LAWS(NCD)-2015-10-189

RAJINDER KUMAR Vs. LALITA KUMARI

Decided On October 05, 2015
RAJINDER KUMAR Appellant
V/S
Lalita Kumari Respondents

JUDGEMENT

(1.) Arguments heard.

(2.) Complaint was contested by respondents.

(3.) District Forum vide order dated 17.04.2014, dismissed the complaint.