NO.7106644M, EX. HAV (HON. NB/SUB) SHIVAJI PAL & OTHERS Vs. UNION OF INDIA, REP. BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
LAWS(AFT)-2012-8-21
ARMED FORCES TRIBUNAL
Decided on August 21,2012
Appellant
VERSUS
Respondents
JUDGEMENT
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