAN LAL KALAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-134] [REFERRED TO]
GHANSHYAM AND ORS. VS. THE STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2018-5-206] [REFERRED TO]
KAMTA PRASAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-58] [REFERRED TO]
FAZID VS. XXXXXX [LAWS(KER)-2024-4-158] [REFERRED TO]
K. DHEENADHAYALAN AND ORS. VS. THE STATE [LAWS(MAD)-2015-10-85] [REFERRED TO]
R. LAKSHMANAN AND ORS. VS. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS. [LAWS(MAD)-2015-3-109] [REFERRED TO]
K SURESH KUMAR VS. STATE [LAWS(MAD)-2014-1-264] [REFERRED TO]
PASUPATHI VS. VADIVAZHAGI [LAWS(MAD)-2019-4-156] [REFERRED TO]
KANCHAN KUMAR VS. STATE OF BIHAR [LAWS(SC)-2022-9-62] [REFERRED TO]
KAMINI MOHAN MEHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-12-106] [REFERRED TO]
MANOHARLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-8-69] [REFERRED TO]
CHHOTU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-1-65] [REFERRED TO]
GIRDHARI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-1-63] [REFERRED TO]
N.L. JAHAGIRDAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2015-1-6] [REFERRED TO]
SIVA VALLABHANENI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-5-12] [REFERRED TO]
SHABBIR MALIK VS. STATE [LAWS(DLH)-2023-1-4] [REFERRED TO]
HOM KARAN VS. STATE, GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-7-162] [REFERRED TO]
SHARAT BABU DIGUMARTI VS. STATE, GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-8-200] [REFERRED TO]
DOLI LOYI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2015-9-148] [REFERRED TO]
VIPUL RAJ VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2017-12-167] [REFERRED TO]
DHANESH KUMAR NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-31] [REFERRED TO]
MAHESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1549] [REFERRED TO]
STATE VS. SHER BAZ [LAWS(J&K)-2021-8-3] [REFERRED TO]
ABDUL HAMID MIR VS. STATE OF J & K [LAWS(J&K)-2021-8-82] [REFERRED TO]
MANOJ KUMAR SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-12-11] [REFERRED TO]
SURENDRA PRASAD SINHA @ SURENDRA KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-144] [REFERRED]
BINOD PRASAD CHAURASIA AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-1-124] [REFERRED TO]
RAGHAV KALRA VS. STATE THR CBI [LAWS(DLH)-2018-11-365] [REFERRED TO]
TUSHAR MITTAL VS. STATE (NCT OF DELHI) [LAWS(DLH)-2021-8-160] [REFERRED TO]
VILAS RAO GHODESWAR VS. CBI [LAWS(DLH)-2021-4-51] [REFERRED TO]
STATE ( NCT OF DELHI) VS. JIWAN KANT JAIN [LAWS(DLH)-2021-2-95] [REFERRED TO]
PRAVEEN MITTAL & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2018-12-340] [REFERRED TO]
GURPREET SINGH RAKHI @ MICHAL VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2019-3-213] [REFERRED TO]
SHALINI ARORA VS. STATE (GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2019-5-139] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-360] [REFERRED TO]
SAJJAN KUMAR VS. CBI [LAWS(DLH)-2013-7-210] [REFERRED TO]
NAVED VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-11-93] [REFERRED TO]
M C SHARMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2019-8-171] [REFERRED TO]
SHAHNAWAZ AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-9-199] [REFERRED]
SHIVAM TIWARI VS. STATE OF U. P. [LAWS(ALL)-2021-7-76] [REFERRED TO]
BINDA DEVI VS. STATE OF U P [LAWS(ALL)-2013-12-88] [REFERRED TO]
RAJESHWAR MISRA VS. STATE OF U P [LAWS(ALL)-2014-4-375] [REFERRED TO]
VIJAY KUMAR TRIVEDI VS. STATE OF UP [LAWS(ALL)-2010-11-108] [REFERRED TO]
HRISHIKESH VS. STATE OF U.P. [LAWS(ALL)-2024-1-46] [REFERRED TO]
SUMIT RANA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-3-10] [REFERRED TO]
SUMEDH SINGH SAINI VS. STATE OF PUNJAB [LAWS(P&H)-2020-9-124] [REFERRED TO]
JAYVEER BHARGAV (JATAV) S/O SHRI DWARIKA PRASAD JATAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-6-1] [REFERRED TO]
MAHENDRA PUNIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-44] [REFERRED TO]
RAHIM KHAN AND OTHERS VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-2018-4-208] [REFERRED TO]
NAVDEEP SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-3-281] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. K. NARAYANA RAO [LAWS(SC)-2012-9-42] [REFERRED TO]
