SUNANDANI SHARMA Vs. STATE

JUDGEMENT

(1.) Since common questions of law and facts are involved in all the three petitions, they shall be dealt with and disposed of by virtue of a common judgment. The Board of Professional Entrance Examination conducted a common entrance test in the year 2012 for different professional courses. In this regard notification dated 26-4-2012 was issued.

(2.) Sunandani Sharma, petitioner in OWP No. 1454/2012, secured 155 marks and was ranked at Sr. No. 361 in the over-all merit list. She submitted the following preferences for admission to various courses:

(3.) Eshmeet Sudan, petition in OWP No. 1436/2012, secured 154 marks and was ranked at Sr. No. 389 of the over-all merit list while, Tanzeela Aijaz, petitioner in OWP No. 1475/2012, secured 135 points and was ranked at Sr. No. 1198 of the merit list.