BIKYA NAIK Vs. NATIONAL INSURANCE CO.LTD.
LAWS(KARCDRC)-1995-3-6
KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on March 13,1995
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.