A.B.N.GRANITES Vs. ESCORTS LTD.
LAWS(KARCDRC)-1995-6-6
KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on June 24,1995
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.