ROTOS WERKE Vs. PRAKASH PARCEL SERVICES LTD

JUDGEMENT

(1.) The complainant in O.P. No. 134/2000 on the file of the District Consumer Disputes Redressal Forum, Srivilliputhur, is the appellant herein. Their case was as follows :

(2.) The case of the opposite parties was as follows :

(3.) Before the District Forum, on the side of the complainant Exs. A1 to A7 were marked while on the side of the opposite parties Exs. B1 to B18 were marked.