MRS. C. PADMAVATHI Vs. THE SECRETARY THE GOVERNMENT OF INDIA MINISTRY OF DEFENCE (ARMY) & ANOTHER
LAWS(AFT)-2013-3-12
ARMED FORCES TRIBUNAL
Decided on March 28,2013
Appellant
VERSUS
Respondents
JUDGEMENT
- ;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.