JUDGEMENT
S.K.MAL LODHA,J. -
(1.)PETITIONER Amra Ram has filed this Writ Petition on i November 19, 1983 for issuing a direction to the University of Jodhpur, Jodhpur to hold special examination of practical including vivi voce Hydraulics Laboratory, Graphics Statics and Electronics Lab. of the petitioner of B.E. 3rd Year.
(2.)THE petitioner is a student of B.E. 3rd year in the M.B.M. Engineering College, Jodhpur. The written examinations of the 2nd Ssmester (Mines) 3rd Year were held from May 16, 19
Show cause notice was ordered to be issued on November 11, 1983. Reply to the show cause notice was filed on November 30, 1983 contesting the writ petition. It was stated in the reply that the Syndicate of the University passed Resolution dated November 30,1980, by which it was decided that 'In future no re -examination should be held in any such case where a student fails to take an examination or part thereof on account of illness or any other personal reason whatsoever.' and in veiw of this Resolution of the Syndicate, no practical examination in the subjects referred to by the petitioner is possible. It was also stated that the examinations had taken place in July, 1983 and, therefore, no special practical examinations can be held, as prayed for by the petitioner.
(3.)I have heard Mr. Mridul for the petitioner and Mr. H.M. Parekh for the non -petitioner (University of Jodhpur, Jodhpur).
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