STATE OF JHARKHAND Vs. ABDUL QAYUM

Referred Judgements :-

SAHIB RAM VS. STATE OF HARYANA AND ORS [REFERRED TO]
RAKESH KUMAR VS. STATE OF HARYANA AND ORS [REFERRED TO]
SHYAM BABU VERMA VS. UNION OF INDIA [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
ANAND BUTTONS LTD VS. STATE OF HARYANA [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
SYED ABDUL QADIR VS. STATE OF BIHAR [REFERRED TO]
FULJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
CHANDI PRASAD UNIYAL VS. STATE OF UTTARAKHAND [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
KUSHESWAR NATH PANDEY VS. STATE OF BIHAR [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
CHAMAN LAL VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. RAFIQ MASIH [REFERRED TO]
HIGH COURT OF PUNJAB & HARYANA & ORS VS. JAGDEV SINGH [REFERRED TO]