PRABHUDAYAL AND OTHERS Vs. RAMKESH AND OTHERS
LAWS(RAJ)-2020-7-166
HIGH COURT OF RAJASTHAN
Decided on July 23,2020

Prabhudayal And Others Appellant
VERSUS
Ramkesh And Others Respondents

JUDGEMENT

- (1.)This matter listed on the application under Section 151 CPC for rectifying the typing error for the cause title of appeal.
(2.)Learned counsel for the respondent has no objection if the application under Section 151 CPC is allowed.
(3.)For the reasons mentioned in the application, the application is allowed.


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