LAWS(PVC)-1928-5-2

NAZIR AHMAD Vs. JOGESHCHANDRA BANERJEE

Decided On May 16, 1928
NAZIR AHMAD Appellant
V/S
JOGESHCHANDRA BANERJEE Respondents

JUDGEMENT

(1.) FOR the reasons given by the learned Sessions Judge of Noakhali we accept the reference and quash the proceedings referred to therein.