RAJASTHAN TOURISM DEVELOPMENT Vs. CENTRAL BUREAU OF INVESTIGATION

JUDGEMENT

(1.) THE present writ petition has been filed by the Rajasthan Tourism Development Corporation Ltd. after Board of Directors of the Corporation has resolved to impugned the First Information Report registered against a few of its functionaries.

(2.) IT has been averred in the petition that the present Chairman, Shri Rajeev Arora and the Managing Director, Shri Raj Hans Upadhyay were appointed vide order dated 5.1.2001. Shri Rajeev Arora since his student days had been actively associated with youth wing of the Congress Party. According to the petition, he is still widely acclaimed in the Congress set up at both levels i.e. State Politics and the Central Politics.

(3.) A Luxury train is being run by the petitioner and the Indian Railways since 1982. The train has been fabricated by the Railways for the petitioner by equally sharing the costs. The train in its present form is operational since 1995. The petitioner has been performing the following duties: