MAYA C.S. Vs. CHAIRMAN, K.S.E.BOARD
LAWS(KERCDRC)-1998-1-3
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on January 15,1998
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.