(1.) WE think that the judgment of the learned District Judge cannot be sustained in law, and, therefore, the Rule must be made absolute with costs. WE assess the hearing fee at one gold mohur.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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