(1.) THIS Appeal arises out of judgment dated 25 -03 -2013 in Title Suit Case No. 2 of 2008 passed by the Learned District Judge, South and West Sikkim at Namchi by which suit for partition, recovery of possession, damage and consequential reliefs filed by the Appellant was dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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