K.GANGADHARAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD.
LAWS(KERCDRC)-2001-10-3
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on October 10,2001
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.