S.IQBAL KHAN Vs. CHILD TRUST HOSPITAL, MADRAS
LAWS(TNCDRC)-1993-10-3
TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on October 20,1993
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.