(1.) WE accept this reference and we think that the order should be set aside, in so far as it directed that the complainant was to retain possession of the clump until ousted by the Civil Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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