LAWS(TLNG)-2022-2-12

MANIZA JUMABHOY Vs. KARIM NAWAZ ALLADIN

Decided On February 07, 2022
Maniza Jumabhoy Appellant
V/S
Karim Nawaz Alladin Respondents

JUDGEMENT

(1.) The present writ appeal is arising out of common order dtd. 23/4/2021 passed in W.P.Nos.19276 of 2020 and 6498 of 2021 by the learned Single Judge.