Referred Judgements :-

DAVIES V. DOWELL DUFFRYH ASSOCIATED COLLIERIES LTD. [REFERRED TO]
SHEIKHUPURA TRANSPORT CO. LTD. V. NORTHERN INDIA TRANSPORTERS INSURANCE CO. LTD. [REFERRED TO]
TEHMINA P. JASAWALLA V. MAHADEO SITARAM GHADI [REFERRED TO]
M.P.S.R.T. CORPORATION V. SUDHAKAR [REFERRED TO]
SUNDERSHAN PURI V. RAJ STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI VS. SUBHAGWANTI [REFERRED TO]
MANJUSHRI RAHA B L GUPTA VS. B L GUPTA:MANJUSHRI RAHA [REFERRED TO]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED TO]
NIRANJAN DASS VS. GULZARI LAL [REFERRED TO]
BHAGWATI DEVI VS. ISH KUMAR [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. PUSHPA CHOPRA [REFERRED TO]
MOHINDER KAUR VS. MANPHOOL SINGH [REFERRED TO]
HAZARI LAL VS. S DHARAM PAL SINGH [REFERRED TO]
CHAMELI WATI VS. DELHI MUNICIPAL CORPORATION [REFERRED TO]
SATYA WATI PATHAK VS. HARI RAM [REFERRED TO]
MANGALDAS MOHANLAL PATEL VS. UNION OF INDIA [REFERRED TO]
MAHABIR PRASAD GOEL VS. GURU SARAN SINGH [REFERRED TO]
RITA ARORA VS. SALIG RAM [REFERRED TO]
K NARAYANA REDDIAR VS. P VENUGOPALA REDDIAR [REFERRED TO]
PIJUSH KANTI GHOSH VS. MAYA RANI CHATTERJEE [REFERRED TO]
RAJABI VS. ORIENTAL FIRE and GEN INSCE CO LTD [REFERRED TO]
NIRMAL BHUTANI VS. HARYANA STATE [REFERRED TO]
BHAG CHAND PANJU RAM VS. SNEHLATA [REFERRED TO]
GYARSI DEVI VS. SAIN DAS [REFERRED TO]
National Insurance Company Ltd. VS. Pushpa Kunwar [REFERRED TO]
General Manager, Bangalore Transport Service VS. V.N. Narasimhiah and others [REFERRED TO]
PUNJAB STATE VS. KRISHNA DEVI AND ORS. [REFERRED TO]
SHAKUNTLA SHRIDHAR SHETTY VS. STATE OF MAHARASHTRA [REFERRED TO]
JAYALAKSHMI AND ORS. VS. THE RUBY GENERAL INS. CO. LTD. AND ANR. [REFERRED TO]
G. PARVATHI AMMAL VS. PALLAVAN TRANSPORT CORPORATION LTD. [REFERRED TO]
KANIJA KHATUN AND ANR. VS. UNION OF INDIA (UOI) [REFERRED TO]
JUPITER GENERAL INSURANCE CO. LTD. VS. KAMALA DAI AND ORS. [REFERRED TO]
SRISAILAM DEVASTANAM VS. BHAVANI PRAMILAMMA [REFERRED TO]

Cited Judgements :-

STATE VS. ASHADEVI [LAWS(MPH)-1988-5-11] [REFERRED TO]
ORISSA ROAD TRANSPORT COMPANY LTD VS. R K DAS [LAWS(ORI)-1989-5-11] [REFERRED TO]
R S R T CORPN VS. JHAMI BAI [LAWS(RAJ)-1986-8-42] [REFERRED TO]
MUNICIPAL BOARD VS. HARILAL [LAWS(RAJ)-1987-8-78] [REFERRED TO]
MUNICIPAL BOARD MOUNT ABU VS. HARI LAL [LAWS(RAJ)-1987-8-5] [REFERRED TO]
RAJASTHAN STATE R.T.C. VS. KIRAN LATA [LAWS(RAJ)-1991-9-35] [REFERRED TO]
FIRM JAMNA RAM KESUSINGH VS. SHANTI DEVI [LAWS(RAJ)-1985-11-36] [REFERRED TO]
FARIDA VS. ABID [LAWS(RAJ)-1996-5-13] [REFERRED TO]
JODHA LAL VS. RAJENDRA KUMAR [LAWS(RAJ)-1986-10-80] [REFERRED TO]
SULOCHANA VS. RAJASTHAN STATE ROAD TRANS. CORPN. [LAWS(RAJ)-1987-12-49] [REFERRED TO]
LELA BEN AND OTHERS VS. JITENDRA PAL SINGH AND OTHERS [LAWS(RAJ)-1994-3-84] [REFERRED TO]