LAWS(NCD)-2012-2-5

M SRINIVAS Vs. B M DAYA SHANKAR

Decided On February 22, 2012
M.SRINIVAS Appellant
V/S
B.M.DAYA SHANKAR Respondents

JUDGEMENT

(1.) ON reconsideration, we find it necessary to seek some clarifications. List for admission hearing on 24th August 2012.