STANDARD MEDICAL & PHARMACEUTICALS LTD. Vs. ANITA KHATOR
LAWS(APCDRC)-1996-6-3
ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Decided on June 06,1996

Appellant
VERSUS
Respondents

JUDGEMENT

- ;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.