THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT

Referred Judgements :-

COMMISSIONER V. COCA -COLA INDIA PVT. LTD. [REFERRED TO]
GOLDEN DEW TEA FACTORY V. COMMISSIONER [REFERRED TO]
INDIA PISTONS LTD. V. COMMISSIONER [REFERRED TO]
LARSEN AND TOUBRO LTD. V. COMMISSIONER [REFERRED TO]
UNION OF INDIA VS. WOOD PAPERS LIMITED [REFERRED TO]
MANGALORE CHEMICALS FERTILISERS LIMITED VS. DEPUTY COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
FORMICA INDIA DIVISION BOMBAY BURMA TRADING CORPORATION LTD VS. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA [REFERRED TO]
GTC INDUSTRIES LIMITED VS. COLLECTOR OF CENTRAL EXCISE NEW DELHI [REFERRED TO]
DUNLOP INDIA LIMITED CALCUTTA VS. COLLECLOR OF CUSTOMS CALCUTTA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH VS. BHALLA ENTERPRISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. IFGT REFRACTORIES LTD [REFERRED TO]
MMTC LIMITED VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
KELKAR TRADING CORPORATION VS. COMMISSIONER OF CENTRAL EXCISE MUMBAI [REFERRED TO]
MANAGER CENTRAL WAREHOUSING CORPORATION VS. RITA ENTERPRISES [REFERRED TO]
TIL LTD VS. CC CALCUTTA [REFERRED TO]
IFGL REFRACTORIES LTD VS. COMMISSIONER OF C EX [REFERRED TO]
COSMONAUT CHEMICALS VS. UNION OF INDIA [REFERRED TO]
MARUTI COTTEX LIMITED VS. COMMISSIONER OF C. EX., HYDERABAD-III [REFERRED TO]