MOOL KANWAR Vs. JEEWALAL

JUDGEMENT

(1.) This is a defendant's second appeal in a suit which was dismissed by the trial Court, but decreed by the first appellate Court.

(2.) Sualal died in 1962 leaving behind two sons Gujarmal and Jiwanlal. Gujarmal died in Samvat-Year 1974 leaving behind widow Mst. Narangi.

(3.) Mst. Narangi has sold this property to Mool Kanwar for a consideration of Rs. 600/-.