Referred Judgements :-

WILLINGALE V. NORRIS [REFERRED TO]
WICKS V. DIRECTOR OF PUBLIC PROSECUTIONS [REFERRED TO]
VINE V. NATIONAL DOCK LAB. BOARD [REFERRED TO]
BARBER V. MANCHESTER REGIONAL HOSP. BOARD [REFERRED TO]
RAM KRISHNA DALMIA V. S.R. TEN -DOLKAR [REFERRED TO]
PANNALAL BRIJRAJ V. UNION OF INDIA [REFERRED TO]
KALYANMAL BHANDARI V. STATE OF RAJASTHAN [REFERRED TO]
RAMESHWARLAL V. RQJASTHAN S.R.T. CORPORATION [REFERRED TO]
RIDGE V. BALDWIN [REFERRED TO]
MALLOCH V. ABERDEEN CORPORATION [REFERRED TO]
L.I.C. V. NILRATAN BANERJEE [REFERRED TO]
JOHN FERNANDEZ V. EX. ENG. P.H. DIVN. ALLEPPEY [REFERRED TO]
AUSTIN DISTRIBUTORS V. NIL KUMAR DAS [REFERRED TO]
LORD DENNING IN BEETHAM V. TRINIDAD CEMENT LTD. [REFERRED TO]
GUJARAT STEEL TUBES LTD. V. ITS MAZDOOR SABHA [REFERRED TO]
U.P. WAREHOUSING CORPORATION V. VIJAYNARAYANA [REFERRED TO]
AMARSINGH V. G.S.R.T. CORPORATION [REFERRED TO]
KASTURILAL LDKSHMI REDDY V. STATE OF J. AND K. [REFERRED TO]
JAPAN KUMAR V. G.M. CALCUTTA TELEPHONES [REFERRED TO]
SHYAMLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
HARISHANKAR BAGLA VS. STATE OF MADHYA PRADESH [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
RAM RAM NARAIN MEDHI BHASKAR VINAYAK TENDULKAR PANDURANG GANPAT RAMCHANDRA LAXMAN BALWANT OAK KUBERDAS HARGOVINDDAS VS. STATE OF BOMBAY [REFERRED TO]
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR VS. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI [REFERRED TO]
SHALIMAR WORKS LIMITED THE WORKMEN OF SHALIMAR WORKS LIMITED VS. THEIR WORKMEN: SHALIMAR WORKS LIMITED [REFERRED TO]
I P R CHOWDHARY S GANGOLI VS. STATE OF UTTAR PRADESH [REFERRED TO]
DALMIA CEMENT BHARAT LIMITED NEW DELHI VS. THERI WORKMEN [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
JAGANNATH PRASAD SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
P J IRANI VS. STATE OF MADRAS [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
MANAGEMENT OF MARINA HOTEL VS. WORKMEN [REFERRED TO]
BAGALKOT CEMENT COMPANY LIMITED VS. B K PATHAN [REFERRED TO]
HINDUSTAN TIMES LIMITED NEW DELHI VS. THEIR WORKMEN [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
JUGDISH MITTER VS. UNION OF INDIA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. SUNIL KUMAR MUKHERJEE [REFERRED TO]
WORKMEN OF DEWAN TEA ESTATE VS. THEIR MANAGEMENT [REFERRED TO]
T G SHIVACHARANA SINGH C I RAJOO NAIDU V SANJEEVAIAH G SRINIVASA RAO MOHAMED HAFEEZ KHAN H GOPINATH RAO E H MANOHAR SINGH M U LAXMAN B MOHAMMAD ASADULLAH K R SESHADRI IYENGAR K M A BAVOOF KHAN KUMMAJI RAO VS. STATE OF MYSORE [REFERRED TO]
CINEMA THEATRES VS. THEIR WORKMEN [REFERRED TO]
GURDEV SINGH SIDHU VS. STATE OF PUNJAB [REFERRED TO]
MAFATLAL NARANDAS BAROT VS. J D RATHOD DIVISIONAL CONTROLLER STATE TRANSPORT MEHSANA [REFERRED TO]
HARI CHAND SHARDA VS. MIZO DISTRICT COUNCIL [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
KOSHAN LAL TANDON KUNJ BEHARI VS. UNION OF INDIA [REFERRED TO]
STATE OF MYSORE VS. S R JAYARAM [REFERRED TO]
MANAGEMENT OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED VS. WORKMEN [REFERRED TO]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [REFERRED TO]
INDIAN AIRLINES CORPORATION VS. SUKHDEO RAI [REFERRED TO]
VIDYA RAM MISRA VS. MANAGING GOMMITTEE SHRI JAI NARAIN COLLEGE [REFERRED TO]
SIRSI MUNICIPALITY VS. CEGELIA KOM FRANCIS TELLIS [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF PUNJAB VS. KHAN CHAND: RAM CHANDER JAGDISH CHANDER [REFERRED TO]
R S SIAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
L MICHAEL VS. JOHNSON PUMPS LIMITED [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
TARA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
SHAMBU NATH GOYAL VS. BANK OF BARODA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. P S MALVENKAR [REFERRED TO]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
R R VERMA VS. UNION OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
MALKHAN SINGH VS. UNION OF INDIA [REFERRED TO]
HARDAYAL VS. UNION OF INDIA [REFERRED TO]
S N SESHADRI VS. MANAGING DIRECTOR LIC BOMBAY [REFERRED TO]
BISWANATH DAS VS. RAMESH CHANDRA PATNAIK [REFERRED TO]
KRISHNAN VS. EAST INDIA DISTILLERIES AND SUGAR FACTORIES LTD [REFERRED TO]
S V RAMAN VS. MADRAS STATE WAREHOUSING CORPORATION [REFERRED TO]
ASST PERSONNEL OFFICER SOUTHERN RAILWAY VS. K T ANTONY [REFERRED TO]
MANOHAR P KHARKHAR VS. RAGHURAJ [REFERRED TO]

Cited Judgements :-

VIJAI SINGH VS. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD [LAWS(RAJ)-1992-10-4] [REFERRED TO]
MANOJ KUMAR BANSAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-8-25] [REFERRED TO]
HARENDER NARAIN BANKER VS. STATE OF BIHAR [LAWS(PAT)-1985-5-21] [REFERRED TO]
SAT NARAIN VS. HARYANA STATE CO-OPERATIVE APEX BANK LTD [LAWS(P&H)-1994-8-45] [REFERRED TO]
GOPI LAL TELI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-3-2] [REFERRED TO]
RAJKOT MUNICIPAL CORPORATION VS. CHAVDA RASIKBHAI DAAYABHAI & ANR. [LAWS(GJH)-2016-7-366] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. RASIDKHAN RAHIMKHAN [LAWS(GJH)-2020-1-287] [REFERRED TO]