- (1.) MR . G. Ali, GA, enters appearance and takes notice on behalf of Respondents. As the matter can be finally disposed of, the matter is taken up for final disposal.
(2.) ADMIT .
(3.) HEARD . The writ petition is directed against the order dated 1 -9 -1998 of the Financial Commissioner, Srinagar for setting aside the order of mutation dated 4 -2 -1993 of Assistant Collector (Naib Tehsildar) Srinagar after considering the report and recommendations of the Divisional Commissioner dated 18 -10 -1997 in the matter of remanding the case for fresh mutation to Collector, Tehsildar Srinagar.;