LAWS(JHAR)-2022-4-54

SHYAM MUNDA Vs. STATE OF JHARKHAND

Decided On April 13, 2022
Shyam Munda Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Binod Singh, learned counsel for the petitioner.

(2.) Heard Mr. Rahul Dev, learned counsel appearing on behalf of the respondent nos. 1 and 2.

(3.) Heard Mr. Sanjoy Piprawall, learned counsel appearing on behalf of the respondent nos. 3 to 5.