POORNAPRAGNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
LAWS(KARCDRC)-1995-9-6
KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on September 28,1995
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.