AMBA LAL KUMAWAT Vs. KAILASH KUMAWAT & ORS.
LAWS(RAJ)-2013-1-356
HIGH COURT OF RAJASTHAN
Decided on January 24,2013

Amba Lal Kumawat Appellant
VERSUS
Kailash Kumawat And Ors. Respondents

JUDGEMENT

Sandeep Mehta, J. - (1.)- These three revision petitions have been filed in relation to a common family dispute and thus they are being heard and decided together.
(2.)Brief facts giving rise to these three revisions are narrated hereunder.
(3.)The petitioner Amba Lal Kumawat was married to Smt. Pushpa. Kailash was born from the wedlock of Amba Lal Kumawat with Smt. Pushpa. Amba Lal thereafter contracted a second marriage with one Smt. Nirmala from whom three sons viz. Chandra Prakash, Lokesh and Manish were born.


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