HANS RAJ AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-14] [REFERRED TO]
SANJAY KUMAR AND ORS. VS. THE STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-42] [REFERRED TO]
ASHOK KUMAR GUPTA VS. STATE OF U.P. AND ANR. [LAWS(ALL)-2016-10-78] [REFERRED TO]
GOVIND SONI VS. STATE OF U.P. AND ANR [LAWS(ALL)-2020-12-7] [REFERRED TO]
CHAVI LAL VS. STATE OF U.P. [LAWS(ALL)-2022-3-24] [REFERRED TO]
MOHD HAROON VS. STATE OF U. P. [LAWS(ALL)-2023-1-134] [REFERRED TO]
PARAMJEET BHATIA VS. STATE OF U. P. [LAWS(ALL)-2023-11-80] [REFERRED TO]
ANIL MANOHAR WALKE VS. PRAMOD UTTAMRAO TIDKE [LAWS(BOM)-2011-8-20] [REFERRED TO]
SANJEEV BISHNUDEV MISHRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-10-161] [REFERRED TO]
KULDEEP SINGH AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2016-4-540] [REFERRED TO]
VIKAS VS. STATE [LAWS(DLH)-2020-1-241] [REFERRED TO]
VIBHUTI THAKUR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2021-10-116] [REFERRED TO]
KUHU PANDYA & ANR VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2018-8-380] [REFERRED TO]
STATE VS. SANJAY KUMAR TIWARI [LAWS(DLH)-2019-1-347] [REFERRED TO]
SAU. SHALINI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-140] [REFERRED TO]
SHALINI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-214] [REFERRED TO]
STATE VS. PAPPU KUMAR [LAWS(DLH)-2014-1-326] [REFERRED TO]
MOHHAMMAD ARSHAD SAJID ALI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2021-6-69] [REFERRED TO]
ARUNA CHADHA VS. STATE OF DELHI [LAWS(DLH)-2013-7-353] [REFERRED TO]
AMANDEEP SINGH SARAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-8] [REFERRED TO]
SIDDAPPA H. KALLER VS. STATE OF KARNATAKA [LAWS(KAR)-2020-3-122] [REFERRED TO]
SRI PARESH CHANDRA NEOG, S/O LATE K.C. NEOG VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-3-132] [REFERRED TO]
KALYANRAMAN GANESH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2012-3-78] [REFERRED TO]
SAGAR SAMRAT GUPTA VS. STATE OF ASSAM [LAWS(GAU)-2012-1-25] [REFERRED TO]
KARTIK KIRTIKUMAR PARIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-184] [REFERRED TO]
KASHI PRASAD DUBEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-4-144] [REFERRED TO]
SABU E.K. AND ORS. VS. STATE AND ORS. [LAWS(KER)-2016-3-95] [REFERRED TO]
ANIL M J VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-12-336] [REFERRED]
STATE OF J & K VS. TANVEER AHMAD SALAH [LAWS(J&K)-2021-5-14] [REFERRED TO]
STATE VS. SHER BAZ [LAWS(J&K)-2021-8-37] [REFERRED TO]
SHAFIQ AHMED VS. UT OF J&K [LAWS(J&K)-2022-9-56] [REFERRED TO]
PRASHANT LUTHRA VS. STATE [LAWS(DLH)-2024-12-57] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(SC)-2024-5-77] [REFERRED TO]
VISHNU KUMAR SHUKLA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-11-52] [REFERRED TO]
DIWANA VS. JAIPAL AND ORS. [LAWS(P&H)-2015-11-120] [REFERRED TO]
RAMESH CHAND VERMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-4-8] [REFERRED TO]
SHANKAR AGRAWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-12-3] [REFERRED TO]
JITENDRA SINGH @ JITU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-12-151] [REFERRED]
JABBAR VS. STATE [LAWS(MAD)-2018-4-719] [REFERRED TO]
PREM KUMAR SHARMA VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-50] [REFERRED TO]
RAMA DEVI @ RAM DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-137] [REFERRED]
MANOJ KUMAR JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-140] [REFERRED]
NAQUEEB KHAN AND OTHERS VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-10-174] [REFERRED TO]
SUNIL MISHRA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-11-89] [REFERRED TO]
BIRENDRA KUMAR VS. STATE OF BIHAR [LAWS(JHAR)-2019-8-80] [REFERRED TO]
PRADEEP YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-9-31] [REFERRED TO]
RAJESH KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-7-58] [REFERRED TO]
STATE OF JHARKHAND THROUGH SP, CBI VS. LALU PRASAD @ LALU PRASAD YADAV [LAWS(SC)-2017-5-7] [REFERRED TO]
BIKASH RANJAN ROUT VS. STATE THROUGH THE SECRETARY (HOME), GOVERNMENT OF NCT OF DELHI, NEW DELHI [LAWS(SC)-2019-4-67] [REFERRED TO]
G.MOHANDAS VS. STATE OF KERALA [LAWS(KER)-2024-1-8] [REFERRED TO]