(1.) We have heard learned counsel for the appellant - Rajesh Gade, and perused the material on record.
(2.) Brief relevant facts, in chronology, are as below:
(3.) The State Commission's impugned Order dated 06.09.2018 is as below:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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