G.SEKHAR Vs. CHIEF GENERAL MANAGER, MADRAS TELEPHONES
LAWS(TNCDRC)-1999-11-5
TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on November 18,1999
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.