ROHITASH KUMAR MALAKAR Vs. BACHHU SINGH

JUDGEMENT

(1.) The matter is listed in the 'orders' category on an application (Inward No. 01/2021) moved by the appellant-claimant for early hearing.

(2.) For the reasons mentioned in the application, the same is allowed.

(3.) With the consent of learned counsel for the parties, the appeal is taken up for final hearing today itself.